Idukki Housing Co-Operative Society vs The Consumer Disputes Redressal Forum ...
2024 Latest Caselaw 19023 Ker

Kerala High Court

Idukki Housing Co-Operative Society vs The Consumer Disputes Redressal Forum ... on 28 June, 2024

Author: Amit Rawal

Bench: Amit Rawal

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
                 THE HONOURABLE MR. JUSTICE AMIT RAWAL
        FRIDAY, THE 28TH DAY OF JUNE 2024 / 7TH ASHADHA, 1946
                           WP(C) NO. 497 OF 2014
PETITIONER:

            IDUKKI HOUSING CO-OPERATIVE SOCIETY
            REP.BY ITS SECRETARY-IN-CHARGE, IDUKKI COLONY P.O.,
            CHERUTHONY, IDUKKI DISTRICT, PIN 685602.

            BY ADV SRI.JOICE GEORGE



RESPONDENTS:

    1       THE CONSUMER DISPUTES REDRESSAL FORUM IDUKKI
            IDUKKI, REPRESENTED BY ITS PRESIDENT, PAINAVU P.O.,
            IDUKKI DISTRICT-685602.

    2       P.M.VARGHESE
            RESIDING AT PANACKAL HOUSE, ALPPARA P.O.,
            IDUKKI DISTRICT-685606.

    3       THE SENIOR INSPECTOR OF CO-OPERATIVE SOCIETY
            ARBITRATOR-CUM-SPECIAL SALE OFFICER,
            KERALA STATE CO-OPERATIVE HOUSING FEDERATION,
            KALOOR, ERNAKULAM, KOCHI-682017.




            SR GP SRI T K VIPINDAS




     THIS     WRIT   PETITION   (CIVIL)   HAVING   BEEN   FINALLY   HEARD   ON
28.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 497 OF 2014
                                2


                            JUDGMENT

Learned Counsel for the petitioner submitted that the

matter has become infructuous. Accordingly, this writ petition is

dismissed as infructuous.

Sd/-

AMIT RAWAL JUDGE nak WP(C) NO. 497 OF 2014

APPENDIX OF WP(C) 497/2014

PETITIONER EXHIBITS

EXHIBIT-P1: TRUE COPY OF THE LOAN AGREEMENT EXECUTED BETWEEN THE BANK AND THE 2ND RESPONDENT DATED 27.05.1998.

EXHIBIT-P2: TRUE COPY OF THE AWARD IN ARC NO.6/2003 DATED 08.04.2003 ISSUED BY THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES.

EXHIBIT-P3: TRUE COPY OF THE SALE NOTIFICATION PUBLISHED BY THE 3RD RESPONDENT DATED 12.09.2012.

EXHIBIT-P4: TRUE COPY OF THE COMPLAINT AS CC NO.238/2012 FILED BY THE 2ND RESPONDENT BEFORE THE 1ST RESPONDENT.

EXHIBIT-P5: TRUE COPY OF THE ORDER IN CC NO.238/2012 DATED 17.10.2012 PASSED BY THE 1ST RESPONDENT.

EXHIBIT-P6: TRUE COPY OF THE WRITTEN VERSION IN CC NO.238/2012 DATED 19.11.2012.

EXHIBIT-P7: TRUE COPY OF THE ORDER IN CC NO.238/2012 DATED 31.01.2013 ISSUED BY THE 1ST RESPONDENT.