Asha Anil vs The Station House Officer
2024 Latest Caselaw 12169 Ker

Kerala High Court

Asha Anil vs The Station House Officer on 14 May, 2024

Author: T.R. Ravi

Bench: T.R.Ravi

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
                                   &
            THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
        TUESDAY, THE 14TH DAY OF MAY 2024 / 24TH VAISAKHA, 1946
                       WP(CRL.) NO. 449 OF 2024
                          CRIME NO.0/0 OF ,
PETITIONERS:

    1       ASHA ANIL
            AGED 44 YEARS
            W/O ANIL, KANJIRAMKUNNEL HOUSE, PERINGANDOOR P.O.,
            SILK NAGAR, ATHANI, THRISSUR DISTRICT, PIN - 680581.
    2       AMRUTHA K.SHANMUGHAN,
            W/O RATHEESH, AGED 38 YEARS, AAYILYAM HOUSE, EROOR
            SOUTH P.O., ERNAKULAM DISTRICT., PIN - 682306.

            BY ADVS.
            BINOY VASUDEVAN
            SREEJITH SREENATH
            RINCY KHADER


RESPONDENTS:

    1       THE STATION HOUSE OFFICER
            HILL PALACE POLICE STATION, THRIPUNITHURA P.O.,
            ERNAKULAM DISTRICT, PIN - 682301.
    2       AJITH K.SHANMUGHAN,
            AGED 35 YEARS
            S/O SHANMUGHAN, KUTTAKALIL HOUSE, VADAKKE VAIMEETHI,
            LABOUR JUNCTION, EROOR P.O., THRIPUNITHURA,
            PIN - 682306.
    3       REMYA,
            W/O AJITH K SHANMUGHAN, KUTTAKALIL HOUSE, VADAKKE
            VAIMEETHI, LABOUR JUNCTION, EROOR P.O., PIN - 682306.

            BY ADVS.
            Ramesh P
            BLEIMY T.JOSE(K/1596/2023)

            SRI.BIMAL K.NATH, SR.PP
     THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR ADMISSION ON
14.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(CRL.) NO. 449 OF 2024

                                   2


          T.R. RAVI & HARISANKAR V. MENON, JJ.
               --------------------------------------------
                      WP(Crl.) No.449 of 2024
                   --------------------------------------------
              Dated this the 14th day of May, 2024


                             JUDGMENT

T.R. RAVI, J.

In view of the order dated 07.05.2024 no further orders

are required in this writ petition.

The writ petition is closed making the order absolute.

Sd/-

T.R.RAVI JUDGE

Sd/-

HARISANKAR V. MENON JUDGE mpm WP(CRL.) NO. 449 OF 2024

APPENDIX OF WP(CRL.) 449/2024

PETITIONERS' EXHIBITS

Exhibit P1 TRUE COPY OF THE TREATMENT SUMMARY ISSUED BY THE MEDICAL TRUST HOSPITAL DATED 13-06-2022.

Exhibit P1 (a) TRUE COPY OF THE TREATMENT CERTIFICATE DATED 10-08-2022 ISSUED BY MEDICAL TRUST HOSPITAL, ERNAKULAM. Exhibit P2 TRUE PHOTOGRAPH OF THE ALLEGED DETENUE. Exhibit P3 TRUE COPY OF THE RECEIPT ISSUED BY THE OFFICE OF THE 1ST RESPONDENT ACKNOWLEDGING THE COMPLAINT DATED 28-03-2024.