Raichal Chacko vs The District Collector
2024 Latest Caselaw 15794 Ker

Kerala High Court

Raichal Chacko vs The District Collector on 6 June, 2024

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
 THURSDAY, THE 6TH DAY OF JUNE 2024 / 16TH JYAISHTA, 1946
                    WP(C) NO. 7441 OF 2021
PETITIONERS:

    1    RAICHAL CHACKO,
         AGED 59 YEARS, W/O ABRAHAM BABY,
         MATHA NILAYAM, KARICHAL,VEEYAPURAM,
         ALAPPUZHA DISTRICT,PIN-690 514.

    2    PHILIPOSE K.T.,
         AGED 68 YEARS, S/O THOMAS,
         NIKATHIL VEEDU, KARICHAL,
         ALAPPUZHA DISTRICT, PIN CODE-690 514.

    3    JINU SUSAN JOHN,
         AGED 46 YEARS, W/O JOHN VARGHESE,
         KOLLAMTHARAYIL HOUSE, VEEYAPURAM,
         ALAPPUZHA DISTRICT, PIN CODE-690 514.

         BY ADVS.

         ARUN CHANDRAN
         SMT.JASMINE LIGY


RESPONDENT/S:

    1    THE DISTRICT COLLECTOR
         COLLECTORATE,COLLECTORATE WARD,
         ALAPPUZHA,ALAPPUZHA DISTRICT, PIN CODE-688 001.

    2    THE DEPUTY DIRECTOR OF PANCHAYATS,
         OFFICE OF THE DEPUTY DIRECTOR OF
         PANCHAYATS,CHUNKAM,ALAPPUZHA, ALAPPUZHA
         DISTRICT,PIN CODE-688001.

    3    THE VEEYAPURAM GRAMA PANCHAYAT,
         VEEYAPURAM,ALAPPUZHA DISTRICT, PIN CODE-
         690514,REPRESENTED BY ITS SECRETARY.
 WP(C) NO.7441 OF 2021

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     4       THE PRESIDENT,
             THE VEEYAPURAM GRAMA PANCHAYAT,
             VEEYAPURAM,ALAPPUZHA DISTRICT,PIN CODE-690514.

     5       PRASAD PONNAPPAN,
             FORMER PANCHAYAT MEMBER,
             PUTHANPURAYIDATHIL,KARICHAL, PAYIPPAD.P.O,
             ALAPPUZHA DISTRICT, PIN CODE-690514.


OTHER PRESENT:

             SRI.BIMAL K NATH-SR.GOVERNMENT PLEADER


      THIS    WRIT      PETITION   (CIVIL)   HAVING   COME    UP    FOR
ADMISSION     ON   06.06.2024,     THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO.7441 OF 2021

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                  M.A. ABDUL HAKHIM, J.
                 ----------------------------------
                W.P.(C) No. 7441 of 2021
                 ----------------------------------
             Dated this the 6th day of June, 2024

                              JUDGMENT

The learned Counsel for the petitioners submits that

the matter has become infructuous.

Accordingly, the writ petition is dismissed as

infructuous.

Sd/-

M.A. ABDUL HAKHIM, JUDGE S.M.K. WP(C) NO.7441 OF 2021

APPENDIX OF WP(C) 7441/2021

PETITIONERS' EXHIBITS EXHIBIT P1 TRUE COPY OF THE ROUGH SKETCH OF THE EVIDENCING THE LOCATION AND LAYOUT PLAN OF THE AREA.

EXHIBIT P2 TRUE COPY OF THE PHOTOGRAPH EVIDENCING PRESENT STAGE OF CONSTRUCTION AND THE NARROWING OF THE WATER STREAM. EXHIBIT P3 TRUE COPIES OF THE PHOTOGRAPHS EVIDENCING THE WATER LOGGING IN THE LOCALITY INCLUDING THE HOUSES.

EXHIBIT P4 TRUE COPY OF THE COMPLAINT SUBMITTED TO THE 1ST RESPONDENT DATED 30.12.2020. EXHIBIT P5 ACKNOWLEDGMENT EVIDENCING THE RECEIPT OF THE COMPLAINT AT THE OFFICE OF THE 1ST RESPONDENT.

EXHIBIT P6 TRUE COPY OF THE COMPLAINT SUBMITTED BEFORE THE SECRETARY TO THE GRAMA PANCHAYAT. EXHIBIT P7 ACKNOWLEDGMENT EVIDENCING THE RECEIPT OF THE COMPLAINT AT THE OFFICE OF THE 3RD RESPONDENT.