Citation : 2024 Latest Caselaw 12008 Ker
Judgement Date : 10 May, 2024
WA Nos. 611/2024, 616/2024 and 665/2024
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
&
THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
FRIDAY, THE 10TH DAY OF MAY 2024 / 20TH VAISAKHA, 1946
WA NO. 611 OF 2024
AGAINST THE ORDER DATED 02.04.2024 IN WP(C) NO.13448 OF 2024 OF HIGH
COURT OF KERALA
APPELLANT/RESPONDENT NO.2:
P.J.MATHEWS,
NEDUMCHIRA THOTTATHIL, ADICHANALLOOR.P.O., KOLLAM,
PIN - 691573.
BY ADV BIJOY P. PULIPRA
RESPONDENT/PETITIONERS AND RESPONDENT 1, RESPONDENT 3 TO 26:
1 MR.RAJEEV VIDYADHARAN,
AGED 63 YEARS,
GURUCHANDRIKA, SNEHAPURAM, SANTHIGIRI.P.O., KOLIYAKODE
VILLAGE, KEEZTHONNAKKAL, THIRUVANANTHAPURAM,
KERALA, PIN - 695 589.
2 PADMAJAN RAJEEV,
AGED 31 YEARS
12/600 (18/799), GURUCHANDRIKA, SANTHIGIRI.P.O.,
POTHENCODE, THIRUVANANTHAPURAM, KERALA, PIN - 695 589.
3 GARGI RAJEEV,
AGED 33 YEARS
GURUCHANDRIKA, SANTHIGIRI.P.O., POTHENCODE,
THIRUVANANTHAPURAM, KERALA, PIN - 695 589.
4 PADMAM MAVILAVEEDU,
AGED 58 YEARS
12/600 (18/799), GURUCHANDRIKA, SANTHIGIRI.P.O.,
POTHENCODE, THIRUVANANTHAPURAM, KERALA, PIN - 695 589.
WA Nos. 611/2024, 616/2024 and 665/2024
2
5 M/S.GURUCHANDRIKA BUILDERS & PROPERTY PRIVATE LIMITRED,
HAVING ITS REGISTERED OFFICE AT JATAYU EARTH'S CENTER,
CHADAYAMANGALAM, KOLLAM DISTRICT, KERALA, REPRESENTED BY
ITS MANAGING DIRECTOR,MR.RAJEEV VIDYADHARAN ALIAS RAJEEV
ANCHAL, PIN - 691 534.
6 JATAYUPARA ADVENTURE TOURISM (P) LTD,
HAVING ITS REGISTERED OFFICE AT JATAYU EARTH'S CENTER,
CHADAYAMANGALAM, KOLLAM DISTRICT, KERALA, REPRESENTED BY
ITS MANAGING DIRECTOR, PADMAJAN RAJEEV, PIN - 691 534.
7 GURUCHANDRIKA STUDIOS PRIVATE LIMITED,
ANUGRAHAM, T.C.15/601, PLOT NO.51, UDARASIROMANI ROAD,
VELLAYAMBALAM, THIRUVANANTHAPURAM, KERALA REPRESENTED BY
ITS MANAGING DIRECTOR, RAJEEV VIDYADHARAN @
RAJEEV ANCHAL, PIN - 695 010.
8 UNIQUE CAVES (P) LTD,
JATAYU EARTH'S CENTER, CHADAYAMANGALAM, KOLLAM DISTRICT,
KERALA ,REPRESENTED BY ITS MANAGING DIRECTOR,RAJEEV
VIDYADHARAN @ RAJEEV ANCHAL, PIN - 691 534.
9 THE NATIONAL COMPANY LAW TRIBUNAL, KOCHI BENCH,
THROUGH ITS REGISTRAR, COMPANY LAW BHAVAN, BMC ROAD,
THRIKKAKARA P.O., KAKKANAD, KOCHI, PIN - 682 021.
10 DAVIDSON VATTUPPARAMPIL GEORGE,
VATTUPPARAMPIL ,HOUSE, MAMMOODU.P.O., CHANGANASSERY,
KOTTAYAM, KERALA, PIN - 686 553.
11 PANICKER PRAVEEN RAJ GOPI,
7A, ROYAL HEIGHTS, OPPOSITE N.S.S COLLEGE, NF GATE ROAD,
TRIPUNITHRA, ERNAKULAM, KERALA, PIN - 682 301.
12 JAYALAL BALARAJAN,
KURATHATHUSSERIL HOUSE, PATHIYOOR.P.O BHAGAVATHIPADI,
ALAPPUZHA, KERALA, PIN - 690552.
13 DENNIS LAVIN NORONHA ,
B-5, MARVE QUEEN-1, 1ST FLOOR,KHARODI, NEAR JURASSIC PARK
RESTAURANT, MARVE ROAD, MALAD WEST, MUMBAI,
PIN - 400 095.
14 JONES MATHEWS,
NEDUMCHIRA THOTTATHIL, ADICHANALLOOR.P.O.,
KOLLAM -, PIN - 691 573.
15 JUANITA JOSEPH THODUPARAMBIL,
7/11, ASSISI NAGAR, P.L.LOKHANDE,MARG, CHEMBUR,
WA Nos. 611/2024, 616/2024 and 665/2024
3
MUMBAI, PIN - 400 043.
16 LALKUMAR SOMARAJAN,
APD NO.5A, CORDIAL CASILDA,KOCHULLOOR, MEDICAL
COLLEGE.P.O., ULLOOR, KERALA, PIN - 695 011.
17 JATAYUPARA TOURISM (P) LTD,
JATAYU EARTH'S CENTER JATAYU JUNCTION, CHADAYAMANGALAM,
KOLLAM, KERALA, REPRESENTED BY ITS DIRECTOR, MR. VASU
JAYAPRAKASH, PIN - 691 534.
18 JATAYU SCULPTURE & MUSEUM PRIVATE LIMITED,
U63040KL2014PTC035795, HAVING ITS REGISTERED OFFICE AT
JATAYU EARTH'S CENTER, CHADAYAMANGALAM, KOLLAM DISTRICT,
KERALA,REPRESENTED BY ITS DIRECTOR, MS USHA B PILLAI,
PIN - 691 534.
19 P.R.NARAYANAN NAIR,
GOKULAM A-18, TENNIS CLUB ENCLAVE, KOWDIAR,
THIRUVANANTHAPURAM, PIN - 695 003.
20 STATE OF KERALA,
REPRESENTED BY GOVERNMENT PLEADER,
HIGH COURT OF KERALA, PIN - 682 031.
21 DIRECTOR, ECO-TOURISM,
DEPARTMENT OF TOURISM, GOVERNMENT OF KERALA, PARK VIEW,
THIRUVANNATHAPURAM, KERALA,PIN - 695 033.
22 PRINCE RAVI,
CHARTERED ACCOUNTANT, GSPU & ASSOCIATES, T.C12/1443(2),
FIRST FLOOR,SYAM SCION, PMG-LAW COLLEGE ROAD,
VIKAS BHAVAN.P.O.,THIRUVANANTHAPURAM, PIN - 695 033.
23 SAJEE P.NAIR,
SREESANKARAM, FIRST FLOOR, KRA 74 OPP. KAITHAMUKKU.P.O.,
ATHANILANE, THIRUVANANTHAPURAM, KERALA, PIN - 695 024.
24 RAJEEV BHASKARAN,
THULASI BHAVAN, CHADAYAMANGALAM KOLLAM, KERALA,
PIN - 691534.
25 KRISHNAN KOODACHERI,
SREE KRISHNA HOUSE, CHERUSSERI NAGAR, PALLIKULAM,
CHIRAKKAL.P.O., KANNUR, PIN - 670 001.
26 VASU JAYAPRAKASH,
ARIYANNOOR HOUSE, KAITHA SOUTH, KANNAMANGALAM,
CHETTIKULANGARA, MAVELIKKARA, ALAPPUZHA, PIN - 690 106.
WA Nos. 611/2024, 616/2024 and 665/2024
4
27 AJIT KUMAR BALARAMAN,
4B 29 UNITY APARTMENT, BAF HIRA NAGAR, (RESPONDENT KHARODI
MARVE ROAD, NEAR FIRE STATION, MALAD(WEST),
MUMBAI - 400095 M.H, PIN - 400 095.
28 AJAY BALARAMAN,
4B 29 UNITY APARTMENT, BAF HIRA NAGAR, (RESPONDENT NO.20
KHARODI MARVE ROAD, NEAR FIRE STATION, MALAD(WEST),
MUMBAI - 400 095 M.H, PIN - 400 095.
29 HARIDAS KRISHNANKUTTY,
RARATH HOUSE PERUVEMBA.P.O., PALAKKAD, KERALA, INDIA, PIN -
678531.
30 MATHEW PANDAKASALAIL THOMAS,
PANDAKASALA, KAMPAMKODU VAYAKKAL.P.O., VALAKAM, KOLLAM,
PIN - 691532.
31 C. MOHANAN PILLAI,
S/O K. CHANDRASEKHARAN PILLAI, KRISHNA PRIYA,
PODIYATTUVILA.P.O., VALAKOM, KOLLAM, PIN - 691 532.
32 SHRI M.R BHAT ICLS,
HOUSE NO. 1-4, 65/3 STREET NO. 8 LANE, ADJACENT TO MORE
SUPERMARKET, HABSIGUDA, TELANGANA, PIN - 500007.
33 SHRI SHAWN JEFF CHRISTOPHER,
JVR & ASSOCIATES, CHARTERED ACCOUNTANTS WARRIOM ROAD
OPPOSITE ST.GEORGE CHURCH PALLIMUKKU, KOCHI, KERALA,
PIN - 682016.
BY ADVS.
SANDRA MARIYA
VINODE V. LUKA
ALINA ANNA KOSE
M.R.HARIRAJ (SR.)(K/1773/1999)
V.AJAKUMAR(A-657)
SIDHARTH A.MENON(K/227/2011)
MUHAMMED ALJUQ A.(K/251/2021)
FR
THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 10.05.2024,
ALONG WITH WA.616/2024, 665/2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
WA Nos. 611/2024, 616/2024 and 665/2024
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
&
THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
FRIDAY, THE 10TH DAY OF MAY 2024 / 20TH VAISAKHA, 1946
WA NO. 616 OF 2024
AGAINST THE ORDER DATED 02.04.2024 IN WP(C) NO.13448 OF 2024 OF HIGH
COURT OF KERALA
APPELLANT/RESPONDENT NO.19:
VASU JAYAPRAKASH,
AGED 54 YEARS
ARIYANNOOR HOUSE, KAITHA SOUTH, KANNAMANGALAM,
CHETTIKULANGARA, MAVELIKKARA, ALAPPUZHA, PIN - 690 106.
BY ADV VINODE V. LUKA
RESPONDENT/PETITIONER NO.1 TO 8 AND RESPONDENTS 1 TO 18 AND 20 TO 26
IN WP(C):
1 MR.RAJEEV VIDYADHARAN,
AGED 63 YEARS,
GURUCHANDRIKA, SNEHAPURAM, SANTHIGIRI.P.O.,
KOLIYAKODE VILLAGE, KEEZTHONNAKKAL,
THIRUVANANTHAPURAM, KERALA, PIN - 695589
2 PADMAJAN RAJEEV
AGED 31 YEARS
12/600 (18/799), GURUCHANDRIKA, SANTHIGIRI.P.O.,
POTHENCODE, THIRUVANANTHAPURAM, KERALA, PIN - 695 589.
3 GARGI RAJEEV,
AGED 33 YEARS,
GURUCHANDRIKA, SANTHIGIRI.P.O., POTHENCODE,
THIRUVANANTHAPURAM, KERALA, PIN - 695589
4 PADMAM MAVILAVEEDU,
AGED 58 YEARS,
12/600 (18/799), GURUCHANDRIKA, SANTHIGIRI.P.O.,
POTHENCODE, THIRUVANANTHAPURAM, KERALA, PIN - 695 589.
WA Nos. 611/2024, 616/2024 and 665/2024
6
5 M/S.GURUCHANDRIKA BUILDERS & PROPERTY PRIVATE LIMITRED,
HAVING ITS REGISTERED OFFICE AT JATAYU EARTH'S CENTER,
CHADAYAMANGALAM, KOLLAM DISTRICT, KERALA, REPRESENTED BY
ITS MANAGING DIRECTOR,MR.RAJEEV VIDYADHARAN ALIAS RAJEEV
ANCHAL, PIN - 691534.
