Kerala High Court
Ajayakumar K vs The Regional Transport Authority on 7 May, 2024
Author: P Gopinath
Bench: P Gopinath
WA No.655/2024 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
&
THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
Tuesday, the 7th day of May 2024 / 17th Vaisakha, 1946
WA NO. 655 OF 2024
AGAINST JUDGMENT DATED 23/04/2024 IN WP(C) 5405/2024 OF THIS COURT
APPELLANT(S)/PETITIONERS:
1. AJAYAKUMAR K, AGED 60 YEARS, S/O KRISHNA PILLAI, KARTHIKA,
KARAKULALN P.O, NEDUMAGAND- (REGISTERED OWNER AND PERMIT HOLDER OF
STAGE CARRIAGE (KL 21/B 1112), PIN - 695564
2. MAHESH CHANDRAN K.S, AGED 52 YEARS, S/O SADASIVAN NAIR, T.C
28/2290, ALLAPPMATH VEED, NEAR OVER BRIDGE,
THIRUVANANTHAPURAM,(REGISTERED OWNER AND PERMIT HOLDER OF STAGE
CARRIAGE KL 01/AT 5353), PIN - 695023
3. MURALEEDHARAN NAIR A, AGED 59 YEARS, S/O APPUKKUTTAN NAIR, TC
31/230(2) SAROJINI NIVAS, NEAR ITI CHACKAI, PETTA P.O
THIRUVANANTHAPURAM,(REGISTERED OWNER AND PERMIT HOLDER OF STAGE
CARRIAGE KL 19/3263 AND KL 59/F 7077 AND KL 31/BJ 9693), PIN -
695024
4. P. SHABEELA BEEVI, AGED 60 YEARS, W/O B.M SHAREEF, RAGAM MANZIL,
PANACHAMOOD P.O, THIRUVANATHAPURAM,(REGISTERED OWNER AND PERMIT
HOLDER OF STAGE CARRIAGE KL 16/H 7374) , PIN - 695001
5. P. VENUGOPALAN NAIR, AGED 68 YEARS, S/O PADBHANABHA PILLAI, T.C
28/515(28/514-1 ) KAITHAMUKKU, SREEKAIDESWARAM WARD
THIRUVANANTHAPURAN,(REGISTERED OWNER AND PERMIT HOLDER OF STAGE
CARRIAGE KL 01/BH 2250), PIN - 695009
6. G. RAJAN, AGED 50 YEARS, S/O GEBRIAL, THIRUHRIDAYA VILASAM
KODUNGANNOOR P.O, VATTIYOORKAVU, THIRUVANANTHAPURAM,(REGISTERED
OWNER AND PERMIT HOLDER OF STAGE CARRIAGE KL 01/BT 2010), PIN -
695013
7. SHERLY JOHN, AGED 43 YEARS W/O G. RAJAN, THIRUHRIDAYA VILASAM T.C
6/120 KODUNGOOR P.O, VATTIYOORKAVU, THIRUVANANTHAPURAM,(REGISTERED
OWNER AND PERMIT HOLDER OF STAGE CARRIAGE KL 01/AS 4707), PIN -
695013
8. SREEJA R.S, AGED 47 YEARS, W/O SREEJITH,REJASREE, AMBALATHARA,
POONTHURA, THIRUVANANTHAPURAM,(REGISTERED OWNER AND PERMIT HOLDER OF
STAGE CARRIAGE KL 01/AV 0691), PIN - 695026
9. V. MITHRADAS, AGED 68 YEARS, S/O VELAYUDHAN , KOCHUMANI HOUSE
OOLANKUZHI, ANAYAAR P.O, THIRUVANANTHAPURAM,(REGISTERED OWNER AND
PERMIT HOLDER OF STAGE CARRIAGE KL 01/BG 4427), PIN - 695029
10. MANJUSHA, AGED 54 YEARS W/O JAYABALAN, 31/677 KARTHIKA, CHACKAI,
THIRUVANANTHAPURAM,(REGISTERED OWNER AND PERMIT HOLDER OF STAGE
CARRIAGE KL 01/AU 7878), PIN - 695024
BY ADV.K.V.GOPINATHAN NAIR
WA No.655/2024 2/3
RESPONDENT(S)/RESPONDENTS:
1. THE REGIONAL TRANSPORT AUTHORITY, THIRUVANANTHAPURAM, REPRESENTED BY
THE SECRETARY, 5TH FLOOR, KSRTC TERMINAL, THAMPANOOR,
THIRUVANANTHAPURAM-, PIN - 695013
2. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY, THIRUVANANTHAPURAM, 5TH
FLOOR, KSRTC TERMINAL, THAMPANOOR, THIRUVANANTHAPURAM, PIN - 695023
3. REGIONAL TRANSPORT OFFICER (ENFORCEMENT), THIRUVANANTHAPURAM, 5TH
FLOOR, KSRTC TERMINAL, THAMPANOOR, THIRUVANANTHAPURAM, PIN - 695023
BY GOVERNMENT PLEADER
Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation and all proceedings pursuant to Exhibit.P14 to
Exhibit.P23, pending disposal of the Writ Appeal, in the interest of
justice
This Writ Appeal coming on for admission on 07.05.2024, upon
perusing the appeal memorandum, the court on the same day passed the
following:
ORDER
Admit.
Govt.pleader takes notice for respondents.
There will be an interim order as prayed for, for a period of one
month.
Sd/- GOPINATH P., JUDGE
Sd/- SYAM KUMAR V.M.,JUDGE
07-05-2024 /True Copy/ Assistant Registrar
Exhibit P14 TRUE COPY OF THE RELEVANT PORTION OF THE DECISION OF
THE 1ST RESPONDENT IN RESPECT OF THE 1ST PETITIONER'S
STAGE CARRIAGE DATED 19.09.2023.
Exhibit P15 TRUE COPY OF THE RELEVANT PORTION OF THE DECISION OF
THE 1ST RESPONDENT IN RESPECT OF THE 2ND PETITIONER'S
STAGE CARRIAGE DATED 19.09.2023.
Exhibit P16 TRUE COPY OF THE RELEVANT PORTION OF THE DECISION OF
THE 1ST RESPONDENT IN RESPECT OF THE 3RD PETITIONER'S
STAGE CARRIAGE KL 59/F 7077 DATED 19.09.2023.
Exhibit P16(a) TRUE COPY OF THE RELEVANT PORTION OF THE DECISION OF
THE 1ST RESPONDENT IN RESPECT OF THE 3RD PETITIONER'S
STAGE CARRIAGE KL 31/BJ 9693 DATED 19.09.2023.
Exhibit P17 TRUE COPY OF THE RELEVANT PORTION OF THE DECISION OF
THE 1ST RESPONDENT IN RESPECT OF THE 4TH PETITIONER'S
STAGE CARRIAGE KL 19/3263 DATED 19.09.2023.
Exhibit P17(a) TRUE COPY OF THE RELEVANT PORTION OF THE DECISION OF
THE 1ST RESPONDENT IN RESPECT OF THE 4TH PETITIONER'S
STAGE CARRIAGE KL 16/H 7374 DATED 19.09.2023.
Exhibit P18 TRUE COPY OF THE RELEVANT PORTION OF THE DECISION OF
THE 1ST RESPONDENT IN RESPECT OF THE 5TH PETITIONER'S
STAGE CARRIAGE DATED 19.09.2023.
Exhibit P19 TRUE COPY OF THE RELEVANT PORTION OF THE DECISION OF
THE 1ST RESPONDENT IN RESPECT OF THE 6TH PETITIONER'S
STAGE CARRIAGE DATED 19.09.2023.
Exhibit P20 TRUE COPY OF THE RELEVANT PORTION OF THE DECISION OF
THE 1ST RESPONDENT IN RESPECT OF THE 7TH PETITIONER'S
STAGE CARRIAGE DATED 19.09.2023.
Exhibit P21 TRUE COPY OF THE RELEVANT PORTION OF THE DECISION OF
THE 1ST RESPONDENT IN RESPECT OF THE 8TH PETITIONER'S
STAGE CARRIAGE DATED 19.09.2023.
Exhibit P22 TRUE COPY OF THE RELEVANT PORTION OF THE DECISION OF
THE 1ST RESPONDENT IN RESPECT OF THE 9TH PETITIONER'S
STAGE CARRIAGE DATED 19.09.2023.
Exhibit P23 TRUE COPY OF THE RELEVANT PORTION OF THE DECISION OF
THE 1ST RESPONDENT IN RESPECT OF THE 10TH PETITIONER'S
STAGE CARRIAGE DATED 19.09.2023.
