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State Of Kerala vs K.M.Raja
2024 Latest Caselaw 17242 Ker

Citation : 2024 Latest Caselaw 17242 Ker
Judgement Date : 20 June, 2024

Kerala High Court

State Of Kerala vs K.M.Raja on 20 June, 2024

Author: V.G.Arun

Bench: V.G.Arun

WA No.455/2024                            1/2

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                   THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                         &
                         THE HONOURABLE MR.JUSTICE V.G.ARUN
             Thursday, the 20th day of June 2024 / 30th Jyaishta, 1946
                                 WA NO. 455 OF 2024
     AGAINST THE JUDGMENT DATED 22.02.2023 IN WP(C) 33975/2017 OF THIS COURT
   APPELLANT(S)/RESPONDENTS IN WP(C):

      1. STATE OF KERALA, REPRESENTED BY ITS SECRETARY, HEALTH AND FAMILY
         WELFARE DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695
         001., PIN - 695001
      2. THE COMMISSIONER OF FOOD SAFETY KERALA, OFFICE OF THE COMMISSIONER
         OF FOOD SAFETY,THYCAUD, THIRUVANANTHAPURAM - 695 014., PIN - 695014
      3. THE DESIGNATED OFFICER, FOOD SAFETY AND THE DISTRICT FOOD
         INSPECTOR,PATHANAMTHITTA., PIN - 689645
      4. THE ASSISTANT COMMISSIONER OF FOOD SAFETY, OFFICE OF THE ASSISTANT
         COMMISSIONER OF FOOD SAFETY,PATHANAMTHITTA., PIN - 689645
      5. THE DESIGNATED OFFICER, SPECIAL SQUAD NO.4, PATHANAMTHITTA
         DISTRICT., PIN - 689645

    BY   GOVERNMENT PLEADER

   RESPONDENT(S)/PETITIONERS IN WP(C):

      1. K.M.RAJA, AGED 50 YEARS, AGED 50 YEARS, S/O. MUHAMMED HANEEFA, A
         ONE FOOD COURT,CENTRAL JUNCTION, PATHANAMTHITTA P.O, PATHANAMTHITTA
         - 689 645, RESIDING AT RIYANA MANZIL, PUZHAVATHU
         CHANGANACHERRY,KOTTAYAM DISTRICT - 686 101., PIN - 686101
      2. M.R PRASANNAKUMARAN NAIR, ANANDA BHAVAN HOTEL, NEAR PRIVATE BUS
         STAND,KOZHENCHERRY P.O, PATHANAMTHITTA, RESIDING ATANANDA BHAVAN,
         KOZHENCHERRY., PIN - 689641
      3. MURUGAN M.K, AGED 48 YEARS AGED 48 YEARS, PROPRIETOR, HOTEL ARYA
         BHAVAN,XIII/798-802, POYYANIL PLAZA, KOZHENCHERRY P.O,
         PATHANAMTHITTA - 689 641 , RESIDING AT SREEKRISHNA NIVAS,
         KOZHENCHERRY., PIN - 689641
      4. CHARLEY T. VARGHESE, NICE RESTAURENT, 2/505, KAIPATTOOR,
         PATHANAMTHITTA - 689 648,RESIDING AT THYIL VEEDU, KAIPATTOOR P.O,
         ADOOR,PATHANAMTHITTA., PIN - 691523
      5. B. SAKEER MANAGER, SHANTHI HOTEL, 9/492, T.K ROAD, PATHANAMTHITTA -
         689 645, RESIDING AT MUSLIM STREET,13/12, VALLAM, SUNCOTTA,
         TAMILNADU., PIN - 612401
      6. SONY TOHANNAN, ROSE HOTEL, MARKET JUNCTION, OMALLOOR, PATHANAMTHITTA
         - 689 647, RESIDING AT CHERIATHU PADINJATTETHIL,
         MANJINIKARA,OMALLOOR, PATHANAMTHITTA - 689 647., PIN - 689647
      7. MANJU MANICKAM, W/O. RAJAMANICKAM PILLAI T.S,SREE
         GURUVAYIRAPPAN,ROHINI FOOD COURT, MARKET JUNCTION, KONNI, RESIDING
         ATROHINI BHAVAN, MANGARAM, KONNI P.O, PIN - 689 691., PIN - 689691

    BY ADV. C.S.AJITH PRAKASH FOR R1.
 WA No.455/2024                                2/2




        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation and implementation of the Judgment dated 22.02.2023
   in WP(C)No.33975 of 2017 pending disposal of the above writ appeal.
        This Writ Appeal coming on for orders on 20.06.2024,upon perusing
   the appeal memorandum, the court on the same day passed the following:
                                      ORDER

Post on 24/7/2024 along with connected cases.

In the meantime, fresh steps to be taken to serve notice on R5.

Sd/- A.J.DESAI, CHIEF JUSTICE

Sd/- V.G.ARUN, JUDGE

20-06-2024 /True Copy/ Assistant Registrar

 
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