6 JATAYUPARA ADVENTURE TOURISM (P) LTD
HAVING ITS REGISTERED OFFICE AT JATAYU EARTH'S CENTER,
CHADAYAMANGALAM, KOLLAM DISTRICT, KERALA, REPRESENTED BY
ITS MANAGING DIRECTOR, PADMAJAN RAJEEV, PIN - 691 534.
7 GURUCHANDRIKA STUDIOS PRIVATE LIMITED
ANUGRAHAM, T.C.15/601, PLOT NO.51, UDARASIROMANI ROAD,
VELLAYAMBALAM, THIRUVANANTHAPURAM, KERALA REPRESENTED BY
ITS MANAGING DIRECTOR, RAJEEV VIDYADHARAN @ RAJEEV ANCHAL,
PIN - 695010.
8 UNIQUE CAVES (P) LTD,
JATAYU EARTH'S CENTER, CHADAYAMANGALAM, KOLLAM DISTRICT,
KERALA ,REPRESENTED BY ITS MANAGING DIRECTOR,RAJEEV
VIDYADHARAN @ RAJEEV ANCHAL, PIN - 691 534.
9 THE NATIONAL COMPANY LAW TRIBUNAL, KOCHI BENCH
THROUGH ITS REGISTRAR, COMPANY LAW BHAVAN, BMC ROAD,
THRIKKAKARA P.O., KAKKANAD, KOCHI, PIN - 682 021.
10 P.J.MATHEWS,
NEDUMCHIRA THOTTATHIL, ADICHANALLOOR.P.O., KOLLAM,
PIN - 691573.
11 DAVIDSON VATTUPPARAMPIL GEORGE
VATTUPPARAMPIL ,HOUSE, MAMMOODU.P.O., CHANGANASSERY,
KOTTAYAM, KERALA, PIN - 686553.
12 PANICKER PRAVEEN RAJ GOPI,
7A, ROYAL HEIGHTS, OPPOSITE N.S.S COLLEGE, NF GATE ROAD,
TRIPUNITHRA, ERNAKULAM, KERALA, PIN - 682 301.
13 JAYALAL BALARAJAN
KURATHATHUSSERIL HOUSE, PATHIYOOR.P.O BHAGAVATHIPADI,
ALAPPUZHA, KERALA, PIN - 690 552.
14 DENNIS LAVIN NORONHA ,
B-5, MARVE QUEEN-1, 1ST FLOOR,KHARODI, NEAR JURASSIC PARK
RESTAURANT, MARVE ROAD, MALAD WEST, MUMBAI, PIN - 400 095.
WA Nos. 611/2024, 616/2024 and 665/2024
7
15 JONES MATHEWS,
NEDUMCHIRA THOTTATHIL, ADICHANALLOOR.P.O., KOLLAM,
PIN - 691573.
16 JUANITA JOSEPH THODUPARAMBIL,
7/11, ASSISI NAGAR, P.L.LOKHANDE,MARG, CHEMBUR,
MUMBAI, PIN - 400 043.
17 LALKUMAR SOMARAJAN
APD NO.5A, CORDIAL CASILDA,KOCHULLOOR, MEDICAL
COLLEGE.P.O., ULLOOR, KERALA, PIN - 695 011.
18 JATAYUPARA TOURISM (P) LTD
JATAYU EARTH'S CENTER JATAYU JUNCTION, CHADAYAMANGALAM,
KOLLAM, KERALA, REPRESENTED BY ITS DIRECTOR, MR. VASU
JAYAPRAKASH, PIN - 691534.
19 JATAYU SCULPTURE & MUSEUM PRIVATE LIMITED,
U63040KL2014PTC035795, HAVING ITS REGISTERED OFFICE AT
JATAYU EARTH'S CENTER, CHADAYAMANGALAM, KOLLAM DISTRICT,
KERALA,REPRESENTED BY ITS DIRECTOR, MS USHA B PILLAI,
PIN - 691534.
20 P.R.NARAYANAN NAIR
GOKULAM A-18, TENNIS CLUB ENCLAVE, KOWDIAR,
THIRUVANANTHAPURAM, PIN - 695 003.
