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Project Director vs P.M.Chandrashekharan Nambiar
2024 Latest Caselaw 18570 Ker

Citation : 2024 Latest Caselaw 18570 Ker
Judgement Date : 27 June, 2024

Kerala High Court

Project Director vs P.M.Chandrashekharan Nambiar on 27 June, 2024

Author: T.R.Ravi

Bench: T.R.Ravi

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
           THE HONOURABLE MR. JUSTICE T.R.RAVI
 THURSDAY, THE 27TH DAY OF JUNE 2024 / 6TH ASHADHA, 1946
                    RP NO. 429 OF 2023
AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.14795 OF
2022 OF HIGH COURT OF KERALA
REVIEW PETITIONER/2ND RESPONDENT:

         THE PROJECT DIRECTOR
         NATIONAL HIGHWAY AUTHORITY OF INDIA, PROJECT
         IMPLEMENTATION UNIT, KANNUR, PIN - 670002

         BY ADV
         MATHEWS K.PHILIP


RESPONDENTS/PETITIONER AND RESPONDENTS 1,3 AND 4:

    1    RAMAKRISHNAN .T
         S/O. M.KANNAN (LATE), CHITHRANIVAS, PERIYA,
         KASARGOD DISTRICT, PIN - 671316

    2    THE EXECUTIVE ENGINEER
         NATIONAL HIGHWAY AUTHORITY, KASARGOD DISTRICT,
         PIN - 671121

    3    THE COMPETENT AUTHORITY
         NATIONAL HIGHWAY (THE DEPUTY COLLECTOR LA),
         KASARGOD DISTRICT, PIN - 671121

    4    THE DISTRICT COLLECTOR
         COLLECTORATE, KASARGOD DISTRICT, PIN - 671121

         BY ADV
         SUNNY MATHEW


OTHER PRESENT:
         SMT. N. SUDHA DEVI. SPL. GP.
 RP No 429 of 2023 in WP (C) No.14795 of 2022,
RP No 421 of 2023 in WP (C) No.22175 of 2020
and
RP No 426 of 2023 in WP (C) No.14949 of 2022

                                        2




THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
27.06.2024, ALONG WITH RP.421/2023, 426/2023, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
 RP No 429 of 2023 in WP (C) No.14795 of 2022,
RP No 421 of 2023 in WP (C) No.22175 of 2020
and
RP No 426 of 2023 in WP (C) No.14949 of 2022

                                        3




            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE T.R.RAVI
  THURSDAY, THE 27TH DAY OF JUNE 2024 / 6TH ASHADHA, 1946
                            RP NO. 421 OF 2023
AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.22175 OF
2020 OF HIGH COURT OF KERALA
REVIEW PETITIONER/ADDL.3RD RESPONDENT:

            THE PROJECT DIRECTOR, NATIONAL HIGHWAY AUTHORITY
            OF INDIA, PROJECT IMPLEMENTATION UNIT, KANNUR,
            PIN - 670002

             BY ADV
             MATHEWS K.PHILIP


RESPONDENTS/ADDL.PETITIONER AND RESPONDENTS 1 AND 2:

     1      P.M.CHANDRASHEKHARAN NAMBIAR
            AGED 64 YEARS
            S/O. M.BALAKRISHNAN NAIR (LATE), CHANDRAPURAM,
            PERIYA VILLAGE AND PO, KASARGOD DISTRICT,
            PIN - 671316

     2      SPECIAL DEPUTY COLLECTOR (LA)
            NATIONAL HIGHWAY, KASARGOD AND COMPETENT
            AUTHORITY, PULIKKUNNU, KASARAGOD DISTRICT,
            PIN - 671121

     3      DISTRICT COLLECTOR
            KASARGOD, VIDYANAGAR PO, PIN - 671123
 RP No 429 of 2023 in WP (C) No.14795 of 2022,
RP No 421 of 2023 in WP (C) No.22175 of 2020
and
RP No 426 of 2023 in WP (C) No.14949 of 2022

                                        4



       THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
27.06.2024, ALONG WITH RP.429/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RP No 429 of 2023 in WP (C) No.14795 of 2022,
RP No 421 of 2023 in WP (C) No.22175 of 2020
and
RP No 426 of 2023 in WP (C) No.14949 of 2022

                                        5




            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE T.R.RAVI
  THURSDAY, THE 27TH DAY OF JUNE 2024 / 6TH ASHADHA, 1946
                            RP NO. 426 OF 2023
AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.14949 OF
2022 OF HIGH COURT OF KERALA
REVIEW PETITIONER/2ND RESPONDENT:

            THE PROJECT DIRECTOR
            NATIONAL HIGHWAY AUTHORITY OF INDIA,PROJECT
            IMPLIMENTATION UNIT,KANNUR, PIN - 670002

             BY ADV
             MATHEWS K.PHILIP


RESPONDENTS/PETITIONER AND RESPONDENTS 1,3 AND 4:

     1       KRISHNAN .K, AGED 71 YEARS
             S/O RAMAN (LATE) KRISHNA
             NILAYAM,THACHANGAD,PANAYAL P.O,KASARGOD
             DISTRICT, PIN - 671318

     2       THE EXECUTIVE ENGINEER
             NATIONAL HIGHWAY AUTHORITY,KASARGOD DISTRICT,
             PIN - 671121

     3       THE COMPETENT AUTHORITY
             NATIONAL HIGHWAY(THE DEPUTY COLLECTOR
             LA),KASARGOD DISTRICT, PIN - 671121

     4       THE DISTRICT COLLECTOR
             COLLECTORATE, KASARGOD DISTRICT, PIN - 671121
 RP No 429 of 2023 in WP (C) No.14795 of 2022,
RP No 421 of 2023 in WP (C) No.22175 of 2020
and
RP No 426 of 2023 in WP (C) No.14949 of 2022

                                        6



THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
27.06.2024, ALONG WITH RP.429/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RP No 429 of 2023 in WP (C) No.14795 of 2022,
RP No 421 of 2023 in WP (C) No.22175 of 2020
and
RP No 426 of 2023 in WP (C) No.14949 of 2022

                                        7




                             T.R.RAVI.J
                    ---------------------------------
         RP No 429 of 2023 in WP (C) No.14795 of 2022,
         RP No 421 of 2023 in WP (C) No.22175 of 2020
                                  and
         RP No 426 of 2023 in WP (C) No.14949 of 2022
                    ---------------------------------
             Dated this the 27th day of June,2024

                                   ORDER

These Review Petitions are filed by the National

Highway Authority. Pending the review petitions, the parties

have moved the Civil Court as required.

In the above circumstances, there is no requirement to

keep these review petitions pending. The review petitions are

closed without prejudice to the right of the parties in the Civil

Court.

Sd/-

T.R.RAVI JUDGE STB

 
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