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M/S Indusind Bank Ltd vs Bhasil.K.B
2024 Latest Caselaw 16512 Ker

Citation : 2024 Latest Caselaw 16512 Ker
Judgement Date : 11 June, 2024

Kerala High Court

M/S Indusind Bank Ltd vs Bhasil.K.B on 11 June, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

OP(C) No.2728/2023                               1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT
                       THE HONOURABLE DR.JUSTICE KAUSER EDAPPAGATH

                Tuesday, the 11th day of June 2024 / 21st Jyaishta, 1946


                                  OP(C) NO. 2728 OF 2023


    EP 571/2022      IN KHPPD/153/22 OF ADDITIONAL DISTRICT COURT - VII, ERNAKULAM

   PETITIONER(S)/ DECREE HOLDER:

          M/S INDUSIND BANK LTD, HAVING REGD. OFFICE AT 116, G.N.CHETTY ROAD,
          T.NAGAR, CHENNAI-600 017, FUNCTIONING OFFICE AT, 1ST FLOOR JAIN
          TOWERS-II, NEW RAILWAY OVER BRIDGE, NH BYPASS, ERNAKULAM, EDAPPALLY,
          KOCHI-682 024. REPRESENTED BY ITS POWER OF ATTORNEY HOLDER, SHRI
          SREERAJ.A.S, AGED 38 YEARS, S/O A.K.SASIDHARAN, ARUKANDATHIL
          HOUSE, ELAMAKKARA.P.O, ELAMAKKARA VILLAGE, KANAYANNURTALUK,
          ERNAKULAM-, PIN - 682026

   RESPONDENT(S)/ JUDGMENT DEBTORS:

      1. BHASIL.K.B, AGED 24 YEARS, S/O BIJU, KALARICKAL HOUSE, THIRUVAMKULAM
         P.O, AMBADIMALA, ERNAKULAM, KOCHI, PIN - 682305

            AND ANOTHER


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in EP No. 571/2022 in KHPPD/ 153/22 on the files
   of VIIth Addl. District Judge, Ernakulam, till the disposal of the
   Original Petition (Civil) in the interests of justice.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's orders dated
   1-4-2024 and upon hearing the arguments of Sri. VARGHESE C.KURIAKOSE,
   Advocate for the petitioner, the court passed the following:


                                        O R D E R

Post on 15-7-2024.

Interim order is extended till then.

Sd/- Dr. KAUSER EDAPPAGATH, Judge.

11-06-2024 /True Copy/ Assistant Registrar

 
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