Friday, 05, Jun, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Maruvakkad Padasekhara Karshaka Union vs The Deputy Director Of Fisheries
2024 Latest Caselaw 18999 Ker

Citation : 2024 Latest Caselaw 18999 Ker
Judgement Date : 28 June, 2024

Kerala High Court

Maruvakkad Padasekhara Karshaka Union vs The Deputy Director Of Fisheries on 28 June, 2024

Author: P.V. Kunhikrishnan

Bench: P.V.Kunhikrishnan

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
    FRIDAY, THE 28TH DAY OF JUNE 2024 / 7TH ASHADHA, 1946
                  WP(C) NO. 11777 OF 2018
PETITIONER:

         MARUVAKKAD PADASEKHARA KARSHAKA UNION
         REG.NO.ER 42/75,MARUVAKKAD,CHELLANAM.P.O,
         KOCHI-682 008,REPRESENTED BY ITS
         SECRETARY,V.V.ANTONY,S/O.VAVACHAN,AGED 62 YEARS.
         BY ADV SRI.S.SUJIN


RESPONDENTS:

    1    THE DEPUTY DIRECTOR OF FISHERIES
         NEAR HIGH COURT,ERNAKULAM,KOCHI-31.
    2    DISTRICT AGRICULTURAL OFFICER
         KAKKANAD,ERNAKULAM,KOCHI-682 030.
    3    DIRECTOR OF FISHERIES
         DEPARTMENT OF
         FISHERIES,SECRETARIAT,THIRUVANANTHAPURAM.
         PIN-695 001
    4    STATE OF KERALA
         REPRESENTED BY ITS CHIEF SECRETARY TO
         GOVERNMENT,GOVERNMENT
         SECRETARIAT,THIRUVANANTHAPURAM-695 001.
    5    KUNJUMON
         S/O.JOSEPH,THAREPARAMBIL,MARUVAKKAD,CHELLANAM.P.O,
         KOCHI-682 008.
    6    DIANA
         W/O.KUNJUMON,THAREPARAMBIL,MARUVAKKAD,CHELLANAM.P.
         O,KOCHI-682 008.
    7    SINSER
         S/O
         ANTONY,VELUTHAMMANNUMKAL,MARUVAKKAD,CHELLANAM.P.O,
         KOCHI-682 008.
    8    PETER
         S/O.CLEMANT,THYVEEDU,MARUVAKKAD,CHELLANAM.P.O,KOCH
         I-682 008.
 WP(C) NO. 11777 OF 2018

                                   2

     9     ADDL. R9 KERALA SWATHANTHRA MALSYA THOZHILALI
           FEDERATION
           REGISTRATION NO.155/83, MARUVAKKAD BRANCH
           COMMITTEE, ERNAKULAM, KOCHI-682 008, REPRESENTED
           BY THE PRESIDENT JOSEPH, AGED 51 YEARS, S/O
           ALEXANDER K.A. IS IMPLEADED AS PER ORDER DATED
           26.10.2019 IN IA NO.2/19 IN W.P.(C) 11777/18.
           BY ADVS.
           SRI.C.C.ANOOP
           SRI.M.R.ARUNKUMAR
           SRI.P.SHAMMI NAVAS


OTHER PRESENT:

           SRI.RIYAL DEVASSY, GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   28.06.2024,   THE    COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 11777 OF 2018

                              3

                 P.V. KUNHIKRISHNAN, J.
         -----------------------------------
               W.P.(C).No.11777 of 2018
         -----------------------------------

        Dated this the 28th day of June, 2024

                          JUDGMENT

The counsel for the petitioner submitted

that he wants to withdraw this Writ Petition,

with liberty to agitate, if there is any fresh

cause of action.

Liberty granted.

This Writ Petiton is dismissed as withdrawn.

Sd/-

P.V. KUNHIKRISHNAN JUDGE

SSG

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter