Alice Varghese John vs Aliyamma V John
2024 Latest Caselaw 16236 Ker

Kerala High Court

Alice Varghese John vs Aliyamma V John on 10 June, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
   MONDAY, THE 10TH DAY OF JUNE 2024 / 20TH JYAISHTA, 1946
                   OP(C) NO. 1150 OF 2024
    AGAINST THE ORDER/JUDGMENT IN OS NO.922 OF 2018 OF
   III ADDITIONAL MUNSIFF COURT, ERNAKULAM (RENT CONTROL)
PETITIONER/DEFENDANT:

         ALICE VARGHESE JOHN
         AGED 60 YEARS, W/O VARGHESE,
         PARACKAL HOUSE, THURUTHISSERY,
         MEKKAD P.O. KARIYAD,
         ERNAKULAM DISTRICT PIN-, PIN - 683589

         BY ADVS.
         KRISHNADAS P. NAIR
         K.L.SREEKALA
         HARIDAS P.NAIR
         M.A.VINOD
         M.RAJESH KUMAR
         K.G.MANOJ KUMAR
         PRASOON.K.P
         ANU PRABHAKAR
         SWATHYKRISHNA K.
         ABHIRAMI P.S.
         MERLIN THOMAS


RESPONDENT/PLAINTIFF:

         ALIYAMMA V JOHN
         AGED 60YEARS, W/O THOMAS,
         CHAKKIDDAYI HOUSE, SANATHANAPURAM P.O,
         ALLAPUZHA DISTRICT, PIN, PIN - 688003


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
10.06.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 O.P.(C) No. 1150/2024


                                     ..2..


                            JUDGMENT

This original petition has been filed seeking expeditious disposal of

O.S.No.922/2018 pending before the Additional Munsiff Court-III,

Ernakulam (Rent Control).

2. I have called for a report from the learned Munsiff, who reported

that the matter could be disposed of within a period of six months.

Hence, this original petition is disposed of with a direction to the

Additional Munsiff Court-III, Ernakulam (Rent Control) to dispose of

O.S.No.922/2018 within a period of six months from the date of receipt of a

copy of this judgment.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE APA

..3..

APPENDIX OF OP(C) 1150/2024

PETITIONER EXHIBITS

EXHIBIT P1 THE TRUE COPY OF THE O.S .NO. 922/2018 BEFORE THE HON'BLE MUNSIFF COURT, ERNAKULAM EXHIBIT P2 THE TRUE COPY OF THE WRITTEN STATEMENT AND COUNTER CLAIM FILED BY THE PETITIONER IN O.S NO. 922/2018 BEFORE THE HON'BLE MUNSIFF (RCC) COURT , ERNAKULAM EXHIBIT P3 . THE TRUE COPY OF THE WRITTEN STATEMENT IN