G. Sreekumaran vs Kaverikutty
2024 Latest Caselaw 16118 Ker

Kerala High Court

G. Sreekumaran vs Kaverikutty on 7 June, 2024

Author: P.B.Suresh Kumar

Bench: P.B.Suresh Kumar

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
  FRIDAY, THE 7TH DAY OF JUNE 2024 / 17TH JYAISHTA, 1946
               CON.CASE(C) NO. 148 OF 2021
 AGAINST THE JUDGMENT DATED 08.09.2020 IN WP(C) NO.18290
             OF 2020 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:

         G. SREEKUMARAN
         AGED 68 YEARS
         S/O.GOPALAN, KOLAKOTTIL HOUSE, THAZHATHEKALAM,
         KALLINGALPADAM, PANNIYANKARA P.O.,
         VADAKKUMCHERY, PALAKKAD DISTRICT, PIN-678 683.

         BY ADVS.
         BABU JOSEPH KURUVATHAZHA
         SMT.K.S.ARCHANA


RESPONDENT/1ST RESPONDENT:

         KAVERIKUTTY, AGE AND NAME OF THE FATHER ARE NOT
         KNOWN TO THE PETITIONER,
         WORKING AS REVENUE DIVISIONAL OFFICER,
         CIVIL STATION, COLLECTORATE, PALAKKAD-678 001.

         BY GOVERNMENT PLEADER SRI.E.C.BINEESH


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 07.06.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Contempt Case (C) No.148 of 2021              2




                         P.B.SURESH KUMAR, J.
                 -----------------------------------------------
                 Contempt Case (C) No.148 of 2021
                 -----------------------------------------------
                Dated this the 7th day of June, 2024


                              JUDGMENT

There is no representation for the petitioner.

The learned Government Pleader submits that the

directions contained in the judgment have been complied with.

In the light of the submission made by the learned

Government Pleader, this Contempt of Court Case is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Mn

APPENDIX OF CON.CASE(C) 148/2021

PETITIONER ANNEXURES

ANNEXURE A1 TRUE COPY OF THE JUDGMENT DATED 08.09.2020 IN WP(C) NO.18290/2020 OF THIS HON'BLE COURT.