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R. Komalam vs Thiruvananhapuram Municipal ...
2024 Latest Caselaw 11986 Ker

Citation : 2024 Latest Caselaw 11986 Ker
Judgement Date : 7 May, 2024

Kerala High Court

R. Komalam vs Thiruvananhapuram Municipal ... on 7 May, 2024

Author: P Gopinath

Bench: P Gopinath

WA No.600/2024                            1/2

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                       THE HONOURABLE MR. JUSTICE GOPINATH P.
                                         &
                     THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
              Tuesday, the 7th day of May 2024 / 17th Vaisakha, 1946
                                WA NO. 600 OF 2024
       AGAINST JUDGMENT DATED 06/02/2024 IN WP(C) 38264/2023 OF THIS COURT
   APPELLANT(S)/PETITIONER:

          R. KOMALAM AGED 58 YEARS W/O. LATE SURESH BABU, MARY BHAVAN,
          VAYALARIKAM, NALANCHIRA, THIRUVANANTHAPURAM -, PIN - 695004

    BY ADVS.M/S.AYYAPPAN SANKAR & S.HRIDYA

   RESPONDENT(S)/RESPONDENTS:

      1. THIRUVANANHAPURAM MUNICIPAL CORPORATION REP. BY ITS SECRETARY,
         THIRUVANANTHAPURAM-, PIN - 695033
      2. THE SECRETARY THIRUVANANHAPURAM MUNICIPAL CORPORATION,
         THIRUVANANTHAPURAM -, PIN - 695004

    BY SRI SUMAN CHAKRAVARTHY, STANDING COUNSEL FOR R1 & R2

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to pass an interim order staying the operation of impugned Judgment dated
   6.2.2024 of this Hon'ble Court in W.P.(C) No. 38264/2023 and all further
   coercive proceedings thereon pursued by the Respondent Corporation
   including that as per Annexure-B Notice directing demolition on or before
   12.05.2024, pending disposal of the Writ Appeal.
        This Writ Appeal coming on for orders on 07/05/2024 upon perusing
   the appeal memorandum, the court on the same day passed the following:
                                      ORDER

The Learned Standing Counsel for the Thiruvananthapuram Corporation to get instructions. Status quo shall be maintained till 10-05-2024.

Post on 10-05-2024.

Sd/- GOPINATH P. JUDGE

Sd/- SYAM KUMAR V.M. JUDGE

ANNEXURE B: TRUE PHOTOCOPY OF NOTICE NO.UE1/6636/16 DATED 18.3.2024 ISSUED BY THE ASSISTANT ENGINEER, ULLOOR ZONAL OFFICE OF 1ST RESPONDENT THIRUVANANTHAPURAM MUNICIPAL CORPORATION TO THE APPELLANT

07-05-2024 /True Copy/ Assistant Registrar

 
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