Ouseppachan vs Jincy Sunil
2024 Latest Caselaw 8925 Ker

Kerala High Court

Ouseppachan vs Jincy Sunil on 27 March, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
 WEDNESDAY, THE 27TH DAY OF MARCH 2024 / 7TH CHAITHRA, 1946
                    OP(C) NO. 2346 OF 2023
 AGAINST THE ORDER/JUDGMENT DATED 22.08.2023 IN OS NO.386 OF
         2020 OF ADDITIONAL MUNSIFF COURT, ALAPPUZHA


PETITIONER/PLAINTIFF:

         OUSEPPACHAN
         AGED 48 YEARS
         ANTONY, VALAYIL HOUSE,MSGP WARD-
         22,KATTOOR,KALAVOOR, ALAPPUZHA, PIN - 688522
         BY ADV K.C.SUDHEER


RESPONDENT/DEFENDENT:

         JINCY SUNIL
         AGED 40 YEARS, W/O SUNIL,
         VALAYIL HOUSE,MSGP WARD-22, KATTOOR P
         O,KALAVOOR,ALAPPUZHA., PIN - 688522

         BY ADVS.
         A.S.DILEEP
         P.BINOD(K/647/1987)
         K.Y.SUDHEENDRAN(K/000625/1987)
         SUSEELA DILEEP(S-1307)
         SUDEEP ARAVIND PANICKER(K/000517/2018)

     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
27.03.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 O.P.(C) No. 2346/2023


                                      ..2..




                            JUDGMENT

It is submitted by the learned counsel for the respondent that the suit

itself has already been dismissed. Hence, prayer in this original petition has

become infructuous.

Accordingly, this original petition is closed.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE APA

..3..

APPENDIX OF OP(C) 2346/2023

PETITIONER EXHIBITS

EXHIBIT -P1 THE COPY OF THE PLAINT IN O S NO.386/2020 DATED 23.06.2023 OF ADDITIONAL MUNSIFF COURT , ALAPPUZHA EXHIBIT -P2 THE COPY OF THE WRITTEN STATEMENT FILED BY THE DEFENDANT IN OS NO.386/2020 OF ADDITIONAL MUNSIFF COURT , ALAPPUZHA DATED 03.08.2022 EXHIBIT -P3 THE COMMISSIONER REPORT DATED 20.06.2020 FILED IN OS NO 386/2020 OF ADDITIONAL MUNSIFF COURT , ALAPPUZHA EXHIBIT-P 4 THE COMMISSIONER REPORT DATED 25.08.2020 IN OS NO 386/2020 OF ADDITIONAL MUNSIFF COURT , ALAPPUZHA EXHIBIT -P5 THE COPY OF THE IA NO.9/2023 IN OS NO 386/2023DATED 20.07.2023 OF ADDITIONAL MUNSIFF COURT , ALAPPUZHA EXHIBIT -P6 THE REPORT OF THE VILLAGE OFFICER, KALAVOOR TO THE RDO ALAPPUZHA DATED 22.06.2020 WITH RESPECT TO THE PATHWAY EXHIBIT -P7 THE CPY OF THE TAX RECEIPT DATED 16/1/2019 ISSUED BY THE VILLAGE OFFICER KALAVOOR