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Sunil.T.F vs The Kerala State Road Transport ...
2024 Latest Caselaw 8932 Ker

Citation : 2024 Latest Caselaw 8932 Ker
Judgement Date : 27 March, 2024

Kerala High Court

Sunil.T.F vs The Kerala State Road Transport ... on 27 March, 2024

WP(C) NO. 40526 OF 2023               1




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE MR.JUSTICE BASANT BALAJI
WEDNESDAY, THE 27TH DAY OF MARCH 2024 / 7TH CHAITHRA, 1946
                          WP(C) NO. 40526 OF 2023
PETITIONER:

            SUNIL.T.F., AGED 46 YEARS
            S/O.FRANCIS, DRIVER, KERALA STATE ROAD TRANSPORT
            CORPORATION, THIRUVANANTHAPURAM CENTRAL DEPOT
            (RESIDING AT THAYYIL HOUSE, KALAVOOR.P.O., (NEAR
            KSDP NORTH), ALAPPUZHA), PIN - 688522
            BY ADVS.
            K.P.JUSTINE (KARIPAT)
            A.JOSEPH GEORGE (AZHIKKAKATH)
RESPONDENTS:
    1    THE KERALA STATE ROAD TRANSPORT CORPORATION
         REP. BY ITS MANAGING DIRECTOR, TRANSPORT BHAVAN,
         EAST FORT, THIRUVANANTHAPURAM, PIN - 695023
    2    THE MANAGING DIRECTOR
         KERALA STATE ROAD TRANSPORT CORPORATION,
         TRANSPORT BHAVAN, EAST FORT, THIRUVANANTHAPURAM,
         PIN - 695023
    3    THE EXECUTIVE DIRECTOR (ADMINISTRATION)
         KERALA STATE ROAD TRANSPORT CORPORATION,
         TRANSPORT BHAVAN, EAST FORT, THIRUVANANTHAPURAM,
         PIN - 695023
    4    THE EXECUTIVE DIRECTOR (VIGILANCE)
         KERALA STATE ROAD TRANSPORT CORPORATION,
         TRANSPORT BHAVAN, EAST FORT, THIRUVANANTHAPURAM,
         PIN - 695023
    5    THE DISTRICT TRANSPORT OFFICER
         KERALA STATE ROAD TRANSPORT CORPORATION,
         THIRUVANANTHAPURAM CENTRAL DEPOT, PIN - 695001
         BY ADV DEEPU THANKAN
  THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 27.03.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) NO. 40526 OF 2023             2




                             JUDGMENT

It is brought to the notice of this Court that the petitioner has

been reinstated back into the service by memorandum dated

26.3.2024. This is recorded and the Writ Petition is closed.

Sd/-

BASANT BALAJI JUDGE ab

APPENDIX OF WP(C) 40526/2023

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER NO.PL 11/000806/18 DATED 1.10.2018 ISSUED BY R3 TO THE PETITIONER.

Exhibit P2 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT ON 2.12.2020 Exhibit P3 TRUE COPY OF THE JUDGMENT DATED 11.6.2021 IN W.P.(C) NO.4377/2021 PASSED BY THIS HONOURABLE COURT Exhibit P4 TRUE COPY OF THE ORDER NO.PL15/ 033514/2021/WPC DATED 14.12.2021 ISSUED BY 3RD RESPONDENT Exhibit P5 TRUE COPY OF THE JUDGMENT DATED 8.8.2022 IN W.P.(C) NO.25444/ 2022 OF THIS HONOURABLE COURT Exhibit P6 TRUE COPY OF THE REGISTERED LETTER DATED 21.11.2022 TO THE 2ND RESPONDENT

RESPONDENTS EXHIBITS: NIL

 
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