M.Anwar Hussain vs The Secretary, Regional Transport ...
2024 Latest Caselaw 11970 Ker

Kerala High Court

M.Anwar Hussain vs The Secretary, Regional Transport ... on 7 May, 2024

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
              THE HONOURABLE MR. JUSTICE JOHNSON JOHN
      TUESDAY, THE 7TH DAY OF MAY 2024 / 17TH VAISAKHA, 1946
                      WP(C) NO. 17182 OF 2024

PETITIONER:

          M. ANWAR HUSSAIN,
          AGED 61 YEARS, S/O. HUSSAIN,
          MIDLAND, VENJARAMOODU P. O.,
          THIRUVANANTHAPURAM, PIN - 695607.

          BY ADV.
             SRI. O. D. SIVADAS


RESPONDENT:

          THE SECRETARY,
          REGIONAL TRANSPORT AUTHORITY,
          THIRUVANANTHAPURAM,PIN - 695001.

          BY ADV.
             SMT. RESMITHA R. CHANDRAN - GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 17182 OF 2024

                                      2




                           JOHNSON JOHN, J.
                              --------------------------
                          W.P.(C) No. 17182 of 2024
                                -------------------------
                       Dated this the 7th day of May, 2024

                                  JUDGMENT

1. It is submitted by the learned Counsel for the petitioner that

Exhibit P-7 application seeking temporary permit filed by the

petitioner is pending before the respondent and that a direction for

disposal of the same on merit within a time frame is required and,

the learned Government Pleader has no objection.

2. In the circumstances, the respondent is directed to dispose of

Exhibit P-7 application on merit in accordance with law within

fourteen days from the date of receipt of a copy of this Judgment.

The writ petition is disposed of as above.

Sd/-

JOHNSON JOHN JUDGE Svn WP(C) NO. 17182 OF 2024

APPENDIX OF WP(C) 17182/2024

PETITIONER'S EXHIBITS

EXHIBIT P1 TRUE COPY OF THE REGULAR PERMIT OF STAGE CARRIAGE NO. KL 16/A 8639

EXHIBIT P2 TRUE COPY OF THE APPLICATION FOR REPLACEMENT SUBMITTED BY THE PETITIONER

EXHIBIT P3 TRUE COPY OF THE TEMPORARY PERMIT ISSUED TO INCOMING VEHICLE BEARING NO. KL 25/A 1314

EXHIBIT P4 TRUE COPY OF THE DECISION OF THE RTA DATED 23.11.2022 REJECTING THE APPLICATION FOR RENEWAL OF PERMIT

EXHIBIT P5 TRUE COPY OF THE ORDER OF THE LEARNED STATE TRANSPORT APPELLATE TRIBUNAL MVAA NO. 34/2023 IN MP NO. 410 OF 2024 IN DATED 2.03.2024

EXHIBIT P6 TRUE EXTRACT OF THE SCREEN SHOT OF THE E-COURT WEBSITE

EXHIBIT P7 TRUE COPY OF THE APPLICATION FOR TEMPORARY PERMIT DATED 23.04.2024 ALONG WITH THE COVERING LETTER

EXHIBIT P8 TRUE COPY OF THE JUDGMENT IN WP(C) NO. 2902 OF 2024 DATED 23.01.2024 RENDERED BY THIS HON'BLE COURT