A.K.Velyaudhan vs M/S.Black Diamond Rock Products
2024 Latest Caselaw 16112 Ker

Kerala High Court

A.K.Velyaudhan vs M/S.Black Diamond Rock Products on 7 June, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE EASWARAN S.
        FRIDAY, THE 7TH DAY OF JUNE 2024 / 17TH JYAISHTA, 1946
                       WP(C) NO. 13392 OF 2018
PETITIONER:

            A.K.VELYAUDHAN
            AGED 68 YEARS
            S/O.KUNJAYYAPPAN, ALAPPAT VEEDU,
            AYYAMPUZHA P O, MUNDOPURAM, ERNAKULAM-683581.

            BY ADVS.
            SRI.P.RAMAKRISHNAN
            SRI.C.ANIL KUMAR
            SMT.ASHA K.SHENOY
            SRI.T.C.KRISHNA
            SMT.PREETHI RAMAKRISHNAN P-212
            SRI.PRATAP ABRAHAM VARGHESE


RESPONDENTS:

    1       M/S.BLACK DIAMOND ROCK PRODUCTS
            MANJAPRA, ALUVA,ERNAKULAM-683581,
            REPRESENTED BY MANAGING DIRECTOR, GEORGE V MANJALY.

    2       DISTRICT ENVIRONMENTAL IMPACT ASSESSMENT AUTHORITY
            ERNAKULAM,
            REPRESENTED BY ITS CHAIRMAN,THE DISTRICT COLLECTOR,
            ERNAKULAM,CIVIL STATION, KAKKANAD, KOCHI-682030.

    3       THE EXECUTIVE ENGINEER
            IRRIGATION DEPARTMENT, ERNAKULAM,
            CIVIL STATION,KAKKANAD, KOCHI-682030.

            BY ADVS.
            SRI.M.V.ASHIM
            SRI.BABY KURIAKOSE
            SRI.P.VIJAYAKUMAR
            SMT. PREETHA. K. K., Sr. G. P.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 13392 OF 2018     -2-



                          JUDGMENT

Learned counsel for the petitioner submits that the

writ petition has become infructuous. Accordingly, the

writ petition is dismissed as infructuous.

Sd/-

EASWARAN S. JUDGE

vv

APPENDIX OF WP(C) 13392/2018

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE PROCEEDINGS OF THE 2ND RESPONDENT DATED 2/5/2017.

EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED 3/7/2017 FROM THE PETITIONER TO THE 3RD RESPONDENT.

EXHIBIT P3 TRUE COPY OF JUDGMENT DATED 1/11/2017 IN WPC NO.23565/2017.

EXHIBIT P4 TRUE COPY OF ORDER DATED 14/11/2017 ISSUED BY THE 3RD RESPONDENT.