Chennithala Thriperumthura Service ... vs Union Of India
2024 Latest Caselaw 8739 Ker

Kerala High Court

Chennithala Thriperumthura Service ... vs Union Of India on 27 March, 2024

Author: A.K.Jayasankaran Nambiar

Bench: A.K.Jayasankaran Nambiar

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                 THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
         Wednesday, the 27th day of March 2024 / 7th Chaithra, 1946
                  CM.APPL.NO.1/2024 IN WA NO. 457 OF 2024
 (ARISING FROM JUDGMENT DATED 31.10.2023 IN WP(C) 35485/2023 OF THIS COURT)
APPLICANT/APPELLANT:

     CHENNITHALA THRIPERUMTHURA SERVICE CO-OPERATIVE BANK LTD.,
     REPRESENTED BY ITS SECRETARY, CHENNITHALA THRIPERUMTHURA SCB
     LTD.3553, CHENNITHALA P.O.,MAVELIKKARA,ALAPPUZHA,KERALA,PIN-690105.

RESPONDENTS/RESPONDENTS:

  1. UNION OF INDIA,REPRESENTED BY ITS SECRETARY IN THE MINISTRY OF
     FINANCE,GOVERNMENT OF INDIA,NORTH BLOCK,CENTRAL SECRETARIAT,NEW
     DELHI,PIN-110001.
  2. THE CENTRAL BOARD OF DIRECT TAXES,REPRESENTED BY ITS
     CHAIRMAN,DEPARTMENT OF REVENUE, MINISTRY OF FINANCE,GOVERNMENT OF
     INDIA,NORTH BLOCK, CENTRAL SECRETARIAT,NEW DELHI,PIN -110001.
  3. PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX,KERALA REGION MINISTRY OF
     FINANCE,GOVERNMENT OF INDIA, CENTRAL REVENUE BUILDINGS,I.S.PRESS
     ROAD,KOCHI,PIN-682018.
  4. COMMISSIONER OF INCOME TAX (APPEALS) NATIONAL FACELESS APPEAL
     CENTRE,NORTH BLOCK,DELHI,PIN-110001.
  5. ASSESSMENT OFFICER,ASSESSMENT UNIT,INCOME TAX DEPARTMENT, ALAPPUZHA,
     GENERAL HOSPITAL JUNCTION, KODIVEEDU, ALAPPUZHA, KERALA, PIN -
     688011.
  6. INCOME TAX OFFICE,INCOME TAX OFFICE, OFFICE OF ADDL. CIT,THIRUVALLA
     RANGE,VAISHNAVAM ARCADE,T K ROAD,THIRUVALLA,KERALA,PIN-689101.


     Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to condone the delay
of 112 days in filing the appeal.


     This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of M/S.GEORGE VARGHESE(PERUMPALLIKUTTIYIL), MANU SRINATH & NIMESH THOMAS,
Advocates for the petitioner, the court passed the following:
                   DR. A.K.JAYASANKARAN NAMBIAR
                                  &
                       SYAM KUMAR V.M., JJ.
               ------------------------------
                    CM. Application No.1 of 2024
                                   in
                         WA No.457 of 2024
              -------------------------------
                Dated this the 27th day of March, 2024

                               ORDER

Dr. A.K.Jayasankaran Nambiar, J.

The above application is filed to condone the delay of 112 days in

filing the Writ Appeal.

Heard. Taking note of the averments in the affidavit filed in support

of the delay condonation application, delay is condoned.

Sd/-

DR. A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

SYAM KUMAR V.M. JUDGE

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