Kerala High Court
Abdul Rahim vs The Regional Transport Authority on 7 May, 2024
Author: P Gopinath
Bench: P Gopinath
WA No.651/2024 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
&
THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
Tuesday, the 7th day of May 2024 / 17th Vaisakha, 1946
WA NO. 651 OF 2024
AGAINST JUDGMENT DATED 23/04/2024 IN WP(C) 5908/2024 OF THIS COURT
APPELLANT(S)/PETITIONERS:
1. ABDUL RAHIM, AGED 59 YEARS, S/O MOHAMMED ABDUL KHADER, TC 3 6/
1136, KHADER COTTAGE, PERUNTHANNI, VALLAKKADAVU P.O,
THIRUVANANTHAPURAM,(REGISTERED OWNER AND PERMIT HOLDER OF STAGE
CARRIAGE KL 0L/CC 786), PIN - 695026
2. PRADEEP.V, AGED 42 YEARS, S/O VELLIKUTTY,PRAKASA BHAVAN,
SREEKANDESWARAM, FORT P.O, THIRUVANANTHAPURAM, (REGISTERED OWNER AND
PERMIT HOLDER OF STAGE CARRIAGE KL 01 /BH 5318), PIN - 695029
3. D.GOPAKUMAR, AGED 69 YEARS, S/O DAMODARAN, 5A SFS CAPITOL ONE
APPARTMENTS USRA, SASTHARNANGALAM P.O, THIRUVANANTHAPURAM
,(REGISTERED OWNER AND PERMIT HOLDER OF STAGE CARRIAGE KL 01/BH
6789), PIN - 695010
4. RAMAKRISHNA PILLAI.M, AGED 64 YEARS, S/O MADHAVAN PILLAI, KULANGARA
VEEDU, VALANCHERRY, KILIMANNOOR, (REGISTERED OWNER AND PEMIT HOLDER
OF STAGE CARRIAGE KL 16/E 6609), PIN - 695601
5. SHEEBA RAHIM, AGED 49 YEARS, W/O ABDUL MAJEED, 36/93 SHEEBA MANZIL,
KERA-123 , KAIRALI ROAD, PERUNTHANNI, VALLAKKADAVU P.O,
THIRUVANANTHAPURAM,(REGISTERED OWNER AND PERMIT HOLDER OF STAGE
CARRIAGE KL 59/A 3690), PIN - 695008
6. R.P SAJITHKUMAR, AGED 45 YEARS, S/O RAVINDRAN NAIR, R.P BHAVAN,
THANNIMOOD VILLA, ULLOOR, MANNANTHALA,
THIRUVANANTHAPURAM,(REGISTERED OWNER AND PERMIT HOLDER OF STAGE
CARRIAGE KL 25/A 1314), PIN - 695015
7. ARUNA UNNIKRISHNAN, AGED 63 YEARS, W/O UNNIKRISHNAN, RITA NIVAS, RKV
ROAD, KANAKAKUNNU LANE, THIRUVANANTHAPURAM, (REGISTERED OWNER AND
PERMIT HOLDER OF STAGE CARRIAGE KL 07/AZ 6920), PIN - 695033
8. SHEELA.S, AGED 58 YEARS W/O RATNAKARAN, KIZAKKATHIL VEEDU,
KADINAMKULAM, PUTHUKURICHY P.O, THIRUVANANTHAPURAM, (REGISTERED
OWNER AND PERMIT HOLDER OF STAGE CARRIAGE KL 22/A 5107), PIN -
695303
9. PREMJITH, AGED 46 YEARS, S/O PRABHAKARAN NAIR, RENJITH NIVAS,
VAZAYILA, PEROORKADA, THIMVANANTHAPURAM, (REGISTERED OWNER AND
PERMIT HOLDER OF STAGE CARRIAGE KL 0L/BS 2131), PIN - 695005
BY ADV.K.V.GOPINATHAN NAIR.
WA No.651/2024 2/3
RESPONDENT(S)/RESPONDENTS:
1. THE REGIONAL TRANSPORT AUTHORITY, THIRUVANANTHAPURAM, REPRESENTED BY
THE SECRETARY 5TH FLOOR, KSRTC TERMINAL, THAMPANOOR,
THIRUVANANTHAPURAM, PIN - 695023
2. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY, THIRUVANANTHAPURAM, 5TH
FLOOR, KSRTC TERMINAL, THAMPANOOR, THIRUVANANTHAPURAM, PIN - 695023
3. REGIONAL TRANSPORT OFFICER (ENFORCEMENT), THIRUVANANTHAPURAM, 5TH
FLOOR, KSRTC TERMINAL, THAMPANOOR, THIRUVANANTHAPURAM, PIN - 695023
BY GOVERNMENT PLEADER
Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation and all proceedings pursuant to Exhibit.P12 to
Exhibit.P20, pending disposal Of the Writ Appeal, in the interest Of
justice.
This Writ appeal coming on for admission on 07.05.2024, upon
perusing the appeal memorandum, the court on the same day passed the
following:
ORDER
Admit.
Govt. pleader takes notice for respondents.
There will be an interim order as prayed for, for a period of one
month.
Sd/- GOPINATH P, JUDGE
Sd/- SYAM KUMAR V.M, JUDGE
07-05-2024 /True Copy/ Assistant Registrar
Exhibit P12 True copy of the relevant portion of the decision of
the 1st respondent in respect of the 1st petitioner's
stage carriage dated 19.09.2023.
Exhibit P13 True copy of the relevant portion of the decision of
the 1st respondent in respect of the 2nd petitioner's
stage carriage dated 19.09.2023.
Exhibit P14 True copy of the relevant portion of the decision of
the 1st respondent in respect of the 3rd petitioner's
stage carriage dated 19.09.2023.
Exhibit P15 True copy of the relevant portion of the decision of
the 1st respondent in respect of the 4th petitioner's
stage carriage dated 19.09.2023.
Exhibit P16 True copy of the relevant portion of the decision of
the 1st respondent in respect of the 5th petitioner's
stage carriage dated 19.09.2023.
Exhibit P17 True copy of the relevant portion of the decision of
the 1st respondent in respect of the 6th petitioner's
stage carriage dated 19.09.2023.
Exhibit P18 True copy of the relevant portion of the decision of
the 1st respondent in respect of the 7th petitioner's
stage carriage dated 19.09.2023.
Exhibit P19 True copy of the relevant portion of the decision of
the 1st respondent in respect of the 8th petitioner's
stage carriage dated 19.09.2023.
Exhibit P20 True copy of the relevant portion of the decision of
the 1st respondent in respect of the 9th petitioner's
stage carriage dated 19.09.2023.
