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K I Shanidha vs V.A.Ramlath
2024 Latest Caselaw 16542 Ker

Citation : 2024 Latest Caselaw 16542 Ker
Judgement Date : 11 June, 2024

Kerala High Court

K I Shanidha vs V.A.Ramlath on 11 June, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

WA No.251/2024                                1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                     THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                           &
                    THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
             Tuesday, the 11th day of June 2024 / 21st Jyaishta, 1946
                                WA NO. 251 OF 2024
       AGAINST JUDGMENT DATED 02/02/2024 IN WP(C) 30706/2022 OF THIS COURT
   APPELLANT(S)/8TH RESPONDENT:

          K I SHANIDHA, AGED 54 YEARS, HIGH SCHOOL TEACHER (PHYSICAL SCIENCE),
          SEETHI SAHIB MEMORIAL HIGHER SECONDARY SCHOOL, AZHIKODE,
          KODUNGALLUR, THRISSUR DISTRICT- 680 666., PIN - 680666

    BY ADVS.M/S. P.M.PAREETH & NAJEEB P.S.

   RESPONDENT(S)/PETITIONERS AND RESPONDENTS:

      1. V.A.RAMLATH, AGED 53 YEARS, S/O OF P.M. ALI, HSST (MALAYALAM),
         SEETHI SAHIB MEMORIAL HIGHER SECONDARY SCHOOL, AZHIKODE,
         KODUNGALLUR, THRISSUR DISTRICT- 680 666. (RESIDING AT PALLIPURATH
         HOUSE, KARA P.O., KADIYALAM, EDAVILANGU, THRISSUR DISTRICT- 680
         671)., PIN - 680666

    AND 9 OTHERS.

    BY GOVERNMENT PLEADER FOR R3 TO R6, R9

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the Judgment dated 02/02/2024 in W.P(C).No. 30706 of 2022 of the
   learned single judge pending disposal of the Writ Appeal.
        This Writ Appeal again coming on for orders along with connected
   cases on 11.06.2024 upon perusing the appeal memorandum and this Court's
   Order dated 03.06.2024, the court on the same day passed the following:
                                      ORDER

Post on 21/6/2024.

Interim Order will continue till then.

Sd/- A.MUHAMED MUSTAQUE, JUDGE

Sd/- SHOBA ANNAMMA EAPEN, JUDGE

11-06-2024 /True Copy/ Assistant Registrar

 
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