Eldho Varghese vs Liya Jose
2024 Latest Caselaw 12136 Ker

Kerala High Court

Eldho Varghese vs Liya Jose on 10 May, 2024

Author: P Gopinath

Bench: P Gopinath

Tr.Appeal(C) No.4/2024                         1/2




                           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT
                           THE HONOURABLE MR. JUSTICE GOPINATH P.
                                             &
                         THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
                    Friday, the 10th day of May 2024 / 20th Vaisakha, 1946
                                  TR.APPEAL(C) NO. 4 OF 2024

      JUDGMENT DATED 01/04/2024 IN TR.P(C)NO.132/2024 OF THIS HONOURABLE COURT


    APPELLANT/RESPONDENT:


               ELDHO VARGHESE

               AGED 35 YEARS, S/O.VARGHESE, NEDIYANIKUZHIYIL HOUSE,

               AKKAD KARA, PIRAVOM VILLAGE, MUVATTUPUZHA, ERNAKULAM

               REPRESENTED BY POWER OF ATTORNEY HOLDER VARGHESE, AGED 64 YEARS,

               NEDIYANIKUZHIYIL HOUSE, KAKKAD KARA, PIRAVOM VILLAGE,

               MUVATTUPUZHA TALUK, ERNAKULAM, PIN - 686664


    RESPONDENT/PETITIONER:


               LIYA JOSE

               AGED 35 YEARS, D/O.JOSE, KOORAN HOUSE, THONDIYIL POST,

               KANNUR DISTRICT, KERALA, PIN-670673

               Petition praying that in the circumstances stated in the

      affidavit filed therewith the High Court be pleased to stay the

      operation of the judgment dated 01/04/2024 in Tr.P(C)No.132/2024,

      pending disposal of the Appeal.


             This Tr.Appeal(Civil) coming on for admission upon perusing the

      petition and the affidavit filed in support thereof, and upon hearing

      the arguments of SRI.AKHIL ALPHONSE G., Advocate for the petitioner

      and of SRI.JERIL BABU, Advocate for the respondent, the court passed

      the following:
 Tr.Appeal(C) No.4/2024                            2/2

                                             ORDER

Admit.

Adv.Jeril Babu takes notice for the respondent.

Post on 24/05/2024.

There will be an interim order as prayed for, till 24/05/2024.

Sd/- GOPINATH P., JUDGE

Sd/- SYAM KUMAR V.M., JUDGE

10-05-2024 /True Copy/ Assistant Registrar