Kerala High Court

Cherish George vs Union Of India (Rep. By The Secretary To ... on 10 May, 2024

Author: P Gopinath

Bench: P Gopinath

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
                                   &
               THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
        FRIDAY, THE 10TH DAY OF MAY 2024 / 20TH VAISAKHA, 1946
                           WA NO. 658 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.6232 OF 2024 OF HIGH
COURT OF KERALA
APPELLANT/S:

            CHERISH GEORGE
            AGED 38 YEARS
            S/O. GEORGE JOSEPH, GEEMANGALAM, PACHA CHEKKIDIKADU-
            POST, EDATHUA, ALAPPUZHA - DISTRICT, PIN - 689573

            BY ADVS.
            BIJU ANTONY ALOOR
            HASEEB HASSAN.M
            K.P.PRASANTH
            KRISHNASANKAR D.
            REBIN VINCENT GRALAN



RESPONDENT/S:

    1       UNION OF INDIA (REP. BY THE SECRETARY TO GOVERNMENT OF
            INDIA)
            A WING, SHASTRI BHAVAN, NEW DELHI, PIN - 110001

    2       MINISTRY OF INFORMATION & BROADCASTING REP.BY ITS
            (JOINT SECRETARY ) (P & A)
            M/O. INFORMATION & BROADCASTING, ROOM NO. 552, A WING,
            SHASTRI BHAVAN, NEW DELHI, PIN - 110001

    3       THE CHAIRMAN (CENSOR BOARD OF INDIA) (FILIM DIVISION)
            FILIM DIVISION COMPLEX, PHASE - 1 BUILDING, 9TH FLOOR,
            DR.G. DESHMUKH MARG, MUMBAI, PIN - 400026

    4       STATE OF KERALA REPRESENTED BY CHIEF SECRETARY
            ROOMNO. 138, 2ND FLOOR NORTH BLOCK, GOVERNMENT
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

    5       DIRECTORATE OF CULTURE
            (REPRESENTED BY ITS DIRECTOR) ANANTHAVILASAM PALACE,
 W.A.No.658/2024                   2

            THEKKENADA,FORT POST, THIRUVANANTHAPURAM, PIN -
            695023

     6      DIRECTOR GENERAL OF POLICE
            ALTHARA JUNCTION, NANDAVANAM, VAZHUTHACAUD - POST,
            THIRUVANANTHAPURAM DIST, PIN - 695010

     7      SIYAD KOKER
            AGED 69 YEARS
            OCCU :FILM PRODUCER, MOVIE NAMED 'MARIVILLIN
            GOPURANGAL', C/O. KOKERS MEDIA ENTERTAINMENTS, JUDGES
            AVENUE, NEAR NANDILATH G-MART, ERNAKULAM NORTH,
            KALOOR, ERNAKULAM DIST., RESIDENTIAL ADDRESS: S/O.
            A.B ABDUL KHADER, FATAH, ST. MATHEW CHURCH ROAD,
            VENNALA, ERNAKULAM DIST, PIN - 682028

     8      SHERMEEN SIYAD
            AGED 38 YEARS
            OCCU :FILM PRODUCER D/O. SIYAD KOKER, C/O. KOKERS
            MEDIA ENTERTAINMENTS, JUDGES AVENUE, NEAR NANDILATH
            G-MART, ERNAKULAM NORTH, KALOOR, ERNAKULAM
            DIST.RESIDENTIAL ADDRESS: FATAH, ST MATHEW CHURCH
            ROAD, VENNALA ERNAKULAM DIST.,, PIN - 682028

     9      INDRAJITH SUKUMARAN
            AGED 44 YEARS
            OCCU : ACTOR, MOVIE NAMED 'MARIVILLIN GOPURANGAL',
            HOUSE NO : 220 PAVITHRAM, PANDAVATH - ROAD MARADU -
            POST KOCHI, PIN - 682304

     10     VINCY ALOSHIOUS
            AGED 28 YEARS
            OCCU : ACTRESS, MOVIE NAMED 'MARIVILLIN GOPURANGAL' ,
            C/O. KOKERS MEDIA ENTERTAINMENTS, JUDGES AVENUE, NEAR
            NANDILATH G-MART, ERNAKULAM NORTH, KALOOR, ERNAKULAM
            DIST.,, PIN - 682017

     11     SHRUTHI RAMACHANDRAN
            AGED 28 YEARS
            OCCU : ACTRESS, C/O. KOKERS MEDIA ENTERTAINMENTS,
            JUDGES AVENUE, NEAR NANDILATH G-MART, ERNAKULAM
            NORTH, KALOOR, ERNAKULAM DIST., PIN - 682017

     12     SUN NXT, REP BY IT'S MANAGING DIRECTOR
            TELEVISION CHANNEL, 3RD STREET,MRC NAGAR, RAJA
            ANNAMALAI PURAM, CHENNAI,TAMILNADU, PIN - 600123

     13     SUN DIRECT REP BY IT'S MANAGING DIRECTOR
            TELEVISION CHANNEL, 7TH FLOOR, TRANS ASIA CORPORATE
 W.A.No.658/2024                   3

            PARK, SEAPORT - AIRPORT ROAD, CHITTETHUKARA,
            KAKKANAD, KOCHI, PIN - 682037

     14     SURYA T.V REP BY IT'S MANAGING DIRECTOR
            TELEVISION CHANNEL, HEAVENLY PLAZA, CIVIL LINE - ROAD
            VAZHAKKALA, KAKKANAD, KOCHI, PIN - 682021

     15     ANTO JOSEPH , THE SECRETARY
            KERALA FILM PRODUCERS ASSOCIATION, PULLEPADY CROSS -
            ROAD,NORTH, NORTH KALOOR, KACHERIPADY,ERNAKULAM, PIN
            - 682035


THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 10.05.2024, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.A.No.658/2024                            4

                                  JUDGMENT

Gopinath, J.

The appellant is the petitioner in W.P.(C)No.6232/2024. The

appellant/petitioner claims that he had entered into an agreement with

respondents 7 and 8 for obtaining the distribution rights of

cinematographic film by name 'Marivillin Gopurangal' and he had an

agreement with them regarding the same and had also parted with a sum

of Rs.20 lakhs on the premise that the distribution rights would be given

to him.

2. According to the appellant/petitioner, respondents 7 and 8

had assured him that the cinema in question will be released in November,

2023, but respondents 7 and 8 did not grant any distributorship rights

over the film and they did not also return the amount of Rs.20 lakhs

collected from the appellant/petitioner.

3. The writ petition was thus filed seeking the following reliefs:-

"(i) The writ petition may kindly be admitted and allowed;

(ii) Issue a writ of mandamus or any other Writ, Order or Direction commanding the Respondent No. 1to 6 to stay and seize the release of movie named 'Marivillin Gopurangal', produced and distributed by the combined actions of Respondents No.7 and 8 under the banner of 'Kokers Media Entertainments' which is scheduled to be released on 16/02/2024.

(iii) Issue a Writ of Mandamus or any other Order or Direction commanding the Respondent No.4 to 6 to ensure prohibition or release, public display including Theatre Release of movie name 'Marivillin Gopurangal' produced and distributed by the combined actions of Respondents No.7 and 8 under the banner of 'Kokers Media Entertainments', which is scheduled to be released on 16/02/2024. And to take appropriate measure to control the law and order across the State of Kerala."

(iv) Issue a Writ, Order or Direction commanding the Respondent No.12, 13 and 14 to restrain from acquiring the OTT, Satellite rights of movie name 'Marivillin Gopurangal', produced anddistributed by the combined actions of Respondents No.7 and 8 under the banner of 'Kokers Media Entertainments', which is scheduled to be released on 16/02/2024."

4. On a consideration of the matter, a learned Single Judge held

as follows:-

"8. Even if this Court is to accept all such assertions to be true, one fails to understand how a writ petition of this nature can be filed, particularly with reliefs sought against the official respondents, that the cinematograph film in question be seized and that its release be stayed. The disputes between the parties - even assuming there are any - are purely in the contractual realm, or within the ambit of civil litigation; and the assertion of Sri.B.A.Aloor that, when his client has been denied his right as a "distributor", even after respondents 7 and 8 had taken money from him for such purpose, it requires to be construed to be violation of his fundamental right under Article 19(1)(g) of the Constitution - is to push the limits of locus to such level, which cannot be accepted by this Court whatsoever.

9. The attempt of the petitioner is clearly to bring alleged contractual disputes between the parties to this Court, invoking the discretionary power under Article 226 of the Constitution of India, by asserting that the alleged fraud perpetrated on his client by respondents 7 and 8, in having

denied to him the distributorship of a film - even when he admits that there is no written agreement for such purpose, but only "oral agreements". This is untenable.