Kerala High Court
Abigain R Rajâ ( Minor) vs State Of Kerala on 10 May, 2024
Author: Murali Purushothaman
Bench: Murali Purushothaman
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
FRIDAY, THE 10TH DAY OF MAY 2024 / 20TH VAISAKHA, 1946
WP(C) NO. 16936 OF 2024
PETITIONERS:
1 ABIGAIN R RAJ ( MINOR)
AGED 17 YEARS
S/O RETNARAJ V, RESIDING AT TC 69/1171,CHERIYAMUTTOM,
POONTHURA P.O., THIRUVANANTHAPURAM REPRESENTED BY
GUARDIAN REENAMARY P 43 YEARS, W/O RETNARAJ V RESIDING
AT TC 69/1171,CHERIYAMUTTOM,POONTHURA
P.O.THIRUVANANTHAPURAM, PIN - 695 026.
2 GOKUL KRISHNA P (MINOR)
AGED 17 YEARS
S/O ASHALATHA AS, RESIDENT OF MRA 85, MANI
MANIMANTHIRAM, NEAR MANACAUD VELLAYANI TEMPLE,
THIRUVANANTHAPURAM REPRESENTED BY GUARDIAN
ASHALATHA A. S. 48 YEARS, D/O SANTHAKUMARI C RESIDENT OF
MRA 85, MANI MANIMANTHIRAM, NEAR MANACAUD VELLAYANI
TEMPLE, THIRUVANANTHAPURAM, PIN - 695 009.
3 AROMAL A S ( MINOR)
AGED 17 YEARS
REPRESENTED BY GUARDIAN D.ASHOK KUMAR S/O V.
DAMODARAN PILLA, RESIDENT OF PUTHOORAM
VEEDU,VILATHIKONATH LANE, KAZHUNADU,VATTAPPAARA P.O,
THIRUVANANTHAPURAM, PIN - 695 028.
4 VIGNESH M ( MINOR)
AGED 17 YEARS
S/O MURUGAN M., RESIDENT OF SHIVARANJINI BHAVAN,
OZHUKUPARA RD, PALLIVILA, VATTAPPAARA P.O.,
THIRUVANANTHAPURAM, REPRESENTED BY GUARDIAN BINDU A
44 YEARS, W/O MURUGAN M, RESIDENT OF SHIVARANJINI
BHAVAN, OZHUKUPARA RD, PALLIVILA, VATTAPPAARA P.O.,
THIRUVANANTHAPURAM, PIN - 695 028.
BY ADV HAIRA SOLOMON
WP(C) NO. 16936 OF 2024
: 2 :
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695 001.
2 DIRECTOR
HIGHER SECONDARY EDUCATION, HOUSING BOARD BUILDINGS,
THAMAPANOOR, PANAVILA ROAD, SANTHI NAGAR, THYCAUD,
THIRUVANANTHAPURAM,, PIN - 695 001.
3 KERALA STATE BHARATH SCOUTS AND GUIDES
REPRESENTED BY STATE SECRETARY, STATE HEADQUARTERS,
CANTONMENT HOUSE ROAD, PMG, VIKAS BHAVAN P.O,
THIRUVANANTHAPURAM,, PIN - 695 033.
BY ADV. SM K CHNADRAMOHAN DAS, SC FOR KERALA STATE
BHARAT SCOUTS AND GUIDES
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
10.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 16936 OF 2024
: 3 :
JUDGMENT
The learned Government Pleader submits that, in the
light of the communication of the State Chief Commissioner,
Kerala State Bharat Scouts & Guides dated 06.05.2024, the
petitioners will be provided grace mark. The learned Counsel
for the petitioners and the learned Counsel for respondents 2
and 3 submits that in the light of the same, the writ
petition can be closed.
Recording the said submission, the writ petition is
closed.
Sd/-
MURALI PURUSHOTHAMAN
JUDGE
SRJ
WP(C) NO. 16936 OF 2024
APPENDIX OF WP(C) 16936/2024
PETITIONERS' EXHIBITS
Exhibit P1 (a) TRUE PHOTOSTAT COPY OF THE HALL TICKET OF
THE 1ST PETITIONER DATED NIL.
Exhibit P1 (b) TRUE PHOTOSTAT COPY OF THE HALL TICKET OF
THE 2ND PETITIONER DATED NIL.
Exhibit P1 (c) TRUE PHOTOSTAT COPY OF THE HALL TICKET OF
THE 3RD PETITIONER DATED NIL.
Exhibit P1 (d) TRUE PHOTOSTAT COPY OF THE HALL TICKET OF
THE 4TH PETITIONER DATED NIL.
Exhibit P2 (a) TRUE PHOTOSTAT COPY OF THE CERTIFICATE OF
RAJYAPURASKAR DATED 18-03-2024 AWARDED BY
THE 3RD RESPONDENT BEARING THE SIGNATURE OF
THE GOVERNOR OF KERALA TO THE 1ST
PETITIONER.
Exhibit P2 (b) TRUE PHOTOSTAT COPY OF THE CERTIFICATE OF
RAJYAPURASKAR DATED 18-03-2024 AWARDED BY
THE 3RD RESPONDENT BEARING THE SIGNATURE OF
THE GOVERNOR OF KERALA TO THE 2ND
PETITIONER.
Exhibit P2 (c) TRUE PHOTOSTAT COPY OF THE CERTIFICATE OF
RAJYAPURASKAR DATED 18-03-2024 BEARING THE
AWARDED BY THE 3RD RESPONDENT SIGNATURE OF
THE GOVERNOR OF KERALA TO THE 3RD
PETITIONER.
Exhibit P2 (d) TRUE PHOTOSTAT COPY OF THE CERTIFICATE OF
RAJYAPURASKAR DATED 18-03-2024 AWARDED BY
THE 3RD RESPONDENT BEARING THE SIGNATURE OF
THE GOVERNOR OF KERALA TO THE 4TH
PETITIONER.
Exhibit P 3 TRUE PHOTOSTAT COPY OF THE G.O. BEARING NO.
2817/2024/GEDN DATED 25-04-2024.
WP(C) NO. 16936 OF 2024
Exhibit P4 (a) TRUE PHOTOSTAT COPY OF THE WEBSITE PORTAL
OF THE 2ND RESPONDENT SHOWING THE GRACE
MARKS REJECTION LIST OF THE SCHOOL OF THE 1ST
AND 2ND PETITIONERS.
Exhibit P4 (b) TRUE PHOTOSTAT COPY OF THE WEBSITE PORTAL
OF THE 2ND RESPONDENT SHOWING THE GRACE
MARKS REJECTION LIST OF THE SCHOOL OF THE
3RD PETITIONER.
Exhibit P4 (c) TRUE PHOTOSTAT COPY OF THE WEBSITE PORTAL
OF THE 2ND RESPONDENT SHOWING THE GRACE
MARKS REJECTION LIST OF THE SCHOOL OF THE 4TH
PETITIONER.
Exhibit P 5 TRUE COPY OF GROUP RECORD BOOK MAINTAINED
BY THE PETITIONERS FOR THEIR ACTIVITIES IN THE
SCOUTS AND GUIDES VERIFIED BY THE 3RD
RESPONDENT.
Exhibit P 6 TRUE PHOTOSTAT COPY OF THE FINAL RESULT OF
SIDHARTH.S SHOWING THE GRANT OF GRACE
MARKS.
