Kerala High Court
Prasobhan C.S vs District Magistrate on 28 June, 2024
Author: N. Nagaresh
Bench: N.Nagaresh
WP(C) No.18842/2024 1/3 Order Date : 28-06-2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
Friday, the 28th day of June 2024 / 7th Ashadha, 1946
WP(C) NO. 18842 OF 2024
PETITIONER:
PRASOBHAN C.S., AGED 65 YEARS, S/O. SREEDHARAN NAIR, PRASOBHA
BHAVAN, T.C. NO. 17/1216 AND T.C. NO. 17/1217, PANGODE, THIRUMALA
P.O., THIRUVANANTHAPURAM- 695 006, NOW RESIDING AT PARES, 286/1, TC
9/2762/3, CSM NAGAR, EDAPPAZHANJI, THIRUVANANTHAPURAM, PIN - 695010
RESPONDENTS:
1. DISTRICT MAGISTRATE ,OFFICE OF THE DISTRICT COLLECTOR, CIVIL
STATION, KUDAPPANANKKUNNU P.O., THIRUVANANTHAPURAM , PIN - 695043
2. SUB DIVISIONAL MAGISTRATE PRESIDING OFFICER, MAINTENANCE TRIBUNAL,
THIRUVANANTHAPURAM, CIVIL STATION, KUDAPPANAKUNNU,
THIRUVANANTHAPURAM, PIN - 695043
3. N. SREEDHARAN NAIR, AGED 98 YEARS , S/O. LATE NEELAKANDAN NAIR,
PANAN VILAKAM VEEDU, PANGODE, THIRUVANANTHAPURAM , PIN - 695006
4. PRAKASHINI M. ,AGED 70 YEARS, D/O. SREEDHARAN NAIR, RESIDING AT SRA
117, MANOHARA, SASTHA NAGAR, PANGODE, CHERUTHALAMPADU, THIRUMALA
P.O., THIRUVANANTHAPURAM, PIN - 695006
5. PRATHAPAN C.S., AGED 62 YEARS , S/O. SREEDHARAN NAIR, RESIDING AT
T.C. 7/1284, THALAMEL VEEDU, CHITTATTINKARA, VATTIYOORKAVU P.O.,
THIRUVANANTHAPURAM, PIN - 695013
6. PRADEEP S., AGED 60 YEARS , S/O. SREEDHARAN NAIR, RESIDING AT NO.
16, VYAS NAGAR, BACK SIDE OF M.G. COLLEGE, PARUTHIPPARA,
KESAVADASAPURAM, THIRUVANANTHAPURAM, PIN - 695015
7. SUB REGISTRAR OFFICE, OF THE SUB REGISTRAR, SASTHAMANGALAM,
THIRUVANANTHAPURAM, PIN - 695010
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay operation of the exhibit-p14 final order in case No.
J/546/2023 pending before the maintenance tribunal, thiruvananthapuram,
pending final disposal of the writ petition, for the ends of justice.
This petition coming on for orders upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
M/S.J.G.SYAMNATH & V.S.VISWAMBHARAN, Advocates, for the petitioner, the
court passed the following:
WP(C) No.18842/2024 2/3 Order Date : 28-06-2024
N. NAGARESH, J.
--------------------------------------------
W.P.(C) No.18842 of 2024
-------------------------------------------------
Dated this the 28th day of June, 2024
ORDER
Post on 04.07.2024.
Interim order is extended by one month.
Sd/-
N. NAGARESH
JUDGE
ams
WP(C) No.18842/2024 3/3 Order Date : 28-06-2024
APPENDIX OF WP(C) 18842/2024
Exhibit-P1 A TRUE COPY OF THE COMPLAINT DATED 17-01-2023 FILED BY
THE 4TH RESPONDENT
Exhibit-P2 A TRUE COPY OF THE SETTLEMENT DEED NO. 2048/1/2022 OF
THE SASTHAMANGALAM SRO DATED 22-08-2022
Exhibit-P3 A TRUE COPY OF THE SETTLEMENT DEED NO. 2047/1/2022 OF
THE SASTHAMANGALAM SRO DATED 22-08-2022
Exhibit-P4 A TRUE COPY OF THE MEDICAL RECORD DATED 24-05-2022 OF
THE 3RD RESPONDENT
Exhibit-P5 A TRUE COPY OF THE MEMO ALONG WITH THE REPORT FROM
POOJAPPURA POLICE STATION WHICH WAS SUBMITTED BEFORE
THE HON'BLE HIGH COURT OF KERALA
Exhibit-P6 A TRUE COPY OF THE PETITION DATED 25-01-2024 SEEKING
DIRECTION TO THE POLICE TO FILE A REPORT ON THE
COMPLAINT AGAINST MRS. PRAKASHINI HANDWRITTEN BY MR.
SREEDHARAN NAIR
Exhibit-P7 A TRUE COPY OF THE PETITION DATED 25-01-2024
CHALLENGING MAINTAINABILITY
Exhibit-P8 A TRUE COPY OF THE PETITION DATED 25-01-2024 SEEKING
DIRECTION TO THE POLICE TO FILE A REPORT
Exhibit-P9 A TRUE COPY OF THE PETITION DATED 25-01-2024 SEEKING
DIRECTION TO CONDUCT A MEDICAL EXAMINATION OF
SREEDHARAN NAIR
Exhibit-P10 A TRUE COPY OF THE PETITION DATED 25-01-2024 SEEKING
DIRECTION TO PRODUCE THE ACCOUNT STATEMENT OF MR.
SREEDHARAN NAIR
Exhibit-P11 A TRUE COPY OF THE PETITION DATED 25-01-2024 SEEKING TO
PERMIT TO INTERACT WITH SREEDHARAN NAIR
Exhibit-P12 A TRUE COPY OF THE PETITION DATED 25-01-2024 SEEKING TO
HEAR THESE PETITIONS PRIOR TO FINAL HEARING
Exhibit-P13 A TRUE COPY OF THE PETITION DATED 18-04-2024 SEEKING TO
PERUSE JUDGMENTS
Exhibit-P14 A TRUE COPY OF THE FINAL ORDER IN CASE NO. J/546/2023
OF THE MAINTENANCE TRIBUNAL, THIRUVANANTHAPURAM
Exhibit-P15 A TRUE COPY OF THE FIELD VISIT REPORT FROM THE OFFICE
OF THE 2ND RESPONDENT
