Jabeena Abraham vs Muhammed Safirulla
2024 Latest Caselaw 16297 Ker

Kerala High Court

Jabeena Abraham vs Muhammed Safirulla on 10 June, 2024

Author: P.B.Suresh Kumar

Bench: P.B.Suresh Kumar

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
          THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
 MONDAY, THE 10TH DAY OF JUNE 2024 / 20TH JYAISHTA, 1946
                  CON.CASE(C) NO. 758 OF 2017
 AGAINST THE JUDGMENT DATED 27.05.2016 IN WPC NO.9182 OF
                 2016 OF HIGH COURT OF KERALA
PETITIONER/WRIT PETITIONER:

            JABEENA ABRAHAM
            D/O.C.V.PAUL, CHENNAKKATT,NECHUPADAM HOUSE,
            BANERJI ROAD, ERNAKULAM
            BY ADV SRI.E.D.GEORGE

RESPONDENTS/RESPONDENTS 2 AND 3 IN W.P.(C):

    1       MUHAMMED SAFIRULLA
            (AGE AND FATHER'S NAME NOT KNOWN TO THE
            PETITIONER),THE DISTRICT COLLECTOR,CIVIL
            STATION, KAKKANAD, ERNAKULAM 682030
    2       ABRAHAM FITZGERALAD MICHEAL
            AGED 52 YEARS, S/O.K.H.ANTONY,THE SPECIAL
            TAHSILDAR (LA) NH NO.III, VYTTILA 682016
            BY ADV.SRI.E.C.BINEESH, GOVERNMENT PLEADER


        THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 10.06.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 758 OF 2017
                                    2




                      P.B.SURESH KUMAR, J.
              -----------------------------------------------
              Contempt Case (C) No.758 of 2017
              -----------------------------------------------
             Dated this the 10th day of June, 2024


                           JUDGMENT

There is no representation for the petitioner.

The learned Government Pleader submits that the

direction contained in the judgment has been complied with.

In the light of the submission made by the learned

Government Pleader, this Contempt of Court Case is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Mn CON.CASE(C) NO. 758 OF 2017

APPENDIX OF CON.CASE(C) 214/2021

PETITIONER ANNEXURES ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED 27/05/2016 IN W.P.(C) NO.9182/2016