21 STATE OF KERALA,
REPRESENTED BY GOVERNMENT PLEADER,HIGH COURT OF KERALA,
PIN - 682031,
22 DIRECTOR, ECO-TOURISM
DEPARTMENT OF TOURISM, GOVERNMENT OF KERALA, PARK VIEW,
THIRUVANNATHAPURAM, KERALA, PIN - 695033.
23 PRINCE RAVI,
CHARTERED ACCOUNTANT, GSPU & ASSOCIATES, T.C12/1443(2),
FIRST FLOOR,SYAM SCION, PMG-LAW COLLEGE ROAD, VIKAS
BHAVAN.P.O.,THIRUVANANTHAPURAM, PIN - 695 033.
24 SAJEE P.NAIR,
SREESANKARAM, FIRST FLOOR, KRA 74 OPP. KAITHAMUKKU.P.O.,
ATHANILANE, THIRUVANANTHAPURAM, KERALA, PIN - 695 024.
25 RAJEEV BHASKARAN,
THULASI BHAVAN, CHADAYAMANGALAM KOLLAM, KERALA, PIN -
691534
WA Nos. 611/2024, 616/2024 and 665/2024
8
26 KRISHNAN KOODACHERI ,
SREE KRISHNA HOUSE, CHERUSSERI NAGAR, PALLIKULAM,
CHIRAKKAL.P.O., KANNUR, PIN - 670001.
27 AJIT KUMAR BALARAMAN,
4B 29 UNITY APARTMENT, BAF HIRA NAGAR, (RESPONDENT KHARODI
MARVE ROAD, NEAR FIRE STATION, MALAD(WEST), MUMBAI - 400095
M.H, PIN - 400095.
28 AJAY BALARAMAN,
4B 29 UNITY APARTMENT, BAF HIRA NAGAR, (RESPONDENT NO.20
KHARODI MARVE ROAD, NEAR FIRE STATION, MALAD(WEST), MUMBAI
- 400 095 M.H, PIN - 400 095.
29 HARIDAS KRISHNANKUTTY,
RARATH HOUSE PERUVEMBA.P.O., PALAKKAD, KERALA, INDIA,
PIN - 678531.
30 MATHEW PANDAKASALAIL THOMAS,
PANDAKASALA, KAMPAMKODU VAYAKKAL.P.O.,
VALAKAM, KOLLAM, PIN - 691 532.
31 C. MOHANAN PILLAI
S/O K. CHANDRASEKHARAN PILLAI, KRISHNA PRIYA,
PODIYATTUVILA.P.O., VALAKOM, KOLLAM, PIN - 691 532.
32 SHRI M.R BHAT ICLS ,
HOUSE NO. 1-4, 65/3 STREET NO. 8 LANE, ADJACENT TO MORE
SUPERMARKET, HABSIGUDA, TELANGANA,, PIN - 500 007.
33 SHRI SHAWN JEFF CHRISTOPHER,
JVR & ASSOCIATES, CHARTERED ACCOUNTANTS WARRIOM ROAD
OPPOSITE ST.GEORGE CHURCH PALLIMUKKU, KOCHI, KERALA,
PIN - 682016
BY ADVS.
SANDRA MARIYA
BIJOY P. PULIPRA
ALINA ANNA KOSE
M.R.HARIRAJ (SR.)(K/1773/1999)
SIDHARTH A.MENON(K/227/2011)
V.AJAKUMAR(A-657)
MUHAMMED ALJUQ A.(K/251/2021)
THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 10.05.2024,
ALONG WITH WA.611/2024 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WA Nos. 611/2024, 616/2024 and 665/2024
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
&
THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
FRIDAY, THE 10TH DAY OF MAY 2024 / 20TH VAISAKHA, 1946
WA NO. 665 OF 2024
AGAINST THE ORDER DATED 02.04.2024 IN WP(C) NO.13448 OF 2024 OF HIGH
COURT OF KERALA
APPELLANT/RESPONDENT NO.10 IN WP(C):
JATAYUPARA TOURISM (P) LTD,
JATAYU EARTH'S CENTER JATAYU JUNCTION, CHADAYAMANGALAM,
KOLLAM, KERALA, REPRESENTED BY ITS DIRECTOR, MR. VASU
JAYAPRAKASH, PIN - 691 534.
