O.P.John vs K.N.Suresh
2024 Latest Caselaw 18864 Ker

Kerala High Court

O.P.John vs K.N.Suresh on 28 June, 2024

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT
        THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
   FRIDAY, THE 28TH DAY OF JUNE 2024 / 7TH ASHADHA, 1946
                     WP(C) NO. 25207 OF 2016
PETITIONER

            O.P.JOHN
            AGED 65 YEARS
            URUMBIL KAROTTU, KOKOROPPADA P O, KOTTAYAM.
            BY ADVS.
            SRI.M.P.MADHAVANKUTTY
            SRI.GOKUL DAS V.V.H.


RESPONDENTS

    1       K.N.SURESH
            VRINDHAVAN HOUSE, KOOROPPADA P O,
            KOTTAYAM-686502.
    2       KOORAPPADA GRAMA PANCHAYATH
            REPRESENTED BY ITS SECRETARY, KOOROPPADA P O,
            KOTTAYAM-686502.
    3       SECRETARY
            KOORAPPADA GRAMA PANCHAYATH, KOOROPPADA P O,
            KOTTAYAM-686502.
    4       VILLAGE OFFICER
            KOOROPPADA, KOOROPPADA P O, KOTTAYAM-686502.
            BY ADV SMT.VALSAMMA KURIAN JOSE


OTHER PRESENT:

            GP-SRI BIJOY CHANDRAN,
            R1-SMT. VALSAMMA KURIAN JOSE


     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   28.06.2024,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P(C)No.25207 of 2016
                                2



                          JUDGMENT

============

When this case was taken up for consideration on

27.06.2024, learned counsel sought time to ascertain the

present position. Today, when the matter is taken up again, the

learned counsel appearing for the 1st respondent submits that

the coconut trees, which were pointed out as being a nuisance,

have already been cut and removed and hence, the said

nuisance has abated.

2. The learned counsel appearing for the petitioner

concurs that in view of the said submission, nothing survives

for consideration in the writ petition.

Taking note of above, the writ petition is closed.

Sd/-

SYAM KUMAR V.M. JUDGE

smm

APPENDIX OF WP(C) 25207/2016

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE ADALATH PETITION BEARING NO 2377/2016 FILED BY FIRST RESPONDENT AGAINST THE PETITIONER BEFORE THE TALUK LEGAL SERVICES AUTHORITY, KOTTAYAM, EXHIBIT P2 TRUE COPY OF THE ORDER DTD 2/9/2014 OF THE SUB DIVISIONAL MAGISTRATE , KOTTAYAM.

EXHIBIT P3 TRUE COPY OF ORDER DTD 15/7/2016 OF THE TALUK LEGAL SERVICE AUTHORITY. EXHIBIT P4 TRUE COPY OF NOTICE BEARING NO A9- 4070/16 DTD 25/7/2016 ISSUED BY 3RD RESPONDENT.