Rosamma John vs Bindu N
2024 Latest Caselaw 19035 Ker

Kerala High Court

Rosamma John vs Bindu N on 28 June, 2024

COC.No.1425/24                     1

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
           THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
      FRIDAY, THE 28TH DAY OF JUNE 2024 / 7TH ASHADHA, 1946
                    CON.CASE(C) NO. 1425 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.40335 OF 2023 OF
HIGH COURT OF KERALA
PETITIONER:

            ROSAMMA JOHN,
            AGED 52 YEARS,
            W/O.JOHN BENEDICT, PUTHUVAL VEEDU, NARIYAMPARA,
            KATTAPPANA, IDUKKI DISTRICT, PIN - 685 511.

            BY ADV.M.SHAJNA



RESPONDENT:

            BINDU N,
            THE HEADMISTRESS, MANNAM MEMORIAL HIGH SCHOOL,
            NARIAMPARA, KATTAPPANA, IDUKKI, PIN - 685 511.

            BY ADV.R RAJASEKHARAN PILLAI


      THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 28.06.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 COC.No.1425/24                      2

                            JUDGMENT

Today, when the matter came up for consideration, the

learned counsel appearing on both sides have submitted that the

interim order has been complied with.

In such circumstances, this Contempt of Court case is closed,

recording the above submission.

Sd/-

ZIYAD RAHMAN A.A. JUDGE DG/28.6.24

APPENDIX OF CON.CASE(C) 1425/2024

PETITIONER ANNEXURES

Annexure A1 A CERTIFIED COPY OF THE SAID JUDGMENT DATED 30-05-2024 IN WRIT PETITION (CIVIL) NO 40335 OF 2023

Annexure A2 A TRUE COPY OF THE STATEMENT FILED BY RESPONDENT NO.2/PETITIONER HEREIN IN WRIT PETITION (CIVIL) NO 40335 OF 2023 DATED 25-2-2024

Annexure A3 A TRUE COPY OF THE COUNTER AFFIDAVIT FILED ON BEHALF OF RESPONDENT NO 3 IN WRIT PETITION (CIVIL) NO 40335 OF 2024 FILED ON 07-3-2024

RESPONDENT ANNEXURES

ANNEXURE-R1 True copy of the communication dated 11.6.2024 from the District Educational officer Kattappana

ANNEXURE-R1A True copy of the mark list of the petitioners son Jipson John

ANNEXURE-R1B A typical format of the Sampoorna details of a pupil

ANNEXURE-R1C True copy of the representation dated 12.06.2024 submitted by the respondent to the DEO Kattappana