BY ADVS.
SANKAR P PANICKER
GOPIKA GOPINATH
RESPONDENTS/PETITIONER NO.1 TO 8 AND RESPONDENTS NOS.1 TO 9 AND 11 TO
26 IN WP(C):
1 MR.RAJEEV VIDYADHARAN,
AGED 63 YEARS,
GURUCHANDRIKA, SNEHAPURAM, SANTHIGIRI.P.O., KOLIYAKODE
VILLAGE, KEEZTHONNAKKAL, THIRUVANANTHAPURAM,
KERALA, PIN - 695 589.
2 PADMAJAN RAJEEV,
AGED 31 YEARS,
12/600 (18/799), GURUCHANDRIKA, SANTHIGIRI.P.O.,
POTHENCODE, THIRUVANANTHAPURAM, KERALA, PIN - 695 589.
3 GARGI RAJEEV ,
AGED 33 YEARS,
GURUCHANDRIKA, SANTHIGIRI.P.O., POTHENCODE,
THIRUVANANTHAPURAM, KERALA, PIN - 695 589.
WA Nos. 611/2024, 616/2024 and 665/2024
10
4 PADMAM MAVILAVEEDU,
AGED 58 YEARS,
12/600 (18/799), GURUCHANDRIKA, SANTHIGIRI.P.O.,
POTHENCODE, THIRUVANANTHAPURAM, KERALA, PIN - 695 589.
5 M/S.GURUCHANDRIKA BUILDERS & PROPERTY PRIVATE LIMITRED,
HAVING ITS REGISTERED OFFICE AT JATAYU EARTH'S CENTER,
CHADAYAMANGALAM, KOLLAM DISTRICT, KERALA, REPRESENTED BY
ITS MANAGING DIRECTOR,MR.RAJEEV VIDYADHARAN ALIAS RAJEEV
ANCHAL, PIN - 691534.
6 JATAYUPARA ADVENTURE TOURISM (P) LTD,
HAVING ITS REGISTERED OFFICE AT JATAYU EARTH'S CENTER,
CHADAYAMANGALAM, KOLLAM DISTRICT, KERALA, REPRESENTED BY
ITS MANAGING DIRECTOR, PADMAJAN RAJEEV, PIN - 691 534.
7 GURUCHANDRIKA STUDIOS PRIVATE LIMITED,
ANUGRAHAM, T.C.15/601, PLOT NO.51, UDARASIROMANI ROAD,
VELLAYAMBALAM, THIRUVANANTHAPURAM, KERALA REPRESENTED BY
ITS MANAGING DIRECTOR, RAJEEV VIDYADHARAN @ RAJEEV ANCHAL,
PIN - 695 010.
8 UNIQUE CAVES (P) LTD,
JATAYU EARTH'S CENTER, CHADAYAMANGALAM, KOLLAM DISTRICT,
KERALA ,REPRESENTED BY ITS MANAGING DIRECTOR,RAJEEV
VIDYADHARAN @ RAJEEV ANCHAL, PIN - 691 534.
9 THE NATIONAL COMPANY LAW TRIBUNAL, KOCHI BENCH,
THROUGH ITS REGISTRAR, COMPANY LAW BHAVAN, BMC ROAD,
THRIKKAKARA P.O., KAKKANAD, KOCHI, PIN - 682 021.
10 P.J.MATHEWS,
NEDUMCHIRA THOTTATHIL, ADICHANALLOOR.P.O.,
KOLLAM, PIN - 691 573.
11 DAVIDSON VATTUPPARAMPIL GEORGE,
VATTUPPARAMPIL ,HOUSE, MAMMOODU.P.O., CHANGANASSERY,
KOTTAYAM, KERALA, PIN - 686 553.
12 PANICKER PRAVEEN RAJ GOPI,
7A, ROYAL HEIGHTS, OPPOSITE N.S.S COLLEGE, NF GATE ROAD,
TRIPUNITHRA, ERNAKULAM, KERALA, PIN - 682 301.
13 JAYALAL BALARAJAN
KURATHATHUSSERIL HOUSE, PATHIYOOR.P.O BHAGAVATHIPADI,
ALAPPUZHA, KERALA, PIN - 690 552.
WA Nos. 611/2024, 616/2024 and 665/2024
11
14 DENNIS LAVIN NORONHA,
B-5, MARVE QUEEN-1, 1ST FLOOR,KHARODI, NEAR JURASSIC PARK
RESTAURANT, MARVE ROAD, MALAD WEST, MUMBAI, PIN - 400 095.
15 JONES MATHEWS,
NEDUMCHIRA THOTTATHIL, ADICHANALLOOR.P.O., KOLLAM,
PIN - 691573.
16 JUANITA JOSEPH THODUPARAMBIL,
7/11, ASSISI NAGAR, P.L.LOKHANDE,MARG, CHEMBUR, MUMBAI,
PIN - 400 043.
17 LALKUMAR SOMARAJAN ,
APD NO.5A, CORDIAL CASILDA,KOCHULLOOR, MEDICAL
COLLEGE.P.O., ULLOOR, KERALA, PIN - 695 011.
18 JATAYU SCULPTURE & MUSEUM PRIVATE LIMITED,
U63040KL2014PTC035795, HAVING ITS REGISTERED OFFICE AT
JATAYU EARTH'S CENTER, CHADAYAMANGALAM, KOLLAM DISTRICT,
KERALA,REPRESENTED BY ITS DIRECTOR, MS USHA B PILLAI,
PIN - 691534.
19 P.R.NARAYANAN NAIR,
GOKULAM A-18, TENNIS CLUB ENCLAVE, KOWDIAR,
THIRUVANANTHAPURAM, PIN - 695 003.
20 STATE OF KERALA,
REPRESENTED BY GOVERNMENT PLEADER,HIGH COURT OF KERALA,
PIN - 682 031.
21 DIRECTOR, ECO-TOURISM,
DEPARTMENT OF TOURISM, GOVERNMENT OF KERALA, PARK VIEW,
THIRUVANNATHAPURAM, KERALA, PIN - 695033.
22 PRINCE RAVI,
CHARTERED ACCOUNTANT, GSPU & ASSOCIATES, T.C12/1443(2),
FIRST FLOOR,SYAM SCION, PMG-LAW COLLEGE ROAD, VIKAS
BHAVAN.P.O.,THIRUVANANTHAPURAM, PIN - 695 033.
23 SAJEE P.NAIR,
SREESANKARAM, FIRST FLOOR, KRA 74 OPP. KAITHAMUKKU.P.O.,
ATHANILANE, THIRUVANANTHAPURAM, KERALA, PIN - 695 024.
24 RAJEEV BHASKARAN,
THULASI BHAVAN, CHADAYAMANGALAM KOLLAM, KERALA, PIN -
691534.
WA Nos. 611/2024, 616/2024 and 665/2024
12
25 KRISHNAN KOODACHERI,
SREE KRISHNA HOUSE, CHERUSSERI NAGAR,
PALLIKULAM, CHIRAKKAL.P.O.,
KANNUR, PIN - 670 001.
26 VASU JAYAPRAKASH,
ARIYANNOOR HOUSE, KAITHA SOUTH, KANNAMANGALAM,
CHETTIKULANGARA, MAVELIKKARA, ALAPPUZHA, PIN - 690 106.
27 AJIT KUMAR BALARAMAN,
4B 29 UNITY APARTMENT, BAF HIRA NAGAR, (RESPONDENT KHARODI
MARVE ROAD, NEAR FIRE STATION, MALAD(WEST), MUMBAI - 400
095 M.H, PIN - 400095.
28 AJAY BALARAMAN,
4B 29 UNITY APARTMENT, BAF HIRA NAGAR, (RESPONDENT NO.20
KHARODI MARVE ROAD,
NEAR FIRE STATION,
MALAD(WEST), MUMBAI - 400 095 M.H,
PIN - 400 095.
29 HARIDAS KRISHNANKUTTY
RARATH HOUSE PERUVEMBA.P.O., PALAKKAD, KERALA, INDIA,
PIN - 678531
30 MATHEW PANDAKASALAIL THOMAS
PANDAKASALA, KAMPAMKODU VAYAKKAL.P.O.,
VALAKAM, KOLLAM, PIN - 691 532.
31 C. MOHANAN PILLAI,
S/O K. CHANDRASEKHARAN PILLAI, KRISHNA PRIYA,
PODIYATTUVILA.P.O., VALAKOM, KOLLAM, PIN - 691 532.
32 SHRI M.R BHAT ICLS,
HOUSE NO. 1-4, 65/3 STREET NO. 8 LANE,
ADJACENT TO MORE SUPERMARKET, HABSIGUDA,
TELANGANA, PIN - 500 007.
33 SHRI SHAWN JEFF CHRISTOPHER,
JVR & ASSOCIATES, CHARTERED ACCOUNTANTS WARRIOM ROAD
OPPOSITE ST.GEORGE CHURCH PALLIMUKKU, KOCHI,
KERALA, PIN - 682016.
WA Nos. 611/2024, 616/2024 and 665/2024
13
BY ADVS.
SANDRA MARIYA
VINODE V. LUKA
SIDHARTH A.MENON(K/227/2011)
V.AJAKUMAR(A-657)
M.R.HARIRAJ (SR.)
MUHAMMED ALJUQ A.(K/251/2021)
THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 10.05.2024,
ALONG WITH WA.611/2024 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WA Nos. 611/2024, 616/2024 and 665/2024
14
GOPINATH P. & SYAM KUMAR V.M., JJ.
================
W. A. Nos. 611/2024, 616/2024 and 665/2024
=================
Dated this the 10th day of May, 2024
JUDGMENT
These writ appeals are filed challenging an interim order
dated 02.04.2024 in W.P(C)No.13448 of 2024 filed by one Rajeev
Vidyadharan and others. In W.A.No.611 of 2024, a further
interim order dated 09.04.2024 in W.P(C)No.13448 of 2024 is
also under challenge. The exhibits referred to in the judgment are
as they are marked in the said writ petition.
2. W.P(C)No.13448 of 2024 was filed seeking the
following reliefs:-
1. Issue a Writ of Certiorari or any other appropriate writ and quash Exhibit P-12 order and direct the 1 st Respondent to pass appropriate orders after hearing both sides in light of the findings of this Hon'ble Court in WP (C) 9427/2020.
2. Issue a Writ of Mandamus or such other writ directing the 1st Respondent to pass appropriate orders on Exhibit WA Nos. 611/2024, 616/2024 and 665/2024
P-8 Report after affording an opportunity for all parties to file written objections against the same and fresh hearing thereafter.
3. To issue a Writ of Mandamus or such other writ or order not to pass any other orders amending/modifying the Exhibit P7 order passed by the 1 st Respondent violating Exhibit P5 order of the hon'ble Supreme Court and violating the provisions of the Companies Act, 2013 during the pendency of Company Appeal (AT) 6/2024 before the Hon'ble NCLAT.
3. Ext.P12 is an order of the National Company Law
Tribunal issued on a report filed by an Administrator appointed
in CP/21/KOB/2020. One of the main grounds taken was that
Ext.P7 order in WP(C)No.13448/2024 through which the
Administrator was appointed in respect of the company in
question (the appellant in W.A.No.665 of 2024) is already under
challenge before the National Company Law Appellate Tribunal
and therefore further orders should not be passed on the basis of
the report of the Administrator.
4. The learned counsel appearing for the appellants
would point out that there is no stay of Ext.P7 order by the
National Company Law Appellate Tribunal. WA Nos. 611/2024, 616/2024 and 665/2024
5. As already noted, Ext.P12 order is an order passed on
IA(C/ACT)/51/KOB/2024 in IA(C/ACT)/03/KOB/2023.
6. When these matters are taken up for consideration
today, it is the submission of the learned counsel appearing for
the appellant in W.A.No.616 of 2024 that the IA referred to above
which, is an application to modify Ext.P7 order has been
withdrawn.
In the light of the subsequent developments, we are of the
view that this writ appeals need not be kept pending for
consideration and the parties can be permitted to move the
learned Single Judge for appropriate orders. Writ appeal is
closed reserving the liberty of the appellants to apply for
modification of the interim order in W.P(C)No.13448/2024.
Sd/-
GOPINATH P. JUDGE
Sd/-
SYAM KUMAR V.M. JUDGE DK
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