Citation : 2024 Latest Caselaw 12147 Ker
Judgement Date : 10 May, 2024
WA No.668/2024 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
&
THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
Friday, the 10th day of May 2024 / 20th Vaisakha, 1946
WA NO. 668 OF 2024
AGAINST JUDGMENT DATED 13/03/2024 IN WP(C) 13638/2023 OF THIS COURT
APPELLANT(S)/PETITIONER:
SAJI VARGHESE, AGED 57 YEARS S/O K.E. VARGHESE, KULATHUNGAL HOUSE,
CHITTAR PO, PATHANAMTHITTA DISTRICT, PIN 689 663, PIN 689 663
BY ADVS.M/S. JACOB.P.ALEX, AMAL AMIR ALI, JOSEPH P.ALEX & MANU SANKAR P.
RESPONDENT(S)/RESPONDENTS:
1. A. BASHEER, AGED 61 YEARS S/O. APPAKUTTY, ANZIN MANZIL, CHITTAR PO,
PATHANAMTHITTA DISTRICT. PIN 689 663 (MEMBER, WARD NO. 4, CHITTAR
GRAMA PANCHAYAT), PIN - 689663
2. THE KERALA STATE ELECTION COMMISSION, REPRESENTED BY ITS SECRETARY,
THIRUVANANTHAPURAM. PIN 691 033, PIN - 691033
ADV.SRI.LIJI.J.VADAKKEDOM FOR R1
STANDING COUNSEL SRI.DEEPU LAL MOHAN FOR R2.
Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation of Judgment dated 13-03-2024 in WP (C) No. 13638 of
2023, pending disposal of the Writ Appeal.
This Writ Appeal coming on for orders on 10/05/2024 upon perusing
the appeal memorandum, the court on the same day passed the following:
ORDER
Admit.
Adv.Sri.Liji.J.Vadakkedom accepts notice for the 1st respondent. Adv.Sri.Deepu Lal Mohan,SC accepts notice for the 2nd respondent.
Post on 23/05/2024.
Sd/- GOPINATH P. JUDGE
Sd/- SYAM KUMAR V.M. JUDGE
10-05-2024 /True Copy/ Assistant Registrar
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