K. Sathyan Naravoor vs State Of Kerala
2024 Latest Caselaw 19020 Ker

Kerala High Court

K. Sathyan Naravoor vs State Of Kerala on 28 June, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

WA No.643/2024                            1/2

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                   THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                         &
                         THE HONOURABLE MR. JUSTICE S.MANU
               Friday, the 28th day of June 2024 / 7th Ashadha, 1946
                        IA.NO.8/2024 IN WA NO. 643 OF 2024
        AGAINST JUDGMENT DATED 19.03.2024 IN WP(C) 5242/2024 OF THIS COURT
   APPLICANT/APPELLANT:

          K. SATHYAN NARAVOOR, AGED 60 YEARS, S/O.KRISHNAN, SOUPARNIKA,
          NARAVOOR, KUTHUPARAMBA, KANNUR- 670743

   RESPONDENTS/RESPONDENTS:

      1. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT,
         DEPARTMENT OF GENERAL EDUCATION, SECRETARIAT, THIRUVANANTHAPURAM -
         695001
      2. DIRECTOR OF GENERAL EDUCATION, DIRECTORATE OF GENERAL EDUCATION,
         JAGATHY, THIRUVANANTHAPURAM, KERALA 695014
      3. ADDITIONAL DIRECTOR, GENERAL EDUCATION, GOVERNMENT OF KERALA,
         THIRUVANANTHAPURAM- 695036
      4. THE REGIONAL DEPUTY DIRECTOR HIGHER SECONDARY EDUCATION OFFICE OF
         RDDE, KANNUR - 670001
      5. THE DEPUTY DIRECTOR OF EDUCATION, PUZHATHI HOUSING COLONY, KANNUR-
         670002
      6. THE DISTRICT EDUCATION OFFICER, 38, THALASSERY, NEAR JUBILEE
         SHOPPING COMPLEX, THALASSERRY- 670101 KANNUR DISTRICT.
      7. K.BALAN MASTER, AGED 72 YEARS, S/O.KUNJIKANNAN NAMBYAR, RESIDING AT
         POURNAMI, POST PINARAYI- 670741 KANNUR DISTRICT.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to revive and extend
   the interim order dated 03.05.2024 in W.A.No.643/2024.

        This Application coming on for orders on 28/06/2024, upon perusing
   the application and the affidavit filed in support thereof, and upon
   hearing the arguments of ADVS M/S KALEESWARAM RAJ, APARNA NARAYAN MENON,
   CHINNU MARIA ANTONY, THULASI K. RAJ, Advocates for the applicant and of
   GOVERNMENT PLEADER FOR R1 TO R6, ADV T ASAFALI FOR R7 , the court on the
   same day passed the following:

                                                        p.t.o.
 WA No.643/2024                               2/2

                                        ORDER

Interim order shall stand revived from today and extended till the next posting date.

Post on 10/7/2024.

Sd/- A.MUHAMED MUSTAQUE, JUDGE

Sd/- S.MANU, JUDGE

28-06-2024 /True Copy/ Assistant Registrar