Ummar Farooq K.T @ Nanippa vs Sarafiya Banu
2024 Latest Caselaw 12148 Ker

Kerala High Court

Ummar Farooq K.T @ Nanippa vs Sarafiya Banu on 10 May, 2024

Author: P Gopinath

Bench: P Gopinath

Mat.Appeal No.312/2024                           1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                           THE HONOURABLE MR. JUSTICE GOPINATH P.
                                             &
                         THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
              Friday, the 10th day of May 2024 / 20th Vaisakha, 1946
                    IA.NO.1/2024 IN MAT.APPEAL NO. 312 OF 2024
                     OP 578/2022 OF FAMILY COURT, MALAPPURAM
   APPLICANT/APPELLANT:

           UMMAR FAROOQ K.T. @ NANIPPA, S/O. LATE SAITHALAVI, AGED 37 YEARS,
           KAITHAKKOTTUTHODI HOUSE, THAZHEPOOPPALAM, VALAMBUR P.O.,
           PATTIKKAD(VIA), VALAMBUR VILLAGE, PERINTHALMANNA TALUK, MALAPPURAM
           DISTRICT, PIN-679325.

   RESPONDENT/RESPONDENT:

           SARAFIYA BANU, D/O.SIDDHEEQ, AGED 29 YEARS, KALLINGAL HOUSE,
           VAKKODE, AEPPIKKAD, EDAPPATTA VILLAGE AND POST, MELATTOOR (VIA),
           PERINTHALMANNA TALUK, MALAPPURAM DISTRICT, PIN-679326


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of Judgment dated 04-01-2024 in OP.No. 578/2022 on the file of the Family
   Court, Malappuram, pending disposal of this appeal.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of M/S.SRI.AASHIQUE AKTHAR HAJJIGOTHI, SMT.AMINA AKTHAR, Advocates for the
   applicant, the court passed the following:


                                            ORDER

There will be an interim order as prayed for, for a period of one month.

Sd/- GOPINATH P. JUDGE

Sd/- SYAM KUMAR V.M. JUDGE

10-05-2024 /True Copy/ Assistant Registrar