Tuesday, 12, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

The Alappuzha District Co-Operative ... vs State Information Commissioner, ...
2024 Latest Caselaw 16536 Ker

Citation : 2024 Latest Caselaw 16536 Ker
Judgement Date : 11 June, 2024

Kerala High Court

The Alappuzha District Co-Operative ... vs State Information Commissioner, ... on 11 June, 2024

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM

          TUESDAY, THE 11TH DAY OF JUNE 2024 / 21ST JYAISHTA, 1946

                           WP(C) NO. 2245 OF 2015

PETITIONER/S:

            THE ALAPPUZHA DISTRICT CO-OPERATIVE BANK LTD.
            HEAD OFFICE, ALAPPUZHA, REPRESENTED BY THE GENERAL MANAGER

            BY ADV SRI.GEORGE POONTHOTTAM



RESPONDENT/S:

     1      STATE INFORMATION COMMISSIONER, KERALA
            OFFICE OF THE STATE INFORMATION COMMISSION, TC NO.26/98, PUNNEN
            ROAD, THIRUVANANTHAPURAM-695 001.

     2      P.N.ARAVINDAN
            PULLUCKICHIRAVELI, KURRAPPAMKULANGARA P.O., CHERTHALA-688 539,
            ALAPPUZHA DISTRICT.

     3      THE REGISTRAR OF CO-OPERTIVE SOCIETIES
            THIRUVANANTHAPURAM-695 001.

            BY ADV SRI.M.AJAY, SC, STATE INFORMATION COMMN



OTHER PRESENT:

            SRI.IMAM GRIGORIUS KARAT-GP




      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 11.06.2024,

THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)NO.2245 of 2015

                                  2




                            JUDGMENT

The learned counsel for the petitioner submitted that he has

already relinquished the vakalath.

2. This writ petition came up for hearing on 07.06.2024

and on that day there was no representation for the petitioner.

Today also, there is no representation for the petitioner.

Hence, the writ petition is dismissed for default.

Sd/-

M.A.ABDUL HAKHIM JUDGE Shg W.P.(C)NO.2245 of 2015

APPENDIX OF WP(C) 2245/2015

PETITIONER EXHIBITS

EXT.P1.TRUE COPY OF THE ORDER DATED 25/11/2013 IN AP NO.184(1)/2012/SIC ISSUED BY THE 1ST RESPONDENT

EXT.P2.TRUE COPY OF THE ORDER DATED 4/12/2014 IN AP NO.184(1)/2012/SIC ISSUED BY THE 1ST RESPONDENT

EXT.P3.TRUE COPY OF THE COMMUNICATION NO.CB(3)55572/13 DATED 29/12/2014 GIVEN BY THE REGISTRAR OF CO-OPERATIVE SOCIETIES

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter