Hareesh Kumar S vs Athirampuzha Grama Panchayat ...
2024 Latest Caselaw 12040 Ker

Kerala High Court

Hareesh Kumar S vs Athirampuzha Grama Panchayat ... on 10 May, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

WP(C) No.17165/2024                        1/3                         Order Date : 10-05-2024

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
              Friday, the 10th day of May 2024 / 20th Vaisakha, 1946
                              WP(C) NO. 17165 OF 2024
   PETITIONER(S)

          HAREESH KUMAR S, AGED 43 YEARS, S/O P.J. SASEENDRA BABU,
          KOLLAMPARAMBIL HOUSE, ARPOOKARA WEST P.O., ARPOOKARA, KOTTAYAM, PIN
          - 686008

   RESPONDENT(S)

      1. ATHIRAMPUZHA GRAMA PANCHAYAT, REPRESENTED BY ITS SECRETARY, OFFICE
         OF THE ATHIRAMPUZHA GRAMA PANCHAYAT, CHARISBHAVAN CONNCECTION ROAD,
         ATHIRAMPUZHA, KOTTAYAM, PIN - 686562
      2. SECRETARY, ATHIRAMPUZHA GRAMA PANCHAYAT, OFFICE OF THE ATHIRAMPUZHA
         GRAMA PANCHAYAT, CHARISBHAVAN CONNCECTION ROAD, ATHIRAMPUZHA,
         KOTTAYAM, PIN - 686562

        Writ Petition (Civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to direct the 2nd respondent to consider and grant building permit
   to the petitioner pending disposal of the above Writ Petition .
        This petition coming on for orders upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   M/S.CHITHRA CHANDRASEKHARAN & RAJEEV V.K., Advocates for the petitioner,
   the court passed the following:
 WP(C) No.17165/2024                         2/3                   Order Date : 10-05-2024




                           MURALI PURUSHOTHAMAN, J.
                           ------------------------------------
                              W.P (C) No. 17165 of 2024
                           ------------------------------------
                           Dated this the 10th day of May, 2024


                                        ORDER

Learned Standing Counsel to get instructions.

Post on 23.05.2024.

Sd/-

MURALI PURUSHOTHAMAN, JUDGE

S.M.K. WP(C) No.17165/2024 3/3 Order Date : 10-05-2024

PPENDIX OF WP(C) 17165/2024 Exhibit P1 A TRUE COPY OF THE LAND TAX RECEIPT NO.KL05030413958/2023 DATED 05/10/2023 ISSUED FROM THE VILLAGE OFFICE, ATHIRAMPUZHA IN THE NAME OF THE PETITIONER AND HIS WIFE Exhibit P2 A TRUE COPY OF THE ACKNOWLEDGEMENT RECEIPT DATED 20/02/2024 HAVING FILE NO. 400476/BPRO1/GPO/2024/1311 ISSUED BY THE 1ST RESPONDENT Exhibit P3 A TRUE COPY OF THE ORDER NO, 400476/BPRL01/GPO/ 2024/1311(2) DATED 25.04.2024 ISSUED BY THE 2ND RESPONDENT Exhibit P4 A TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WP(C) NO.17150/2023 DATED 11/08/2023