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R. Komalam vs Thiruvananhapuram Municipal ...
2024 Latest Caselaw 12139 Ker

Citation : 2024 Latest Caselaw 12139 Ker
Judgement Date : 10 May, 2024

Kerala High Court

R. Komalam vs Thiruvananhapuram Municipal ... on 10 May, 2024

Author: P Gopinath

Bench: P Gopinath

WA No.600/2024                                1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                       THE HONOURABLE MR. JUSTICE GOPINATH P.
                                         &
                     THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
              Friday, the 10th day of May 2024 / 20th Vaisakha, 1946
                                WA NO. 600 OF 2024
       AGAINST JUDGMENT DATED 06/02/2024 IN WP(C) 38264/2023 OF THIS COURT
   APPELLANT(S)/PETITIONER:

          R. KOMALAM, AGED 58 YEARS, W/O. LATE SURESH BABU, MARY BHAVAN,
          VAYALARIKAM, NALANCHIRA, THIRUVANANTHAPURAM -, PIN - 695004

    BY ADVS.M/S.AYYAPPAN SANKAR & S.HRIDYA

   RESPONDENT(S)/RESPONDENTS:

      1. THIRUVANANHAPURAM MUNICIPAL CORPORATION, REP. BY ITS SECRETARY,
         THIRUVANANTHAPURAM-, PIN - 695033

    AND ANOTHER.

    BY SRI SUMAN CHAKRAVARTHY, STANDING COUNSEL FOR R1 & R2

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to pass an interim order staying the operation of impugned Judgment dated
   6.2.2024 of this Hon'ble Court in W.P.(C) No. 38264/2023 and all further
   coercive proceedings thereon pursued by the Respondent Corporation
   including that as per Annexure-B Notice directing demolition on or before
   12.05.2024, pending disposal of the Writ Appeal

        This Writ Appeal again coming on for orders on 10/05/2024, upon
   perusing the appeal memorandum and this court's order dated 07/05/2024,
   the court on the same day passed the following:

                                         ORDER

Post on 24.5.2024.

Interim Order will continue till 24.5.2024.

Sd/- GOPINATH P., JUDGE

Sd/- SYAM KUMAR V.M., JUDGE

10-05-2024 /True Copy/ Assistant Registrar

 
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