Abhimanue C.J vs Power Lifting India
2024 Latest Caselaw 16775 Ker

Kerala High Court

Abhimanue C.J vs Power Lifting India on 12 June, 2024

Author: T.R.Ravi

Bench: T.R.Ravi

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
    WEDNESDAY, THE 12TH DAY OF JUNE 2024 / 22ND JYAISHTA, 1946
                       WP(C) NO. 19782 OF 2024
PETITIONERS:

    1     ABHIMANUE C.J.,
          AGED 16 YEARS
          MINOR, S/O. JAYESH BABU, CHAKKANADU, KALAVOOR P.O.,
          ALAPPUZHA, REPRESENTED BY HIS FATHER JAYESH BABU,
          CHAKKANADU, KALAVOOR P.O., ALAPPUZHA, PIN - 688522

    2     ABHIRAMI SATHEESAN,
          AGED 17 YEARS
          MINOR, D/O. SATHEESAN, SNEHALAYAM, KURAKKADA, KURAKKADA
          P.O., KIZHUVALAM KOONTHALLOOR (PART),
          THIRUVANANTHAPURAM, REPRESENTED BY HER FATHER
          SATHEESAN. SNEHALAYAM, KURAKKADA, KURAKKADA P.O.,
          KIZHUVALAM KOONTHALLOOR (PART), THIRUVANANTHAPURAM,,
          PIN - 695104

    3     NETTALIYA BENEDICT,
          AGED 18 YEARS
          D/O. BIJU P.A., PALLIPARAMBIL, UDAYA RANI ROAD, NEAR
          BABU COIR COMPANY, CHINNAMMA KAVALA, KALAVOOR,
          ALAPPUZHA., PIN - 688522

    4     SANCHAL MARY,
          AGED 17 YEARS
          MINOR, D/O. SEBASTIAN N. T., PALLIKKATHAYYIL,
          AVALUKUNNU P.O., ARYAD SOUTH (PART), ALAPPUZHA,
          REPRESENTED BY HER FATHER SEBASTIAN N.T.,
          PALLIKKATHAYYIL, AVALUKUNNU P.O., ARYAD SOUTH (PART),
          ALAPPUZHA, PIN - 688006

    5     ANJANA KRISHNA V.K.,
          AGED 17 YEARS
          MINOR,D/O. ANIL KUMAR P, ANJANANJALI, ASARIKANDI
          PARAMBA, NOCHAR COMPOUND, CHALAPURAM S.O., KOZHIKODE
          ,REPRESENTED BY HER FATHER ANIL KUMAR P., ANJANANJALI,
          ASARIKANDI PARAMBA, NOCHAR COMPOUND, CHALAPURAM S.O.,
          KOZHIKODE, PIN - 673002

          BY ADV GEORGE SEBASTIAN
 WP(C) NO. 19782 OF 2024               2

RESPONDENTS:

     1       POWER LIFTING INDIA,
             "MIDHUN", PALACE WARD, ALAPPUZHA, REPRESENTED BY
             ITS SECRETARY GENERAL P. J. JOSEPH., PIN - 688011

     2       P. J. JOSEPH,
             SECRETARY GENERAL POWERLIFTING INDIA, MIDHUN,
             PALACE WARD, ALAPPUZHA., PIN - 688011

     3       KERALA STATE POWER LIFTING ASSOCIATION,
             REG. NO. A-435/08, KOCHIKKARAN VEEDU, VADAKKAL
             P.O., ALAPPUZHA , REPRESENTED BY ITS HONORARY
             SECRETARY JOSEPH STANELY,, PIN - 688003

     4       THE KERALA STATE SPORTS COUNCIL,
             YMCA ROAD, STATUE, PALAYAM, THIRUVANANTHAPURAM .
             REPRESENTED BY ITS SECRETARY., PIN - 695001

             BY ADVS.
             SRI.P.B.KRISHNAN (SR.)
             SRI.SABU GEORGE, SC
             P.B.SUBRAMANYAN
             MANU VYASAN PETER
             SMT.LATHA ANAND, SC




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   12.06.2024,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 19782 OF 2024                  3


                              T.R. RAVI, J.
              --------------------------------------------
                     W.P.(C)No.19782 of 2024
                  --------------------------------------------
              Dated this the 12th day of June, 2024

                             JUDGMENT

When the case is taken up today, the counsel for the

petitioners submits that the matter has become infuctuous.

This writ petition is dismissed as infructuous.

Sd/-

T.R. RAVI JUDGE

LEK