Sabu S vs Senior Public Health Inspector
2024 Latest Caselaw 19006 Ker

Kerala High Court

Sabu S vs Senior Public Health Inspector on 28 June, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
            THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
        FRIDAY, THE 28TH DAY OF JUNE 2024 / 7TH ASHADHA, 1946
                       WP(C) NO. 18166 OF 2024
PETITIONER:

            SABU S, AGED 50 YEARS
            S/O SAKARIA, MISSION COMPOUND,
            PEOPLES NAGAR, NEAR FIRE STATION,
            VADAKKEVILA VILLAGE, KOLLAM, PIN - 691020

            BY ADVS.
            HARISH GOPINATH
            MANJIMA UDAYAKUMAR



RESPONDENTS:

    1       SENIOR PUBLIC HEALTH INSPECTOR,
            KOLLAM MUNICIPAL CORPORATION,
            KOLLAM, PIN - 691001

    2       KOLLAM MUNICIPAL CORPORATION,
            REPRESENTED BY ITS SECRETARY,
            KOLLAM, PIN - 691001

    3       SREEKALA JAYACHANDRAN,
            AGED 58 YEARS
            W/O JAYACHANDRAN, SREEJAYASAILAM,
            MERE NAGAR 190A, MUNDAKKAL EAST,
            MUNDAKKAL VILLAGE,
            KOLLAM, PIN - 691001




            SRI.S.SREEKUMAR, SC


    THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                         -2-

WP(C) No.18166 of 2024


                          MOHAMMED NIAS C.P., J.
                  -----------------------------------------------

                           WP(C) No.18166 of 2024
                   ---------------------------------------------

                   Dated this the 28th day of June, 2024

                                  JUDGMENT

Learned counsel for the petitioner submits that the writ

petition is not-pressed. Accordingly, the writ petition is dismissed

as not-pressed.

Sd/-

MOHAMMED NIAS C.P.

JUDGE

dlk/28.06.2024

APPENDIX OF WP(C) 18166/2024

PETITIONER'S EXHIBITS

EXHIBIT P1 TRUE COPY OF THE RENT DEED EXECUTED BETWEEN THE PETITIONER AND THE 3RD RESPONDENT DATED 02/09/2021

EXHIBIT P2 TRUE COPY OF THE PLAINT IN OS NO. 277 OF 2024 ON THE FILE OF MUNSIFF'S COURT , KOLLAM

EXHIBIT P3 TRUE COPY OF THE NOTICE DATED 07/05/2024 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER

EXHIBIT P4 TRUE COPY OF THE PHOTOGRAPHS OF THE SAID SHOP ROOMS