Peace International School vs Director Of Education
2024 Latest Caselaw 19007 Ker

Kerala High Court

Peace International School vs Director Of Education on 28 June, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

WP(C) NO. 12977 OF 2018             1



               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
      FRIDAY, THE 28TH DAY OF JUNE 2024 / 7TH ASHADHA, 1946
                          WP(C) NO. 12977 OF 2018
PETITIONER/S:

              PEACE INTERNATIONAL SCHOOL
              MINICOY ISLAND, UNION TERRITORY OF LAKSHADWEEP, PIN
              CODE-682 559,REPRESENTED BY ITS CHAIRMAN/TRUSTEE
              DR.ABDUL MUNEER,AGED 45 YEARS, SON OF LATE IBRAHIM
              HASSAN,PEACE FOUNDATION, MINICOY,LAKSHADWEEP-682
              559(RESIDING AT'MURAADUGANDUVAR", NEAR JUMA
              MASJID,MINICOY ISLAND, UNION TERRITORY OF
              LAKSHADWEEP-682 559).

              BY ADVS.
              SRI.AASHIQUE AKTHAR HAJJIGOTHI
              SMT.KEERTHANA J. RAMESH



RESPONDENT/S:

      1       DIRECTOR OF EDUCATION
              ADMINISTRATION OF THE UNION TERRITORY OF
              LAKSHADWEEP,DEPARTMENT OF EDUCATION, KAVARATTI-682
              555.

      2       THE DISTRICT EDUCATIONAL OFFICER
              ADMINISTRATION OF THE UNION TERRITORY OF
              LAKSHADWEEP,DEPARTMENT OF EEDUCATION, KAVARATTI-682
              555.

      3       THE SECRETARY
              DEPARTMENT OF EDUCATION, ADMINISTRATION OF THE
              UNION TERRITORY OF LAKSHADWEEP, KAVARATTI-682 555.
 WP(C) NO. 12977 OF 2018                  2


      4       THE UNION TERRITORY OF LAKSHADWEEP
              REPRESENTED BY ITS SECRETARY,DEPARTMENT OF
              EDUCATION, KAVARATTI-682 555.

      5       THE DEPUTY COLLECTOR
              LAKSHADWEEP ADMINISTRATION,OFFICE OF THE DEPUTY
              COLLECTOR, MINICOY ISLAND 682 559.

              BY ADVS.
              SRI.MANU.S, SCGC, ADMINISTRATION OF THE UNION
              TERRITORY OF LAKSHADWEEP
              SHRI.SAJITH KUMAR V., SC, LAKSHADWEEP
              ADMINISTRATION
              SRI.MANU.S, CGC, ADMINISTRATION OF THE UNION
              TERRITORY OF LAKSHADWEEP




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   28.06.2024,          THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 12977 OF 2018            3




                     P.V.KUNHIKRISHNAN, J
                   --------------------------------------
                    W.P.(C.) No. 12977 of 2018
                   --------------------------------------
               Dated this the 28th day of June, 2024



                             JUDGMENT

The counsel for the petitioner submitted that the

prayers in the writ petition are infructuous.

Therefore, this writ petition is dismissed as infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS