Kripa U.A vs Dr.Usha Titus
2024 Latest Caselaw 8803 Ker

Kerala High Court

Kripa U.A vs Dr.Usha Titus on 27 March, 2024

Author: A.K.Jayasankaran Nambiar

Bench: A.K.Jayasankaran Nambiar

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

         THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

   WEDNESDAY, THE 27TH DAY OF MARCH 2024 / 7TH CHAITHRA, 1946

                   CON.CASE(C) NO. 199 OF 2017
AGAINST THE JUDGMENT DATED 04.11.2016 IN WPC NO.35449 OF 2016 OF
                       HIGH COURT OF KERALA

PETITIONERS/PETITIONERS:

    1       KRIPA U.A.
            HINDI PUNDIT, (PT) KIZHUTHALLY EAST UP SCHOOL KANNUR


    2       RAJISHA E.M
            LPSA CHALA DEVI VILASAM LP SCHOOL, KANNUR NORTH


    3       SWASTHIKA C.M
            UPSA, VANIVILASAM UP SCHOOL KANNUR NORTH


    4       SHEEJA P.K
            LPSA, CHALA DEVI VILASAM LP SCHOOL, KANNUR NORTH


    5       VIJI KAVUNKAL
            LPSA, CHALADEVI VILASAM LP SCHOOL, KANNUR NORTH


    6       SHISNA T.C
            LPSA, KUTTIKAKAM SOUTH LP SCHOOL, KANNUR


    7       SALINA
            LPSA, KAPPAD LP SCHOOL, KANNUR


    8       LIVINA E
            LPSA, KIZHUTHALLY EAST LP SCHOOL, KANNUR


    9       RINI.N
            LPSA, ELAYAVOOR DHARMODAYAM LP SCHOOL, KANNUR


    10      ANUSHA P.K
            LPSA, ELAYAVOOR DHARMODAYAM LP SCHOOL, KANNUR


    11      RANJINI P.V
            LPSA, THILANNUR NORTH LP SCHOOL, KANNUR
 Con. Case (C) No.199/2017         2




     12       SHAMNA P P
              LPSA, THILANNUR NORTH LP SCHOOL, KANNUR


     13       AKHILA .N
              LPSA, SARADAVILASAM JUNIOR BASIC SCHOOL, THALASSERY
              NORTH


     14       SREEHARI.P
              LPSA, CHUNDANGAPOIL CENTRAL LP SCHOOL, THALASSERY
              NORTH


     15       SREE NITHYA.P
              LPSA, PANUNDA LP SCHOOL, THALASSERY NORTH.


     16       SREESHMA KRISHNAN K.B
              LPSA, KURICHIYIL LP SCHOOL, THALASSERY SOUTH


              BY ADVS.
              SRI.SURESH KUMAR KODOTH
              SRI.K.P.ANTONY BINU

RESPONDENT/RESPONDENT NO.1:

              DR.USHA TITUS
              (AGE AND FATHER'S NAME NOT KNOWN TO PETITIONERS),
              WORKING AS SECRETARY, GENERAL EDUCATION DEPARTMENT,
              THIRUVNAANTHPAURAM - 695 001.


              BY SENIOR GOVERNMENT PLEADER SMT.VINEETHA B


        THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR

ADMISSION ON 27.03.2024, THE COURT ON THE SAME DAY DELIVERED

THE FOLLOWING:
 Con. Case (C) No.199/2017           3




                            JUDGMENT

It is agreed by the learned counsel on either side that the

directions in the judgment dated 04.11.2016 in WP(C).No.35449 of

2016 has been complied with. Taking note of the said submission, the

Contempt of Court Case is closed.

Sd/-

DR. A.K.JAYASANKARAN NAMBIAR JUDGE

mns

APPENDIX PETITIONERS ANNEXURE:

ANNEXURE 1:CERTIFIED COPY OF THE JUDGMENT DATED 04.11.2016 IN WP(C) NO.35449 OF 2016 (E)

RESPONDENTS ANNEXURES:NIL

//TRUE COPY//

P.A TO JUDGE