Kerala High Court
Dr. Ann Maria John vs Shri. Saju George on 27 March, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 27TH DAY OF MARCH 2024 / 7TH CHAITHRA, 1946
CON.CASE(C) NO. 817 OF 2024
AGAINST THE ORDER IN WP(C) NO.21254 OF 2023 OF HIGH COURT OF
KERALA
PETITIONERS:
1 DR. ANN MARIA JOHN, AGED 34 YEARS
W/O HARIKRISHNAN K R,
KOYIKKAL HOUSE,
MANNANCHERRY P.O.,
ALAPPUZHA, PIN - 688538
2 DR.ASWANI S MOHAN, AGED 31 YEARS
W/O JISHNU CHANDRAN,
PANACHAL MELE PUTHEN VEEDU,
CHEMPAZHANTHY P O,
THIRUVANANTHAPURAM, PIN - 695587
3 DR. DHANASURJITH D, AGED 37 YEARS
S/O K V DHANANJAYAN,
VELICKAKATHVAYALAR P O.,
CHERTHALA,
ALAPPUZHA, PIN - 688536
4 DR. DIVYA P CHANDRAN, AGED 33 YEARS
W/O RAMESH.M.R,
MULANGATTU HOUSE,
CHENGAMANADU, ALUVA,
ERNAKULAM, PIN - 683578
5 DR. LEKSHMI S, AGED 39 YEARS
D/O REGHU V., LEKSHMISADANAM,
KEERTHINAGAR,
VELLAYANI, NEMAM P.O.,
THIRUVANANTHAPURAM, PIN - 695020
6 DR.NEENA K C, AGED 33 YEARS
D/O CHANDRAN K C,
KUNNINMEL HOUSE,
ARATTUPUZHA P O.,
THRISSUR, PIN - 680562
7 NIDHEESH M G, AGED 37 YEARS
S/O GOPI MC MANAKKADAN HOUSE,
EAST KODALY, PO., MURILKKUNGAL,
THRISSUR, PIN - 680699
8 DR.NISHA M U, AGED 35 YEARS
COC No.817 of 2024
2
W/O BIBIN, B.S NIVAS, IRUMBIL,
ARUVIPPURAM P.O,
THIRUVANANTHAPURAM, PIN - 695126
9 DR.SHAMLA C M
AGED 47 YEARS
W/O MUHAMMEDSHAFEEK K A.,
KOCHATTUPARAMBIL HOUSE,
PERINJANAM P.O.,
THRISSUR, PIN - 680686
10 DR. SOORAJ R S, AGED 31 YEARS
S/O RAVEENDRANATH S.,
PUTHUMANA HOUSE, THEKKEMURY,
CHAMPAKKULAM P.O.,
ALAPPUZHA, PIN - 688503
11 DR. SREELEKSHMI K SUDHAKAR
AGED 34 YEARS
D/O K SUDHAKARAN,
KAREEKKUNNEL HOUSE,
KUZHIPPURAYIDAM, MANARCAD P.O.,
KOTTAYAM, PIN - 686019
12 SUMITHA R T, AGED 43 YEARS
W/O VINOD KUMAR KATTUMUNDA,
KATTUMUNDAKKAL HOUSE,
A R NAGAR P.O.,
MALAPPURAM, PIN - 676305
13 DR.SUTHASHI R, AGED 45 YEARS
W/O JYOTHILAL T G.,
INDEEVARAM,
MANICKAMANGALAM P.O.,
KALADY, ERNAKULAM, PIN - 683574
BY ADVS.
THOMAS ABRAHAM
MERCIAMMA MATHEW
ASWIN.P.JOHN
R.ANANTHAPADMANABAN
PAUL BABY
SWATHY A.P.
THARA ELIZABETH THOMAS
RESPONDENTS:
SHRI. SAJU GEORGE
SECRETARY, KERALA PUBLIC SERVICE COMMISSION,
FATHER'S NAME AND AGE NOT KNOWN TO THE PETITIONER,
OFFICE OF THE KERALA PUBLIC SERVICE COMMISSION,
COC No.817 of 2024
3
PATTOM, THIRUVANANTHAPURAM, PIN - 695004
SRI.PC.SASIDHARAN, SC
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 27.03.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
COC No.817 of 2024
4
MOHAMMED NIAS C.P., J
............................................................
Contempt of Court Case (Civil) No.817 of 2024
.............................................................
Dated this the 27th day of March 2024
JUDGMENT
Learned counsel for the petitioner submits that steps are being taken
to implement the directions in the interim order dated 16.2.2024
intimating the candidates that the appointments would be subject to
the result of the writ petition. This is recorded. Accordingly, the
contempt of court case is closed.
Sd/-
MOHAMMED NIAS C.P.
JUDGE
dlk/27.3.2024
APPENDIX OF CON.CASE(C) 817/2024
PETITIONERS ANNEXURES
ANNEXURE A1 THE TRUE COPY OF THE INTERIM ORDER DATED
10/8/2023 IN W.P.(C)NO.21254 OF 2023
ANNEXURE A2 THE CARBON COPY OF THE INTERIM ORDER DATED
16/2/2024 IN W.P.(C)NO.21254 OF 2023
ANNEXURE A3 THE TRUE COPY OF THE APPOINTMENT CHART
DATED 11/3/2024 WHICH PERTAINS TO THE POST
OF ASSISTANT PROFESSOR IN SANSKRIT
(SAHITYA) ISSUED BY THE KERALA PUBLIC
SERVICE COMMISSION
