Dr. Zacaria T.V vs Manager, Emea College
2024 Latest Caselaw 8853 Ker

Kerala High Court

Dr. Zacaria T.V vs Manager, Emea College on 27 March, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MR. JUSTICE EASWARAN S.
    WEDNESDAY, THE 27TH DAY OF MARCH 2024 / 7TH CHAITHRA, 1946
                       WP(C) NO. 29832 OF 2018
PETITIONER:

          DR. ZACARIA T.V
          AGED 50 YEARS
          ASSISTANT PROFESSOR, EMEA COLLEGE,
          KONDOTTI.P.O., MALAPPURAM DISTRICT.

          BY ADVS.
          BABU VARGHESE (SR.)
          C.V. ALEXANDER


RESPONDENTS:

    1     MANAGER,
          EMEA COLLEGE OF ARTS AND SCIENCE,
          KONDOTTI.P.O., MALAPPURAM DISTRICT-673638.

    2     UNIVERSITY OF CALICUT,
          REPRESENTED BY THE REGISTRAR, THENJIPALAM CAMPUS,
          MALAPPURAM DISTRICT.

    3     STATE OF KERALA,
          REPRESENTED BY THE PRINCIPAL SECRETARY,
          DEPARTMENT OF HIGHER EDUCATION,
          GOVT. SECRETARIAT, THIRUVANANTHAPURAM.

    4     DIRECTOR OF COLLEGIATE EDUCATION,
          VIKAS BHAVAN, PMG JUNCTION, THIRUVANANTHAPURAM.

    5     DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
          KOZHIKODE.

          BY ADV.
          SRI.BIMAL K. NATH, SR.GOVERNMENT PLEADER
          SRI.P.C.SASIDHARAN, SC


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.03.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 29832 OF 2018     -2-



                          JUDGMENT

The prayer in the above writ petition is to quash

Ext.P1 order issued by the first respondent in relation to

fixation of pay by the Deputy Director of Collegiate

Education on 27.06.2018. When the matter was taken up

for consideration today, the Senior Government Pleader

representing respondent Nos.3 to 5 submits that the

grievance of the petitioner has been regressed by passing

appropriate orders in the matter of fixation of pay. This

is accepted by the counsel for the petitioner and

accordingly the writ petition is closed recording the

statement of the Senior Government Pleader.

Sd/-

EASWARAN S. JUDGE

vv

APPENDIX OF WP(C) 29832/2018

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE REJECTION LETTER NO.C4/4398/18 DATED 27.6.2018 FROM THE DEPUTY DIRECTOR.

EXHIBIT P2 TRUE COPY OF THE G.O.NO.58/2010 DATED 27.3.2010.

EXHIBIT P3 TRUE COPY OF THE LETTER NO.C4/5054/17 DATED 30.4.2018.

EXHIBIT P4 TRUE COPY OF LETTER G.O.25518/C3/10/HEDN. DATED 18.1.2014.

EXHIBIT P5 TRUE COPY OF THE LETTER NO.AS-778/95 DATED 10.5.2018 FROM THE PRINCIPAL.

EXHIBIT P6 TRUE COPY OF LETTER DOF.NO.302/2009(PS) DATED 4.8.2015 FROM THE UGC.

EXHIBIT P7 TRUE COPY OF THE RE-DESIGNATION ORDER ISSUED TO DR MUHAMMED HANEEFA, MUHAMMED NAJEEB AND KAMALAM EDATHIL.