Cyril Mathew vs Anson Mathew
2024 Latest Caselaw 17163 Ker

Kerala High Court

Cyril Mathew vs Anson Mathew on 20 June, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
     THURSDAY, THE 20TH DAY OF JUNE 2024 / 30TH JYAISHTA, 1946
                        CON.CASE(C) NO. 1122 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.24476 OF 2023 OF HIGH
COURT OF KERALA
PETITIONERS:

    1        CYRIL MATHEW
             AGED 52 YEARS
             S/O. K.J.MATHAI, KAVALAVAZHIKKAL HOUSE, KADANADU KARA,
             KODUMBIDI.P.O KADANAD VILLAGE KOTTAYAM DISTRICT, PIN -
             686651

    2        ANDREWS JOSEPH M
             AGED 60 YEARS
             S/O.MARIYA JOSEPH MADONNA VILLA, DOOR.NO.414 LOWER
             CRUZPETT, WELLINGTON BAREX.P.O, CONOOR, NEELGIRI
             DISTRICT, TAMIL NADU STATE, PIN - 643231

             BY ADVS.
             V.RAJENDRAN (PERUMBAVOOR)
             N.RAJESH
             GOPAKUMAR P.
             ANAINA VARGHESE



RESPONDENT :

             ANSON MATHEW
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONERS ,
             VILLAGE OFFICER, WAGAMON VILLAGE, IDUKKI DISTRICT, PIN
             - 685503.

             SR. GP - DEEPA NARAYANAN


     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 20.06.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Cont. Case(C).No.1122 of 2024              2



                      VIJU ABRAHAM,J
                    -------------------
              Cont. Case(C).No.1122 of 2024
            -----------------------------------
           Dated this the 20th day of June, 2024

                                JUDGMENT

The learned counsel appearing for the

petitioners would submit that the direction in the

judgment has been complied with. Recording the

same, the Contempt Case is closed.

sd/-

VIJU ABRAHAM, JUDGE

pm

APPENDIX OF CON.CASE(C) 1122/2024

PETITIONERS' ANNEXURES

Annexure A2 TRUE COPY OF THE COVERING LETTER NO.01/2024 DATED 02.02.2024.

Annexure A3 TRUE COPY OF LAND TAX RECEIPTS NOS.1807308 DATED 03.04.2024 ISSUED BY THE RESPONDENT TO THE 1ST PETITIONER

Annexure A4 TRUE COPY OF LAND TAX RECEIPTS NO.

1807309 DATED 03.04.2024 ISSUED BY THE RESPONDENT TO THE 2ND PETITIONER