Johnson vs Pious
2024 Latest Caselaw 18584 Ker

Kerala High Court

Johnson vs Pious on 27 June, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MRS. JUSTICE C.S. SUDHA
        THURSDAY, THE 27TH DAY OF JUNE 2024 / 6TH ASHADHA, 1946
                         RSA NO. 388 OF 2019
   AGAINST THE JUDGMENT DATED 14.01.2019 IN AS NO.89 OF 2016 OF
 SUB COURT, KOCHI ARISING OUT OF THE JUDGMENT DATED 30.09.2016 IN
          OS NO.39 OF 2011 OF PRINCIPAL MUNSIFF COURT, KOCHI
APPELLANTS/FIRST APPELLANT AND ADDITIONAL APPELLANTS 3 TO 5:

    1       JOHNSON
            AGED 48 YEARS
            S/O. KUNNEL ANTONY, RESIDING AT CC1/1325,
            CHIRATTAPALAM DESOM, FORT KOCHI VILLAGE, KOCHI TALUK
    2       SEENA EDWARD
            AGED 46 YEARS
            S/O. KUNNEL ANTONY, RESIDING AT CC1/1325,
            CHIRATTAPALAM DESOM, FORT KOCHI VILLAGE, KOCHI TALUK
    3       KUM.ENDREENA,
            AGED 21 YEARS
            D/O.EDWARD, RESIDING AT CC1/1325, CHIRATTAPALAM DESOM,
            FORT KOCHI VILLAGE, KOCHI TALUK
    4       EDISON (MINOR)
            AGED 14 YEARS
            D/O.EDWARD, RESIDING AT CC1/1325, CHIRATTAPALAM DESOM,
            FORT KOCHI VILLAGE, KOCHI TALUK
            BY ADV B.KRISHNA MANI


RESPONDENTS/PLAINTIFF/DEFENDANTS 1 TO 3 AND THE 6TH DEFENDANT:

    1       PIOUS
            AGED 41 YEARS
            S/O. CHRISTOPHER, RESIDING AT CC1/442 B, PATTALAM
            DESOM, FORT KOCHI VILLAGE, KOCHI-682 001
    2       THOMAS,
            AGED 47 YEARS
            S/O.MOYALAN JOSE,RESIDING AT 11/664, EDAKUNNI DESOM,
            EDAKUNNI VILLAGE, OLLUR P.O., THRISIVAPEROOR TALUK,
            THRISSUR DISTRICT-680 306
    3       JOM,
            AGED 54 YEARS
            S/O.MOYALAN JOSE,RESIDING AT 11/664, EDAKUNNI DESOM,
            EDAKUNNI VILLAGE, OLLUR P.O., THRISIVAPEROOR TALUK,
            THRISSUR DISTRICT-680 306
 RSA NO. 388 OF 2019

                                  2

     4      RAPHY,
            AGED 48 YEARS
            S/O.MOYALAN JOSE,RESIDING AT 11/664, EDAKUNNI DESOM,
            EDAKUNNI VILLAGE, OLLUR P.O., THRISIVAPEROOR TALUK,
            THRISSUR DISTRICT-680 306
     5      STANLEY,
            AGED 44 YEARS
            S/O. KUNNEL ANTONY, RESIDING AT CC 1/1325,
            CHIRATTAPALAM DESOM, FORT KOCHI VILLAGE,
            KOCHI TALUK-682 001
            BY ADVS.
            SRI.S.B.PREMACHANDRA PRABHU, R1
            SRI.L.P.ARAVINDAKSHAN, R2 & R4
            DR.PAULY MATHEW MURICKEN, R5
     THIS REGULAR SECOND APPEAL HAVING COME UP FOR       HEARING ON
27.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RSA NO. 388 OF 2019

                                             3




                                    C.S.SUDHA, J.
               --------------------------------------------------------------
                                 RSA No.388 of 2019
              ---------------------------------------------------------------
                       Dated this the 27th day of June, 2024

                               J U D G M E N T

It is submitted by the learned counsel for the appellants that the

registered notice sent to the appellants has been served on them, none are

turning up and that she has no instructions in the matter. Hence, the

appeal is dismissed with costs.

Interlocutory applications, if any pending, shall stand closed.

Sd/-

C.S.SUDHA JUDGE NP