Ramachandran vs Shaju P.A
2024 Latest Caselaw 16065 Ker

Kerala High Court

Ramachandran vs Shaju P.A on 7 June, 2024

Author: P.B.Suresh Kumar

Bench: P.B.Suresh Kumar

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
  FRIDAY, THE 7TH DAY OF JUNE 2024 / 17TH JYAISHTA, 1946
                CON.CASE(C) NO. 74 OF 2020
 AGAINST THE JUDGMENT DATED 05.12.2019 IN WP(C) NO.28064
             OF 2019 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER IN WPC NO.28064 OF 2019:

         RAMACHANDRAN
         AGED 63 YEARS
         CHERIYANATH HOUSE, PANAMUKK, NEDUPUZHA,
         KOORKKANCHERRY, THRISSUR.

         BY ADV BINU PAUL


RESPONDENT/4TH RESPONDENT IN WPC NO.28064 OF 2019:

         SHAJU P.A
         (AGE AND NAME OF FATHER ARE NOT KNOWN TO THE
         PETITIONER), DISTRICT LOTTERY OFFICER,
         DISTRICT LOTTERY OFFICE, CIVIL STATION,
         THRISSUR,PIN-680003.

         SRI.E.C.BINEESH, GOVERNMENT PLEADER


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 07.06.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Contempt Case (C) No.74 of 2020                2




                          P.B.SURESH KUMAR, J.
                  -----------------------------------------------
                   Contempt Case (C) No.74 of 2020
                  -----------------------------------------------
                  Dated this the 7th day of June, 2024


                               JUDGMENT

There is no representation for the petitioner.

The contempt case, in the circumstances, is dismissed

for default.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Mn

APPENDIX OF CON.CASE(C) 74/2020

PETITIONER ANNEXURES

ANNEXURE A1 THE CERTIFIED COPY OF THE JUDGMENT DATED 05.12.2019 IN WP(C)NO.28064 OF

ANNEXURE A2 THE TRUE COPY OF THE REPRESENTATION FILED BY THE PETITIONER BEFORE THE DISTRICT LOTTERY OFFICE,THRISSUR DATED 11.12.2019.

ANNEXURE A3 THE TRUE COPY OF THE APPLICATION FILED UNDER RIGHT TO INFORMATION ACT DATED 21.11.2019

ANNEXURE A4 THE TRUE COPY OF THE REPL ISSUED FROM THE KERALA STATE LOTTERY OFFICE TO THE PETITIONER UNDER RIGHT TO INFORMATION ACT, DATED 19.12.2019.