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Munambam Daiva Sabha vs The District Collector, Ernakulam ...
2024 Latest Caselaw 18606 Ker

Citation : 2024 Latest Caselaw 18606 Ker
Judgement Date : 27 June, 2024

Kerala High Court

Munambam Daiva Sabha vs The District Collector, Ernakulam ... on 27 June, 2024

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
        THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
  THURSDAY, THE 27TH DAY OF JUNE 2024 / 6TH ASHADHA, 1946
                       WP(C) NO. 39766 OF 2016
PETITIONER:

            MUNAMBAM DAIVA SABHA,
            DOOR NO. XIX 405,
            JANATHA BEACH ROAD,
            NEAR FIRE WORKS,
            CHERAI, ERNAKULAM
            PIN 683514,
            REPRESENTED BY IT SMANAGING TRUSTEE,
            MR. JOHNSON DEVASSY, AGED 52 YRS, OWN AFFAIRS,
            S/O.DEVASSY, PRESENTLY RESIDING AT CHAKKUNGAL
            HOUSE, CHERAI PO, ERNAKULAM 683514.
            BY ADVS.
            N.SUBRAMANIAM
            P.T.GIRIJAN
            M.S.NARAYANAN
            USHA NARAYANAN


RESPONDENTS:

    1       THE DISTRICT COLLECTOR,
            ERNAKULAM DISTRICT,
            COLLECTORATE, THRIKAKARA,
            ERNAKULAM DISTRICT 682030.
    2       THE PALLIPURAM GRAMA PANCHAYTH,
            CHERAI PO, 683514,
            ERNAKULAM DISTRICT,
            REPRESENTED BY ITS SECRETARY.
            BY ADVS.
            GOVERNMENT PLEADER
            NAMITHA JYOTHISH
            T.A.SHAJI (SR.)
            SMT.K.B.SONY-GP


     THIS     WRIT    PETITION    (CIVIL)   HAVING   FINALLY   BEEN    ON
27.06.2024,     THE    COURT     ON   THE   SAME   DAY   DELIVERED    THE
FOLLOWING:
 WP(C) NO.39766 OF 2016

                                    2


                             JUDGMENT

The learned counsel for the petitioner submitted that the

matter has become infructuous .

Therefore, this writ petition is dismissed as infructuous.

Sd/-

M.A.ABDUL HAKHIM JUDGE sms WP(C) NO.39766 OF 2016

APPENDIX OF WP(C) 39766/2016

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE TRUST DEED DATED 01.11.2016 EXHIBIT P2 TRUE COPY OF THE ORDER DATED 12.08.2016 ISSUED BY THE COMMISIONER OF INCOME TAX (EXEMPTIONS) KOCHI EXHIBIT P3 TRUE COPY OF PHOTOGRAPH EXHIBIT P4 TRUE COPY OF PHOTOGRAPH EXHIBIT P5 TRUE COPY OF THE SALE DEED NO.

EXHIBIT P6 TRUE COPY OF THE LETTER DATED 22.11.2016 AND THE DECISION DATED 16.08.2016 OBTAINED UNDER THE RTI ACT EXHIBIT P7 TRUE COPY OF THE ORDER DATED 17.08.2016 ISSUED BY THE 2ND RESPONDENT EXHIBIT P8 TRUE COPY OF THE REPLY DATED 01.09.2016 SENT BY THE 2ND RESPONDENT EXHIBIT P9 TRUE COPY OF THE REPRESENTATION DATED 24.09.2016 SUBMITTED BEFORE THE 1ST RESPONDENT EXHIBIT P10 TRUE COPY OF THE NOTICE DATED 29.10.2016 ISSUED BY THE SUB INSPECTOR OF POLICE NJARAKKAL EXHIBIT P11 TRUE COPY OF THE REPRESENTATION DATED 02.11.2016 FILED BEFORE THE 1ST RESPONDENT EXHIBIT P12 TRUE COPY OF THE ORDER DATED 02.11.2016 OF THE 1ST RESPONDENT TO TAHSILDAR TO CONDUCT ENQUIRY AND REPORT EXHIBIT P13 TRUE COPY OF THE REPRESENTATION DATED 01.11.2016 SUBMITTED TO THE 2ND RESPONDENT

 
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