Mr Ajayan vs K.G.A Hotels And Resorts Pvt, Ltd
2024 Latest Caselaw 11985 Ker

Kerala High Court

Mr Ajayan vs K.G.A Hotels And Resorts Pvt, Ltd on 7 May, 2024

Author: P Gopinath

Bench: P Gopinath

WA No.644/2024                              1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                         THE HONOURABLE MR. JUSTICE GOPINATH P.
                                           &
                       THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
              Tuesday, the 7th day of May 2024 / 17th Vaisakha, 1946
                                WA NO. 644 OF 2024
       AGAINST JUDGMENT DATED 04/03/2024 IN WP(C) 28199/2012 OF THIS COURT
   APPELLANT(S)/RESPONDENT NO.8:

          MR AJAYAN AGED 53 YEARS MATTAPPILLY HOUSE OCHANTHURUTH POST KOCHI
          ERNAKULAM DIST ( SOUGHT TO BE IMPLEADED ), PIN - 682508

    BY ADV.B.A.ALOOR

   RESPONDENT(S)/PETITIONER/RESPONDENT NO.1-RESPONDENT NO.7:

      1. K.G.A HOTELS AND RESORTS PVT, LTD 7/311-C, KUNDANOOR, NH-47 BYE
         PASS, MARADU.P.O, ERNAKULAM, REPRESENTED BY ITS DIRECTOR MR.THOMAS
         VARGHESE., PIN - 682304
      2. STATE OF KERALA, REPRESENTED BY THE PRINCIPAL SECRETARY TO THE
         GOVERNMENT, LOCAL SELF GOVERNMENT (RB) DEPARTMENT, GOVERNMENT
         SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001
      3. THE MARADU MUNICIPALITY REPRESENTED BY ITS CHAIRMAN, MARADU P.O,
         KOCHI-682 304., PIN - 682304
      4. THE SECRETARY, MARADU MUNICIPALITY, MARADU.P.O, KOCHI-682 304.
         (ERSTWHILE MARADU (SPECIAL GRADE) GRAMA PANCHAYAT), PIN - 682304
      5. THE KERALA COASTAL ZONE MANAGEMENT AUTHORITY SASTRA BHAVAN, PATTOM,
         THIRUVANANTHAPURAM-04, REPRESENTED BY ITS MEMBER SECRETARY., PIN -
         695001
      6. UNION OF INDIA, REPRESENTED BY THE SECRETARY, MINISTRY OF
         ENVIRONMENT AND FOREST, NEW DELHI., PIN - 110001
      7. STATE OF KERALA REPRESENTED BY THE SECRETARY, DEPARTMENT OF SCIENCE,
         TECHNOLOGY AND ENVIRONMENT, GOVERNMENT SECRETARIAT,
         THIRUVANANTHAPURAM., PIN - 695001
      8. CENTRE FOR EARTH SCIENCE STUDIES CESS P.B.NO.7250, AKKULAM,
         THIRUVANANTHAPURAM-31, REPRESENTED BY ITS CO-COORDINATOR (CRZ
         PROJECTS), MARINE SCIENCE DIVISION., PIN - 695001

    BY GOVERNMENT PLEADER FOR R2 & R7

    SRI T R RAJAN, STANDING COUNSEL FOR R3 & R4

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation of the judgment in W P (C) 28199/2012 dated
   04.03.2024, pending disposal of the above Writ Appeal.

        This Writ Appeal coming on for orders on 07/05/2024, upon perusing
   the appeal memorandum, the court on the same day passed the following:
 WA No.644/2024                                2/2




                                         ORDER

Post on 20.05.2024.

Sd/- GOPINATH P. JUDGE

Sd/- SYAM KUMAR V.M. JUDGE

07-05-2024 /True Copy/ Assistant Registrar