Anand Oommen Thomas vs Indian Oil Corporation Limited
2024 Latest Caselaw 16007 Ker

Kerala High Court

Anand Oommen Thomas vs Indian Oil Corporation Limited on 7 June, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   FRIDAY, THE 7TH DAY OF JUNE 2024 / 17TH JYAISHTA, 1946
                   WP(C) NO. 16960 OF 2015
PETITIONER:
          ANAND OOMMEN THOMAS
          6/1016/K2, 10 B, ABAD CHANCELLOR,
          THRIKKAKARA P.O.,KOCHI- 682 021.
          BY ADVS.SRI.S.VINOD BHAT
          SRI.LEGITH T.KOTTAKKAL
          SRI.R.D.SHENOY SR.

RESPONDENTS:
    1     INDIAN OIL CORPORATION LIMITED
          KERALA STATE OFFICE, PANAMPALLY AVENUE,
          PANAMPALLY NAGAR P.O., KOCHI - 682 036.
    2     THE DEPUTY GENERAL MANAGER LPG
          INDIAN OIL CORPORATION LIMITED,
          KERALA STATE OFFICE, PANAMPALLY AVENUE,
          PANAMPALLY NAGAR P.O., KOCHI - 682 036.
    3     THE TENDER COMMITTEE
          (TENDER NO. KESO/LPG-0/PT-10/2014-15),
          INDIAN OIL CORPORATION LIMITED, KERALA STATE
          OFFICE, PANAMPALLY AVENUE,
          PANAMPALLY NAGAR P.O., KOCHI - 682 036.
    4     M/S. UPASANA TRANSPORTS
          MEENAMBALAM, POOTHENKULAM P.O., KOLLAM-691 302.
    5     M/S. MATHA TRANSPORTS
          DEVA MATHA HOUSE, NEDUNGOLAM P.O.,
          KOLLAM, PIN.691 334.
    6     M/S. SREENILAYAM TRANSPORTS
          SREENILAYAM, AATTINKUZHI, KAZHAKUTTOM P.O.,
          THIRUVANANTHAPURAM - 695 582.
    7     M/S. MARUTHAYATH TRANSPORTS
          MARUTHAYATH BUILDINGS, PALLIMUKKU P.O.,
          KUNDARA,KOLLAM, PIN 691 501.
          BY ADVS.SRI.P.BENNY THOMAS
          SRI.M.GOPIKRISHNAN NAMBIAR
          SRI.K.JOHN MATHAI
          SRI.JOSON MANAVALAN, SRI.KURYAN THOMAS
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C).No.16960/2015

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                   P.V.KUNHIKRISHNAN, J.
                    --------------------------------
                  W.P.(C).No.16960 of 2015
             ---------------------------------------------
            Dated this the 07th day of June, 2024


                           JUDGMENT

When this writ petition came up for consideration,

the learned counsel for the petitioner submitted that the

prayers in this writ petition are infructuous.

Therefore, this writ petition is dismissed as

infructuous.

sd/-

                                             P.V.KUNHIKRISHNAN
JV                                                  JUDGE