The National Insurance Co. Ltd vs K.J. Joseph @ Appachan
2024 Latest Caselaw 18648 Ker

Kerala High Court

The National Insurance Co. Ltd vs K.J. Joseph @ Appachan on 27 June, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
        THURSDAY, THE 27TH DAY OF JUNE 2024 / 6TH ASHADHA, 1946
                          MACA NO. 660 OF 2018

AGAINST THE ORDER/JUDGMENT IN OPMV       NO.2057   OF   2015   OF   MOTOR
ACCIDENT CLAIMS TRIBUNAL ,ERNAKULAM

APPELLANT/3RD RESPONDENT:

            THE NATIONAL INSURANCE CO. LTD
            BRANCH OFFICE, M.G. ROAD, ERNAKULAM, COCHIN - 16,
            REPRESENTED BY THE MANAGER,
            OFFICE OF THE REGIONAL MANAGER,
            NATIONAL INSURANCE CO.LTD.,
            2ND FLOOR, OMANA BUILDING, M.G.ROAD,
            KOCHI - 682 035.

            BY ADV SMT.DEEPA GEORGE

RESPONDENTS/PETITIONER 1 AND 2:

    1       K.J. JOSEPH @ APPACHAN
            AGED 57 YEARS
            S/O. JOSEPH, KALLARAKKAL HOUSE, KUMBALAM P.O.,
            ERNAKULAM - 682 508.

    2       ANCY JOSEPH ANCY
            AGED 56 YEARS
            W/O. K.J. JOSEPH, KALLARAKKAL HOUSE, KUMBALAM P.O.,
            ERNAKULAM - 682 508.

            BY ADV SRI.A.N.SANTHOSH


     THIS MOTOR ACCIDENT CLAIMS APPEAL HAVING COME UP FOR
ADMISSION ON 27.06.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 MACA NO.660 OF 2018                   2




                            J U D G M E N T

Learned counsel for the appellant submits

that the appeal is not pressed.

Hence, the appeal is dismissed as not

pressed.

Sd/-

SOPHY THOMAS, JUDGE ska