Nahas.H vs The Authoriized Officer
2024 Latest Caselaw 11964 Ker

Kerala High Court

Nahas.H vs The Authoriized Officer on 7 May, 2024

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE MR.JUSTICE JOHNSON JOHN
  TUESDAY, THE 7TH DAY OF MAY 2024 / 17TH VAISAKHA, 1946
                       WP(C) NO.17001 OF 2024
PETITIONER/S:

            NAHAS.H
            AGED 36 YEARS, S/O HASSANKUTTY,
            ATHIPARAMBIL HOUSE, ATHIPARAMBIL ROAD,
            NEAR JD DIAGNOSTIC, KOCHI, ERNAKULAM
            ALSO RESIDING AT KARINGALIKANDATHIL HOUSE,
            KADAKKATTU MURI, KURAMBALA VILLAGE, ADOOR,
            PATHANAMTHITTA, PIN - 689 501.

            BY ADVS.

            SHAHID AZEEZ
            SAMPATH V. TOMS


RESPONDENT/S:

    1       THE AUTHORIZED OFFICER
            M/S POONAWALLA FINCORP LTD & ANOTHER
            PREVIOUSLY KNOWN AS MAGMA FINCORP,
            24 PARK STREET, KOLKATA, WEST BENGAL
            AND REGIONAL BRANCH AT 1ST FLOOR, MTS COMMERCIAL
            COMPLEX, STADIUM JUNCTION, PATHANAMTHITTA,
            PIN - 689 645.

    2       STATE LEGAL MANAGER,
            POONAWALA FINCORP LTD, 4TH FLOOR,
            CITY GALLERY BUILDING, KANNUR ROAD,
            CALICUT, PIN - 673 001.


     THIS    WRIT      PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION    ON   07.05.2024,       THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) No.17001 OF 2024

                                       2



                     JOHNSON JOHN, J.
                - - - - --- - - - - - - - - - - - -
               W.P.(C).No.17001 of 2024
                - - - - --- - - - - - - - - - - - -
             Dated this the 7th day of May, 2024


                               JUDGMENT

The Counsel for the petitioner submits that the matter

has become infructuous. Hence, he is not pressing the writ

petition.

Accordingly, the Writ Petition is dismissed as

infructuous.

Sd/-

JOHNSON JOHN, JUDGE

S.M.K. WP(C) No.17001 OF 2024

APPENDIX

PETITIONER'S EXHIBITS

Exhibit P1 THE TRUE COPY OF THE APPLICATION IN S.A.NO.161/2024 ON THE FILES OF THE LEARNED DEBTS RECOVERY TRIBUNAL-II, ERNAKULAM

Exhibit P2 THE TRUE COPY OF THE NOTICE OF TENDER CUM SALE NOTICE DATED 16.3.2024 ISSUED BY THE RESPONDENTS

Exhibit P3 THE TRUE COPY OF THE AMENDMENT PETITION FILED BY THE PETITIONER ON 6.4.2024 WHICH IS