Friday, 05, Jun, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

M/S. M.T.Construction Company vs The Superintending Engineer
2024 Latest Caselaw 18594 Ker

Citation : 2024 Latest Caselaw 18594 Ker
Judgement Date : 27 June, 2024

Kerala High Court

M/S. M.T.Construction Company vs The Superintending Engineer on 27 June, 2024

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM

          THURSDAY, THE 27TH DAY OF JUNE 2024 / 6TH ASHADHA, 1946

                           WP(C) NO. 25703 OF 2019

PETITIONER/S:

            M/S. M.T.CONSTRUCTION COMPANY
            BEVINJA P.O., THEKKIL FERRY, KASARAGOD DISTRICT,
            REPRESENTED BY ITS MANAGING PARNTER, M.T.MUHAMMED KUNHI,
            S/O.ABDUL RAHIMAN.

            BY ADV U.K.DEVIDAS



RESPONDENT/S:

     1      THE SUPERINTENDING ENGINEER,
            PUBLIC WORKS DEPARTMENT, ROADS AND BRIDGES, NORTH CIRCLE,
            P.W.D.COMPLEX, MANANCHIRA, KOZHIKODE-673 001.

     2      THE EXECUTIVE ENGINEER,
            PUBLIC WORKS DEPARTMENT, ROADS DIVISION, KANNUR-670 001.

     3      THE ASSISTANT ENGINEER,
            OFFICE OF THE ASSISTANT ENGINEER, PUBLIC WORKS DEPARTMENT,
            ROADS DIVISION, THALASSERY, KANNUR DISTRICT-670 101.


OTHER PRESENT:

            SRI.BIMAL K NATH-SR.GP




      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 27.06.2024,

THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)NO.25703 of 2019                2




                                JUDGMENT

The learned counsel for the petitioner submitted that

the matter has become infructuous.

Accordingly, the writ petition is dismissed as

infructuous.

Sd/-

M.A.ABDUL HAKHIM JUDGE Shg

APPENDIX OF WP(C) 25703/2019 PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE AGREEMENT DATED 26.04.2018.

EXHIBIT P1(A) TRUE COPY OF THE AGREEMENT COVERING LETTER DATED 26.04.2018.

EXHIBIT P2 TRUE COPY OF THE LETTER DATED 19.05.2018 TO THE FIRST RESPONDENT.

EXHIBIT P3 TRUE COPY OF THE LETTER DATED 31.05.2018 TO THE FIRST RESPONDENT.

EXHIBIT P4 TRUE COPY OF THE LETTER DATED 08.06.2018 BY THE THIRD RESPONDENT TO THE SECOND RESPONDENT.

EXHIBIT P5 TRUE COPY OF THE LETTER DATED 23.07.2018 TO THE THIRD RESPONDENT.

EXHIBIT P6 TRUE COPY OF THE LETTER DATED 09.10.2018 TO THE FIRST RRESPONDENT.

EXHIBIT P7 TRUE COPY OF THE LETTER DATED 07.11.2018 TO THE FIRST RESPONDENT.

EXHIBIT P8 TRUE COPY OF THE LETTER DATED 12.11.2018 TO THE FIRST RESPONDENT.

EXHIBIT P9 TRUE COPY OF THE LETTER DATED 29.12.2018 TO THE FIRST RESPONDENT.

EXHIBIT P10 TRUE COPY OF THE LETTER DATED 17.01.2019 TO THE FIRST RESPONDENT.

EXHIBIT P11 TRUE COPY OF THE LETTER DATED 18.03.2019 TO THE FIRST RESPONDENT.

EXHIBIT P12 TRUE COPY OF THE LETTER DATED 27.03.2019 TO THE FIRST RESPONDENT.

EXHIBIT P13 TRUE COPY OF THE LETTER DATED 24.04.2019 TO THE FIRST RESPONDENT.

EXHIBIT P14 TRUE COPY OF THE LETTER DATED 25.04.2019 TO THE FIRST RESPONDENT.

EXHIBIT P15 TRUE COPY OF THE LETTER DATED 02.08.2019 TO THE FIRST RESPONDENT.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter