Kerala High Court
Sheena Korah vs State Of Kerala on 5 June, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 2440 OF 2021
PETITIONERS:
1 SHEEBA R.K., AGED 46 YEARS
D/O.R.K.MONUTTY, ELEDATHPARAMBIL (HOUSE),
ANTHIKAD (PO) - 680 641,
THRISSUR DISTRICT.
2 BINDU P.K., AGED 48 YEARS
W/O.SHAJU M.P., MOOTHANDASSERY (HOUSE),
MULLASSERY P.O., PIN - 680 509,
THRISSUR DISTRICT.
3 JAIN C.JOHN, AGED 49 YEARS
S/O.LONAPPAN C.L.,
CHITTILAPPILLY KUNNATH (HOUSE),
PARAPPUR P.O., THRISSUR - 680 552.
4 DEEPTHI K.P., AGED 48 YEARS
PARAMJYOTHI PADINJARETHIL,
EYYAL (PO), KECHERY,
THRISSUR - 680 501.
5 JINI P.V. , AGED 47 YEARS
NEDUMATTUMMAL HOUSE,
P.O.VALLACHIRA - 680 562,
THRISSUR DISTRICT.
6 BABY T.J., AGED 50 YEARS
W/O.JOHNSON P.A., PERAMANGALAM (H),
P.O.PURANATTUKARA, ADAT,
THRISSUR - 680 551.
7 THAHIRA K.M., AGED 50 YEARS
KOTTILIL HOUSE, NJAMNEGAD P.O.,
THRISSUR DISTRICT - 679 563.
8 SICILY C.T., AGED 54 YEARS
PULIKKOTTIL HOUSE, ATHANI P.O.,
THRISSUR - 680 581.
-2-
WP(C)No.2440 of 2021 & Connected cases.
9 REMA K., AGED 49 YEARS
W/O.SADASIDVAN K., KARIATE HOUSE,
VATTANATHRA (PO),
THRISSUR - 680 302.
10 BINCY GEORGE, AGED 48 YEARS
PULIKOTTIL PADIPURAKKAL,
THIRUVENKIDAM, GURUVAYOOR -680 101,
THRISSUR DISTRICT.
11 GEETHA A., AGED 51 YEARS
MELATHIL HOUSE, NADUTHARA,
WADAKKANCHERY P.O.,
THRISSUR - 680 582.
12 E.R.RAMANI, AGED 49 YEARS
MAKKAPARAMBIL HOUSE,
P.O.KUNNAPPILLY, CHALAKUDY,
THRISSUR DISTRICT - 680 311.
13 BAVANA R.NAIR, AGED 42 YEARS
RAYIRATH HOUSE, SATHINIVAS,
MUDICODE P.O., PATTIKKAD,
THRISSUR - 680 652.
14 JAYA P., AGED 45 YEARS
SARANGA, MANAKULAMPARAMBIL (H),
P.O.POTTORE, THRISSUR - 680 581.
15 AGNESUSHA V.T., AGED 54 YEARS
THALAKOTTUR HOUSE,
NAYARANGADI P.O. - 679 563,
KCPHMALPS, EDAKKARA - 680 518.
16 MINI K.V., AGED 54 YEARS
KOLLARA (H), P.O.KANNAMPULLIPURAM,
CHENTRAPPINNI - 680 687, THRISSUR.
17 ULLAS V.A., AGED 44 YEARS
VAZHAPPILLY (H), ARTHAT (P.O.) - 680 521,
MGMLPS, MRATHANCODE, THRISSUR - 680 604.
-3-
WP(C)No.2440 of 2021 & Connected cases.
18 GEETHA K.V., AGED 50 YEARS
EDAKKAT HOUSE, KALLOOR P.O.,
VADAKKEKAD - 679 562,
THRISSUR DISTRICT.
19 SHYJA M.R. , AGED 49 YEARS
MANDAKATHINGAL HOUSE,
CHOWANNUR, THRISSUR - 680 517.
20 ANTOO P.V., AGED 49 YEARS
POONATH HOUSE, CHENGALOOR P.O.,
PUDUKAD VIA., THRISSUR - 680 312.
21 SHEELA E.,AGED 46 YEARS
W/O.VINCENT C.L.,
KONCHERY ROAD P.O.,
M.G.KAVU, THRISSUR.
22 SOUDA M., AGED 42 YEARS
PADANNAYIL HOUSE,
KANCHIRAMUKKU (PO),
MALAPPURAM (DT.), PIN - 679 584.
23 GILCY JOSE THRIKKUKARAN
AGED 47 YEARS
KONIKKARA HOUSE, P.O.KUTTUR,
THRISSUR - 680 013.
24 INDIRAGANDHIMOL K.S.
AGED 43 YEARS
THOPPIL HOUSE, VATTAPPINNI, P.O.,
NEDUPUZHA - 680 007,
THRISSUR DISTRICT.
25 FASEELA V.K. , AGED 40 YEARS
EDATHATHARA HOUSE, P.O.CHERUVALOOR,
KULAYIDOM, PIN - 680 308,
THRISSUR DISTRICT.
26 C.I.KOCHUMARY, AGED 48 YEARS
CHIRIYANKANDATH HOUSE,
KIZHAKKUMPATTUKARA, EAST FORT P.O.,
-4-
WP(C)No.2440 of 2021 & Connected cases.
THRISSUR - 680 005.
27 ISMAYIL N.K., AGED 38 YEARS
NALAKATH KOTTOTH HOUSE,
VENMENAD P.O., PAVARATTY,
THRISSUR - 680 507.
28 LEEMA ROSE K.J., AGED 43 YEARS
W/O.JEO THOMAS,
EDAKKALATHUR HOUSE,
P.O.PUVATHUR - 680 508,
THRISSUR DISTRICT.
29 MRIDULA K.K.,AGED 43 YEARS
CHAKKALAKKAL HOUSE,
PERINCHERY P.O.,
THRISSUR DISTRICT - 680 306.
30 SHEEBA C.F., AGED 40 YEARS
PANAKKAL HOUSE, VELUR - 680 601,
THRISSUR DISTRICT.
31 LIJI P.V., AGED 44 YEARS
UMBAVOO HOUSE, ST MARYS CONVENT ROAD,
OLLUR - 680 306, THRISSUR DISTRICT.
32 SHYMA V.B., AGED 43 YEARS
MAMBARAMBATH HOUSE,
P.O.KAIPAMANGALAM - 680 681,
THRISSUR DISTRICT.
33 JAYASREE N. , AGED 48 YEARS
PNIKKAVEETIL HOUSE, PERUMPILAVU POST,
THRISSUR DISTRICT - 680 519.
34 HASEENA M.M., AGED 40 YEARS
C/O.YOUSUF A.M.,
ARAKKAL HOUSE, P.O.,
POONGODE, THRISSUR - 680 584.
35 SUSHOBHA , AGED 45 YEARS
EACHRAN H., KUNDALIYOUR - 680 524,
-5-
WP(C)No.2440 of 2021 & Connected cases.
THRISSUR DISTRICT.
36 HELJI C.ABRAHAM, AGED 39 YEARS
PERAMANGALAM HOUSE,
SUKAPURAM (P.O), EDAPPAL,
PIN - 679 576, MALAPPURAM (DIST).
37 LIJA MATHEWS T., AGED 44 YEARS
CHIRAYINMEL HOUSE,
PALLISSERY, ARATTUPUZHA - 680 562,
THRISSUR DISTRICT.
38 MALA K.R., AGED 44 YEARS
W/O.JEEVARAJ C.M.,
CHELAMBITTASSERY HOUSE,
P.O.VALLIVATTOM,
THRISSUR DISTRICT - 680 123.
39 MEERA T., AGED 47 YEARS
THELAPURATH HOUSE, EDAKKAZHIYOOR,
CHAVAKKAD, THRISSUR DISTRICT - 680 515.
40 SIJI P.JOSE, AGED 44 YEARS
CHITTILAPPILLY HOUSE,
P.O.ADAT - 680 551,
THRISSUR DISTRICT.
41 SIJI C.J., AGED 46 YEARS
MALITE HOUSE, THIRUVENKIDOM,
GURUVAYOOR - 680 101,
THRISSUR DISTRICT.
42 SHINY C.J., AGED 44 YEARS
PAZHUNNANA HOUSE,
PONNORE P.O. - 680 552,
THRISSUR DISTRICT.
43 ANNIE JOHN, AGED 43 YEARS
W/O.SABU JOSEPH, KOONAN HOUSE,
SOUTH BAZAR, IRINJALAKUDA,
THRISSUR DISTRICT.
-6-
WP(C)No.2440 of 2021 & Connected cases.
44 BINDU T.R., AGED 46 YEARS
MAKKPARAMBIL HOUSE,
KUNNAPPILLY P.O., MELOOR- 680 311,
CHALAKUDY, THRISSUR DISTRICT.
45 MINI C., AGED 47 YEARS
MANGOT HOUSE, P.O.ORUMANAYUR - 680 512,
THRISSUR DISTRICT.
46 JOSLIN K.THELAKATT, AGED 45 YEARS
PADIYIL HOUSE,
ELENTHIKKARA P.O., PIN - 683 594,
ERNAKULAM DISTRICT.
47 JEAN A.J., AGED 39 YEARS
MEENKUDIYIL HOUSE, (P.O.),
CHUVANNAMANNU, KALLIDUKKU - PATTIKKAD,
THRISSUR DISTRICT - 680 652.
48 INDHU V., AGED 44 YEARS
W/O.MANOJKUMAR K.,
KUNNATHOOR HOUSE, VADOOKARA P.O.,
THRISSUR - 680 007.
49 LEENA K.G., AGED 48 YEARS
KOLLANNOOR THANJAPPAN H.,
P.O.KANASSANKADAVU - 680 613,
THRISSUR DISTRICT.
50 SHIJI E.D., AGED 44 YEARS
THANDASSERY HOUSE, P.O.,
VADAKKUMMURY, PERINGOTTUKARA - 680 570,
THRISSUR DISTRICT.
51 SOUMYA T.M., AGED 36 YEARS
AYYANTHOLEKARAN HOUSE,
MULAYAM P.O., VALAKKAVU,
THRISSUR DISTRICT - 680 751.
52 BINDU J.THATTIL , AGED 45 YEARS
W/O.JAISON JACOB,
PORUTHOOR HOUSE, P.O.,
-7-
WP(C)No.2440 of 2021 & Connected cases.
CHITTATTUKARA, - 680 511,
THRISSUR DISTRICT.
53 VINCY O.J. ,AGED 44 YEARS
ONNAPARAMBIL HOUSE,
KADAMBODE P.O. - 680 699,
THRISSUR DISTRICT.
54 PRATHEESH MOOLEPAD , AGED 42 YEARS
KOOLLANNOOR HOUSE,
MAIN ROAD PAZHANJI,
THRISSUR DISTRICT - 680 542.
55 SUJATHA M.V.,AGED 46 YEARS
MELETHIL APARTMENT,
ADIYAT LANE, POTHOLE,
THRISSUR DISTRICT - 680 004.
56 RAJANI P.S., AGED 49 YEARS
KANDAMPULLY HOUSE,
IRINGAPPURAM P.O.,
PUTHANPALLY VIA.,
GURUVAYOOR - 680 103,
THRISSUR DISTRICT.
57 DHANYA JOSE, AGED 39 YEARS
CHITTILLAPPILLY,
KUNNATH HOUSE, P.O.KUTTUR,
ATTORE ROAD,
THRISSUR DISTRICT.
58 JYOTHI K., AGED 46 YEARS
VALIYATTIL HOUSE,
URAKAM - 680 562,
THRISSUR DISTRICT.
59 SINI SIDHAN C., AGED 43 YEARS
S/O.SAJAN K.S.,
KALAPPURAKKAL (H),
PERINJANAM (P.O.) - 680 686,
THRISSUR DISTRICT.
-8-
WP(C)No.2440 of 2021 & Connected cases.
60 JEENA P.K., AGED 42 YEARS
VAZHAPPILLY (H),
MATTOM P.O., - 680 602,
THRISSUR DISTRICT.
61 DALI K.P., AGED 46 YEARS
S/O.HAIKKATTIL M.R.,
VASUU, CONVENT STOP,
AYYANTHOLE - 680 003,
THRISSUR DISTRICT.
62 ABUBACKER P.K. , AGED 44 YEARS
S/O.P.M.KUNJIMON, PIKKAKILLATH (H),
CHOONDAL P.O. - 680 602,
THRISSUR DISTRICT.
63 VINU M.A. , AGED 38 YEARS
KODAVAMPARAMBIL HOUSE,
PERUMPILAVU P.O.,
KARIKKAD VIA.,
THRISSUR DISTRICT - 680 519.
64 SINIJA P.SADANANDAN
AGED 40 YEARS
KAYIPARAMBIL HOUSE,
P.O.PATHAZHAKKAD - 680 668,
THRISSUR DISTRICT.
65 MARY PAUL, AGED 34 YEARS
KANJIRAPARAMBIL HOUSE,
PERAMANGALAM P.O. - 680 545,
THRISSUR DISTRICT.
66 LANTY ANYONY C. , AGED 35 YEARS
ALAPPADAN HOUSE, P.O.URAKAM,
POOCHINNIPADAM - 680 562.
67 JIJI P.L., AGED 40 YEARS
W/O.ANILKUMAR K.S.,
KAYIPARAMBIL HOUSE,
P.O.KOMBATHU KADAVU - 680 682,
THRISSUR DISTRICT.
-9-
WP(C)No.2440 of 2021 & Connected cases.
68 JISNA T.J., AGED 35 YEARS
CHERUVATHOOR HOUSE,
KUMARANELLUR P.O.,
AKAMPADAM - 680 590,
THRISSUR DISTRICT.
69 MANJULA ANTONY K., AGED 45 YEARS
CHOWALLOOR HOUSE,
P.O.IRINGAPPURAM,
THRISSUR DISTRICT, PIN - 680 103.
70 RAMINA P.A., AGED 35 YEARS
W/O.SHAFEER M.J.,
MUDAVANKATTIL KAVILKADAVU,
KODUNGALLUR - 680 664,
THRISSUR DISTRICT.
71 SITHARA M.P.,AGED 45 YEARS
KORAMPATTA ILLAM,
P.O.CHETTUPUZHA - 680 012,
THRISSUR DISTRICT.
72 MUHAMMED RAFEEK K. , AGED 42 YEARS
KADAPRATHAKATH HOUSE,
VELIYANCODE GRAMAM (P.O.),
MALAPPURAM DISTRICT - 679 579.
73 RESMI C.A., AGED 44 YEARS
CHOWALLOOR HOUSE,
PUNNAYOORKULAM P.O.,
THRISSUR DISTRICT.
74 GLISTY FRANCIS K., AGED 36 YEARS
VADUKKOTT (H),
PAVARATTY - 680 507,
THRISSUR DISTRICT.
75 JALAJA V.K. , AGED 51 YEARS
W/O.ROY A.J., ARAKKAL HOUSE,
PAVARATTY,
THRISSUR DISTRICT - 680 507.
-10-
WP(C)No.2440 of 2021 & Connected cases.
76 RESHMAGOPINATH, AGED 40 YEARS
MOOTHEDATH HOUSE,
CHALAKUDY P.O. - 680 307,
THRISSUR DISTRICT.
77 PRAVEENA M. , AGED 48 YEARS
CHEMMANGATTUVALAPPIL (H),
CHOORAKKATTUKARA,
AMALA NAGAR (P.O.),
THRISSUR DISTRICT - 680 555.
78 VANI M., AGED 53 YEARS
KALLINGAL HOUSE,
THAMARAYOOR P.O.,
THRISSUR DISTRICT - 680 505.
79 JOPHY C.J., AGED 46 YEARS
KOMBAN HOUSE,
KOTTAPPADI P.O. - 680 505,
THRISSUR DISTRICT.
80 PRINCY PAUL O, AGED 38 YEARS
THARAKAN HOUSE,
PERAMANGALAM,
THRISSUR DISTRICT - 680 501.
81 SHOLAY DAVIS P., AGED 45 YEARS
CHALISSERY HOUSE, KAYAL ROAD,
4TH STONE, ARIMPUR P.O. - 680 620,
THRISSUR DISTRICT.
82 RASEEA K.I., AGED 43 YEARS
CHENEZHUTH PARAMBIL HOUSE,
P.O.KOOLIMUTTAM,
EMMAD - 680 691,
BALANUBODHINI LP AND UP SCHOOL,
METHALA P.O., THRISSUR DISTRICT.
83 JIMSHA P.ITTOOP , AGED 38 YEARS
VADAKKEN HOUSE,
THOZHIYOOR P.O., ANJOOR - 680 520,
THRISSUR DISTRICT.
-11-
WP(C)No.2440 of 2021 & Connected cases.
84 REEJA C.R., AGED 47 YEARS
W/O.THOMAS M.A.,
MELIT PALATHINGAL HOUSE,
THAMARAYOOR P.O.,
KOTTAPADI - 680 505,
THRISSUR DISTRICT.
85 HIMA VINCENT C., AGED 36 YEARS
C/O.T.J.FRANCIS JOY,
THAIKKATTIL HOUSE,
KAKKASERY P.O.,
THRISSUR DISTRICT - 680 511.
86 DIVYA K.V., AGED 44 YEARS
ERAYIL HOUSE,
CHENGAMANAD P.O.,
ERNAKULAM DISTRICT - 683 578.
BY ADVS.
GEORGE POONTHOTTAM (SR.)
SMT.NISHA GEORGE
SRI.A.L.NAVANEETH KRISHNAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY,
DEPARTMENT OF GENERAL EDUCATION,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 THE DIRECTOR OF GENERAL EDUCATION
JAGATHY,
THIRUVANANTHAPURAM - 695 014.
3 SARVA SIKSHA ABHAYAM
SAMAGRA SHIKSHA KERALA,
SSA BHAVAN, NANDAVANAM ROAD,
THIRUVANANTHAPURAM - 695 033,
REPRESENTED BY ITS STATE PROJECT DIRECTOR.
-12-
WP(C)No.2440 of 2021 & Connected cases.
4 THE DISTRICT EDUCATIONAL OFFICER
PALACE ROAD, THRISSUR - 680 001.
5 THE DISTRICT EDUCATIONAL OFFICER
CHAVAKKAD - 680 506,
THRISSUR DISTRICT.
6 THE DISTRICT EDUCATIONAL OFFICER
PALAKKAD - 678 001.
7 THE ASSISTANT EDUCATIONAL OFFICER,
THRISSUR EAST,
NEAR GOVERNMENT MODEL GIRLS SCHOOL,
THRISSUR DISTRICT - 680 005.
8 THE ASSISTANT EDUCATIONAL OFFICER
THRISSUR WEST,
PULLAZHI, OLARI, THRISSUR - 680 012.
9 THE ASSISTANT EDUCATIONAL OFFICER
KUNNAMKULAM,
THRISSUR DISTRICT - 680 503.
10 THE ASSISTANT EDUCATIONAL OFFICER
CHAVAKKAD - 680 506,
THRISSUR DISTRICT.
11 THE ASSISTANT EDUCATIONAL OFFICER
CHALAKKUDY,
THRISSUR DISTRICT - 680 307.
12 THE ASSISTANT EDUCATIONAL OFFICER
CHERPU, MINI CIVIL STATION BUILDING,
CHERPU, THRISSUR- 680 561.
13 THE ASSISTANT EDUCATIONAL OFFICER
MULLASSERI, MULLASERI P.O.,
THRISSUR - 680 509.
14 THE ASSISTANT EDUCATIONAL OFFICER
MALA, NEAR POLICE STATION,
-13-
WP(C)No.2440 of 2021 & Connected cases.
MALA, THRISSUR DISTRIT - 680 732.
15 THE ASSISTANT EDUCATIONAL OFFICER
WADAKKANCHERY, WADAKKANCHERY P.O.,
THRISSUR DISTRICT - 680 582.
16 THE ASSISTANT EDUCATIONAL OFFICER
KODUNGALLOOR, GLPS SCHOOL BUILDING,
KODUNGALLUR, THRISSUR DISTRICT - 680 664.
SMT.NISHA.BOSE, SR, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 21.02.2024, ALONG WITH WP(C).60/2021, 33/2021 AND CONNECTED
CASES, THE COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-14-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 60 OF 2021
PETITIONERS:
1 ANIL KUMAR N.S, AGED 47 YEARS
S/O. LATE SIVARAJAN N.A., JAYASREE HSS,
KALLUVAYAL, KALANADIKOLLY (PO)PULPALLY,
WAYANAD DISTRICT, 673579,
RESIDING AT NADUKKUDIYIL HOUSE,
MOOLANKAVE (PO), SULTHANBATHERY,
WAYANAD DISTRICT-673592.
2 DEEPTHI DAMODARAN, AGED 43 YEARS
D/O.V.C.DAMODARAN, JAYASREE HSS,
KALLUVAYAL, KALANADIKOLLY (PO)PULPALLY,
WAYANAD DISTRICT, 673579,
RESIDING AT ASWATHI BHAVAN,
KOLAGAPPARA (PO), SULTHANBATHERY,
WAYANAD DISTRICT-673592.
3 ABRAHAM M.P., AGED 54 YEARS
S/O. M.A.PHILIP, P.R.M.L.P. SCHOOL,
PANDIKKADAVE, MANANTHAVADY (PO),
WAYANAD DISTRICT,
RESIDING AT MATTATHIL HOUSE,
VAYALKKARA, KATTIKULAM (PO),
WAYANAD DISTRICT-670646.
4 REJANEESH A., AGED 34 YEARS
S/O. K.SURESH BABU, VENMANY ALP SCHOOL,
KAMPETTY (PO), THALAPPUZHA (VIA),
MANANTHAVADY, WAYANAD DISTRICT, 670645,
RESIDING AT AMRITHA NIVAS HOUSE,
VIMALANAGAR (PO), OZHAKKODI,
MANANTHAVADY,
WAYANAD DISTRICT-670645.
-15-
WP(C)No.2440 of 2021 & Connected cases.
BY ADVS.
GEORGE POONTHOTTAM (SR.)
SMT.NISHA GEORGE
SRI.A.L.NAVANEETH KRISHNAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY,
DEPARTMENT OF GENERAL EDUCATION,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE DIRECTOR OF GENERAL EDUCATION,
JAGATHY, THIRUVANANTHAPURAM-695014.
3 SARVA SIKSHA ABHAYAN SAMAGRA SHIKSHA KERALA,
SSA BHAVAN, NANDAVANAM ROAD,
THIRUVANANTHAPURAM-695033,
REPRESENTED BY ITS STATE PROJECT DIRECTOR.
E-MAIL-DIRECTOR, SSK@KERALA, GOV.IN.
4 THE DISTRICT EDUCATIONAL OFFICER,
CIVIL STATION, MADATHUMPADI,
KALPETTA, WAYANAD-673122.
5 THE ASSISTANT EDUCATIONAL OFFICER,
MANANTHAVADY, MANANTHAVADY P.O.,
WAYANAD DISTRICT-670645.
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING ON
21.02.2024, ALONG WITH WP(C).2440/2021, THE COURT ON 05.06.2024
DELIVERED THE FOLLOWING:
-16-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 33 OF 2021
PETITIONERS:
1 MARIA RANI J, AGED 47 YEARS
D/O.D.JEYARAJ,CRCC,BRC ARAKULAM,
PAINAVU.P.O,IDUKKI,PIN-685603,
RESIDING AT AYPE II H PWD QUARTERS,
PAINAVU.P.O, IDUKKI-685603.
2 FEMINA.P.M, AGED 51 YEARS
D/O.PAREEKKUTTY RAWTHER.,
HSA SOCIAL SCIENCE,NSPHSS PUTTADY,
VANDANMEDU,
IDUKKI PIN-685551,
RESIDING AT PULIMOOTTIL HOUSE,
MUDIERUMA,KALLAR.P.O,
IDUKKI, PIN-685552.
3 SONIA JAMES, AGED 50 YEARS
D/O.JAMES.E.A,CRCC.BRC PEERMEDU,
PEERMEDU.P.O, IDUKKI-685531.
RESIDING AT METHRANPARAMBIL HOUSE,
KALLAR,KAVALA,
PEERMEDU.P.O,IDUKKI-685531.
4 RENJAN BABU, AGED 34 YEARS
D/O.BABU SUBHASH,SSA IDUKKI BRC,
THODUPUZHA,IDUKKI-685584,
RESIDING AT THAMBAYIL HOUSE,
N.G.O.QUARTERS VIA,MUVATTUPUZHA.P.O,
ERNAKULAM DISTRICT.
5 BINDU PAUL, AGED 48 YEARS
D/O.M.J.PAULOSE,BRC KARIMANNOOR,
IDUKKI-685581,
-17-
WP(C)No.2440 of 2021 & Connected cases.
RESIDING AT VAKKANAMPADATHIL HOUSE,
MULAPPURAM.P.O, IDUKKI-685581.
BY ADVS.
GEORGE POONTHOTTAM (SR.)
SMT.NISHA GEORGE
SRI.A.L.NAVANEETH KRISHNAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY,
DEPARTMENT OF GENERAL EDUCATION,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE DIRECTOR OF GENERAL EDUCATION,
JAGATHY,THIRUVANANTHAPURAM-695014.
3 SARVA SIKSHA ABHAYAN,
SAMAGRA SHIKSHA KERALA,SSA BHAVAN,
NANDAVANAM ROAD,THIRUVANANTHAPURAM-695033.
REPRESENTED BY ITS STATE PROJECT DIRECTOR.
E-MAIL.DIRECTOR.SSK @ KERALA.GOVT.IN.
4 THE DISTRICT EDUCATIONAL OFFICER,
KATTAPPANA,IDUKKI DISTRICT-685508.
5 THE ASSISTANT EDUCATIONAL OFFICER,
PUNALUR,KOLLAM-691305.
6 THE ASSISTANT EDUCATIONAL OFFICER,
THODUPUZHA,IDUKKI-685584.
SMT. NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING ON
21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-18-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 744 OF 2021
PETITIONERS:
1 JINCY MATHEW, AGED 43 YEARS
D/O. M.S. MATHAI, AUPS KUNNUMKAI,
WEST ELERI (P.O), KUNNUMKAI,
KASARGOD DISTRICT-671 314,
RESIDING AT CHALUKKAL HOUSE,
KOTTAMALA P.O, KASARGOD-671 314
2 UNNIKRISHNAN K, AGED 43 YEARS
S/O. K. JANARDHANAN,
KARIMBIL HIGH SCHOOL, KUMBALAPPALLI,
PERIYANGANAM P.O, NILESWAR 671 314,
RESIDING AT PADMA (HOUSE),
KANHANGAD SOUTH,
KASARGOD DISTRICT-671 315
3 SURESH KUMAR A.K, AGED 53 YEARS
S/O. KESAVAN A.K BRC CHITTARIKKAL,
PARAPPA (P.O), KASARGOD DISTRICT-671 535,
RESIDING AT SURESH NIVAS,
ARYAKUDIYIL, PILACHIKKARA P.O,
VELLARIKKUNDU-671 534,
KASARGOD DISTRICT.
4 VIMALA ALEX, AGED 52 YEARS
IQBAL HSS AJANOOR,
KOLAVAYAL (P.O),
KANHANGAD-671 315,
KASARGOD DISTRICT,
RESIDING AT VANDAMKUNNEL (HOUSE),
ATHIYAMBUR, KANHANGAD-671 315,
KASARGOD DISTRICT.
-19-
WP(C)No.2440 of 2021 & Connected cases.
5 INDULEKHA M.S, AGED 51 YEARS
D/O. K.R. KESAVAN NAIR,
KARIMBIL HIGH SCHOOL,
KUMBALAPPALLI,
PERIYANGANAM (P.O),
NILESWAR-671 314,
RESIDING AT SOUPARNIKA,
PATTENA ROAD, PALAKKAT,
NILESWAR P.O, 671 314,
KASARGOD DISTRICT.
6 SAJINI K, AGED 49 YEARS
D/O. T. GANGADHARA PODUVAL,
MKHS KUTTAMATH, THIMIRI-671 313,
KASARGOD DISTRICT,
RESIDING AT KODAKKAL HOUSE,
KUTTAMATH PONMULAM,
CHERUVATHUR P.O, 671 313,
KASARGOD DISTRICT.
7 SNEHALATHA P, AGED 49 YEARS
D/O. CHANDUKUTI GURUKAL,
AUPS NELLIYADUKKAM, KATTIPOYIL P.O,
NILESWAR (VIA)-671 314,
RESIDING AT RAMAKRIPA PEROL,
NILESWAR P.O, 671 314,
KASARGOD DISTRICT.
8 DEEPA JOSEPH, AGED 46 YEARS
D/O. P.A. JOSEPH,
KARIMBIL HIGH SCHOOL, KUMBALAPPALLI,
PERIYANGANAM P.O,
NILESWAR-671 314,
KASARGOD DISTRICT,
RESIDING AT PULIAYIL (HOUSE),
VELLARIKKUNDU P.O,
KASARGOD DISTRICT-671 534
9 RAGINI M, AGED 51 YEARS
D/O. RAGHAVAN T.P,
AUPS PODAVOOR PODAVOOR P.O-671 313,
CHERUVATHUR, KASARAGOD,
RESIDING AT UTHRAM,
-20-
WP(C)No.2440 of 2021 & Connected cases.
SWAMIMUKKU,
KOZHUMMAL (P.O), 670 521,
KASARAGOD DISTRICT.
10 UMADEVI K, AGED 47 YEARS
D/O. SANKARAN V,
AUPS VELASWARAM, HARIPURAM P.O,
ANANDASHRAMAM 671 531,
KASARGOD,
RESIDING AT KOLLIKKAD HOUSE,
PUTHIYAKANDAM,
ANANDASHRAMAM P.O, 671 531, KASARGOD.
11 SASIKUMAR K.V, AGED 51 YEARS
S/O. K.V. CHANDUKUTTY, AUPS VELASWARAM,
HARIPURAM (P.O), ANANDASHRAMAM-671 531,
RESIDING AT THEERTHAM,
VELASWARAM HARIPURAM (P.O),
ANANDASHRAMAM 671 531,
KASARGOD DISTRICT.
12 SIMI P, AGED 41 YEARS
D/O. SASIDHARAN NAIR,
UNHS PULLUR, HARIPURAM P.O,
ANANDASHRAMAM 671 531,
KASARGOD DISTRICT,
RESIDING AT MAYOOKHAM,
PERIYA, PERIYA P.O,
PALLIKKARA 671 316,
KASARGOD DISTRICT.
13 MINI P.V, AGED 45 YEARS
D/O. K.V. KUNHIKRISHNAN, KARIYIL ALPS,
THURUTHI P.O, 671 351,
KASARGOD DISTRICT,
RESIDING AT SREENILAYAM, UDINUR P.O,
THRIKARIPUR-671 310,
KASARGOD DISTRICT.
14 AMBIKA C, AGED 40 YEARS
D/O. KUNHIKANNAN NAIR,
BRC KUMBALA, BADIADKA,
PERDALA P.O, 671 551,
-21-
WP(C)No.2440 of 2021 & Connected cases.
RESIDING AT KAUSTUBHAM,
VIDYAGIRI, PERDALA P.O,
BADIADKA 671 551, KASARGOD DISTRICT.
15 SREEVIDYA T, AGED 44 YEARS
D/O. M. NARAYANAN NAIR,
BRC KASARAGOD, ULIYATHADKA,
SHIRIBAGILU 671 124,
KASARGOD DISTRICT,
RESIDING AT VENGAYIL VEEDU,
KEEKANAM, PANAYAL P.O,
BEKAL VIA, 671 318,
KASARGOD DISTRICT.
16 SAJINI M, AGED 48 YEARS
D/O. A.V. GOVINDAN, MIALPS,
CHALLAMGAYAM,
DHARMATHADKA P.O, 671 324,
KASARGOD DISTRICT,
RESIDING AT HRIDYA NIVAS,
PULIKKOR, SHIRIBAGILU 671 124,
KASARGOD DISTRICT.
17 THUSHARA K.C, AGED 38 YEARS
D/O. V. KAMALASANAN NAIR,
BAHMALPS PANARKULAM,
NALAAM MILE DELAMPADY P.O,
CHENGALA (VIA), 671 123,
RESIDING AT KEDARAM SAMPATHILA HOUSE,
NELLIKKATTA, NEKRAJE P.O, 671 543.
18 SATHEESAN KIZHAKKEVEETIL,
AGED 48 YEARS
S/O. NARAYANAN, NKBMAUPS,
NILESWAR, NILESWAR P.O, 671 314,
KASARGOD DISTRICT,
RESIDING AT THOTHA (HOUSE),
NEW STREET, VELLUR P.O, 670 307,
KANNUR DISTRICT.
19 SANESH T.V, AGED 36 YEARS
S/O. P. RAGHAVAN, MCBM ALPS,
BELLA KADAPPURAM,
-22-
WP(C)No.2440 of 2021 & Connected cases.
KANHANGAD P.O, 671 315,
RESIDING AT POLLAPOYIL KODAKKAD P.O 671 310,
KASARGOD DISTRICT
20 SURABHI K.A, AGED 34 YEARS
D/O. MOIDEEN KUNHI K.H,
MCBM ALPS, BELLA, KADAPPURAM,
KANHANGAD, KANHANGAD P.O, 671 315,
RESIDING AT KUCHANATH HOUSE,
BELLA, KADAPPURAM,
KANHANGAD P.O, 671 315,
KASARGOD DISTRICT.
21 SHYJU C, AGED 34 YEARS
S/O. A.C. GANGADHARAN,
ALPS NATTAKKAL,
NATTAKKAL P.O, 671 534,
KASARGOD DISTRICT,
RESIDING AT CHOORIKKATTU (HOUSE),
KATTIPOYIL, MELANCHERY,
KATTIPOYIL P.O, 671 314,
KASARGOD DISTRICT.
22 VALSALA K, AGED 49 YEARS
D/O. PADMANABHAN NAMBIAR,
LPSA, AUPS PODAVOOR P.O, CHERUVATHUR,
KASARGOD DISTRICT,
RESIDING AT KINATUPARA HOUSE,
KOZHUMMAL P.O, KAIVELLUR,
KANNUR DISTRICT-670 551
BY ADVS.
GEORGE POONTHOTTAM (SR.)
SMT.NISHA GEORGE
KUM.CHITHRA P.GEORGE
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY THE SECRETARY,
DEPARTMENT OF GENERAL EDUCATION,
GOVERNMENT SECRETARIAT,
-23-
WP(C)No.2440 of 2021 & Connected cases.
THIRUVANANTHAPURAM-695 001
2 THE DIRECTOR OF GENERAL EDUCATION,
JAGATHY, THIRUVANANTHAPURAM-695 014
3 THE DEPUTY DIRECTOR OF EDUCATION,
KASARGOD -671 123
4 THE DISTRICT EDUCATIONAL OFFICER,
MINI CIVIL STATION,
KANHANGAD-671 315, KASARGOD DISTRICT.
5 THE ASSISTANT EDUCATIONAL OFFICER,
CHITTARIKKAL, KASARGOD-671 326
6 SARVA SIKHSA ABHAYAN,
SAMAGRA SHIKSHA KERALA,
SSA BHAVAN, NANDAVANAM ROAD,
THIRUVANANTHAPURAM-695 033,
REPRESENTED BY ITS STATE PROJECT DIRECTOR,
[email protected]
7 THE ASSISTANT EDUCATIONAL OFFICER,
CHERUVATHUR, KAYYUR ROAD,
KUTTAMATH, KASARGOD DISTRICT-671 313
8 THE ASSISTANT EDUCATIONAL OFFICER,
BEKAL, PATTATHANAM,
KASARGOD DISTRICT-671 319
9 THE ASSISTANT EDUCATIONAL OFFICER,
KUMBALA, BADIYADKA,
KASARGOD DISTRICT-671 551
10 THE ASSISTANT EDUCATIONAL OFFICER,
KASARGOD-671 001
11 THE ASSISTANT EDUCATIONAL OFFICER,
MANJESHWARAM, UPPALA P.O,
KASARGOD DISTRICT-671 323
12 THE ASSISTANT EDUCATIONAL OFFICER,
-24-
WP(C)No.2440 of 2021 & Connected cases.
HOSDURG, KASARGOD-671 323
13 THE ASSISTANT EDUCATIONAL OFFICER,
CHITTARIKKAL, KASARGOD-671 323
BY SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-25-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 731 OF 2021
PETITIONERS:
1 SHEENA KORAH, AGED 50 YEARS
D/O.KORAH V. MATHEW,
ST. THOMAS GIRLS HSS,
PUTHENANGADY, KOTTAYAM DISTRICT-686001,
RESIDING AT KOLATHUPARAMBIL HOUSE,
MUTTAMBALAM P.O.,
KOTTAYAM 686 004
2 VIJU E.B., AGED 48 YEARS
D/O.N.K.BALAKRISHNAN NAIR,
CRC CO-ORDINATOR, BRC PALA,
KOTTAYAM DISTRICT,
RESIDING AT EDAYODILIL HOUSE,
PADINJATTINKARA P.O.,
KOTTAYAM 686 571
3 MINI JOSEPH, AGED 50 YEARS
D/O.T.M.JOSEPH, BRC CO-ORDINATOR,
KURAVILANGAD, PAKALOMATTOM P.O.,
KOTTAYAM 686 633,
RESIDING AT THAYIL HOUSE,
KOTHANALLOOR P.O.,
KOTTAYAM DISTRICT 686 632
4 SREEJA V.S. ,AGED 46 YEARS
D/O.SANATHANAN PILLAI,
S.N.U.PS. VELLAVOOR P.O.,
KOTTAYAM 686 541,
RESIDING AT VAIPPANPATHALIL HOUSE,
EDAYIRICKAPUZHA P.O.,
KANGAZHA 686 541, KOTTAYAM DISTRICT.
-26-
WP(C)No.2440 of 2021 & Connected cases.
5 MINI C.G.,AGED 50 YEARS
D/O.C.G.GIVNDAN,
THIRUVALLUVAR HIGH SCHOOL,
MUTTAPPALLY P.O.,
MUTTAPPALLY 686 510, KOTTAYAM DISTRICT,
RESIDING AT PULLOLIL HOUSE,
CHATHANTHARA P.O., KOTTAYAM DISTRICT.
6 PREETHA V., AGED 46 YEARS
D/O.P.K.VIJAYACHANDRAN NAIR,
SANATHANAM U.P.S.,
THEKKETHUKAVALA P.O.,
CHIRAKKADAVU 686 519,
KOTTAYAM DISTRICT.,
RESIDING AT ROHINI HOUSE,
PONKUNNAM P.O., KOTTAYAM 686 506
7 BISNI SEBASTIAN, AGED 46 YEARS
D/O.BABY SEBASTIAN, CRC CO-ORDINATOR,
BRC KANJIRAPPALLY, KUNNUMBHAGAM,
KOTTAYAM 686 507,
RESIDING AT INCHIPARAMBIL HOUSE,
MEENACHIL P.O., PALAKKAD 686 577
8 BINDU JOHN, AGED 47 YEARS
D/O.M.C.JOHN, ST. THOMAS GIRLS HSS,
PUTHENANGADY, KOTTAYAM,
RESIDING AT MALIAKKAL HOUSE,
PUTHENANGADY, KOTTAYAM 686 001
BY ADVS.
GEORGE POONTHOTTAM (SR.)
SMT.NISHA GEORGE
KUM.CHITHRA P.GEORGE
RESPONDENTS:
1 STATE OF KERALA
REP.BY THE SECRETARY,
DEPARTMENT OF GENERAL EDUCATION,
GOVERNMENT SECRETARIAT,
-27-
WP(C)No.2440 of 2021 & Connected cases.
THIRUVANANTHAPURAM 695 001
2 THE DIRECTOR OF GENERAL EDUCATION
JAGATHY, THIRUVANANTHAPURAM 695 014
3 THE DEPUTY DIRECTOR OF EDUCATION
VAYASKARAKUNNU,
NEAR PULIMOODU JUNCTION,
KOTTAYAM 686 001
4 THE DISTRICT EDUCATIONAL OFFICER
AZAD LANE, NEAR FIRE STATION,
VYASKARA, THIRUNAKARA,
KOTTAYAM DISTRICT-686 001
5 THE ASSISTANT EDUCATIONAL OFFICER
KARUKACHAL, KARUKACHAL P.O.,
KOTTAYAM 686 540
6 SARVA SIKSHA ABHAYAN
SAMAGRA SHIKSHA KERALA SSA BHAVAN,
NANDAVANAM ROAD, THIRUVANANTHAPURAM 695 033
REP.BY ITS STATE PROJECT DIRECTOR
E-MAIL. [email protected]
7 THE ASSISTANT EDUCATIONAL OFFICER
KANJIRAPALLY,
KOTTAYAM 686 507
8 THE DISTRICT EDUCATIONAL OFFICER
KANJIRAPALLY,
KOTTAYAM 686 001
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-28-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 977 OF 2021
PETITIONERS:
1 SANILA T.N. AGED 47 YEARS
D/O.VENUGOPALAN, RNM HSS - NARIPPATTA,
CHEEKONNU WEST (P.O.),
KOZHIKODE DISTRICT - 673 507
RESIDING AT PADMATHEERTHAM HOUSE,
CHEEKONNU WEST (PO), KAKKATTIL,
KOZHIKODE DISTRICT - 673 507.
2 ABDUL AZEEZ P.K. AGED 46 YEARS
S/O.ABDU P.K., KPMSM HSS ARIKKULAM,
URALLOOR (PO), KOYILANDY (VIA),
KOZHIKODE DISTRICT - 673 620
RESIDING AT KAIPURATH MEETHAL HOUSE,
KARAYAD (PO), MEPPAYUR (VIA),
KOZHIKODE DISTRICT - 673 524.
3 BABU RAJAN N.P., AGED 54 YEARS
S/O.POKKAN (LATE),
RNM HSS NARIPPATTA, CHEEKKONNU WEST (PO),
KOZHIKODE DISTRICT - 673 507
RESIDING AT NELLIYULLAPARAMBATH HOUSE,
CHEEKKONNU (PO), KAKKATTIL (VIA),
KOZHIKODE DISTRICT - 673 507.
4 RAJISHA, VIJAYA NIVAS
AGED 47 YEARS
D/O.P.KUNHIRAMA KURUP, VELOM HSS,
CHERAPURAM, CHERAPURAM (PO),
KOZHIKODE DISTRICT - 673 507
RESIDING AT SREEPADAM HOUSE,
KAYAKKODY (PO), KUTTIADI (VIA),
-29-
WP(C)No.2440 of 2021 & Connected cases.
KOZHIKODE DISTRICT - 673 508.
5 SHAJI V.C., AGED 44 YEARS
S/O.KUNHIKRISHNAN V.C.,
KPMSM HSS ARIKKULAM,URALLOOR (PO),
KOYILANDY (VIA), KOZHIKODE DISTRICT - 673 620
RESIDING AT KRISHNAPADMAM HOUSE,
KARAYAD (PO), MEPPAYUR (VIA),
KOZHIKODE DISTRICT - 673 524.
6 SURESHKUMAR V.C. , AGED 49 YEARS
S/O.GOVINDANKUTTY NAIR,
KUTTAMBOOR HSS, PUNNASSERY (PO),
KOZHIKODE DISTRICT - 673 585,
RESIDING AT SADGAMAYA HOUSE,
PAVANDOOR (PO), KAKKUR,
KOZHIKODE DISTRICT - 673 613.
7 SUDHA K., AGED 46 YEARS
D/O.NARAYANAN NAIR, CHERAPURAM EAST MLPS,
CHERAPURAM, KOZHIKODE DISTRICT - 673 507,
RESIDING AT PUTHUKKULANGARA HOUSE,
CHERAPURAM (PO), KAKKATTIL (VIA),
KOZHIKODE DISTRICT - 673 507.
8 JOLLY C.P., AGED 52 YEARS
D/O.C.P.KARUNAKARAN,
KVHSS KOOTHALI, KOOTHALI,
KOZHIKODE DISTRICT -673 525
RESIDING AT OTHAYOTH HOUSE,
KARUVANNUR (PO), NADUVANNUR (VIA),
KOZHIKODE DISTRICT - 673 614.
9 ZUHAIR T.P. AGED 48 YEARS
S/O.ABDURAHIMAN T.P.,
KUTTAMBUR HSS, PUNNASSERY (PO),
KOZHIKODE DISTRICT - 673 585
RESIDING AT THIRUTHIPPURATH HOUSE,
NANMINDA (PO),
KOZHIKODE DISTRICT - 673 613.
10 SUJITHA C.P., AGED 49 YEARS
D/O.C.ACHUTHAN, MUDAVANTHERI SVLPS,
-30-
WP(C)No.2440 of 2021 & Connected cases.
THUNERI (PO),
KOZHIKODE DISTRICT - 673 505
RESIDING AT VALIYAKUNNUMMAL HOUSE,
MUDAVANTHERI (PO), THUNERI (VIA),
KOZHIKODE DISTRICT - 673 505.
11 INDIRA C.K., AGED 52 YEARS
D/O.KUNHIRAMA KURUP,
SANTHINIKETHAN HSS, THIRUVALLUR (PO),
KOZHIKODE DISTRICT - 673 541
RESIDING AT PARAPPIL HOUSE,
PERAMBRA (PO),
KOZHIKODE DISTRICT - 673 525.
12 BASHEER NANDOTH , AGED 50 YEARS
S/O.AMMED, VALLIAD UP SCHOOL,
THODANNUR SUB DISTRICT, VALLIAD (PO),
VILLIAPPALLY (VIA),
KOZHIKODE DISTRICT - 673 542
RESIDING AT AL SABAH HOUSE,
VALLIAD (PO), VILLIAPPALLY (VIA),
KOZHIKODE DISTRICT - 673 542.
13 RADHA KRISHNAN KOROTH,AGED 53 YEARS
S/O.KRISHNAN NAMBIAR, CRC CO-ORDINATOR,
BRC KODUVALLY, THAMARASSRY (PO),
KOZHIKODE DISTRICT - 673 573
RESIDING AT CHALAPARAMBATH HOUSE,
THILLENKERY (PO),
KANNUR DISTRICT - 670 702.
14 SHIJI P.M., AGED 45 YEARS
D/O.UKKAPPAN NAIR,
DESASEVA AUPS, KURUMPOYIL ,
KANNADIPPOYIL (PO), BALUSSERY (VIA),
KOZHIKODE DISTRICT - 673 612
RESIDING AT KRISHNAPRABHA HOUSE,
AVITANALLUR (PO), NADUVANNUR (VIA),
KOZHIKODE DISTRICT - 673 614.
15 PREETHA C.M.
D/O.C.M.KELAPPAN, PAKKAYIL JB SCHOOL,
VATAKARA - 3, KOZHIKODE DISTRICT,
-31-
WP(C)No.2440 of 2021 & Connected cases.
RESIDING AT THANAL HOUSE, CHOMBALA (PO),
VATAKARA (VIA),
KOZHIKODE DISTRICT - 673 308.
16 SUSMITHA K.M., AGED 45 YEARS
D/O.K.KRISHNAN KUTTY NAMBIAR,
SANTHINIKETHAN HSS THIRUVALLUR,
THIRUVALLUR (PO), VATAKARA (VIA) - 673 541
RESIDING AT VARAKKOOL HOUSE,
THAROPPOYIL (PO), THIRUVALLUR (VIA),
KOZHIKODE DISTRICT - 673 541.
17 HASEENA J.R.,AGED 43 YEARS
D/O.ABDURAHMAN, SMM AUPS SHIVAPURAM,
KARUMALA (PO), BALUSSERY,
KOZHIKODE DISRICT - 673 612
RESIDING AT MOKEDATH HOUSE,
AVIDANALLUR (PO), NADUVANNUR (VIA),
KOZHIKODE DISTRICT - 673 614.
18 PREETHA N.M.
AGED 49 YEARS
D/O.P.V.SREEDHARA KURUP,
MIUP SCHOOL KUTTIADY, KUTTIADY (PO),
KOZHIKODE DISTRICT - 673 508
RESIDING AT LEELASADANAM HOUSE,
KARANDODE (PO), KUTTIADY (VIA),
KOZHIKODE DISTRICT - 673 508.
19 LEKHA A.P., AGED 41 YEARS
D/O.GOPALAN NAIR A.P.,
PUNNASSERY AUPS, PUNNASSERY (PO),
KUTTAMBUR, NARIKKUNI,
KOZHIKODE DISTRICT - 673 585
RESIDING AT MANASI HOUSE,
PANNIKKOTTUR (PO),
KODUVALLY (VIA),
KOZHIKODE DISTRICT - 673 572.
20 BINEESH V.P., AGED 40 YEARS
S/O.DAMODARAN V.P., CRC CO-ORDINATOR,
BRC THODANNUR, KOTTAPPALLI P.O.,
VATAKARA, KOZHIKODE DISTRICT - 673 522,
-32-
WP(C)No.2440 of 2021 & Connected cases.
RESIDING AT PRATHYUSHA HOUSE,
PAYYOLI P.O., PAYYOLI,
KOZHIKODE DISTRICT - 673 522.
21 SAJITHA KUMARI T.V.
AGED 51 YEARS
D/O.KORAPPAN T.V., AUPS NARIKKUNI,
NARIKKUNI, KOZHIKODE DISTRICT - 673 585
RESIDING AT NEDUMKANDATHIL HOUSE,
MANIPURAM (PO), KODUVALLI (VIA),
KOZHIKODE DISTRICT - 673 574.
22 RAJULA T. , AGED 42 YEARS
D/O.KUNHABDULLA T.,
MAYYANNUR CENTRAL MOPILA UP SCHOOL,
MAYYANNUR (PO), VATAKARA,
KOZHIKKODE DISTRICT - 673 542
RESIDING AT PADIKKALE KANDY HOUSE,
VALLIYAD (PO), VILLIYAPPALLI,
VATAKARA, KOZHIKKODE DISTRICT - 673 542.
23 JYOTHI BHASKAR M., AGED 42 YEARS
D/O.M.BHASKARAN, DESASEVA AUPS,
KURUMPOYIL, KANNADIPPOYL (PO),
BALUSSERY, KOZHIKODE DISTRICT - 673 612,
RESIDING AT PADINJARE THEKKEDATH HOUSE,
NANMINDA (PO), POYILTHAZHAM,
KOZHIKODE DISTRICT - 673 613.
24 SHABITHA U., AGED 38 YEARS
D/O.O.BALACHANDRAN NAIR (LATE),
AUPS NARIKKUNI, NARIKKUNI,
KOZHIKODE DISTRICT - 673 585,
RESIDING AT SREELAYAM HOUSE,
ERAVANNUR (PO), NARIKKUNI (VIA),
KOZHIKODE - 673 585.
25 JASMIN C.K., AGED 37 YEARS
D/O.MOIDEEN C.K., GEMS ALP SCHOOL,
PAYYOLI ANGADI (PO),
KOZHIKODE DISTRICT - 673 523,
RESIDING AT KIZHAKKALOL HOUSE,
PAYYOLI ANGADI,
-33-
WP(C)No.2440 of 2021 & Connected cases.
KOZHIKKODE DISTRICT - 673 523.
26 PRAJULA P.T., AGED 42 YEARS
D/O.PACHU P.T., DESASEVA AUP SCHOOL,
KURUMPOYIL, KANNADIPPOYIL (PO),
BALUSSERY, KOZHIKODE DISTRICT - 673 612
RESIDING AT MOOTHAN KANDY HOUSE,
NANMANDA (PO), KOZHIKODE DISTRICT - 673 613.
27 SMITHA P.,AGED 40 YEARS
D/O.SURENDRAN P.,
GOVINDAVILAS A.L.P.S.NADUVATTAM,
ARAKKINAR (PO),
KOZHIKODE DISTRICT - 673 028
RESIDING AT NEROTH HOUSE,
VATTAPPARAPOYIL, NARIKKUNI (PO),
KOZHIKODE DISTRICT - 673 585.
28 ABDU RASHEED P., AGED 37 YEARS
S/O.ASSAIN, CRC CO-ORDINATOR,
BRC KODUVALLY, THAMARASSERY (PO),
KOZHIKODE DISTRICT - 673 573
RESIDING AT PALOLY HOUSE,
PARANNUR (PO), NARIKKUNI,
KOZHIKODE - 673 585.
29 SMITHA T., AGED 37 YEARS
D/O.VIJAYAN T.P., ALPS KAKKANCHERY,
ORAVIL (PO), ULLIYERI (VIA),
KOZHIKODE DISTRICT - 673 323
RESIDING AT POOVATHUMCHOLAYIL HOUSE,
NADUVANNUR (PO), NADUVANNUR (VIA),
KOZHIKODE DISTRICT - 673 614.
30 SHIBU K.T.K. ,AGED 33 YEARS
S/O.BABU K.T.K., KARAKKAD LP SCHOOL,
RAYARANGOTH (PO), NADAPURAM ROAD,
CHOLBALA (EDU SUB DIST),
KOZHIKODE DISTRICT - 673 102
RESIDING AT SHIBU NIVAS HOUSE,
MUTTUNGAL (PO), VATAKARA (VIA),
KOZHIKODE DISTRICT - 673 106.
-34-
WP(C)No.2440 of 2021 & Connected cases.
BY ADVS.
GEORGE POONTHOTTAM (SR.)
NISHA GEORGE
CHITHRA P.GEORGE
A.L.NAVANEETH KRISHNAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY,
DEPARTMENT OF GENERAL EDUCATION,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 THE DIRECTOR OF GENERAL EDUCATION
JAGATHY, THIRUVANANTHAPURAM - 695 014.
3 THE DEPUTY DIRECTOR OF EDUCATION
TAZHEKKOD, KOZHIKODE - 673 004.
4 THE DISTRICT EDUCATIONAL OFFICER
MINI CIVIL STATION, VATAKARA,
KOZHIKODE DISTRICT - 673 101.
5 THE ASSISTANT EDUCATIONAL OFFICER
KOYILANDY,
KOZHIKKODE DISTRICT - 673 616.
6 SARVA SIKSHA ABHAYAN
SAMAGRA SHIKSHA KERALA,
SSA BHAVAN, NANDAVANAM ROAD,
THIRUVANANTHAPURAM - 695 033
REPRESENTED BY ITS STATE PROJECT DIRECTOR.
7 THE DISTRICT EDUCATIONAL OFFICER
THAMARASSERY, KOZHIKODE - 673 573.
8 THE ASSISTANT EDUCATIONAL OFFICER
VATAKARA,
KOZHIKKODE DISTRICT - 673 101.
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WP(C)No.2440 of 2021 & Connected cases.
9 THE ASSISTANT EDUCATIONAL OFFICER
BALUSSERY,
KOZHIKODE DISTRICT - 673 612.
10 ASSISTANT EDUCATIONAL OFFICER
THODANNUR,
KOZHIKODE DISTRICT - 673 108.
11 THE ASSISTANT EDUCATIONAL OFFICER
KUNNUMMAL,
KOZHIKODE DISTRICT - 673 507.
12 THE ASSISTANT EDUCATIONAL OFFICER
NADAPURAM,
KOZHIKODE DISTRICT - 673 504.
13 ASSISTANT EDUCATIONAL OFFICER
KODUVALLY,
KOZHIKODE DISTRICT - 673 572.
14 ASSISTANT EDUCATIONAL OFFICER
MELADY,
KOZHIKODE DISTRICT - 673 522.
15 ASSISTANT EDUCATIONAL OFFICER
FEROKE,
KOZHIKODE DISTRICT - 673 631.
16 ASSISTANT EDUCATIONAL OFFICER
CHOMBALA, KOZHIKODE DISTRICT - 673 308.
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-36-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 1581 OF 2021
PETITIONERS:
1 JUSTIN A.G., AGED 55 YEARS
S/O.S.A.GEORGE, A.M.HSS,
THIRUMALA, THIRUVANANTHAPURAM,
RESIDING AT A.G.COTTAGE,
MALAYAM, MALAYAM P.O., THIRUVANANTHAPURAM.
2 LINDA V.LILIAN, AGED 51 YEARS
D/O.E.VARGHEESE, AM H.S.S.,
THIRUMALA, THIRUVANANTHAPURAM,
RESIDING AT MISSIHA GARDEN,
TC 18/1605 (5), P.P.PRESS LANE,
KUNNAPUZHA, ARAMADA P.O.,
THIRUVANANTHAPURAM DISTRICT.
3 JYOTHI B.L., AGED 50 YEARS
D/O.T.C.BALAKRISHNAN NAIR,
SRS UPS, PALLICHAL, NARUVMOODU P.O.,
THIRUVANANTHAPURAM,
RESIDING AT BALAGOPALAN, T.C.10/100,
SNRA-141A, PEROORKADA P.O.,
THIRUVANANTHAPURAM.
4 ROSHNI P.R., AGED 48 YEARS
D/O.K.K.PARAMESWARAN NAIR, AM HSS,
THIRUMALA, THIRUVANANTHAPURAM,
RESIDING AT HARIKRISHNA VILASAM,
TC-40/2939/1, TRA-100, THIRUMALA P.O.,
THIRUVANANTHAPURAM.
5 BIBIN C.B., AGED 43 YEARS
S/O.N.CHELLAN, GNANODAYAM LPS,
MANNAMKONAM, KATTAKKADA,
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WP(C)No.2440 of 2021 & Connected cases.
THIRUVANANTHAPURAM,
RESIDING AT DEEPA BHAVAN,
ERICHELLOOR, PLAMOOTTUKADA P.O.,
THIRUVANANTHAPURAM.
6 KRISHNAKALA K.L., AGED 49 YEARS
D/O.KRISHNAN P.K., (UPSA), L.M.U.P.S.,
ADIMALATHURA, CHOWARA P.O.,
THIRUVANANTHAPURAM,
RESIDING AT SARADA MANDIRAM, KAZHIVOOR P.O.,
THIRUVANANTHAPURAM.
7 ANILKUMAR S.S., AGED 55 YEARS
S/O.V.SUDHEENDRAN, K.V.U.P.S.,
VELUMANNADI, VENJARAMOODU,
THIRUVANANTHAPURAM
RESIDING AT SANDRAM, ALIYADU P.O.,
VENJARAMOODU, THIRUVANANTHAPURAM.
8 ASOKKUMAR S., AGED 53 YEARS
S/O.SADASIVAN PILLAI S.,
M.V.L.P.SCHOOL, MANTHARA,
EDAVA P.O., VARKALA, THIRUVANANTHAPURAM,
RESIDING AT ASOKA BHAVAN,
PUNNAMOODU, VARKALA P.O.,
THIRUVANANTHAPURAM - 695 141.
9 GEETHA KUMARI S.S. ,AGED 51 YEARS
D/O.V.SASIDHARAN NAIR, AM HSS,
THIRUMALA, THIRUVANANTHAPURAM,
RESIDING AT GOKULAM,
MANNARATHALA LANE, VALIYAVILA,
VATTIYOORKAVU P.O.,
THIRUVANANTHAPURAM.
10 PREETHA R.NAIR, AGED 51 YEARS
D/O.K.P.RAJASEKHARAN NAIR,
AM HSS, THIRUMALA, THIRUVANANTHAPURAM,
RESIDING AT SREE VAIKUNTAM,
TC-8/406(3), MANGATTUKADAVU, THIRUMALA P.O.,
THIRUVANANTHAPURAM.
11 SINDHU P.S., AGED 50 YEARS
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WP(C)No.2440 of 2021 & Connected cases.
D/O.PARAMESWARAN NAIR,
AM HSS, THIRUMALA, THIRUVANANTHAPURAM,
RESIDING AT SREEPARAMESWARAM, PERUKAVU P.O.,
THIRUVANANTHAPURAM.
12 REJULA N.RAJAM, AGED 50 YEARS
D/O.E.W.NADARAJAN, AM HSS, THIRUMALA,
THIRUVANANTHAPURAM, RESIDING AT 48/475,
SHALEM HOUSE, TAGORE ROAD, ARAMADA P.O.,
THRIKKANNAPURAM, THIRUMALA,
THIRUVANANTHAPURAM.
13 REENA A.,AGED 48 YEARS
D/O.U.P.AMBUJAKSHAN, S.N.V.H.S.S.,
NEDUMGANDA, THIRUVANANTHAPURAM,
RESIDING AT MADHAVA MANDIRAM,
KOYIKKAL VILAKOM, SARKARA, CHIRAYINKEEZHU,
THIRUVANANTHAPURAM DISTRICT.
14 MINI SHERIN MITRA, AGED 47 YEARS
D/O.P.SANTHOSH MITRA, UPS, ANAYARA,
VALIAUDESWARAM, THIRUVANANTHAPURAM,
RESIDING AT MINI LAND, POWDIKONAM P.O.,
KERALADITHYAPURAM,
THIRUVANANTHAPURAM.
15 M.AJIKUMAR, AGED 47 YEARS
S/O.MONIKANTAN NAIR,
UPS KARACODE, KARODE P.O.,
THIRUVANANTHAPURAM,
RESIDING AT KRISHNABHADRA,
KANNIPPURAM, NEYYATTINKARA,
THIRUVANANTHAPURAM.
16 LEENA G.S. ,AGED 46 YEARS
D/O.P.GOPINATHAN PILLAI,
AZHOOR V.P.U.P.S., PERUMKUZHY,
THIRUVANANTHAPURAM,
RESIDING AT VISAKHAM, RPRA 109,
KOTTIYODU, ATTINGAL,
THIRUVANANTHAPURAM - 695 101.
17 DARSYA C.SOMAN, AGED 44 YEARS
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WP(C)No.2440 of 2021 & Connected cases.
D/O.V.SOMAN, S.N.V.H.S.S.(U.P.S.T.)
NEDUNGANDA, PIN - 695 307,
THIRUVANANTHAPURAM,
RESIDING AT VIDUTHIVILAKOM,
NEDUNGANDA P.O. - 695 307,
THIRUVANANTHAPURAM DISTRICT.
18 SATHIKUMARI S.A., AGED 49 YEARS
D/O.K.APPUKUTTAN PILLAI, UPS TENGUMCODE,
K.T.KUNNU P.O., KALLARA,
THIRUVANANTHAPURAM,
RESIDING AT MAINAKAM, THENGUMCODE,
K.T.KUNNU, THIRUVANANTHAPURAM.
19 JAITHA RANI S., AGED 53 YEARS
D/O.N.SIVANANTHAN, UPS KARACODE,
KARODE P.O., THIRUVANANTHAPURAM,
RESIDING AT VRINDHAVAN,
AGRA, HOUSE NO.54, NALANCHIRA,
NALANCHIRA P.O., THIRUVANANTHAPURAM.
20 LEKHA J., AGED 47 YEARS
D/O.N.RAGHAVAN PILLAI,
BALARAMAPURAM H.S., BALARAMAPURAM,
THIRUVANANTHAPURAM, RESIDING AT AKHILA,
THALAYAL, ARALUMOODU P.O.,
THIRUVANANTHAPURAM.
21 INDU G.S., AGED 52 YEARS
D/O.G.GOPINATHAN NAIR, E.V.U.P.S.,
THONNAIKKAL, KOITHOORKONAM P.O.,
KANIYAPURAM, THIRUVANANTHAPURAM - 695 584,
RESIDING AT MANGALASSERY HOUSE,
CHITTATTINKARA, KIZHUVILAM P.O.,
MAMOM, ATTINGAL,
THIRUVANANTHAPURAM DISTRICT.
22 PADMAKUMARI AMMA S. , AGED 55 YEARS
D/O.R.AYYAPPAN NAIR, VICTORY VOCATIONAL HSS,
OLATHANNI, NEYYATTINKARA,
THIRUVANANTHAPURAM,
RESIDING AT PADMASREE,
PALUKAL, PALUKAL P.O.,
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WP(C)No.2440 of 2021 & Connected cases.
KANYAKUMARI DISTRICT,
TAMILNADU STATE.
23 SINDHU S.R. ,AGED 52 YEARS
D/O.D.RAJASEKHARAN NAIR,
VICTORY VOCATIONAL HSS,
OLATHANNI, NEYYATTINKARA,
THIRUVANANTHAPURAM,
RESIDING AT AGASTHYA,
KURAKONAM, POOVACHAL P.O.,
THIRUVANANTHAPURAM.
24 ANITHA L.RAJ, AGED 52 YEARS
D/O.SIVARAJAN S., VICTORY VOCATIONAL HSS,
OLATHANNI, NEYYATTINKARA,
THIRUVANANTHAPURAM,
RESIDING AT SAYUJYAM, TC 7/1226,
PONGAMMOODU, MEDICAL COLLEGE P.O.,
THIRUVANANTHAPURAM.
25 AJITHAKUMARI S.,AGED 42 YEARS
D/O.VISWAMBHARAN, SSD SISU VIHAR,
VAZHUTHACAUD, THIRUVANANTHAPURAM,
RESIDING AT PLAVILA VEEDU, TRA, A1,
VELLAYANI, NEMOM,
THIRUVANANTHAPURAM.
26 DEEPAMOL K.V. ,AGED 43 YEARS
D/O.KUTTAPPAN PILLAI,
R.R.V.G.H.S.S., KILIMANOOR,
THIRUVANANTHAPURAM,
RESIDING AT DEVIKRIPA,
KADAMPATTUKONAM, KILIMANOOR P.O.,
THIRUVANANTHAPURAM.
27 SAJAN P.A., AGED 46 YEARS
S/O.V.PRABHAKARAN NAIR,
R.R.V.G.H.S.S., KILIMANOOR,
THIRUVANANTHAPURAM,
RESIDING AT SREELAKAM,
ARAKUNNAM, PALLICHAL P.O.,
THIRUVANANTHAPURAM.
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WP(C)No.2440 of 2021 & Connected cases.
28 SANDHYA L.R.NAIR, AGED 46 YEARS
D/O.LATE K.RAMANKUTTY NAIR,
FORT H.S., FORT P.O.,
THIRUVANANTHAPURAM,
RESIDING AT VRINDHAVAN,
THAKADIYIL LANE, SANTHIVILA,
NEMOM P.O., THIRUVANANTHAPURAM.
29 SMITHA P.K., AGED 43 YEARS
D/O.M.KARUNAKARAN UNNITHAN,
R.R.V.B.V.H.S.S., KILIMANOOR,
THIRUVANANTHAPURAM,
RESIDING AT LEKHALAYAM,
VALLALLOOR P.O., KILIMANOOR,
THIRUVANANTHAPURAM.
30 ARCHANA THAMPI S.J., AGED 42 YEARS
D/O.SURENDRAN THAMPI,
AM HSS, THIRUMALA, THIRUVANANTHAPURAM,
RESIDING AT KRISHNA KRIPA,
TC 8/651-1, TVRA-18, THIRUMALA P.O.,
THIRUVANANTHAPURAM.
31 BINDHU G.G., AGED 46 YEARS
S/O.C.V.GANGADHARAN,
VICTORY VOCATIONAL HSS,
OLATHANNI, NEYYATTINKARA,
THIRUVANANTHAPURAM,
RESIDING AT DOLLY SADANAM,
VAZHUTHOOR, VRA-108, NEYYATTINKARA P.O.,
THIRUVANANTHAPURAM.
32 NISHA V., AGED 48 YEARS
D/O.VAHAB, S.N.V.H.S.S.,
NEDUMGANDA - 695 307,
THIRUVANANTHAPURAM DISTRICT,
RESIDING AT JANATHA BUILDING,
MANANAKKU, PERUMKULAM, ALAMCODE,
THIRUVANANTHAPURAM.
33 GOPAN R. , AGED 41 YEARS
S/O.K.RAMAKRISHNA KURUP,
E.V.U.P.S., THONNAKKAL,
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WP(C)No.2440 of 2021 & Connected cases.
KOITHURKONAM P.O., KANIYAPURAM,
THIRUVANANTHAPURAM, PIN - 695 584,
RESIDING AT NIRANJANAM ,
ELAKAMON P.O., VARKALA,
THIRUVANANTHAPURAM.
34 MANEESHA S.S.,AGED 43 YEARS
D/O.SREDHARAN NAIR,
HST PHYSICAL SCIENCE, R.R.V.G.H.S.S.,
KILIMANOOR, THIRUVANANTHAPURAM,
RESIDING AT SIDHIVINAYAKAM,
PARIPPALLY P.O., KOLLAM DISTRICT.
35 R.REENA ,AGED 50 YEARS
D/O.S.SARLING, ST.MATHEWS HS.,
POZHIYOOR P.O., PARASSALA,
THIRUVANANTHAPURAM,
RESIDING AT HANIEL,
EYTHUNAGAR, AMARAVILA P.O.,
THIRUVANANTHAPURAM DISTRICT.
36 SUDHISH M., AGED 53 YEARS
S/O.R.MADHAVAN NAIR, FORT H.S.,
FORT P.O., THIRUVANANTHAPURAM,
RESIDING AT CHANDHINI, TC 4/1387,
ARA 102, NEAR ANIYAN LANE, KOWDIAR P.O.,
THIRUVANANTHAPURAM.
37 PRIYA JOY, AGED 50 YEARS
D/O.JOSEPH BENTO MORAIS,
LEO XIII H AND S., PULLUVILA P.O.,
NEYYATTINKARA,
THIRUVANANTHAPURAM,
RESIDING AT ANANDAVADI,
CHAVADI, PULLUVILA P.O.,
THIRUVANANTHAPURAM.
38 PREETHA KUMARY D.L., AGED 45 YEARS
D/O.DINAMANEENDRAN PILLAI,
K.K.V. UPS, VETTAMPALLY,
PANAVOOR P.O., NEDUMANGADU,
THIRUVANANTHAPURAM,
RESIDING AT MUTHUKKAVIL HOUSE,
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WP(C)No.2440 of 2021 & Connected cases.
THEVARUKUZHY, PULIPPARA,
NEDUMANGAD, THIRUVANANTHAPURAM.
39 SARITHA K., AGED 42 YEARS
D/O.S.KRISHNAN NAIR,
RAJA RAVI VARMA BOYS VOCATIONAL HIGHER SECONDARY
SCHOOL, KILIMANOOR,
THIRUVANANTHAPURAM,
RESIDING AT EANIKARA KONATH HOUSE,
EANIKARA, KARAKULAM P.O.,
THIRUVANANTHAPURAM.
40 SHYNI T.R.,AGED 41 YEARS
D/O.P.THANKAYYAN, AM LPS,
KALLIMOOTTUKANI, THIRUVANANTHAPURAM,
RESIDING AT T.R.LOTUS,
KILIYOOR, VELLARADA P.O.,
THIRUVANANTHAPURAM.
41 LALY R., AGED 38 YEARS
D/O.V.ANTHAYYA, ST.MATHEWS HS,
POZHIYOOR P.O., PARASSALA,
THIRUVANANTHAPURAM,
RESIDING AT THEERTHAM,
MANALIVILA, POZHIYOOR P.O.,
THIRUVANANTHAPURAM.
42 SARITHA G.,AGED 40 YEARS
D/O.J.GOPINATHAN NAIR, M.V.L.P.SCHOOL,
MANTHARA, EDAVA P.O.,
VARKALA, THIRUVANANTHAPURAM,
RESIDING AT PULIYANGAZHIKATHU HOUSE,
THOTTAIKKADU, KALLAMBALAM P.O.,
KURAVARAM, THIRUVANANTHAPURAM.
43 RESHMYMOL N., AGED 41 YEARS
D/O.MADHAVAN PILLAI (LPSA),
THIYANOOR D.V.L.P.S., TALAYAL,
THIRUVANANTHAPURAM,
RESIDING AT HARINANDANAM,
PUNNAKULAM, KOTTUKAL P.O.,
BALARAMAPURAM,
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WP(C)No.2440 of 2021 & Connected cases.
THIRUVANANTHAPURAM.
44 MANJU S.,AGED 47 YEARS
D/O.M.GOPALA KURUP, CNPS UPS,
MADVOOR, PIN - 695 602,
RESIDING AT RAJENDRA VILASAM,
ANAKUNAMM - PALLICHAL,
KILIMANOOR, THIRUVANANTHAPURAM.
45 REJI S.L.,AGED 46 YEARS
S/O.S.SIVANANDAN, (LS (HINDI)) M.V.U.P.S.,
CHOWARA, THIRUVANANTHAPURAM,
RESIDING AT SIVANANDA VILASAM,
THOPPIL, BALARAMAPURAM,
THIRUVANANTHAPURAM.
46 VALSALA P.,AGED 41 YEARS
D/O.THOMAS J., (LPSA), ST.ANTONYS LPS,
KOCHUTHURA, THIRUVANANTHAPURAM,
RESIDING AT KRIPA MALANCHARUVIL,
KARICHAL, PULLUVILA P.O.,
THIRUVANANTHAPURAM.
47 JAYALEKSHMI K.S.,AGED 39 YEARS
D/O.V.KUTTAN, R.R.V.G.H.S.S.,
KILIMANOOR - 695 601,
RESIDING AT KARTHU BHAVAN,
PONGANADU P.O., KILIMANOOR,
THIRUVANANTHAPURAM.
48 SMITHA NAIR M.S.,AGED 38 YEARS
D/O.MADHUSOODANAN NAIR V., D.V.U.P.S.,
THALAYAL, BALARAMAPURAM,
THIRUVANANTHAPURAM,
RESIDING AT KRISHNA BHAVAN,
POOJA NAGAR, ARALUMMOODU,
THIRUVANANTHAPURAM.
49 RAJESH KUMAR K.S., AGED 45 YEARS
S/O.N.KRISHNAN KUTY,
MU UPS CHOWARA, CHAPPATH,
THIRUVANANTHAPURAM,
RESIDING AT AMBALATHINVILA,
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WP(C)No.2440 of 2021 & Connected cases.
MUDAVOOR PARA, BALARAMAPURAM P.O.,
THIRUVANANTHAPURAM.
50 VEENA S.U.,AGED 37 YEARS
D/O.T.SANKARA KURUP, CNPS UPS,
MADAVOOR - 695 602, THIRUVANANTHAPURAM,
RESIDING AT VEENA, MALACKAL P.O.,
MADAVOOR, PALLICKAL - 695 602,
THIRUVANANTHAPURAM DISTRICT.
51 RESMI S., AGED 44 YEARS
D/O.R.VASUDEVAN NAIR,
S.S.D. SISU VIHAR, VAZHUTHACAUD,
THIRUVANANTHAPURAM,
RESIDING AT SREEHARI,
T.C.41/1164(1), PNRA-110,
MANACAUD P.O., THIRUVANANTHAPURAM.
52 VINITHA M.V., AGED 40 YEARS
D/O.A.MADHAVANNAIR, K.V.U.P.S.,
VELLUMANNADI, VENJARAMOODU,
THIRUVANANTHAPURAM,
RESIDING AT THALAPULIYARA HOUSE,
MYLADI, PULIYARAKONAM,
THIRUVANANTHAPURAM.
53 VEENA B.NAIR, AGED 43 YEARS
D/O.BALAKRISHNAN NAIR,
ATHIYANOOR D.V.L.P.S.,
THALAYAL, BALARAMAPURAM,
THIRUVANANTHAPURAM,
RESIDING AT JAYABHAVAN,
EDACODE, NEMOM P.O., PALLICHAL,
THIRUVANANTHAPURAM.
54 SUJA M. ,AGED 43 YEARS
D/O.K.MOHANA CHANDRAN NAIR,
AM HSS, THIRUMALA, THIRUVANANTHAPURAM,
RESIDING AT SIVAPRASADAM,
TC-40/265, THIRUMALA P.O.,
THIRUVANANTHAPURAM.
55 LYGA L.GOPAL, AGED 44 YEARS
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WP(C)No.2440 of 2021 & Connected cases.
D/O.GOPALA PILLAI S.,
CNPS UPS, MADAVOOR,
THIRUVANANTHAPURAM - 695 602,
RESIDING AT ANIL BHAVAN,
MUKUNNERY, PULIPPARA P.O.,
KADAKKAL, THIRUVANANTHAPURAM.
56 ABHILASH B.S.,AGED 40 YEARS
S/O.K.BALAKRISHNA PILLAI,
R.R.V.B.V.H.S.S.,
KILIMANOOR, THIRUVANANTHAPURAM,
RESIDING AT SURABHI, PADANILAM,
CHIRAYINKEEZHU, THIRUVANANTHAPURAM.
57 PRAVITHA KUMARI P.V.,AGED 40 YEARS
D/O.N.VIJAYAN, S.S.D SISU VIHAR,
VAZHUTHACAUD, THIRUVANANTHAPURAM,
RESIDING AT SOPANAM, TC 6/2112/1,
VALIAYAVILA, VATTIYOORKAVU,
THIRUVANANTHAPURAM.
58 SARITHA V., AGED 38 YEARS
D/O.VIJAYAKUMARAN NAIR, M.V.L.P.SCHOOL,
MANTHARA, EDAVA P.O.,
VARKALA, THIRUVANANTHAPURAM,
RESIDING AT SREEVALSAM,
KIZHAKKANELA P.O., PARIPPALLY,
KOLLAM DISTRICT.
59 SUNEER A., AGED 37 YEARS
S/O.A.ABDUL KAFOOR, S.N.V.L.P.S.,
CHEMMARUTHY, THIRUVANANTHAPURAM,
RESIDING AT PAMMANCODE HOUSE,
MUDAPURAM P.O., CHIRAYINKEEZHU,
THIRUVANANTHAPURAM.
BY ADVS.
GEORGE POONTHOTTAM (SR.)
SMT.NISHA GEORGE
SRI.A.L.NAVANEETH KRISHNAN
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WP(C)No.2440 of 2021 & Connected cases.
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY THE SECRETARY,
DEPARTMENT OF GENERAL EDUCATION,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695001.
2 THE DIRECTOR OF GENERAL EDUCATION
JAGATHY, THIRUVANANTHAPURAM - 695 014.
3 THE DEPUTY DIRECTOR OF EDUCATION
KOCHAR ROAD, PAZHAYASALAI, VALIYASALAI,
THIRUVANANTHAPURAM - 695 036.
4 THE DISTRICT EDUCATIONAL OFFICER
THIRUVANANTHAPURAM SOUTH, NEAR TESRO,
STATUE, PALAYAM,
THIRUVANANTHAPURAM - 695001.
5 THE ASSISTANT EDUCATIONAL OFFICER
BALARAMAPURAM, BALARAMAPURAM P.O.,
THIRUVANANTHAPURAM - 695 501.
6 SARVA SIKSHA ABHAYAN
SAMAGRA SHIKSHA KERALA,
SSA BHAVAN, NANDAVANAM ROAD,
THIRUVANANTHAPURAM - 695 033
REPRESENTED BY ITS STATE PROJECT DIRECTOR.
7 THE ASSISTANT EDUCATIONAL OFFICER
KATTAKKADA - 695 572,
THIRUVANANTHAPURAM DISTRICT.
8 THE ASSISTANT EDUCATIONAL OFFICER
ATTINGAL, OFFICE OF VAISAKHA - SR ROAD, ATTINGAL,
THIRUVANANTHAPURAM DISTRICT - 695 101.
9 THE ASSISTANT EDUCATIONAL OFFICER
VARKALA, OFFICE AT CHIRAYINKEEZHU ROD,
VETTOOR - CHERUNNIYOOR,
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WP(C)No.2440 of 2021 & Connected cases.
THIRUVANANTHAPURAM DISTRICT - 695 141.
10 THE ASSISTANT EDUCATIONAL OFFICER
PARASSALA, NEAR MAHADEVA TEMPLE,
PARASSALA - 695 502,
THIRUVANANTHAPURAM DISTRICT.
11 THE ASSISTANT EDUCATIONAL OFFICER
PALODE, THIRUVANANTHAPURAM - 695 562.
12 THE ASSISTANT EDUCATIONAL OFFICER
THIRUVANANTHAPURAM SOUTH.
13 THE ASSISTANT EDUCATIONAL OFFICER
KANIYAPURAM - 695 301,
THIRUVANANTHAPURAM DISTRICT.
14 THE DISTRICT EDUCATION OFFICER
NEAR TESRO, STATUE, PALAYAM,
THIRUVANANTHAPURAM - 695 001.
15 THE DISTRICT EDUCATION OFFICER
ATTINGAL, AYLLAM ROAD, ATTINGAL,
THIRUVANANTHAPURAM - 695 101.
16 THE DISTRICT EDUCATION OFFICER
NEYYATTINKARA, ALUMMOODU,
NEYYATTINKARA,
THIRUVANANTHAPURAM - 695 121.
17 THE DISTRICT EDUCATION OFFICER
KANIYAPURAM - 695 301,
THIRUVANANTHAPURAM DISTRICT.
18 THE ASSISTANT EDUCATIONAL OFFICER
NEDUMANGADU, PAZHAVADI,
THIRUVANANTHAPURAM - 695 541.
19 THE ASSISTANT EDUCATIONAL OFFICER
KILIMANOOR, OFFICE AT M.C.ROAD,
KILIMANOOR,
-49-
WP(C)No.2440 of 2021 & Connected cases.
THIRUVANANTHAPURAM - 695 614.
20 THE ASSISTANT EDUCATIONAL OFFICER
THIRUVANANTHAPURAM NORTH, THIRUVANANTHAPURAM G.P.O. -
695 001,
THIRUVANANTHAPURAM DISTRICT.
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-50-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 2831 OF 2021
PETITIONERS:
1 CICY VARGHESE, AGED 54 YEARS
D/O.JOHN DAVID, ENDUPADICAL, SHALOM,
CHENKULAM, OYOOR P.O., KOLLAM - 691 510,
RESIDING AT ENDUPADICAL, SHALOM,
CHENKULAM, OYOOR (PO),
KOLLAM - 691 510.
2 BIJI N., AGED 48 YEARS
D/O.NEELMPARAN R., S.N.D.G.H.S.,
KUZHIMATHICADU, KOTTARAKKARA,
KOLLAM - 691 507,
RESIDENCE ADDRESS VATTAVILA VEEDU,
KUZHIMATHICADU (PO),
KOLLAM DISTRICT - 691 509.
3 ANITHA OOMMEN ,AGED 50 YEARS
D/O.T.OOMMEN, H.S.FOR GIRLS PUNALUR,
VALACODE, KOLLAM - 691 331
RESIDENCE ADDRESS THEKKE PALAVILA PUTHEN VEEDU,
KARAVALOOR P.O.,
PUNALUR, KOLLAM - 691 333.
4 SAILAJA V., AGED 53 YEARS
D/O.SIVADASAN, V.S.V.H.S.SCHOOL,
EZHUKONE, KOLLAM - 691 505,
RESIDENCE ADDRESS S.D.BHAVAN,
EDAKKIDOM (P.O.),KOLLAM - 691 505.
5 JAYASREE S., AGED 49 YEARS
D/O.S.MURALEEDHARAN PILLAI,
S.R.V.U.P.S., CHANGANKULANGARA, OCHIRA,
KARUNAGAPPALLY, KOLLAM - 690 526,
-51-
WP(C)No.2440 of 2021 & Connected cases.
RESIDENCE ADDRESS,
MAVILI HOUSE, MENAMA,
OCHIRA - 690 520, KOLLAM DISRICT.
6 ANU A.K., AGED 49 YEARS
D/O.KUNJUKUNJ, S.R.V.U.P.S.,
CHANGANKUANGARA, OCHIRA,
KARUNAGAPPALLY, KOLLAM - 690 526,
RESIDENCE ADDRESS CHOOLOOR NO.3,
KOTTAMPALLY, MADATHIL KARAMANA (PO),
KOLLAM - 690 526.
7 R.SREELATHA ,AGED 52 YEARS
D/O.KESAVAN NAIR,S.R.V.U.P.S.,
CHANGANAKULANGARA, OCHIRA,
KARUNAGAPPALLY, KOLLAM - 690 526,
RESIDENCE ADDRESS, ARUKALICKAL,
CHANGANKULANGARA, KOLLAM - 690 528.
8 NEHARBAN P.
D/O.S.MOIDEEN KUNJ,
I.G.M.V.H.S.S., MANJACKAL,
MANJAKKALA, PUNALORE, PUNALUR P.O.,
KOLLAM - 691 508, RESIDENCE ADDRESS,
VELUTHUNDIL VEEDU,
KUNNICODE, KOLLAM - 691 508.
9 LEKHA T.G.
D/O.GOPINATHAN NAIR, CHEMUNTHUR H.S.,
PUNALUR, KOLLAM - 691 305,
RESIDENCE ADDRESS,
CHAITHRAM, PANDITHITTA,
THALAVOOR, AMBALANIRUPPE (PO), KOLLAM.
10 SHEEJA K.OMMEN ,AGED 44 YEARS
D/O.G.KOCHUMON, S.R.V.U.P.S.,
CHANGANKULANGARA, KARUNAGAPPALLY,
KOLLAM - 690 526,
RESIDENCE ADDRESS MAPPILA VEETTIL,
PANDAKASALA, KOLLAKA (PO),
KARUNGAPPALLY - 690 536.
11 SIDHU V.
-52-
WP(C)No.2440 of 2021 & Connected cases.
AGED 50 YEARS
D/O.VELAYUDHAN PILLAI,
I.G.M.V.H.S.S, MANJAKKALA,
KOLLAM - 691 522,
RESIDENCE ADDRESS PADMA VILASAM,
NADUTHERY, PATTAZHI, PATTAZHI P.O.,
KOLLAM - 691 522.
12 BINDHU R. ,AGED 47 YEARS
D/O.C.K.PODIAN, S.N.G.D.H.A.,
KUZHIKKALIDAVAKA, KARIPIN PURA P.O.,
KOTTARAKKARA, KOLLAM - 691 507,
RESIDENCE ADDRESS NEELA BHAVAN,
PANAAPPETTY, PORUVAZHI P.O.,
KOLLAM - 690 529.
13 LITTLE FLOWER V.,AGED 43 YEARS
D/O.VISWAMBARAN, MHSS MAYYANADE,
MAYYANAD P.O., KOLLAM - 691 303,
RESIDENCE ADDRESS JAMEELA COTTAGE,
KURUMONDAL, WARD-A, PARAVUR,
KOLLAM - 691 301.
14 RAJASREE P.,AGED 53 YEARS
D/O.NARAYANA PILLAI, KRKPMBHS AND VHSS,
KADAMPANAD, KADAMPANAD P.O.,
KOLLAM - 691 533
RESIDENCE ADDRESS KUNNATHU VEEDU,
MANNADI, MANNADI P.O., KOLLAM.
15 ANITHA DEVI M.S., AGED 47 YEARS
D/O.MADHAVAN PILLAI,
DVHSS MYLOM, MYLOM P.O.,
KOTTARAKARA, KOLLAM - 691 560,
NOW WORKS AS CRCC SASTHAMCOTAH,
KOLLAM, RESIDENCE ADDRESS NANDANAM,
KALAYAPURAM P.O.,
KOTTARAKKARA, KOLLAM - 691 560.
16 SANDHYA T. ,AGED 41 YEARS
D/O.PRABHAKARN, VAYANKAM VHSS,
NJAKKANAL P.O., OACHIRA,
KOLLAM - 690 533,
-53-
WP(C)No.2440 of 2021 & Connected cases.
RESIDENCE ADDRESS AJIMANDIRAM,
VADAKKUMBHAGAM, CHAVARA SOUTH P.O.,
KOLLAM - 691 584.
17 DIVYA RAJ R., AGED 40 YEARS
D/O.REGHUNATHAN, SNVHSS THRIKKARUVA,
PERINAD, NOW WORKING AS CRCC AT BRC KOLLAM,
RESIDENCE ADDRESS SUMESH BHAVAN,
CHAMMAKKAD, CHAMMAKKAD P.O.,
KOLLAM - 691 601.
18 BINDU S. ,D/O.SURENDRAN PILLAI, JFKMVHSS,
AYANIKULANGARA, KOZHIKKODE,
KOLLAM RESIDENCE ADDRESS CHERUKARA,
CLAPPANA P.O., VALLIKKAVE, KOLLAM - 690 525.
19 ANJANA M.R.,AGED 42 YEARS
D/O.N.RAVEENDRAN PILLAI,
SNVH HSS VENDAR, VENDAR P.O.,
KOTTARAKKARA, KOLLAM
NOW WORKING AS CRCC AT CHADAYAMANGALAM,
RESIDENCE ADDRESS MANJU BHAVAN,
ANDOOR P.O., VALAKOM,
KOLLAM - 691 508.
20 SUNI R., AGED 37 YEARS
D/O.N.K.RAJENDRAN NAIR, AL-MANAR LPS,
VALAVUPUCHA P.O.,
CHADAYAMANGALAM, KOLLAM - 691 519,
NOW WORKING AS CRCC AT BRC ANCHAL,
RESIDENCE ADDRESS MANIMANDIRAM,
AMBALAKKAVE, KULATHUPUZHA P.O.,
KOLLAM - 691 310.
21 BEENA M.S.,AGED 54 YEARS
D/O.SIVASANKARA PILLAI,
JFKMVHSS, AYANIVELIKULANGAR,
SVM P.O., KOZHIKODE, KOLLAM - 690 573
RESIDENCE ADDRESS CHANDRAVILASOM,
PUTHUKKODE, MUKUNDAPURAM,
CHAVARA, KOLLAM - 691 585.
22 SHEEJA C.,AGED 48 YEARS
-54-
WP(C)No.2440 of 2021 & Connected cases.
D/O.REGHUNATHAN, JFKMVSS,
AYANIVELIKULANAGARA, SVM P.O.,
KOZHIKODE, KOLLAM - 690 573,
RESIDENCE ADDRESS SABARIGIRI,
VADAKKUMTHALA P.O.,
KARUNAGAPPALLY, KOLLAM - 690 573.
23 PREETHA K.S., AGED 47 YEARS
D/O.KALADHARAN PILLAI, JFKMVHSS,
AYANIVELIKULANGARA, SVM P.O.,
KOZHIKODE, KOLLAM - 690 573
RESIDENCE ADDRESS DEVAPRIYAM,
MANAKKARA, SASTHAMCOTTA,
KOLLAM - 691 578.
24 SHEELA T.,AGED 52 YEARS
D/O.MADHAVAN PILLAI P.,
EZHIPPURAM LPS, PARIPPALLY,
KOLLAM - 691 574,
RESIDENCE ADDRESS SOUPARNIKA,
KALLUVATHUKKAL P.O., KOLLAM - 691 578.
25 LEKSHMI V.NAIR,AGED 41 YEARS
D/O.BINU V.PILLAI, DVUPS THEKKETHERY,
THEKKETHERY, THEKKETHERY P.O.,
KOLLAM - 691 522,
NOW WORKING AS CRCC AT BRC ANCHAL,
RESIDENCE ADDRESS VAISAKAM,
THAZHATHUVADAKKATHIL P.O.,
PATTAZHI, KOLLAM - 691 526.
26 RENJINI C.S.,AGED 35 YEARS
D/O.CHITHRARENJAN,
SNLPS SAKTHIKULANGARA,
SAKTHIKULANGARA, KOLLAM - 691 581,
NOW WORKING AS CRCC AT BRC CHAVARA,
RESIDENCE ADDRESS MANGATTAYYATHU,
PANMANA, PONNAMMA P.O.,
KOLLAM - 691 583.
27 TEENA THOMAS, AGED 35 YEARS
D/O.Y.THOMAS, EET UPS VELIANALLOOR,
OYOOR, KOLLAM - 691 510,
-55-
WP(C)No.2440 of 2021 & Connected cases.
RESIDENCE ADDRESS KARUNAVILA,
THRIKKUNNAMUGAL, KOTTARAKKARA,
KOLLAM - 691 506.
28 SURYA B.R., AGED 35 YEARS
D/O.BABUCHANDRAN PILLAI M.K.,
SCVLPS PAVITHRESWARAM,
PAVITHRESWARAM P.O.,
PUTHUR, KOLLAM - 691 507.
29 REJITHA K.P., AGED 40 YEARS
D/O.KRISHNANKUTTY, KSMVHSS EDAVATTOM,
PAVITHRESWARAM P.O., PUTHUR,
KOLLAM - 691 505
RESIDENCE ADDRESS MELEVILA VEEDU,
KOONALI, PARAVOOR, KOLLAM - 691 301.
30 DHANYA V., AGED 37 YEARS
D/O.VELAPPAN PILLAI,
KSMVHSS EDAVATTOM,
PAVITHRESWARAM P.O., KOLLAM - 691 505,
RESIDENCE ADDRESS LEKSHMI VIHAR,
MARANADE P.O.,
MARANADE, KOLLAM - 691 505.
BY ADVS.
GEORGE POONTHOTTAM (SR.)
SMT.NISHA GEORGE
SRI.A.L.NAVANEETH KRISHNAN
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY THE SECRETARY,
DEPARTMENT OF GENERAL EDUCATION,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 THE DIRECTOR OF GENERAL EDUCATION
JAGATHY, THIRUVANANTHAPURAM - 695 014.
-56-
WP(C)No.2440 of 2021 & Connected cases.
3 THE DEPUTY DIRECTOR OF EDUCATION
KOLLAM, OFFICE AT 20, KOLLAM,
ELAMBALLOOR ROAD, THEVALLY,
KOLLAM - 691 009.
4 THE DISTRICT EDUCATIONAL OFFICER
KOTTARAKKARA, OFFICE AT CHANDAMUKKU,
KOTTARAKKARA, KOLLAM DISTRICT - 691 506.
5 THE ASSISTANT EDUCATIONAL OFFICER
VELIAM, KOLLAM DISTRICT,
OFFICE AT OYUR-KOTTARAKKARA ROAD,
ODANAVATTOM, KOLLAM - 691 512.
6 SARAVA SIKSHA ABHAYAN
SAMAGRA SHIKSHA KERALA, SSA BHAVAN,
NANDAVANAM ROAD, THIRUVANANTHAPURAM - 695 033
REPRESENTED BY ITS STATE PROJECT DIRECTOR.
7 THE ASSISTANT EDUCATIONAL OFFICER
CHATHANNOOR, KOLLAM - 691 578.
8 THE DISTRICT EDUCATIONAL OFFICER
PUNALUR, OFFICE AT NELLIPPALI,
PUNALUR P.O., KOLLAM - 691 305.
9 THE ASSISTANT EDUCATIONAL OFFICER
KARUNAGAPPALLY, KARUNAGAPPALLY P.O.,
KOLLAM - 690 518.
10 THE DISTRICT EDUCATIONAL OFFICER
VIDYANAGAR, KOLLAM - 691 013.
11 THE ASSISTANT EDUCATIONAL OFFICER
CHADAYAMANGALAM, CHADAYAMANGALAM P.O.,
KOLLAM - 691 534.
12 THE ASSISTANT EDUCATIONAL OFFICER
KOTTARAKKARA, KACHERY JUNCTION,
KOTTARAKKARA, KOLLAM DISTRICT - 691 506.
13 THE ASSISTANT EDUCATIONAL OFFICER
-57-
WP(C)No.2440 of 2021 & Connected cases.
CIVIL STATION ROAD,
T.D.NAGAR, KOLLAM - 691 013.
14 THE ASSISTANT EDUCATIONAL OFFICER
KULAKKADA, KOLLAM DISTRICT - 691 521.
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-58-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 3093 OF 2021
PETITIONERS:
1 SINDHU V., AGED 44 YEARS
D/O.GOPALAKRISHNA GUPTHAN,
RESIDING AT MANALIPPADAM (H),
KARIMBA (P.O.), PALAKKAD, KERALA - 678 597,
OFFICE AT AUPS KUTTIYODE, KARIMBA (P.O.),
PALAKKAD, KERALA - 678 597.
2 M.N.ANITHA, AGED 49 YEARS
D/O.NANU M., RESIDING AT VALSAKHAM (HOUSE),
MUTHUTHALA (P.O.), PATTAMBI (VIA),
PALAKKAD - 679 303 OFFICE AT CEUPS PARUTHUR,
PARUTHUR (P.O.), PATTAMBI,
PALAKKAD DISTRICT - 679 305.
3 LEENA THOMAS, AGED 45 YEARS
D/O.K.THOMAS,
RESIDING AT MEZHUVELIL PUTHEN VEEDU,
MUTHUPILAKKADU WEST, MUTHUPILAKKADU POST - 690 520,
KOLLAM OFFICE AT MELPS, PADAGIRI,
PADAGIRI POST, PALAKKADU - 678 508.
4 JAYAKUMAR G.,AGED 55 YEARS
S/O.P.K.GOVINDAN NAMBOOTHIRI,
RESIDING AT POOVATHUVILAKATHU MADAM,
KORANI P.O., EDAKKOD, ATTINGAL,
TRIVANDRUM DISTRICT, PIN - 695 104
OFFICE AT CAHSS PERUMVAMBA P.O.,
PALAKKAD DISTRICT, PIN - 678 531.
5 K.V.SREEKUMAR,AGED 55 YEARS
S/O.LATE V.V.K.VARIAR,
RESIDING AT MADATHIL VARIAM,
-59-
WP(C)No.2440 of 2021 & Connected cases.
P.O.PUDUSSERY - 678 623,
OFFICE AT BRC CHITTUR,
PALAKKAD - 678 101.
6 RASHEEDA T. ,AGED 47 YEARS
D/O.ALAVI T, RESIDING AT ALAMPARA,
19TH MILE, PALAPPURAM POST,
OTTAPALAM VIA., PALAKKAD DIST. - 679 103
OFFICE AT SRVLPS CHUDUVALATHUR,
SHORANUR - 679 121, PALAKKAD DISTRICT.
7 RAJI K.T.,AGED 45 YEARS
D/O.V.T.RAMACHANDRAN NAIR,
RESIDING AT KOUSTHUBHAM,
CHITTOZHI PUTHANVEEDU,
P.O.EZHUVANTHALA, NELLAYA,
PALAKKAD, PIN - 679 335,
OFFICE AT ANANAGANADI HSS,
PANAMANNA, OTTAPALAM, PIN - 679 501.
8 JAYASREE T., AGED 52 YEARS
D/O.PADMANABHA VARIAR,
RESIDING AT MADATHIL VARIAM,
SOORYACHIRA, PUDUSSERY (P.O.),
PALAKKAD (DT. ) - 678 623
OFFICE AT BRC CHITTUR,
PALAKKAD (DT.) - 678 101.
9 BINDU K.,AGED 46 YEARS
D/O.C.UNNI NAIR,
RESIDING AT AKHILLAM, RAMDAS,
MALESAMANGALAM (PO), THIRUVILWAMALA,
THRISSUR (DIST.), PI - 680 588,
OFFICE AT BRC KUZHALMANNAM,
KALAPPETTY (PO),
PALAKKAD (DIST. ), PIN - 678 702.
10 SUNANDA T.R.,AGED 45 YEARS
D/O.K.RAMAN NAIR,
RESIDING AT KARIYAR VEEDU, PERUMBIDARI P.O.,
MANNARKKAD,
PALAKKAD DIST., PIN - 678 582
OFFICE AT BRC, MANNARKKAD,
-60-
WP(C)No.2440 of 2021 & Connected cases.
THENKARA, PALAKKAD DISTRICT, PIN - 678 583.
11 SOUDHA K.P.,AGED 50 YEARS
D/O.KUNHUTTIHAJI K.P.,
RESIDING AT NELLIKKAVATTAYIL HOUSE,
CHANGALEERI P.O.,
MANNARKKAD, PIN - 678 762,
PALAKKAD, OFFICE AT UNITY AUPS THENKARA,
MANNARKKAD, PIN - 678 582,
PALAKKAD DISTRICT.
12 JOSEKUTTY M.A.,AGED 51 YEARS
S/O.ABRAHAM M.A.,
RESIDING AT MUTHALAPRA HOUSE,
C/O.T.P.RAMAKISHNAN,
KRISHNA NIVAS, SURYA NAGAR,
LINE 2, DHONI P.O., PALAKKAD - 678 009
OFFICE AT LPSA ALPLS RAMASSERY,
RAMASSERY P.O., ELAPULLY VIA.,
PALAKKAD - 678 622.
13 CHANDRALEKHA V., AGED 46 YEARS
D/O.BALACHANDRAN K.,
RESIDING AT ATHIPATTA (HOUSE),
KARALMANNA POST, CHERPULASSERY,
PALAKKAD OFFICE AT VCMLPS VALLAPUZHA SHORNUR
SUBDISTRICT, PALAKKAD - 6791 21.
14 MUMTHAS MAHAL M.,AGED 49 YEARS
D/O.KUNHI MOIDU HAJI,
RESIDING AT KALATHIL (H),
KATTUKULAM, ATHANIPPADI,
ALANALLUR (PO), PIN - 678 601,
PALAKKAD DIST., OFFICE AT BRC MANNARKKAD - 678 582.
15 DEEPA K.E., AGED 48 YEARS
D/O.A.UNNIRAMAN,
RESIDING AT VIJAYADEEPAM, ARYAMGODE,
MANNARIKKAD (P.O.),
PALAKKAD (DIST), PIN - 678 582
OFFICE AT BLOCK RESOURCE CENTER,
MANNARKKAD, THENKARA (P.O.),
-61-
WP(C)No.2440 of 2021 & Connected cases.
PALAKKAD DISTRICT, PIN - 678 582.
16 BINOY VARGHESE, AGED 42 YEARS
S/O.M.V.VARGHESE,
RESIDING AT VAZHUTHANAKUNNIL (HOUSE),
KARIMBA (P.O.), PALAKKAD, PIN - 678 597
OFFICE AT BRC MANNARKKAD, THENKARA,
PALAKKAD DISTRICT, PIN - 678 582.
17 GEETHA V. ,AGED 51 YEARS
D/O.KUNHIRAMAN EZHUTHACHAN,
RESIDING AT VETTENATT HOUSE,
KADAMPUZHA (P.O.), MALAPPURAM (DIST.) - 676 553
OFFICE AT PAMMUP SCHOOL,
KALLEPULLU, PALAKKAD - 678 005.
18 V.MANJULA DEVI,AGED 49 YEARS
D/O.U.BALAKRISHNAN NAIR,
RESIDING AT MURALIKA ARIMBRA,
VIYYAKURUSSI, THACHAMPARA P.O. 678 593,
OFFICE OF BRC MANNARKKAD,
THENKARA P.O.,
PALAKKAD DISTRICT - 678 582.
19 M.N.NOUSHAD,AGED 43 YEARS
S/O.SAIDALAVI M.N.,
RESIDING AT MAMPULLI NHALIL HOUSE,
TRITHALA POST, PIN - 679 534,
PALAKKAD DISTRICT, OFFICE AT CEUPS PARUTHUR,
PARUTHUR POST, PALLIPPURAM VIA.,
PALAKKAD DISTRICT - 679 305.
20 SHIJI C.S.,AGED 38 YEARS
D/O.C.SIVADASAN,
RESIDING AT MUKKRAMKAD HOUSE,
KOTTEKKAD (P.O.),
PALAKKAD (DT.), PIN- 678 732,
OFFICE AT P.A.M.M.U.P.S., KALLEPULLY,
PALAKKAD DISTRICT - 678 005.
21 K.A.BINA MARY,AGED 47 YEARS
D/O.K.K.ANTONY,
RESIDING AT CEEVIS HOUSE,
-62-
WP(C)No.2440 of 2021 & Connected cases.
PAYYALORE JUNCTION, KOLLENGODE,
PALAKKAD - 678 506, OFFICE AT KVMMUPS VADAVANNUR,
PALAKKAD - 678 504.
22 SUNITHA M.S.,AGED 40 YEARS
W/O.N.MOHANAN, RESIDING AT MOHANAM NIVAS,
NADUKKALAM, KARIMBA P.O.,
PALAKKAD DISTRICT, PIN -678 597,
OFFICE AT A U P S KUTTIYODE,
KARIMBA P.O., PALAKKAD DISTRICT, PIN - 678 597.
23 SEENA K.,AGED 39 YEARS
D/O.GOPALAN, RESIDING AT KACHAMKUNNATH HOUSE,
CHUNANGAD (P.O.), OTTAPPALAM,
PIN - 679 511 OFFICE AT A U P S IIMBALASSERY,
IRIMBALASSERY (P.O.), CHERPULASSERY,
PALAKKAD DISTRICT - 679 335.
24 RAJANI K.,AGED 42 YEARS
D/O.SREEDHARAN NAIR,
RESIDING AT CHITTIYATH HOUSE,
RAYAMANGALAM, THIRUMITTACODE (P.O.),
PIN - 679 533 OFFICE AT AUPS EZHUMANGAD,
ARANGOTTUKARA (P.O.), PIN - 679 532.
25 SREEJA M.,AGED 39 YEARS
D/O.RAMACHANDRAN M.,
RESIDING AT PUTHANVEEDU,
CHERPULASSERY - 679 503,
OFFICE AT AMLPS CHERPULASSERY SOUTH,
CHERPULASSERY - 679 503.
26 VINITHA P.G.,AGED 42 YEARS
D/O.GOPALAKRISHNAN P.,
RESIDING AT MANNAZHI (P.O.),
CHITHRANAGAR, VENOLIROAD,
KALLEPULLY (P.O.), PALAKKAD - 678 005
OFFICE AT PAMMUPS KALLEPULLY - 678 005.
27 BINDU G.A., AGED 47 YEARS
D/O.ACHUTHAN NAIR K.,
RESIDING AT DEVIBHAVAN - 679 103
OFFICE AT PAMMUPS KALLEPPULLY,
-63-
WP(C)No.2440 of 2021 & Connected cases.
PALAKKAD DIST. - 678 005.
28 SAJITHA KUMAR K., AGED 44 YEARS
D/O.SIVASANKARAN NAIR,
RESIDING AT CHALLIYIL HOUSE,
ALAGAD P.O., KADAMPAZHIPPURAM - 678 633
OFFICE AT AUPS KALLU VAZHI,
KALLU VAZHI P.O., THIRUVAZHIYOD,
PALAKKAD DIST. - 679 514.
29 USHABABY E.S. ,AGED 45 YEARS
D/O.SAHYANARAYANAN,
RESIDING AT UTHRA, MATTAYA,
NHANGATTIRI (P.O.), PATTAMBI,
PALAKKAD DISTRICT - 679303,
OFFICE AT BRC TRITHALA,
KOOTTANAD (P.O.) - 679 533,
PALAKKAD DISTRICT.
30 SOJA A.,AGED 47 YEARS
D/O.ARAVINDAKSHAN A.,
RESIDING AT PATTANATH HOUSE,
KARIPPODE, PUDUNAGARAM,
PALAKKAD -678 503,
OFFICE AT AMMUP SCHOOL, VADAVANNUR,
PALAKKAD DISTRICT, PIN - 678 504.
31 NOUSHAD PUTHANGOT,AGED 39 YEARS
S/O.ABDUSSALAM,
RESIDING AT PUTHANGOT HOUSE,
EDATHANATTUKARA P.O., PALAKKAD - 678 601
OFFICE LPLSA ARABIC FT,
AMLPLS ALANALLUR, MANNARKKAD SUB DIST.,
PALAKKAD DISTRICT - 678 601.
32 SANTHAKUMARY I.,AGED 42 YEARS
D/O.K.A.ITTAPPAN,
RESIDING AT MECHIRAKALAM,
PATTIPARAMBU (POST), THIRUVILWAMALA,
THRISSUR (DT.), PIN - 680 588
OFFICE AT BRC KUZHALMANNAM,
KALAPPETTY, GWLPS KALAPPETTY,
KUZHALMANNAM,
-64-
WP(C)No.2440 of 2021 & Connected cases.
PALAKKAD (DISTRICT), PIN - 678 702.
33 MITHRA M.M., AGED 38 YEARS
D/O.HARIJAYANTHAN NAMBOODIRI,
RESIDING AT KARIYANNUR MANA,
VADANAMKURASSI P.O.,
SHORANUR - 679 121, OFFICE AT ALP SCHOOL,
VADANAMKURUSSI, SHORANUR,
PALAKKAD DISTRICT - 679 121.
34 NISHA V.A.,AGED 34 YEARS
D/O.VM ATHRUPPA,
RESIDING AT SHANU MANZIL,
PULICKJALPPARAMBU, VANDAZHY POST,
PALAKKAD DT., PI - 678 706,
OFFICE AT LPST, KKM LPS WEST KATTUSSERY,
ALATHUR POST, PALAKKAD DT. - 678 541.
35 SIDDEEQUE P., AGED 35 YEARS
S/O.MOIDU, RESIDING AT POOKOODAN (H),
KARALMANNA (P.O.), CHERPULASSERY,
PALAKKAD, PIN - 679 506
OFFICE AT BRC SHORANUR, VADANAMKURSSI (P.O.),
VADANAMKURSSI, PALAKKAD, PIN - 679 121.
36 RAJULA P.,AGED 34 YEARS
D/O.MUHAMMAD,
RESIDING AT CHOZHIKUNNATH HOUSE,
PILATHARA, CHUNANGAD POST,
OTTAPALAM - 679 511 OFFICE AT ALPS MYLUMPURAM,
THOTTAKKARA POST, OTTAPALAM -679 102,
PALAKKAD DISTRICT.
37 BINDU P.T., AGED 41 YEARS
D/O.A.UNNIKRISHNAN,
RESIDING AT SREEPADMAM,
MARAYAMANGALAM, NELLAYA - 679 335
OFFICE AT AUPS IRIMBALASSERI,
NELLAYA - 679 335, PALAKKAD DISTRICT.
BY ADVS.
GEORGE POONTHOTTAM (SR.)
SMT.NISHA GEORGE
-65-
WP(C)No.2440 of 2021 & Connected cases.
SRI.A.L.NAVANEETH KRISHNAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY,
DEPARTMENT OF GENERAL EDUCATION,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 THE DIRECTOR OF GENERAL EDUCATION
JAGATHY, THIRUVANANTHAPURAM - 695 014.
3 THE DEPUTY DIRECTOR OF EDUCATION
TAZHEKKOD, KOZHIKODE - 673 004.
4 THE DISTRICT EDUCATIONAL OFFICER
PALAKKAD FORT MAIDAN,
PALAKKAD FORT, NEAR TOWN HALL,
PALAKKAD - 678 001.
5 SARVA SIKSHA ABHAYAN
SAMAGRA SHIKSHA KERALA,
SSA BHAVAN, NANDAVANAM ROAD,
THIRUVANANTHAPURAM - 695 033
REPRESENTED BY ITS STATE PROJECT DIRECTOR.
6 THE ASSISTANT EDUCATIONAL OFFICER
KOLLENGODE, OFFICE AT KOLLENGODE ANAMARI ROAD,
KOLLENGODE,
PALAKKAD DISTRICT - 678 506.
7 THE ASSISTANT EDUCATIONAL OFFICER
CHITTUR, PALAKKAD - 678 101.
8 THE ASSISTANT EDUCATIONAL OFFICER
MANNARKKAD, OFFICE AT NADAMALIGA ROAD,
MANNARKKAD, PALAKKAD DISTRICT - 678 582.
9 THE ASSISTANT EDUCATIONAL OFFICER
PALAKKAD, OFFICE AT ELPS KOPPAN COMPOUND,
-66-
WP(C)No.2440 of 2021 & Connected cases.
PALAKKAD DISTRICT - 678 001.
10 THE ASSISTANT EDUCATIONAL OFFICER
THRITHALA, OFFICE AT THRITHALA CANAL ROAD,
THRITHALA, PALAKKAD DISTRICT - 679 534.
11 THE ASSISTANT EDUCATIONAL OFFICER
ALATHUR, OFFICE AT MINI CIVIL STATION,
ALATHUR P.O., PALAKKAD DISTRICT - 678 542.
12 THE ASSISTANT EDUCATIONAL OFFICER
PATTAMBI, OFFICE AT CIVIL STATION,
PATTAMBI P.O., PALAKKAD DISTRICT - 679 303.
13 THE ASSISTANT EDUCATIONAL OFFICER
OTTAPALAM, OFFICE AT RAILWAY STATION ROAD,
OTTAPALAM, PALAKKAD - 679 101.
SMT.NISHA BOSE.SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-67-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 4724 OF 2021
PETITIONERS:
1 SHINI JOSEPH, AGED 45 YEARS
D/O.A.C.JOSEPH, ST. KURIAKOSE UP SCHOOL,
MELPADOM P.O., 689 627, ALAPPUZHA DISTRICT,
RESIDING AT NEDUNGATTU VEEDU,
PARIMALA P.O., THIRUVALLA 689 626,
PATHANAMTHITTA DISTRICT.
2 SREEKALA S.
D/O.KRISHNAN NAIR P.G., BRC HARIPAD,
ALAPPUZHA DISTRICT 690 514,
RESIDING AT PRATHYUSHA, RAMAPURAM,
KEERIKKAD 690 508, ALAPPUZHA DISTRICT.
3 KAVITHA V.
D/O.N.D.RADHAKRISHNAN, BRC HARIPAD,
ALAPPUZHA DISTRICT 690 514,
RESIDING AT PRATHIBA, RAMAPURAM,
KEERIKKAD 690 508, ALAPPUZHA DISTRICT.
4 SREELATHA P.K.
D/O.R.KESAVA PILLAI,
SNMUPS MUTHUKULAM, MUTHUKULAM SOUTH PO, 690 506,
ALAPPUZHA, RESIDING AT KALEECKEL,
CHIGOLI 690 532, ALAPPUZHA DISTRICT.
5 ELIZABETH P.
D/O.K.THANKACHAN, BRC HARIPAD-690 514,
ALAPPUZHA DISTRICT,
RESIDING AT CHITTEZHATHU HOUSE,
RAMAPURAM, KEERIKKAD 690 508,
ALAPPUZHA DISTRICT.
-68-
WP(C)No.2440 of 2021 & Connected cases.
6 JYOTHILESKHMI
D/O.R.RAMACHANDRAN PILLAI,
BRC HARIPAD -690 514, ALAPPUZHA,
RESIDING AT THOTTUPURATHU,
PRAKASH BHAVAN, THRIPPERUMTHARA POST,
CHENNITHALA 690 105,
ALAPPUZHA DISTRICT.
7 BLESSY K. VARGHESE
D/O.THAMPAN D., MMKLMPS PAIHIYOORKALA 690 508,
RESIDING AT KARUKAYIL HOUSE,
PAYIPAD P.O., HARIPAD 690 514,
ALAPPUZHA DISTRICT.
8 ANJANA K.
D/O.VISWANATHAN PILLAI,
BRC AMBALAPUZHA -688 561, ALAPPUZHA DISTRICT,
RESIDING AT ATHIRA, THAMMALLAKKAL,
HARIPPAD 690 548, ALAPPUZHA DISTRICT.
BY ADVS.
GEORGE POONTHOTTAM (SR.)
SMT.NISHA GEORGE
SRI.A.L.NAVANEETH KRISHNAN
RESPONDENTS:
1 STATE OF KERALA
REP.BY THE SECRETARY,
DEPARTMENT OF GENERAL EDUCATION,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
2 THE DIRECTOR OF GENERAL EDUCATION
JAGATHY, THIRUVANANTHAPURAM 695 014.
3 SARVA SIKSHA ABHAYAN
SAMARAGA SIKSHA KERALA, SSA BHAVAN,
NANDAVANAM ROAD, THIRUVANANTHAPURAM 695 033
REP. BY ITS STATE PROJECT DIRECTOR,
-69-
WP(C)No.2440 of 2021 & Connected cases.
E-MAIL. DIRECTOR.SSK@ KERALA.GOV.IN.
4 THE DISTRICT EDUCATIONAL, OFFICER
ALAPPUZHA, ALAPPUZHA DISTRICT 688 001.
5 THE ASSISTANT EDUCATIONAL OFFICER
HARIPAD, ALAPPUZHA DISTRICT 690 514.
6 THE ASSISTANT EDUCATIONAL OFFICER
KAYAMKULAM, ALAPPUZHA DISTRICT 690 502.
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-70-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 5167 OF 2021
PETITIONERS:
1 SUMADEVI G.,
D/O.K.N.GOPALAKRISHNAN KURUP,
SREEVIVEKANANDHA HS, PULLAD,
THIRUVALLA, PIN - 689 548, PATHANAMTHITTA,
RESIDING AT KRISHNAKRIPA,
EAST OTHERS P.O., THIRUVALLA - 689 546,
PATHANAMTHITTA.
2 SMITHA K.SATHYAN
D/O.K.SATHYANANDAN,
TKMVUPS PANNIVIZHA, PIN - 691 523,
THALOORAYYATHU HOUSE, PANNIVIZHA,
ADOOR, PIN - 691 523, PATHANAMTHITTA.
3 RETTY CHERIYAN
D/O.M.M.CHERIAN, PMVHS PERINGARA,
PERINGARA P.O. - 689 108,
RESIDING AT PULIMOOTTIL HOUSE,
ANAPARAMPAL NORTH P.O., THALAVADI,
ALAPUZHA DISTRICT - 689 572.
4 MINI GEORGE
D/O.Y.GEORGE, ST.MARYS GHS,
KOZHENCHERY, NOW BRC,
KOZHENCHERRY - 689 641,
RESIDING AT THONDUTHARA,
THEKKEMALA P.O.,
KOZHENCHERI - 689 654.
5 PUSHPA GEORGE
D/O.GEORGE V.DANIEL, ST.THOMAS HSS,
KOZHENCHERRY - 689 641
-71-
WP(C)No.2440 of 2021 & Connected cases.
RESIDING AT VALLIYAVEETTIL HOUSE,
KOZHENCHERY EAST P.O.,
PATHANAMTHITTA DISTRICT, PIN - 689 645.
6 ANITHA ITTY
D/O.JOHN ITTY, ST.MARYS GHS KOZHENCHERY,
RESIDING AT ANJILIVELIL MANALOOR,
KEEZHUKARA, KOZHENCHERY P.O.,
PATHANAMTHITTA DISTRICT - 689 641.
7 MANUJA MATHEW
D/O.K.A.MATHEW, ST.JOHNS HSS ERAVIPEROOR,
NOW BRC, THIRUVALLA, PATHANAMTHITTA,
RESIDING AT MUKKARANATHU,
ERAVIPEROOR P.O.,
THIRUVALLA - 689 542,
PATHANAMTHITTA DISTRICT.
8 RADHIKA V.NAIR
D/O.P.K.VELAYUDHAN NAIR,
ST.JOHNS HSS ERAVIPEROOR P.O.,
NOW BRC THIRUVALLA - 689 542
RESIDING AT KARUKAPARAMBIL,
THALAVADI P.O. - 689 572,
PATHANAMTHITTA DISTRICT.
9 REENA ANNIE GEORGE
D/O.GEORGE THOMAS, ST.JOHNS HSS,
ERAVIPEROOR P.O.,
NOW BRC VENNIKULAM,
RESIDING AT B.TECH TOWN STAR APARTMENT,
FLAT NO.8C , RAILWAY STATION ROAD,
THIRUVALLA - 689 101,
PATHANAMTHITTA DISTRICT.
10 ANIAMMA THOMAS
D/O.P.C.THOMAS,
ST.MARYS GHS KOZHENCHERY - 689 645,
RESIDING AT KUZHIPARAMBIL PUTHENVEEDU,
ELANTHOOR EAST P.O.,
PATHANAMTHITTA DISTRICT.
11 ELIZABATH JOSSY
-72-
WP(C)No.2440 of 2021 & Connected cases.
D/O.ALIAMMA JOSEPH,
ST.JOHNS LPS, ERAVIPEROOR,
RESIDING AT KONNACKAL HOUSE,
THURUTHIKKADU P.O.,
MALLAPPALLY - 689 597,
PATHANAMTHITTA DISTRICT.
12 ELSIE K.THOMAS
D/O.THOMAS, ST.THOMAS UPS ANGADI,
MUNDUKOTTACKAL, RANNI - 689 672 ,
PATHANAMTHITTA DISTRICT
RESIDING AT MUNDUKOTTACKAL HOUSE,
RANNI P.O., PIN - 689 672,
PATHANAMTHITTA DISTRICT.
13 SUSAMMA GEORGE
D/O.P.M.GEORGE,
ST.GEORGE VHSS ATTACHACKEL,
NOW BRC KONNI, PUTHENVEEDU,
ATTACHACKAL P.O., KONNI - 689 692,
PATHANAMTHITTA DISTRICT.
14 DEEPTHI S.
D/O.K.NARAYANAN NAMBOOTHIRY,
HSR PERUNAD, PIN - 689 711,
NOW BRC RANNI PAZHAVANGADI P.O. - 689 673,
PATHANAMTHITTA DISTRICT,
RESIDING AT ANJALI, PERUNAD P.O.,
PATHANAMTHITTA DISTRICT.
15 PREETHA K.R.
D/O.K.RAVEENDRAN NAIR,
H.S.KODUMON - 691 555,
NOW BRC, KONNI, RESIDING AT KULANGARACKAL,
V.KOTTAYAM P.O.,
PATHANAMTHITTA DISTRICT.
16 CINI MOL G.S.
HS KODUMON, PIN - 691 555,
RESIDING AT JYOTHIS,
NELLIMUKAL P.O., PIN - 691 551,
PATHANAMTHITTA DISTRICT.
-73-
WP(C)No.2440 of 2021 & Connected cases.
17 ANITHA N.S.
D/O.T.N.BALACHANDRAN,
TTTM VHSS VADASERIKKARA, NOW BRC,
PATHANAMTHITTA
RESIDING AT POIKAYIL,
THALACHIRA ERAM P.O. - 689 664,
PATHANAMTHITTA DISTRICT.
18 JUNU PHILIP
D/O.V.J.PHILIP, ST.MARYS GHS KOZHENCHERY - 689 641,
PATHANAMTHITTA DISTRICT,
RESIDING AT CHERUVETTOOLAL HOUSE,
COLLEGE ROAD, KOZHENCHERY - 689 641,
PATHANAMTHITTA DISTRICT.
19 SUJA K.
D/O.K.KUTTAPPAN NAIR,
AMRITHA GHS PARAKOD - 691 554,
RESIDING AT PULICKAL,
ARUKALICKAL WEST, VAYALA P.O.,
PARAKOD - 691 554,
PATHANAMTHITTA DISTRICT.
20 SREEKALA P.
D/O.P.N.PADMANABHAN, TKMV UPS,
PANNIVIZHA, ADOOR - 691 523,
PATHAMANTHITTA DISTRICT.
RESIDING AT SASIKALALYAM,
MATHOOR P.O., ADOOR - 689 647,
PATHANAMTHITTA DISTRICT.
21 ANJANA G.S.
D/O.P.K.GOPALAKRISHNAN,
SNDPHSS CHENNERKARA,
RESIDING AT ANJANAM ALINTEVADAKKATHIL,
CHENNERKARA P.O. - 689 503,
PATHANAMTHITTA DISTRICT.
22 AMMINI THOMAS
D/O.T.M.THOMAS,
ST.GEORGE HS OOTTUPARA - 689 691,
NOW BRC THIRUVALLA - 689 101
RESIDING AT PANACHAYIL HOUSE,
-74-
WP(C)No.2440 of 2021 & Connected cases.
MUTHOOR PO.,
THIRUVALLA - 689 107.
23 NISHA B.ANANDHAN
D/O.BABU VIJAYANANDAN,
SNVUPS VALIYAKULAM, CHERUKULANGI P.O.,
RESIDING AT URUMBIL HOUSE,
PUNNACKADU P.O.,
KOZHENCHERI - 689 652.
24 SAIJU ZACHARIAH
D/O.ZACHARIAH, ST.JOSEPH HS,
NARANAMOOZHY, NOW BRC RANNY,
RESIDING AT ARACKAMANNIL,
NARANAMOOZHY,
PATHANAMTHITTA DISTRICT.
25 ANIT JACOB
D/O.RENJI K.JACOB,
KMUPS MALLASSERY - 689 646,
RESIDING AT KARIMARATHINAL,
MALLASSERI P.O. - 689 646,
PATHANAMTHITTA DISTRICT.
26 PRAJIT PRASANNAKUMAR
S/O.PRASANNAKUMAR, SVHS PONGALADY,
THATTAYIL P.O.,
NOW BRC THIRUVALLA - 690 101,
VELAYUDH VIHAR, KOIPURAM - 689 531,
PATHANAMTHITTA DISTRICT.
27 SHAMEEM BABU S.R.
D/O.SHAMSUDEEN, TKMV UP SCHOOL,
PANNIVIZHA, PATHANAMTHITTA DISTRICT,
NOW BRC PANDALAM, RESIDING AT SHAMEEM MANZIL,
KADAKKAD SOUTH PANDALAM.
28 V.G.KISHORE
S/O.GOPINADHAN, HSR PERUNAD - 689 711,
RESIDING AT VAYARANMARUTHICKAL,
KOONAMKARA P.O., PERUNAD - 689 711,
PATHANAMTHITTA DISTRICT.
-75-
WP(C)No.2440 of 2021 & Connected cases.
29 JAYESH J.S.
S/O.K.JANARDHANAKURUP,
SVHS PONGALADY THATTAYIL P.O.,
NOW BRC PATHANAMTHITTA, GK MANDIRAM,
MANNAM NAGAR P.O., PANDALAM - 689 501,
PATHANAMTHITTA DISTRICT.
30 DHANYA R.CHANDRAN
D/O.RAMACHANDRAN NAIR,
PSVPMHSS AYRAVON KONNI - 689 691,
NOW BRC KONNI, MURICKUVELIL HOUSE,
V.KOTTAYAM P.O. - 689 656.
31 NISHA S.
D/O.K.SOMANADHAN, PSVPM HSS AYRAVON KONNI,
AYRAVON P.O., PIN - 689 691
RESIDING AT GEETHA BHAVAN,
NELLIMUKAL P.O., MANAKKALA,
ADOOR - 691 551, PATHANAMTHITTA DISTRICT.
32 GANGA D.
D/O.G.KRISHNAN NAIR,
PSVPM HSS AYRAVON KONNI,
PATHANAMTHITTA DISTRICT,
NOW BRC PANDALAM,
RESIDING AT ASSARIKIZHAKKETHIL,
PAZHANIYOORKONAM, PATTOOR P.O.,
ALAPPUZHA DISTRICT - 690 529.
33 REMYA R.
D/O.SREEDHARAN PILLAI, BRC ADOOR,
PIN 691 523, RESIDING AT SWAPNA NIVAS,
PARACKOD P.O., ADOOR - 691 554,
PATHANAMTHITTA DISTRICT.
34 JAYASREE T.G.
D/O.GOPINADHAN NAIR,
BRC ADOOR - 691 523,
PATHANAMTHITTA DISTRICT,
RESIDING AT SREEPADMAM,
MOONNALAM, ADOOR P.O. - 691 523,
PATHANAMTHITTA DISTRICT.
-76-
WP(C)No.2440 of 2021 & Connected cases.
35 BEEGUM A.MUFEEDA
D/O.LATE I.S.ABDUL HAKKIM,
AMRITA BOYS HS PARAKODE P.O.,
PIN - 691 523, NOW BRC ADOOR,
AL MAMSAR GARDENS ADOOR,
EZHAMKULAM - 691 556,
PATHANAMTHITTA DISTRICT.
36 DEEPAKUMARI S.
D/O.SUKUMARAKURUP,
AMRITA GIRLS HS PARAKODE, PIN - 691 554,
PATHANAMTHITTA DISTRICT.
RESIDING AT THEERTHAM,
ARUKALIKALICKAL WEST,
PARAKOD P.O.- 691 554,
PATHANAMTHITTA DISTRICT.
BY ADVS.
GEORGE POONTHOTTAM (SR.)
SMT.NISHA GEORGE
SRI.VISHNU B.KURUP
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY,
DEPARTMENT OF GENERAL EDUCATION,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 THE DIRECTOR OF GENERAL EDUCATION
JAGATHY, THIRUVANANTHAPURAM - 695 014.
3 SARVA SIKSHA ABHAYAN
SAMAGRA SHIKSHA KERALA, SSA BHAVAN,
NANDAVANAM ROAD,
THIRUVANANTHAPURAM - 695 033,
REPRESENTED BY ITS STATE PROJECT DIRECTOR.
4 THE DIRECTOR EDUCATIONAL OFFICER
PATHANAMTHITTA,
-77-
WP(C)No.2440 of 2021 & Connected cases.
PATHANAMTHITTA DISTRICT - 689 645.
5 THE DISTRICT EDUCATIONAL OFFICER
THIRUVALLA,
PATHANAMTHITTA DISTRICT - 689 111.
6 THE ASSISTANT EDUCATIONAL OFFICER
ADOOR,
PATHANAMTHITTA DISTRICT - 690 504.
7 THE ASSISTANT EDUCATIONAL OFFICER
RANNI,
PATHANAMTHITTA DISTRICT - 689 676.
8 THE ASSISTANT EDUCATIONAL OFFICER
PULLAD,
PATHANAMTHITTA DISTRICT - 689 548.
9 THE ASSISTANT EDUCATIONAL OFFICER
KONNI,
PATHANAMTHITTA DISTRICT - 689 691.
SMT.NISHA BOSE, SR.GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-78-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 6507 OF 2021
PETITIONERS:
1 VINOD M.P.,AGED 50 YEARS
S/O.GOPALAN, SIVAPURAM HSS,
SIVAPURAM P.O., MATTANNUR,
KANNUR DISTRICT,
RESIDING AT NAVANEETHAM,
AYYALLUR, KOLARI P.O., MATTANNUR VIA.,
KANNUR DISTRICT - 670 702.
2 ARUN P.P., AGED 47 YEARS
S/O.P.P.SREEDHARAPANIKKAR,
MEETHALEPUNNAD U.P.SCHOOL,
PUNNAD P.O., IRITTY VIA.,
KANNUR DISTRICT,
RESIDING AT PRANAVAM, PARANGAD,
PUNNAD P.O., IRITTY VIA,
KANNUR DISTRICT.
3 MEERA C.V., AGED 46 YEARS
D/O.A.V.RAMADAS, LPST,
MUTHUKUDA L.P.SCOOL,
MUTHUKUDA, PATTUVAM P.O.,
TALIPARAMBA, KANNUR DISTRICT - 670 143,
RESIDING AT SOUGANDHIKAM,
TRICHAMBARAM,
TALIPARAMBA (PO),
KANNUR DISTRICT - 670 141.
4 SAJIM M.,AGED 44 YEARS
S/O.MOIDU K., UPST,
AZHIKKODE SOUTH U.P.SCHOOL,
AZHIKKODE P.O., KANNUR - 670 009,
RESIDING AT MALARVADI,
-79-
WP(C)No.2440 of 2021 & Connected cases.
MOODADI NORTH P.O., KOYILANDY,
KOZHIKKODE DISTRICT.
5 SAJIDA CHALLAKKARA , AGED 48 YEARS
D/O.ABDURAHIMAN K.P.,
MRUP SCHOOL, MATTUL SOUTH P.O.,
KANNUR - 670 302.
RESIDING AT CHALLAKKARA HOUSE,
BOAT PALAM, AZHIKKAL P.O.,
KANNUR - 670 009.
6 M.P.SUMA, AGED 52 YEARS
D/O.N.P.BALAKRISHNAN,
AZHIKKODE WEST U.P.SCHOOL,
VAIPARAMBA, AZHIKKODE P.O.,
KANNUR DISTRICT,
RESIDING AT KUNNUMPURATH,
ALAVIL P.O., KANNUR - 670 008.
7 REMESAN V.V. , AGED 47 YEARS
S/O.NARAYANAN K.V., LPST,
SREE RAMAVILSAM L.P.SCHOOL,
CHERUTHAZHAM, MANDUR P.O.,
KANNUR DISTRICT,
RESIDING AT VADAKKANMARE VEEDU,
PADANNAPPURAM, VILAYANCODE P.O.,
PILATHARA, KANNUR DISTRICT.
8 RAJANI V.C., AGED 50 YEARS
D/O.VIJAYAKURUP V., VP ORIENTAL H.S.,
CHOKLI, THALASSERY, KANNUR DISTRICT,
RESIDING AT V.M.HOUSE, CHAMPAD P.O.,
KANNUR DISTRICT.
9 ABDUL AZEES, AGED 54 YEARS
S/O.KUHI ABDULLA, MMHSS NEW MAHE,
DRAWING TEACHER, RESIDING AT KUNIYIL HOUSE,
ELAMBILAD, MANIYUR P.O., KANNUR.
10 PREETHA T.P. AGED 49 YEARS
D/O.GOVINDAN T.P.,
PREETHA T.P, HST MATHS,
PRM KOLAVALLOOR HSS, THUVAKKUNNU P.O.,
-80-
WP(C)No.2440 of 2021 & Connected cases.
PANOOR, KANNUR DISTRICT,
RESIDING AT THAMBURAN PARAMBATH,
CHOKLI P.O., THALASSERY,
KANNUR DISTRICT.
11 MUHAMMED M.P., AGED 51 YEARS
S/O.MOIDEEN, VESALA EAST ALP SCHOOL, LPST, ARABIC,
VESALA, CHATTUKAPPARA P.O.,
CHEKKIKKULAM, KANNUR DISTRICT,
RESIDING AT MOTTAKKAL PUTHIYAPURAYIL,
VALAKKAI, KOYYAM P.O.,
KARIMBAM, KANNUR DISTRICT.
12 RANJITH V., AGED 48 YEARS
S/O.BALAN V., HST MATHEMATICS,
PRM KOLAVALLOOR HSS, THUVAKKUNNU P.O.,
PANOOR, KANNUR DISTRICT - 670 693,
RESIDING AT VAIKKILERY HOUSE,
NADAKKUTHAZHA P.O., VADAKARA,
KOZHIKKODE DISTRICT.
13 SHALI KARUVALLIYIL
AGED 44 YEARS
D/O.VASU K., CRCC, CHOKLI BRC,
CHOKLI P.O., KANNUR,
RESIDING AT AROMA HOUSE,
CHOKLI P.O., KANNUR DISTRICT.
14 HEMALATHA P.,AGED 51 YEARS
D/O.BALAKRISHNAN, LP SCHOOL ASSISTANT,
POROR UP SCHOOL, PORORA, MATTANNUR,
KANNUR DISTRICT,
RESIDING AT VANI VIHAR, NALANKERI,
PORORA P.O., MATTANNUR,
KANNUR DISTRICT.
15 RAJASREE S.P., AGED 49 YEARS
D/O.KAPALI NAMBOODIRI S.P., LPST,
KURUMATHUR SOUTH U.P.SCHOOL,
KURUMATHUR P.O., KARIMBAM P.O.,
KANNUR DISTRICT,
RESIDING AT KIZHAKKE PAKKATH ILLAM,
KARIVELLUR P.O., PAYYANNUR,
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KANNUR DISTRICT.
16 LASITHA M., AGED 47 YEARS
D/O.BALAN M., HEADMISTRESS,
GOWRIVILASAM U.P.SCHOOL, CHOVVA P.O.,
KANNUR DISTRICT,
RESIDING AT THATTVAMASI,
THAZHE CHOVVA P.O., KANNUR - 670 018.
17 LISSY M.K. AGED 45 YEARS
D/O.RAVINDRAN K.P., HST MATHS,
MAMBARAM HSS, MAMBARAM P.O.,
THALASSERY, KANNUR DISTRICT
RESIDING AT PARVANAM,
SWAMIKKUNNU, DHARAMADAM P.O.,
THALASSERY, KANNUR DISTRICT.
18 K.V.SANTHOSH KUMAR, AGED 48 YEARS
S/O.M.KUNHIRAMAN, NARAYANA VILSAM A.L.P.SCHOOL,
PERUMANNU, IRIKKUR P.O.,
KANNUR DISTRICT,
RESIDING AT LAKSHMI DEVI MANDIRAM,
KUYILOOR, PADIYOOR, IRITTI VIA.,
KANNUR DISTRICT.
19 GOPAKUMAR K.M. , AGED 50 YEARS
S/O.K.M.MADHAVAN NAMBOODIRI, L.P.S.T.,
NARAYANA VILASAM A.L.P.S.PERUMANNU,
IRIKKUR P.O., KANNUR DISTRICT - 670 592,
RESIDING AT RAMANILAYAM, KOVOOR,
PATTANNUR P.O., KANNUR DISTRICT.
20 SHYLAJA R.K., AGED 53 YEARS
D/O.R.GOPALAN NAMBIAR,
KAMALIYA MADRASSA AUP SCHOOL,
IRIKKUR P.O., KANNUR DISTRICT - 670 593,
RESIDING AT SREESAILAM, PADINJITTAMURI,
MAMBARAM P.O., KANNUR DISTRICT.
21 PRABHAKARAN KAPPATAN, AGED 51 YEARS
S/O.KUNHIRAMAN NAMBIAR, UPSA,
PORORA U.P.SCHOOL, PORORA P.O.,
KANNUR DISTRICT,
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WP(C)No.2440 of 2021 & Connected cases.
RESIDING AT PUTHIYAVEEDU,
PERUNTHARACHAL P.O.,
ULIYIL, KANNUR DISTRICT - 670 702.
22 RAMANI M.V.,AGED 44 YEARS
D/O.K.RAGHAVAN, KKNMA U.P.SCHOOL,
ERUVESSI, IRIKKUR SUB DISTRICT,
ERUVESSI P.O., KANNUR,
RESIDING AT MANJERI VEETIL,
KOOTTAKKALAM, ERUVESSI P.O.,
KANNUR DISTRICT.
23 N.V.SHAJILA, AGED 48 YEARS
D/O.MOHANAN N.V., UPST,
VISHNU VILASAM UP SCHOOL,
PULLOOKKARA P.O., KANNUR DISTRICT,
RESIDING AT INDEEVARAM, PALLOOR P.O.,
MAHE, KANNUR DISTRICT.
24 SUBHA T., AGED 47 YEARS
D/O.T.MADHAVAN NAMBOOTHIRI,
MIM L.P.SCHOOL, MATTOOL NORTH, MATTOOL P.O.,
MADAYI SUB DISTRICT, KANNUR DISTRICT,
RESIDING AT THEKKE KORAMANGALAM,
KAITHAPRAM, MATHAMANGALAM P.O.,
MM BAZAR VIA,
KANNUR DISTRICT - 670 306.
25 ANITHA K. , AGED 52 YEARS
D/O.C.NARAYANAN NAMBIAR, HST,
MOOTHEDATH HIGHER SECONDARY SCHOOL,
TALIPARAMBA, KANNUR DISTRICT - 670 141,
RESIDING AT SOPANAM, PUZHAKULANGARA,
TALIPARAMBA, KANNUR DISTRICT.
26 SHOBHA V.V., AGED 45 YEARS
D/O.K.SREEDHARAN NAMBIAR, HST MALAYALAM,
MOOTHEDATH HIGHER SECONDARY SCHOOL,
TALIPARAMBA, KANNUR DISTRICT - 670 141,
RESIDING AT CHAITHANYAM, PALAKULANGARA,
TALIPARAMBA,
KANNUR DISTRICT.
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WP(C)No.2440 of 2021 & Connected cases.
27 RAJAMALLI O.T., AGED 49 YEARS
D/O.VISWARAJAN T.,
PARASSINIKKADAVU H.S.,
PARASSINIKKADAVU P.O.,
KANNUR DISTRICT, RESIDING AT UDAYAM,
CHEPPANUL ROAD, MUYYAM P.O.,
TALIPARAMBA, KANNUR DISTRICT.
28 REEJA V.P. , AGED 48 YEARS
D/O.ANANDAN P.,
P.R.MEMORIAL KOLAVALLOOR HSS,
RESIDING AT PADIKKALAKANDIYIL,
THUVAKKUNNU P.O., KOLAVALLOOR,
KANNUR DISTRICT.
29 DEEPA C.R., AGED 45 YEARS
D/O.K.KUNHIRAMAKURUP, LPST,
PATHIRIYAD JUNIOR BASIC SCHOOL,
SANKARANELLUR P.O., KUTHUPARAMBA,
KANNUR DISTRICT, RESIDING AT DEEPAPRABHA,
SANKARANELLUR P.O., KUTHUPARAMBA,
KANNUR DISTRICT.
30 BINDU K., AGED 44 YEARS
D/O.K.KUNHIKANNAN, NAVAKERALA L.P.SCHOOL,
KOLILMOOLA, EACHUR P.O.,
KANNUR NORTH SUB DISTRICT, KANNUR,
RESIDING AT AISHWARYA, VATAYAM P.O.,
KAKKATTIL VIA., KOZIKODE DISTRICT.
31 BEENA P.V., AGED 47 YEARS
D/O.P.V.NARAYANAN NAIR, UPST,
TALIPARAMBA NORTH SUB DISTRICT,
TALIPARAMBA P.O., KANNUR - 670 141,
RESIDING AT ARUNODAYAM, PILATHARA P.O.,
KANNUR DISTRICT - 670 504.
32 PRASANNA M., AGED 46 YEARS
D/O.SIVANANDAN, LPSA, GHS BARE,
KASARAGOD DISTRICT,
RESIDING AT K.C.HOUSE,
MATHAMANGALAM BAZAR P.O., KANNUR DISTRICT.
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WP(C)No.2440 of 2021 & Connected cases.
33 VINAYAN V., AGED 45 YEARS
S/O.K.P.CHINADAPODUVAL,
UPST MR U.P.SCHOOL,
MATTUL, MATTUL SOUTH, KANNUR,
RESIDING AT VANNADIL HOUSE,
KARAYIL, KANNUR DISTRICT.
34 SHEEMA P.K., AGED 39 YEARS
D/O.M.GOVINDAN, LPST,
NARATH EAST L.P.SCHOOL,
PAPPINISSERY SUB DISTRICT, NARATH P.O.,
KANNUR, RESIDING AT LAXMI NIVAS,
T.C.GATE, NARATH P.O., KANNUR.
35 BINDU PUTHALATH, AGED 50 YEARS
D/O.K.RAMACHANDRAN, UPST, M.R.U.P.SCHOOL,
MATTOOL SOUTH, KANNUR DISTRICT,
RESIDING AT NADUMUTTATH HOUSE,
ATHIYADAM, SREESHTA P.O., KANNUR.
36 JANARDHANAN O. , AGED 53 YEARS
S/O.M.GOPALAN, UPST
PAMBURUTHI MAPPILA AUP SCHOOL,
TALIPARAMBA SOUTH, SUB DISTRICT,
NARATH P.O., KANNUR DISTRICT,
RESIDING AT DEVASWAM POYIL,
KOLACHERY, KOLACHERY P.O. ,KANNUR.
37 NISHA N., AGED 44 YEARS
D/O.DAMODARAN A.C., UPST,
EDAKKEPPURAM UPS, CHERUKUNNU P.O.,
KANNUR DISTRICT,
RESIDING AT NIVEDYAM, EDAKKEPPURAM CENTRAL P.O.,
CHERUKUNNU, KANNUR DISTRICT.
38 LAKSHANA K.P., AGED 48 YEARS
D/O.K.P.JANARDHANAN,
KUNNURKKA U.P.SCHOOL,
KUNNIRIKKA, PATHIRIYAD P.O.,
PINARAYIVIA., KANNUR DISTRICT,
RESIDING AT KALLYANI NEAR ELAYAVOOR PANCHAYAT OFFICE,
MUNDAYAD P.O., KANNUR DISTRICT.
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WP(C)No.2440 of 2021 & Connected cases.
39 JEENA N.J., AGED 45 YEARS
D/O.NANU, HST MATHS, PRM KOLAVALLOOR HSS,
THUVAKKUNNU P.O., KANNUR DISTRICT,
RESIDING AT SADGAMAYA, PANOOR P.O.,
KANNUR DISTRICT.
40 SEENA P., AGED 42 YEARS
D/O.K.NARAYANAN, LPST,
CHANDAN MEMORIAL ALP SCHOOL,
VELLUR P.O., KANNUR DISTRICT,
RESIDING MAILANCHERY HOUSE,
NEAR GHSS KUNHIMANGALAM, KUNHIMANGALAM P.O.,
KANNUR DISTRICT.
41 PREETHA K.V., AGED 51 YEARS
D/O.UNNIKRISHNAN K.V.,
CHELERI A.U.P.SCHOOL,
CHELERI P.O., KANNUR DISTRICT,
RESIDING AT SREEHARI NILAYAM,
CHELERI P.O., KANNUR DISTRICT.
42 SHIKHA K.,AGED 42 YEARS
D/O.K.VASU, PRM KOLAVALLUR HSS,
KOLAVALLUR, THUVAKKUNNU P.O.,
KANNUR DISTRICT,
RESIDING AT SADGAMAYA,
NEAR SECOND RAILWAY GATE,
THIRUVANGAD P.O., THALASSERY,
KANNUR DISTRICT.
43 DINESH KUMAR K., AGED 55 YEARS
S/O.KUNHIKRISHNAN NAMBOOTHIRI,
K.MAMBARAM HSS, MAMBARAM P.O.,
KUTHUPARAMBA, KANNUR DISTRICT,
RESIDING AT KAVUMKIL HOUSE, PORORA VIA,
MATTANNUR, KANNUR DISTRICT.
44 SUDHEER C.M., AGED 47 YEARS
S/O.C.V.KRISHNA KURUP,
BRC, KUTHUPARAMBA, KUTHUPARAMBA P.O.,
KANNUR DISTRICT,
RESIDING AT AYICHOTH HOUSE,
TEMPLE GATE P.O., MADAPEEDIKA,
-86-
WP(C)No.2440 of 2021 & Connected cases.
KANNUR DISTRICT.
45 ROPPA P., AGED 44 YEARS
D/O.P.PURUSHOTHAMAN,
CRCC, BRC IRITTY, KEEZHUR,
KANNUR - 670 703,
RESIDING AT SANTHOSH BHAVAN,
MELMURINGODY, PERAVOOR,
KANNUR DISTRICT.
46 M.P.NARAYANAN NAMBUDIRI , AGED 48 YEARS
S/O.M.P.GOVINDAN NAMBUDIRI, LANGUAGE TEACHER - HINDI,
VENGARA MAPPILA UP SCHOOL,
VENGARA P.O., PAZHAYANGADI,
KANNUR DISTRICT,
RESIDING AT MOOTHEDATH PERUKKULAM,
KADANNAPPALLY P.O., PILATHARA,
KANNUR DISTRICT.
47 SREEDHARAN J.K., AGED 52 YEARS
S/O.NANU, HST MALAYALAM,
PRM KOLAVALLOOR HSS, THUVAKKUNNU P.O.,
KANNUR DISTRICT,
RESIDING AT DEVIKA, CHERUPARAMBA P.O.,
THUVAKKUNNU, KANNUR DISTRICT.
48 RANJINI K.P., AGED 43 YEARS
D/O.M.K.VASUDEVAN NAMBIAR,
KKNM AUPS ERUVESSI, ERUVESSI P.O.,
CHEMPERY, IRIKKUR SUB DISTRICT,
KANNUR DISTRICT,
RESIDING AT AMRITHAVARSHINI,
ERUVESSI P.O., CHEMPERI VIA.,
KANNUR DISTRICT.
49 JAYANTHI M.V., AGED 46 YEARS
D/O.BALAKRISHNAN M.V., UPST,
KORJAN U.P.SCHOOL, KAKKAD P.O.,
KAKKAD, KANNUR DISTRICT,
RESIDING AT KOTHANHOTH HOUSE,
MANIYOOR P.O., CHEKKIKKULAM,
KANNUR DISTRICT.
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WP(C)No.2440 of 2021 & Connected cases.
50 MINIMOL G., AGED 51 YEARS
D/O.GOPALAKRISHNAN NAIR, UPST,
GAGORE VIDYANIKETHAN GHSS,
TALIPARAMBA, TALIPARAMBA P.O.,
KANNUR DISTRICT,
RESIDING AT GAYATHRI, THRICHAMBARAM,
TALIPARAMBA P.O., KANNUR DISTRICT.
51 SEEMA V.K.,AGED 47 YEARS
D/O.KRISHNAN K.V., HST,
MOOTHEDATH HIGHER SECONDARY SCHOOL,
TALIPARAMBA, KANNUR DISTRICT- 670141,
RESIDING AT THIRUVONAM, KADAMBERI,
KANUL P.O., KANNUR DISTRICT.
52 JALAJA THEKKAN OTHAYOTH
AGED 49 YEARS
D/O.V.V.NARAYANAN, UPST,
AICHUR WEST U.P.SCHOOL, EACHUR P.O.,
KANNUR DISTRICT,
RESIDING AT AREDATH KRISHNA,
EACHUR P.O., KANNUR DISTRICT.
53 DEEPA P.,AGED 49 YEARS
D/O.V.K.BHASKARAN, HST, MAMBARAM HSS,
MAMBARAM, KANNUR DISTRICT,
RESIDING AT SASWATHA DWITHI,
EDAYIL PEEDIKA, PARAL P.O.,
KANNUR DISTRICT.
54 ROSHMA P., AGED 43 YEARS
D/O.KUNHIRAMAN P., HST, MAMBARAM HSS,
MAMBARAM, KANNUR DISTRICT,
RESIDING AT SASWATHA DWITHI,
EDAYIL PEEDIKA, PARAL P.O.,
KANNUR DISTRICT.
55 SURESH BABU P.,AGED 49 YEARS
S/O.KELAN P., CRC CO-ORDINATOR,
KOOTHUPARAMBA BRC, KOOTHUPARAMBA P.O.,
KANNUR DISTRICT,
RESIDING AT PONNATH HOUSE,
THUVAKUNNU P.O., PANOOR VIA.,
-88-
WP(C)No.2440 of 2021 & Connected cases.
KANNUR DISTRICT.
56 A.K.GIRIJA, AGED 40 YEARS
D/O.A.P.KUTTAPPAN, MADAYI SOUTH L.P.SCHOOL,
PAYANGADI P.O., MADAYI SUB DISTRICT,
KANNUR DISTRICT,
RESIDING AT AREETHAYI HOUSE,
KODAKKAD, OLAT P.O.,
KASARGOD DISTRICT.
57 JAYASREE P.P., AGED 52 YEARS
D/O.K.KELAN, JAYASREE P.O., UPST,
KOTTAKUNNU UPS, KOTTAMPALLI,
KANNUR DISTRICT,
RESIDING AT PAYYANATT HOUSE,
IRINAVE P.O., KANNUR DISTRICT.
58 SHAJINA P., AGED 46 YEARS
D/O.K.VASU, UPSA,
VILAKKOTTUR UP SCHOOL,
VILAKKOTTUR P.O., PANOOR SUB DISTRICT,
KANNUR DISTRICT, RESIDING AT SREYAS,
VILAKKOTTUR P.O., KANNUR DISTRICT.
59 NISHA M.NAIR,AGED 50 YEARS
D/O.R.MADHAVAN NAIR, UPST,
ACKIPPARAMBA UP SCHOOL,
CHIRAVAKKU, TALIPARAMBA, KANNUR DISTRICT,
RESIDING AT INDEEVARAM, NEAR SASTHA TEMPLE,
PALAKKULANGARA, TALIPARAMBA,
KANNUR DISTRICT - 670 141.
60 JAYATHILAKAN P.K.,AGED 53 YEARS
S/O.K.T.PADMANABHAN,
V.P.ORIENTAL H.S., CHOKLI,
THALASSERY, KANNUR DISTRICT,
RESIDING AT MUNNAS NALUTHARA P.O.,
MAHE, KANNUR DISTRICT - 673 310.
61 JEEVA K.T.,AGED 38 YEARS
D/O.KUMARAN K.K., LPST,
POOVATHUR NEW L.P.SCHOOL,
KOOTHUPARAMBA SUB DISTRICT,
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WP(C)No.2440 of 2021 & Connected cases.
CHERUVANCHERY, KANNUR DISTRICT,
RESIDING AT CHERIYANDAYIL,
CHENDAYAD, PANOOR,
KANNUR DISTRICT.
62 BEENA P.V.,AGED 53 YEARS
D/O.K.M.KUTTIKRISHNAN NAMBIAR, UPST,
KORJAN U.P.SCHOOL, KAKKAD P.O.,
PAPPINISSERY, KANNUR DISTRICT,
RESIDING AT KRISHNALAYAM,
ELAYAVOOR, VARAM P.O.,
KANNUR DISTRICT.
63 JAYESH C.K.,AGED 45 YEARS
S/O.CHATHU C.H., HEADMASER,
THEKKUMMURU L.P.SCHOOL,
VILAKKOTTOR P.O., THUVAKKUNNU VIA.,
KANNUR DISTRICT,
RESIDING AT PULARI HOUSE,
CHETTAKKANDY, KALLIKKANDY P.O.,
THUVAKKUNNU VIA., KANNUR DISTRICT.
64 SUNITHA C.M.,AGED 45 YEARS
D/O.GOPALAN NAIR C.M., HST SOCIAL SCIENCE,
PRM KOLAVALLUR HSS, THUVAKKUNNU P.O.,
KANNUR DISTRICT,
RESIDING AT SANGEERTHANAM,
THUVAKKUNNU P.O., KANNUR DISTRICT.
65 JALAJA K.V., AGED 51 YEARS
D/O.K.V.NARAYANAN, LPST,
PUZHATHY S.V.L.P.S., ARAYAMBETH,
CHIRAKKAL P.O., KANNUR DISTRICT,
RESIDING AT KOVIL ROAD,
VADASSERY, MATHIL P.O.,
PAYYANNUR VIA, KANNUR DISTRICT.
66 SANDHYA K.T.,AGED 47 YEARS
D/O.V.RAMACHANDRAN NAYANAR,
SIVAPURAM HIGHER SECONDARY SCHOOL,
SIVAPURAM P.O., KANNUR DISTRICT,
RESIDING AT SREENIDHI AYYALLUR,
KOLARI P.O., MATTANNUR,
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KANNUR DISTRICT.
67 PRABHAVATHI V.,AGED 39 YEARS
D/O.KRISHNAN, VANIVILASAM LPS,
THILLENKERY, ULIYIL P.O.,
KANNUR DISTRICT,
RESIDING AT KODUVALLY HOUSE,
EACHUR P.O., KANNUR DISTRICT.
68 MADHU M.P.,AGED 47 YEARS
S/O.KUMARAN M.P., HST SOCIAL SCIENCE,
NAMBARAM HSS, MAMBARAM P.O.,
KANNUR DISTRICT,
RESIDING AT KOYAPPIL HOUSE,
ELANGODE P.O., PANOOR VIA.,
KANNUR DISTRICT.
69 SABITHA P. ,AGED 39 YEARS
D/O.KUNHIRAMAN P., MRUP SCHOOL,
MATTOOL, MADAYI SUB DISTRICT,
KANNUR, RESIDING AT VADEKKE VEETTIL,
KUTHIRUMMAL, KUNHIMANGALAM P.O.,
KANNUR DISTRICT.
70 SUNANDA P.V.,AGED 40 YEARS
D/O.M.KUNHANANDAN NAMBIAR, LPSA,
ONAPARAMBA L.P.SCHOOL, KOTTILA P.O.,
KANNUR DISTRICT, RESIDING AT ERAMAM,
ERAMAM P.O., PAYYANNUR VIA.,
KANNUR DISTRICT.
71 LEESHMA PUTHIYA PURAYIL,AGED 43 YEARS
D/O.NANU K., LPST, VALIYANNUR NORTH U.P.SCHOOL,
VARAM P.O., KANNUR DISTRICT,
RESIDING AT SREENANDANAM,
CHATTUKAPPARA P.O.,
KANNUR DISTRICT.
72 PRATHIBHA K.,AGED 51 YEARS
D/O.V.V.KUNHIRAMAN NAIR, UPSA,
PILATHARA UPS, PILATHARA,
KANNUR DISTRICT,
RESIDING AT GOKULAM, KADANNAPPALLY,
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WP(C)No.2440 of 2021 & Connected cases.
PILATHARA,
KANNUR DISTRICT.
73 SMITHA KOOVAKKA , AGED 51 YEARS
D/O.P.K.RAMU, UPST, KOZHUR U.P.SCHOOL,
ERUVATTY VIA., KADIRUR,
THALASSERY NORTH SUB DISTRICT, KANNUR
RESIDING AT BHAVANA, ERUVATTY P.O.,
KADIRUR VIA., KANNUR DISTRICT.
74 SHYADISH M.K.,AGED 40 YEARS
S/O.V.P.DAMODARAN NAIR,
MUZHAPPILANGAD L.P.SCHOOL,
MUZHAPPILANGAD P.O.,
KANNUR DISTRICT,
RESIDING AT MANHOLIKKANDY HOUSE,
SIDHSMAJAM P.O., VADAKARA,
KOZHIKKODE DISTRICT.
75 BABU BIJITH M.,AGED 48 YEARS
S/O.DASAN MAROLI, UPST, KOZHUR U.P.SCHOOL,
ERUVATTY P.O., THALASSERY NORTH SUB DISTRICT,
KANNUR DISTRICT,
RESIDING AT SREE KRISHNA, UMMANCHIRA P.O.,
THALASSERY, KANNUR DISTRICT.
76 ANITHA E.,AGED 47 YEARS
D/O.KRISHNAN K.V., LPST,
MANGAT L.P.SCHOOL, KALLIASSERY P.O.,
KANNUR, RESIDING AT AIVEE,
KARINKALKUZHI, KOLACHERY P.O.,
KANNUR DISTRICT.
77 NISHA K.
D/O.KUNHIKANNAN, LPST,
POOVATHUR NEW L.P.SCHOOL,
CHERUVANCHERY P.O., KANNUR DISTRICT,
RESIDING AT PANJAKSHARI,
CHERUVANCHERY P.O., KANNUR DISTRICT.
78 MINI M.V.,AGED 40 YEARS
D/O.C.NARAYANAN, UPST,
PATTUVAM U.P.SCHOOL, PATTUVAM P.O.,
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WP(C)No.2440 of 2021 & Connected cases.
TALIPARAMBA, KANNUR DISTRICT,
RESIDING AT GOVINDAM,
MUKKUNNU, KUPPAM P.O.,
TALIPARAMBA, KANNUR DISTRICT.
79 LATHA E.V.,AGED 52 YEARS
D/O.RAMAN M.K., LPST,
ACKIPARAMBA U.P.SCHOOL,
TALIPARAMBA NORTH, CHIRAVAKKU,
KANNUR DISTRICT, RESIDING AT KALYAN,
CHERAT, EDAT P.O.,
KANNUR DISTRICT.
80 NEETHI P.,AGED 43 YEARS
D/O.P.BALAN, UPST, KOZHUR U.P.SCHOOL,
ERUVATTY P.O., KANNUR DISTRICT,
RESIDING AT ENTE VEEDU, MYLULLI,
PATHIRIYAD P.O., KANNUR DISTRICT.
81 HEMABINDU N.P.,AGED 50 YEARS
D/O.KUNHIKANNAN NAIR N.P.,
WARDHA MODEL U.P.SCHOOL, THAYYIL P.O.,
KANNUR DISTRICT,
RESIDING AT NEERANJANAM,
PANTHALAYANI, KOYILANDY P.O.,
KOZHIKKODE DISTRICT.
82 REJEESH K.R. ,AGED 38 YEARS
S/O.RAJAMANI, LPST,
KANHIRANGAD A.L.P.SCHOOL,
KANHIRANGAD P.O., KANNUR DISTRICT,
RESIDING AT KUNNEL PARAMBIL,
ALAKODE P.O., ALAKODE, KANNUR DISTRICT.
83 SHIHAB PULUCKOOL,AGED 37 YEARS
S/O.IBRAHIM K., ONAPARAMBA L.P.SCHOOL,
ONAPARAMBA, KOTTILA P.O.,
EZHOME, KANNUR DISTRICT,
RESIDING AT PULUCKOOL HOUSE,
KOTTILA P.O., EZHOME, KANNUR DISTRICT.
84 ANITHA V.,AGED 43 YEARS
D/O.V.V.BALAN NAMBIAR,
-93-
WP(C)No.2440 of 2021 & Connected cases.
GUPS KANNIVAYAL, KANNIVAYAL P.O.,
KASARGOD DISTRICT, RESIDING AT MEERA NIVAS,
THATTERI, CHUZHALI P.O.,
TALIPARAMBA, KANNUR DISTRICT.
85 RAMAKRISHNAN M.V. ,AGED 39 YEARS
S/O.KRISHNA MARAR M.P., LPST,
G.M.UPS, TIRUR P.O., MALAPPURAM DISTRICT,
RESIDING AT MEETHALE VEETTIL,
KAVUMBAYI, KOOTTUMUGHAM P.O.,
SREEKANDAPURAM, KANNUR DISTRICT.
86 BEENA MANHARI, AGED 47 YEARS
D/O.LATE V.BALAKRISHNAN NAMBIAR,
MUNDAYAMPARAMBA DEVASWOM LPLS,
MUNDAYAMPARAMBA, PAYAM VIA.,
KANNUR DISTRICT,
RESIDING AT CHANDRALAYAM,
PAYAM EAST, P.O., PAYAM,
KANNUR DISTRICT.
87 RAMESHAN E.P.,AGED 52 YEARS
S/O.BHARATHAN N.P., LPST,
KORAJAN U.P.SCHOOL, KAKKAD P.O.,
KANNUR DISTRICT,
RESIDING AT ELLATH PURAYIL,
PALAKULANGARA, TALIPARAMBA P.O.,
KANNUR DISTRICT.
88 JENNY P.,AGED 35 YEARS
D/O.PONNATH KUMARAN, LPST,
T.P.G.MEMORIAL U.P.SCHOOL,
KANNAMCODE, THUVAKKUNNU P.O.,
PANOOR SUB DISTRICT,
KANNUR DISTRICT,
RESIDING AT SHIJU NIVAS,
PATHYAKUNNU P.O.,
KANNUR DISTRICT.
89 PRINCY POYIL ,AGED 34 YEARS
D/O.KANARAN, LPST,
THENDAPARAMBA L.P.SCHOOL,
KADAVATHUR P.O., THALASSERY,
-94-
WP(C)No.2440 of 2021 & Connected cases.
KANNUR DISTRICT,
RESIDING AT KEY PEE CEE,
THENDAPARAMBATH, KADAVATHUR P.O.,
KANNUR DISTRICT.
90 VEENADEVI R.K.,AGED 47 YEARS
D/O.KRISHNAN, UPST,
KURUMATHUR SOUTH U.P.SCHOO,
KURUMATHUR P.O., KARIMBAM,
TALIPARAMBA, KANNUR DISTRICT,
RESIDING AT ASWATHY NIVAS,
VAITHALA ROAD, KURUMATHUR P.O.,
KARIMBAM, KANNUR DISTRICT.
91 LIJINA K.K. ,AGED 35 YEARS
D/O.K.GOPI, SREE JANARDHANA L.P.SCHOOL,
MURINGODI, PERAVOOR VIA.,
MEL MURINGODI P.O.,
KANNUR DISTRICT,
RESIDING AT VIPANCHIKA,
PERUVAMPARAMBA VIA,
PADIYOOR P.O.,
KANNUR DISTRICT.
92 MUBEENA K. ,AGED 33 YEARS
D/O.T.MOIDU, LPLST,
CHAPPARAPPADAVA A.L.P.SCHOOL,
CHAPPARAPPADAV P.O., KANNUR DISTRICT,
RESIDING AT ZUHRA MANZIL,
THUPRA, CHAPPARAPPADAVU P.O.,
KANNUR DISTRICT.
93 KHADEEJA K.V.,AGED 39 YEARS
D/O.ABOOBACKER P.,
CRCC, NLOCK RESOURCE CENTRE,
TALIPARAMBA NORTH,
TAGORE VIDYANIKETHAN GVHSS,
TALIPARAMBA, KANNUR DISTRICT,
RESIDING AT KAPIYAR VALAPIL,
MANGARA BADARIYYA NAGAR,
CHAPPARAPADAVU P.O.,
TALIPARAMBA, KANNUR DISTRICT.
-95-
WP(C)No.2440 of 2021 & Connected cases.
94 NIMMY M.P.AGED 38 YEARS
D/O.C.K.GOVINDAN, LPST,
MUZHAPPILANGAD L.P.SCHOOL,
MUZHAPPILANGAD P.O.,
KANNUR DISTRICT,
RESIDING AT THEJUS, BAVODE,
BAVODE P.O., KANNUR DISTRICT.
95 SAJNA B.K.,AGED 47 YEARS
D/O.B.K.KUNHI KRISHNAN NAMBIAR,
TPGM UP SCHOOL, KANNANCODE,
THUVAKKUNNU P.O.,
KANNUR DISTRICT,
RESIDING AT BENNAPALAM KANDIYIL,
CHERUPARAMBA P.O., THUVAKKUNNU,
KANNUR DISTRICT.
96 REMYA C.K.,AGED 34 YEARS
D/O.PADMANABHAN C.V., LPST,
ALPS CHITTADI, CHITTADI P.O.,
ALAKODE, KANNUR DISTRICT,
RESIDING AT SREENILAYAM,
ARANGAM, ALAKODE P.O.,
KANNUR DISTRICT.
97 SUNITHA KUMARI E.P.,AGED 47 YEARS
D/O.BHASKARAN P., LPST,
PALLIPROM U.P.SCHOOL, MUNDAYAD P.O.,
KANNUR NORTH SUB DISTRICT,
KANNUR DISTRICT,
RESIDING AT DWARAKA,
CHALA EAST P.O.,
KANNUR DISTRICT.
98 MANJULA C.K.,AGED 47 YEARS
D/O.P.MURALEEDHARA RAJAW,
BLOCK RESOURCE CENTRE,
PAPPINISSERY RAILWAY STATION ROAD,
CHUNGAM, PAPPINISSERY, KANNUR DISTRICT,
RESIDING AT KIZHAKKE KOTTARAM,
CHIRAKKAL P.O., KANNUR DISTRICT.
99 JISHA P.,AGED 36 YEARS
-96-
WP(C)No.2440 of 2021 & Connected cases.
D/O.K.VIJAYAN, LPST,
THATTIODE NORTH L.P.SCHOOL,
MATTANNUR SUB DISTRICT,
THATTIODE, KOODALI P.O.,
KANNUR DISTRICT,
RESIDING SOUPARNIKA, KOTTOOR,
SREEKANDAPURAM, KANNUR DISTRICT.
BY ADVS.
GEORGE POONTHOTTAM (SR.)
SMT.NISHA GEORGE
SRI.A.L.NAVANEETH KRISHNAN
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY THE SECRETARY,
DEPARTMENT OF GENERAL EDUCATION,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 THE DIRECTOR OF GENERAL EDUCATION
JAGATHY, THIRUVANANTHAPURAM - 695 014.
3 SARVA SIKHS ABHAYAN
SAMAGRA SHIKSHA KERALA, SSA BHAVAN,
NANDAVANAM ROAD, THIRUVANANTHAPURAM - 695 033,
REPRESENTED BY ITS STATE PROJECT DIRECTOR.
4 THE DISTRICT EDUCATIONAL OFFICER
THALASSERRY, KANNUR DISTRICT - 670 101.
5 THE DISTRICT EDUCATIONAL OFFICER
KANHANGADU, KASARGODE DISTRICT - 671 315.
6 THE DISTRICT EDUCATIONAL OFFICER, KANNUR - 670 001.
7 THE ASSISTANT EDUCATIONAL OFFICER
IRITTY, KANNUR DISTRICT - 670 703.
8 THE ASSISTANT EDUCATIONAL OFFICER
-97-
WP(C)No.2440 of 2021 & Connected cases.
TALIPARAMBA NORTH, KANNUR DISTRICT - 670 141.
9 THE ASSISTANT EDUCATIONAL OFFICER
PAPPINISSERY, KANNUR DISTRICT - 670 561.
10 THE ASSISTANT EDUCATIONAL OFFICER
MADAYI, KANNUR DISTRICT - 670 304.
11 THE ASSISTANT EDUCATIONAL OFFICER
THALASSERRY SOUTH, KANNUR DISTRICT - 670 101.
12 THE ASSISTANT EDUCATIONAL OFFICER
CHOKLI, KANNUR DISTRICT - 670 672.
13 THE ASSISTANT EDUCATIONAL OFFICER
MATTANNUR, KANNUR DISTRICT - 670 702.
14 THE ASSISTANT EDUCATIONAL OFFICER
PAYYANNUR, KANNUR DISTRICT - 670 633.
15 THE ASSISTANT EDUCATIONAL OFFICER
KANNUR SOUTH, KANNUR DISTRICT - 670 601.
16 THE KUTHUPARAMBA EDUCATIONAL OFFICER
THALASSERY NORTH, KANNUR DISTRICT - 670 001.
17 THE ASSISTANT EDUCATIONAL OFFICER
CHITTARICKAL, KANNUR DISTRICT - 670 101.
18 THE ASSISTANT EDUCATIONAL OFFICER
PANOOR, KANNUR DISTRICT - 670 692.
19 THE ASSISTANT EDUCATIONAL OFFICER
TIRUR, MALAPPURAM DISTRICT - 676 101.
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING ON
21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-98-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 7412 OF 2021
PETITIONERS:
1 ANILKUMAR K., AGED 48 YEARS
S/O.CHATHU M.K., AMUPS EDAKKULAM,
THIRUNAVAYA, MALAPPURAM DISTRICT,
RESIDING AT KARIMBACHERI HOUSE,
KAKKATTIL (PO), VATAKARA (VIA),
KOZHIKODE DISTRICT - 673 507.
2 MOHAMED SAGEER M.,AGED 47 YEARS
S/O.ABDUSSALAM M., AMLPS KAITHAVALAPPA,
TIRUR, MALAPPURAM(DISTRICT),
RESIDING MUTHANIKATT HOUSE,
KOTT, TIRUR (PO), MALAPPURAM DISTRICT.
3 SUMAYYA BEEGAM K.V., AGED 49 YEARS
D/O.KUNJAHAMMED, NEW UP SCHOOL,
ESWARAMANGALAM, PONNANI - 679 573,
MALAPPURAM DISTRICT,
RESIDING AT MAROLIYIL HOUSE,
VALAYAMKULAM, KOKKUR (PO),
MALAPPURAM DISTRICT.
4 MOHANAN P.K., AGED 51 YEARS
S/O.KANNAN NAIR P.K., NEW UP SCHOOL,
ESWARAMANGAM,
ESWARAMANGALAM (PO), PIN - 679 573,
PONANI, MALAPPURAM,
RESIDING AT PUTHENPURA KUNIYIL HOUSE,
VELLIKULANGARA,
ORAKKATTERY (PO) - 673 501,
VATAKARA, KOZHIKODE.
5 GITTY GEOGE K., AGED 48 YEARS
-99-
WP(C)No.2440 of 2021 & Connected cases.
D/O.K.P.GEORGE,
NEW UPS ESWARAMANGALAM (PO) 679 573,
PONANI, MALAPPURAM
RESIDING AT CHERUVATHOOR (H),
CHERUKUNNU, KUNNAMKULAM (PO),
PINCODE - 680 503, TRICHUR (DISTRICT).
6 SALMA C.P., AGED 47 YEARS
D/O.UMMAR C.P., CMAM LPS CHINAKKAL,
RANDATHANI P.O. - 676 510 PIN,
MALAPPURAM DISTRICT,
RESIDING AT DHARUL HUDHA,
RANDATHANI P.O. - 676 510 PIN,
MALAPPURAM DISTRICT.
7 MANOJ KUMAR P.S., AGED 50 YEARS
S/O.P.SURESH MASTER,
AUP SCHOOL POOKKOTTUR P.O.,
MALAPPURAM DISTRICT - 673 617
RESIDING MALAYITHODI (H),
KONDOTTY P.O.,
MALAPPURAM DISTRICT - 673 638.
8 PRASANTHKUNNUMMAL, AGED 42 YEARS
S/O.SANKARAN, DVAUPS ARIYALLUR,
ARIYALLUR (PO), MALAPPURAM - 676 312,
RESIDING AT PUTHIYOTTIL HOUSE,
CHORODE P.O., VATAKARA,
CALICUT - 673 106.
9 SOBHANA A.B., AGED 51 YEARS
D/O.BALARAMA A.,
B.T.M.A.M.U.P.SCHOOL PENGAD,
P.O.PUTHUKKODE, PINCODE - 673 633,
MALAPPURAM DISTRICT,
RESIDING AT NEELAMBARI,
VENNAYOOR AYIKKARAPPADI P.O.,
PIN- 673 637, MALAPPURAM DISTRICT.
10 GAYATHRI B.,AGED 45 YEARS
D/O.PARAMESHWARAN NAIR K.M.,
A.M.L.P.S.KOTTANTHALA, ULLANAM,
PARAPPANANGADI - 676 303
-100-
WP(C)No.2440 of 2021 & Connected cases.
RESIDING AT LAKSHMISADANAM,
THRIKKULAM, AMPALAPPADI,
CHEMMAD, TIRURANGADI P.O.,
MALAPPURAM - 676 306.
11 SOBHA T.,AGED 50 YEARS
D/O.LATE KUNCHUNNI T.,
A.M.U.P.S.EDAKKULAM,
THIRUNNAVAYA P.O., PIN - 676 301,
MALAPPURAM DISTRICT,
RESIDING AT MACHATHETHIL,
NADUVATTAM P.O., KUTTIPPURAM VIA.,
MALAPPURAM DISTRICT.
12 SURENDRAN C.,AGED 51 YEARS
S/O.KANARAN, KOTT AMUP SCHOOL,
TIRUR - 676 101, MALAPPURAM DISTRICT,
RESIDING AT CHULLIYIL (HOUSE),
AYANIKKAD (PO), IRINGAL (VIA),
KOZHIKKODE DISTRICT (PIN) - 673 521.
13 SOUBIDA YOGIAN, AGED 49 YEARS
D/O.HAMZA YOGIAN, WORKING AS AMLPS,
EDACHALAM, PERASANNUR P.O.,
KUTTIPPURAM SUB DISTRICT,
MALAPPURAM DISTRICT, PIN - 679 571,
RESIDING AT SANIN MANZIL,
PO KUTTIPPURAM, ATAHANI BAZAR,
MALAPPURAM DISTRICT - 679 571.
14 RASIYA K.G., AGED 45 YEARS
D/O.POCKER K.G., RESIDING AT KURUNIYAN HOUSE,
POOKKOTTUR, POOKKOTTUR P.O.,
MALAPPURAM (DISTRICT), PIN - 676 517.
15 M.RAMESH BABU,AGED 50 YEARS
S/O.P.NARAYANA KURUP,
DVAUPS ARIYALLUR, PARAPPANANGADI,
MALAPPURAM DISTRICT,
RESIDING AT PULLOT MADATHIL (HO)
PO KURIKKILAD, VATAKARA,
KOZHIKODE DISTRICT - 673 104.
-101-
WP(C)No.2440 of 2021 & Connected cases.
16 REENA N.,AGED 45 YEARS
D/O.K.P.ACHUTHAN NAIR, DVAUPS ARIYALLUR,
MALAPPURAM (DISTRICT), PIN - 676 312,
RESIDING AT ACHUTHAM (HOUSE),
WEST HILL (PO), KOZHIKODE, PIN - 673 005.
17 ABDUL MAJEED P.,AGED 52 YEARS
S/O.KUNHOYINKUTTY (LATE),
AMLPS PUTHUPADAM, (PO), AYIKKARAPPADI,
(VIA) PULIKKAL - 673 637,
MALAPPURAM DISTRICT,
RESIDING AT VARIYANTHODI (HOUSE),
(PO) K.V.KAVU, (VIA) PULIKKAL,
MALAPPURAM - 673 637.
18 A.K.NISHA, AGED 45 YEARS
D/O.LATE RADHAKRISHNA MENON,
P.U.U.P.S.KANHIRAMUKKU,
KANHIRAMUKKU (PO), PIN - 679 584,
MALAPPURAM DISTRICT,
RESIDING AT KAKKADATH HOUSE,
KANHIRAMUKKU (P.O.),
MALAPPURAM DISTRICT - 679 584.
19 MARIYUMMA N.,AGED 55 YEARS
D/O.MOIDEENKUTTY HAJI, AUPS POOKKOTTUR,
POOKKOTTUR (PO) - 676 517,
RESIDING AT NANATH HOUSE,
POOKKOTTUR, POOKKOTTUR P.O.,
PIN - 676 517, MALAPPURAM DISTRICT.
20 NOORJAHAN P.,AGED 49 YEARS
D/O.MUHAMMED P., URC PONNANI,
GLPS VELEERI - 679 577,
MALAPPURAM DISTRICT,
RESIDING AT ILLATHEL HOUSE,
PANAMPAD WEST, PURANGU (PO),
MALAPPURAM (DISTRICT) - 679 583.
21 SAJINI KOMBATH, AGED 47 YEARS
D/O.MADHAVAN, CHMKMUPS KUNDOOR,
NANNAMBRA (PO) THEYYALINGAL VIA.,
MALAPPURAM (DT) - 676 320,
-102-
WP(C)No.2440 of 2021 & Connected cases.
RESIDING AT VILAKKUMADATHIL HOUSE,
KAKKUR (PO), KOZHIKODE (DISTRICT) - 673 613.
22 LATHA K.,AGED 44 YEARS
D/O.RADHAKRISHNAN, CHMKM UP SCHOOL,
KUNDOOR, NANAMBRA (PO),
THEYYALINGAL VIA,
MALAPPURAM (DISTRICT) - 676 320,
RESIDING AT THEKKUMKARA HOUSE,
NIRAMARUTHUR (PO), TIRUR,
MALAPPURAM - 676 109.
23 NAJMUSSEATHA A.K.,AGED 45 YEARS
D/O.SAITHALAVI A., MMALPS
VADAKKANGARA P.O. - 679 324,
RESIDING AT PULLOT HOUSE,
KADANNAMANNA (PO),
MALAPPURAM DISTRICT.
24 JYOTHI N.,AGED 45 YEARS
D/O.N.NARAYANAN, D.V.A.U.P.S.ARIYALLUR,
ARIYALLUR P.O. - 676 312,
MALAPPURAM DISTRICT,
RESIDING AT MUTHIRAPARAMBATH HOUSE,
ARIYALLUR P.O. - 676 312,
MALAPPURAM DISTRICT.
25 USMANALI V.,AGED 48 YEARS
S/O.HAMZA V., ASMHSS VELLIYANCHERY,
VELLIYANCHERY (PO) 679 326,
MALAPPURAM, RESIDING AT VALIYATHODI HOUSE,
KARKKIDAMKUNNU (PO) - 678 601,
PALAKKAD DISTRICT.
26 NOWFAL K.,AGED 47 YEARS
S/O.FAZLURAHIMAN K., AMLPS OLIPPUZHA,
EDAYATTUR P.O., MALAPPURAM,
RESIDING AT KORATH HOUSE,
KARKKIDAMKUNNU POST - 678 601,
PALAKKAD DISTRICT.
27 LAILA BEEGAM POOKAYIL ,AGED 41 YEARS
D/O.MOHIDEEN HAJI POOKKAYIL,
-103-
WP(C)No.2440 of 2021 & Connected cases.
NEDUVA SOUTH AMLPS, NEDUVA (PO),
CHIRAMANGALAM - 676 303,
MALAPPURAM(DIST.) ,
RESIDING AT VAYAKKARATH (H),
PUTHUR PALLIKKAL (P.O.),
THENHIPPALAM - 673 636,
MALAPPURAM DISTRICT.
28 SUDHARMA P.K.,AGED 48 YEARS
D/O.VELAYUDHAN NAIR P.K., AUPS PATTERKULAM,
MALAPPURAM DISTRICT,
MANJERI (NARUKARA POST) - 676 122,
MALAPPURAM, RESIDING AT DEVIKRIPA HOUSE,
KARUVAMBURAM WEST P.O., MANJERI,
MALAPPURAM, KERALA - 676 123.
29 SOMASUNDARAN M.,AGED 43 YEARS
S/O.CHANDRANNAIR M. (LATE),
AMLPS OLIPUZHA, 679 326,
MELATUR, MALAPPURAM (DISTRICT),
RESIDING AT GOURISADAN,
THATTARAKKAD, PUTHANANGADI (PO),
ANGADIPPURAM,
MALAPPURAM DISTRICT - 679 321.
30 ASMABI C.P.,AGED 45 YEARS
D/O.MUHAMMED KUTTI HAJI C.P.,
AUPS PATTERKULAM, NARUKARA P.O.,
MANJERI, MALAPPURAM - 676 122,
RESIDING AT PUTHALATH HOUSE,
NARUKARA POST, MANJERI - 676 122,
MALAPPURAM.
31 LEELA A.,AGED 54 YEARS
D/O.A.APPU, A.S.M.H.S.VELLIYANCHERY,
VELLIYANCHERY P.O.,
MALAPPURAM DISTRICT - 679 326,
RESIDING AT MANGALATHODI HOUSE,
MELATTUR P.O., MALAPPURAM DISTRICT - 679 326.
32 SHEEJA P.R.,AGED 47 YEARS
D/O.RAVEENDRANADHAN P.,
BLOCK RESOURCE CENTER (BRC),
-104-
WP(C)No.2440 of 2021 & Connected cases.
EDAPPAL (PO) EDAPPAL,
MALAPPURAM DISTRICT - 679 576,
(PARENT SCHOOL, NEWUPS,
ISWARAMANGALAM (PO), PONNANI,
MALAPPURAM DISTRICT,
RESIDING AT PANCHAKSHARI (HOUSE)
POST - TAVANUR,
MALAPPURAM DISTRICT (PIN) - 679 573.
33 PRIYA V.K.,AGED 45 YEARS
D/O.N.SREEDHARAN, SVJBS KUTTIPPALA,
VATTAMKULAM P.O., KUTTIPPALA,
MALAPPURAM DISTRICT - 679 578,
RESIDING AT KURUPPATH HOUSE,
TRITHALA P.O., THRITHALA - 679 534,
PALAKKAD DISTRICT.
34 RAJIMOLE M.R.,AGED 46 YEARS
D/O.RAGHAVAN M.T., VANNERY HSS,
PUNNAYURKULAM, PERUMPADAPPA (PO),
MALAPPURAM (DISTRICT),
RESIDING AT MAKKALIKKAL (H),
CHERUVATHANI, ANJOOR (PO),
THRISSUR DISTRICT.
35 SAFEEKATH V.C.,AGED 53 YEARS
D/O.MUHAMMAD ALI V.C.,
IOHSS EDAVANNA, EDAVANNA (PO),
PIN - 676 541, MALAPPURAM DISTRICT,
RESDING AT THODUKARA (HOUSE),
SOUTH PUTHALAM, AREEKODE (P.O.),
MANJERI (VIA), MALAPPURAM DISTRICT.
36 SHEEBA C.,AGED 49 YEARS
D/O.GOPALAN NAMBIAR, DVAUPS,
ARIYALLUR, ARIYALLUR (PO),
MALAPPURAM (DISTRICT) - 676 312,
RESIDING AT HARISREE (HO),
PANTHALAYANI, KOYILANDY,
CALICUT (DISTRICT), PIN - 673 305.
37 MANSOOR ALI KHAN E.M.,AGED 45 YEARS
S/O.E.MOHAMMED (LATE),
-105-
WP(C)No.2440 of 2021 & Connected cases.
ASMHSS VELLIYANCHERRY,
VELLIYANCHERY P.O., MELATTUR VIA.,
MALAPPURAM DISTRICT - 679 326,
RESIDING AT ELAMPULAVIL HOUSE,
VELLIYANCHERY P.O.,
MELATTUR VIA, MALAPPURAM DISTRICT - 679 326.
38 HAMZA V.,AGED 49 YEARS
S/O.MOHAMMED V (LATE),
ASMHSS VELLIYANCHERY,
VELLIYANCHERY P.O., MELATTUR VIA.,
MALAPPURAM DISTRICT - 679 326,
RESIDING AT VENGASSERI HOUSE,
VADAKKANGARA P.O., MANKADA VIA.,
MALAPPURAM DISTRICT.
39 HASEENA M.,AGED 43 YEARS
D/O.ALAVI, IOHSS EDAVANNA,
EDAVANNA P.O. - 676 541,
MALAPPURAM DISTRICT,
RESIDING AT PANANGATTU (H),
PATHIRIYAL (PO),
MALAPPURAM DISTRICT.
40 RAMADEVI C.,AGED 49 YEARS
D/O.ACHUTHAN NAIR C.,
VENNACODE A.U.P.S.,
KAVANUR, AREEKODE (SUB),
MALAPPURAM DISTRICT - 673 639,
RESIDING AT SREELAKAM HOUSE,
KAVANUR POST, AREEKODE VIA.,
MALAPPURAM DISTRICT.
41 K.K.MEENA,AGED 48 YEARS
D/O.K.K.KARAPUNNI, VENNACODE A.U.P.S.,
KAVANUR, KAVANUR (PO),
MALAPPURAM DISTRICT,
RESIDING AT AMBADY HOUSE,
MUKKAM (POST), MUKKAM (VIA),
KOZHIKODE DISTRICT - 673 602.
42 LISY K.A., AGED 46 YEARS
D/O.K.N.ANTONY, URC PONNANI,
-106-
WP(C)No.2440 of 2021 & Connected cases.
GLPS VELEERI, PONNANI - 679 577,
RESIDING AT VADAKKEN HOUSE,
PERAKAM (PO), CHAVAKKAD,
THRISSUR (DISTRICT).
43 BUSHRA K.,AGED 47 YEARS
D/O.K.KUNCHALI, DVAUPS ARIYALLUR,
ARIYALLUR (PO),
MALAPPURAM DISTRICT,
RESIDING AT KUNDUMADAYIL HOUSE,
NORTH MUTHUR, TIRUR (PO) - 676 101,
MALAPPURAM DISTRICT.
44 SINDHU T.,AGED 44 YEARS
D/O.GANGADHARAN NAIR,
VELLIYANCHERY (P.O.),
MALAPPURAM DISTRICT,
RESIDING AT AJANTHA,
MELATTUR P.O.,
MALAPPURAM DISTRICT, PIN - 679 326.
45 CHITHRA K.,AGED 44 YEARS
D/O.RAGHAVAN K.M., A.M.U.P.S.VAIRANKODE,
VAIRANKODE (P.O.), MALAPPURAM (DISTRICT),
RESIDING AT VAISHNAVAM (P.O.),
VAIRANKODE, THIRUNNAVAYA (VIA),
MALAPPURAM (DISTRICT) - 676 301.
46 SABIRA K.C.,AGED 44 YEARS
D/O.MOHAMMED K.C., KOTT A.M.U.P.S.,
TIRUR, MALAPPURAM (DISTRICT),
RESIDING AT MUTHANIKKATT HOUSE,
KOTT, TIRUR, TIRUR (P.O.),
MALAPPURAM DISTRICT.
47 SHAHEER K.,AGED 53 YEARS
S/O.LATE K.MOIDU, AUPS PATTERKULAM,
NARUKARA (PO), MALAPPURAM DISTRICT,
RESIDING AT BULLATH MAHAL,
MONGAM (PO), MALAPPURAM DISTRICT.
48 P.MANI,AGED 49 YEARS
S/O.LATE P.APPANI, BRC MANKADA,
-107-
WP(C)No.2440 of 2021 & Connected cases.
CHERIYAM, MANKADA, KOOTTIL (PO),
MALAPPURAM DISTRICT,
RESIDING AT PARATHODI HOUSE,
PARAVAKKAL, AMBALAPPADI,
KADUNGAPURAM P.O., ANGADIPURAM (VIA),
MALAPPURAM DISTRICT.
49 RAHMA M.,AGED 39 YEARS
D/O.MOHAMMED ISMAIL, BRC TIRUR,
BP ANGADI, MALAPPURAM DISTRICT,
RESIDING AT PAZHAYA PUTHAN VEETTIL (H),
VETTOM - ALISSERY, VETTOM,
MALAPPURAM DISTRICT.
50 NAJMA P.,AGED 39 YEARS
D/O.SIDHIQUE P., KVUPS KAKKIDIPPURAM,
ALAMCODE P.O., MALAPPURAM DISTRICT,
RESIDING AT CHERIYATH VALAPPIL HOUSE,
P.O.ERAVAKKAD, KUMARANELLUR (VIA),
PALAKKAD DISTRICT.
51 VINUMOL PANGOTTU, AGED 43 YEARS
D/O.VELAYUDHAN P., S.V.H.S.PALEMAD, MALAPPURAM,
RESIDING THOTTASSERY HOUSE, NALLAMTHANNI (PO),
PULLIYIL, MALAPPURAM DISTRICT.
52 SHAMNA M., AGED 37 YEARS
W/O.SALEEM, AMLPS, EDAPPULAM,
CHATHANGOTTUPURAM (PO),
MALAPPURAM DISTRICT,
RESIDING AT POTTAYIL HOUSE,
EDAPPULAM, CHATHANGOTTUPURAM P.O.,
MALAPPURAM DISTRICT.
53 ARUNA P.,AGED 36 YEARS
D/O.ARAVINDHAKSHAN,
AMLPS POOKARATHARA, P.O.KOLOLAMBA,
RESIDING AT ARUNODAYAM, PO,
KOLOLAMBA, VIA EDAPPAL,
MALAPPURAM DISTRICT.
54 LETHA P.,AGED 49 YEARS
D/O.PRABHAKARAN NAIR V.,
-108-
WP(C)No.2440 of 2021 & Connected cases.
NARIKKUNI AUP SCHOOL, NARIKKUNI P.O.,
KOZHIKODE, RESIDING AT ANJALI,
1/4669, BILATHIKULAM ROAD,
ERANHIPALAM P.O., CALICUT - 673 006.
55 SEMI A.C.,AGED 37 YEARS
D/O.BEERAN A.C., MIAMLP SCHOOL KARIPPUR,
KONDOTTY, MALAPPURAM DISTRICT - 673 638,
RESIDING AT ARIYANGOTTU CHALIL HOUSE,
PANNICODE P.O., MUKKOM,
KOZHIKODE DISTRICT.
56 SINDHU T.,AGED 45 YEARS
D/O.MADHAVAN, DVAUPS ARIYALLUR,
ARIYALLUR P.O., MALAPPURAM DISTRICT,
PINCODE - 676 312,
RESIDING AT SINDOORAM THEKKUMCHERY (H),
KODAKKAD (PO), CHETTIPADI (VIA),
MALAPPURAM DISTRICT.
57 RASEENA K.T.,AGED 44 YEARS
D/O.LATE MOHAMMED KUTTY K.,
AMLPS VALIYAPARAMB, VALIYAPARAMB (PO),
MALAPPURAM (DISTRICT),
RESIDING AT KOYILANDITHODI HOUSE,
VAZHAYUR EAST P.O., RAMANATTUKARA (VIA),
MALAPPURAM DISTRICT.
58 SINDHU A.S.,AGED 37 YEARS
D/O.AECHU NAIR P.V., AMUPS VAIRANKODE,
VAIRANKODE P.O., THIRUNAVAYA VIA.,
MALAPPURAM DISTRICT,
RESIDING AT PALLATH HOUSE, VAIRANKODE P.O.,
THIRUNAVAYA (VIA),
MALAPPURAM DISTRICT.
59 SAJU N.K.,AGED 45 YEARS
S/O.BALAN N.K., VPAUP SCHOOL,
VENDALLUR, IRIMBILIYAM P.O.,
MALAPPURAM DISTRICT,
NADUVILAKANDY HOUSE, MANDARATHUR P.O.,
KOZHIKODE DISTRICT.
-109-
WP(C)No.2440 of 2021 & Connected cases.
60 MANOJ N.,AGED 41 YEARS
S/O.SETHUMADHAVAN N., VPAUPS VENDALLUR,
IRIMBILIUM, MALAPPURAM DISTRICT,
RESIDING AT NECHIKATIL HOUSE,
VILAYUR WEST P.O., PATTAMBI VIA,
PALAKKAD DISTRICT.
61 SAJIDA C.,AGED 46 YEARS
D/O.MUHAMMED C., AMLPS IRIVETTY,
THOTTILANGADI P.O., IRIVETTY,
THOTTILANGADI P.O., IRIVETTY,
KAVANUR, MALAPPURAM DISTRICT,
RESIDING ELLANGAL HOUSE,
KODIYATHUR P.O., MUKKAM VIA.,
KOZHIKKODE DISTRICT.
62 SHEEJA E.A.,AGED 41 YEARS
D/O.E.V.ACHENKUNJU, SVHS PALEMAD,
MALAPPURAM DISTRICT,
RESIDING AT ELLIMOOTTIL HOUSE,
MAMPOYIL, CHUNGATHARA P.O.,
MALAPPURAM DISTRICT.
63 HAMZA K.T.,AGED 40 YEARS
S/O.KUNJALAN, AEMAUPS MOORKANAD,
MOORKANAD P.O.,
RESIDING AT KANAKKAN THODI HOUSE,
MOORKANAD P.O., MALAPPURAM DISTRICT.
64 JAMSHEEDA T.,AGED 37 YEARS
D/O.ABOOBACKER T., P.T.M.L.P.SCHOOL,
CHELOOR, PERINTHATTIRI P.O.,
MAKKARAPARAMBA, MALAPPURAM DISTRICT,
RESIDING PALLIYALITHODI HOUSE,
KADUNGOOTH KOOTTILANGADI P.O.
65 SHAHINASBEEGAM C.,AGED 41 YEARS
D/O.USMAN C., A.M.U.P.SCHOOL,
PURAMANNUR, PURAMANNUR P.O.,
MALAPPURAM DISTRICT,
RESIDING AT KOZHIKKATTIL HOUSE,
PURAMANNUR P.O., VALANCHERY VIA.,
-110-
WP(C)No.2440 of 2021 & Connected cases.
MALAPPURAM DISTRICT.
66 NISHA RAJAN T.K.,AGED 44 YEARS
D/O.K.THYAGARAJAN, S.V.H.S.PALEMAD,
PALEMAD P.O., MALAPPURAM DISTRICT,
RESIDING POOZHIKKUTH HOUSE,
CHUNGATHARA, MALAPPURAM - 679 334.
67 SHALEEKHATH P.T.,AGED 44 YEARS
D/O.SULAIMAN P.T, I.O.H.S.EDAVANNA,
P.O.EDAVANNA, MANJERI VIA.,
MALAPPURAM DISTRICT,
RESIDING AT PANANILATH HOUSE,
PATHAPPIRIYAM P.O., MALAPPURAM.
68 RAHEENA A.,AGED 42 YEARS
D/O.MUHAMMED KUTTY A.,
IOHS EDAVANNA, EDAVANNA P.O.,
MALAPPURAM DISTRICT,
RESIDING AT PERUMBALATH,
ERANHIKODE P.O., KUNDUTHODE,
MALAPPURAM DISTRICT.
69 BIJITHA M.,AGED 37 YEARS
D/O.BALAKRISHNAN M.,
VPAUP SCHOOL VENDALLUR, IRIMBILLIYAM P.O.,
MALAPPURAM DISTRICT,
RESIDING AT MANGHAT HOUSE,
CHEMPRA P.O., PATTAMBI VIA.,
PALAKKAD DISTRICT.
70 ROSINA K.C.,AGED 36 YEARS
D/O.MOHAMMED K.C., AMUPS PURAMANNIR,
PURAMANNUR P.O.,
MALAPPURAM DISTRICT,
RESIDING AT PARAMMEL HOUSE,
P.O.PURAMANNUR, VALANCHERY VIA.,
MALAPPURAM DISTRICT.
71 JAMSHEENA KODAVANDY,AGED 34 YEARS
D/O.MUHAMMED K., MIAMLP SCHOOL,
KARIPPUR, KARIPPUR POST,
KONDOTTY (VIA),
-111-
WP(C)No.2440 of 2021 & Connected cases.
RESIDING AT KOTTUVAYAL HOUSE,
FEROKE (POST), NALLUR (VIA),
KOZHIKKODE - 673 631.
72 HASEENA M.,AGED 38 YEARS
D/O.M.HYDERALI, A.M.L.P.S.PANAMPALAM,
TIRUR (PO), MALAPPURAM,
RESIDING AT KANDATH HOUSE,
PAYYANANGADI, TIRUR (PO) - 676 101,
MALAPPURAM DISTRICT.
73 SHAMEELA M.,AGED 35 YEARS
D/O.ABDUL KAREEM M.,
IOLPS EDAVANNA, EDAVANNA P.O.,
MALAPPURAJM DISTRICT,
RESIDING AT MATTUMMAL NIVAS,
ERANHIKODE (PO), EDAVANNA (VIA),
MALAPPURAM DISTRICT.
74 VIDYA P.NAIR,AGED 33 YEARS
D/OPARAMESWARAN P.,
ALPS TRIPRANGODE, TRIPANGODE P.O.,
MALAPPURAM DISTRICT,
RESIDING AT SREYAS HOUSE,
THEKKUMURI (PO),
MALAPPURAM DISTRICT.
75 SHIJILA MUHAMMED,AGED 36 YEARS
D/O.MUHAMMAD P., ASMHSS VELLIYANCHERY,
VELLIYANCHERY P.O.,
MALAPPURAM DISTRICT,
RESIDING AT CHALIYAN (H),
VATTAMANNAPURAM (PO),
ALANELLUR (VIA),
PALAKKAD DISTRICT.
76 SREEDEEP V.K.,AGED 34 YEARS
S/O.KRISHNAN V., AMLPS VADAMUKKU,
MARANCHERI (PO),
MALAPPURAM (DISTRICT),
RESIDING AT VELAYATHIKODE,
SREEVIHAR (H), ERAMANGALAM (PO),
-112-
WP(C)No.2440 of 2021 & Connected cases.
MALAPPURAM DISTRICT.
77 RANJULA P. ,AGED 42 YEARS
D/O.P.RAMAN, VENNAYUR AUPB SCHOOL,
AYIKKARAPPADI, MALAPPURAM DISTRICT,
RESIDING AT SUSEELAM HOUSE,
FEROKE (PO), PUDUKKAYINILAM (VIA),
KOZHIKKODE DISTRICT.
BY ADVS.
GEORGE POONTHOTTAM (SR.)
SMT.NISHA GEORGE
KUM.CHITHRA P.GEORGE
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY,
DEPARTMENT OF GENERAL EDUCATION,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 THE DIRECTOR OF GENERAL EDUCATION
JAGATHY, THIRUVANANTHAPURAM - 695 014.
3 SARVA SIKSHA ABHAYAN
SAMAGRA SHIKSHA KERALA,
SSA BHAVAN, NANDAVANAM ROAD,
THIRUVANANTHAPURAM - 695 033.
REPRESENTED BY ITS STATE PROJECT DIRECTOR.
4 THE DISTRICT EDUCATIONAL OFFICER
UPHILL, MALAPPURAM,
MALAPPURAM DISTRICT - 676 505.
5 THE DISTRICT EDUCATIONAL OFFICER
WANDOOR, MALAPPURAM DISTRICT - 679 328.
6 THE ASSISTANT EDUCATIONAL OFFICER
B1 BLOCK, CIVIL STATION ROAD,
UPHILL, MALAPPURAM,
-113-
WP(C)No.2440 of 2021 & Connected cases.
MALAPPURAM DISTRICT - 676 505.
7 THE ASSISTANT EDUCATIONAL OFFICER
EDAPPAL HIGH SCHOOL ROAD,
EDAPPAL, MALAPPURAM DISTRICT - 679 576.
8 THE ASSISTANT EDUCATIONAL OFFICER
TANUR, MALAPPURAM DISTRICT - 676 302.
9 THE ASSISTANT EDUCATIONAL OFFICER
MANKADA, MALAPPURAM DISTRICT - 679 324.
10 THE ASSISTANT EDUCATIONAL OFFICER
PARAPPANANGADI, MALAPPURAM DISTRICT - 676 303.
11 THE ASSISTANT EDUCATIONAL OFFICER
KUTTIPPURAM, MALAPPURAM DISTRICT - 679 571.
12 THE ASSISTANT EDUCATIONAL OFFICER
KONDOTTY, MALAPPURAM DISTRICT - 673 638.
13 THE ASSISTANT EDUCATIONAL OFFICER
MELATTUR, MALAPPURAM DISTRICT - 679 326.
14 THE ASSISTANT EDUCATIONAL OFFICER
MANJERI, MALAPPURAM DISTRICT - 676 121.
15 THE ASSISTANT EDUCATIONAL OFFICER
AREEKKODE, MALAPPURAM DISTRICT - 673 639.
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-114-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 7905 OF 2021
PETITIONERS:
1 ANULOPA V.,AGED 47 YEARS
D/O NANDANAN V, HIGH SCHOOL ASSISTANT,
PRM HIGH SCHOOL, KOLAVALLOOR,
KANNUR DISTRICT-682 024,
RESIDING AT ABHIRAMAM,
MOKERI P.O.PANOOR,
KANNUR DISTRICT-670 692
2 UDAYABHANU K,AGED 46 YEARS
S/O KUNHIRAMAN K, HIGH SCHOOL ASSISTANT,
PRM HIGH SCHOOL, KOLAVALLOOR,
KANNUR DISTRICT-682 024,
RESIDING AT KAKKERINTAVIDA,
KALLIKKANDY P.O.KANNUR-670 693.
3 PRAKASH BABU A,AGED 55 YEARS
S/O KUNHIRAMAN, HIGH SCHOOL ASSISTANT,
PRM HIGH SCHOOL, KOLAVALLOOR,
KANNUR DISTRICT-682 024,
RESIDING AT AIRPOOL HOUSE,
PUTHOOR P.O.KANNUR DISTRICT-670692.
BY ADVS.
GEORGE POONTHOTTAM (SR.)
SMT.NISHA GEORGE
SRI.A.L.NAVANEETH KRISHNAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY,
-115-
WP(C)No.2440 of 2021 & Connected cases.
DEPARTMENT OF GENERAL EDUCATION,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 THE DIRECTOR OF GENERAL EDUCATION,
JAGATHY, THIRUVANANTHAPURAM-695 014.
3 THE DEPUTY DIRECTOR OF EDUCATION,
THAVAKKARA, KANNUR-670 002.
4 THE DISTRICT EDUCATIONAL OFFICER,
THALASSERY, KANNUR DISTRICT-670 101.
5 SARVA SIKSHA ABHAYAN/SAMAGRA SHIKSHA KERALA,
SSA BHAVAN, NANDAVANAM ROAD,
THIRUVANANTHAPURAM-695 033,
REPRESENTED BY ITS STATE PROJECT DIRECTOR.
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-116-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 10365 OF 2022
PETITIONER:
LESLIE FRANCIS M.
AGED 40 YEARS
S/O. M.V. FRANCIS,
CLUSTER CO-ORDINATOR,
BLOCK RESOURCE CENTRE,
WADAKKANCHERY, THRISSUR DISTRICT, PIN 680 582.
BY ADVS.
LINDONS C.DAVIS
E.U.DHANYA
SWATHY A.P.
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 DIRECTOR OF GENERAL EDUCATION,
JAGATHI, THYCAUD,
THIRUVANANTHAPURAM 695 014.
3 DEPUTY DIRECTOR OF EDUCATION,
2ND FLOOR, CIVIL STATION,
AYYANTHOLE, THRISSUR 680 003.
4 ASSISTANT EDUCATIONAL OFFICER,
THRITHALA, PALAKKAD DISTRICT-679 534
-117-
WP(C)No.2440 of 2021 & Connected cases.
5 BLOCK PROGRAMME OFFICER,
BLOCK RESOURCE CENTRE,
SARVA SHIKSHA ABHIYAN,
WADAKKANCHERY, PIN 680 582.
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-118-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 10871 OF 2019
PETITIONERS:
1 PRAKASAN.E,
L.P.SCHOOL ASSISTANT,
CHELAKKAD L.P.SCHOOL, NADAPURAM SUB DISTRICT,
(NOW WORKING AS CLUSTER CO-ORDINATOR,
B.R.C.TUNERI, P.O.NADAPURAM- 673504).
2 SAJEESH K.P.,
U.P.SCHOOL ASSISTANT,
GUJARATHI S.B.SCHOOL,
VATAKARA, VATAKARA SUB DISTRICT- 673103.
3 BALAN KUYYAMBALLI,
U.P.SCHOOL ASSISTANT,
K.R.HIGHER SECONDARY SCHOOL,
PURAMERI VATAKARA EDL DISTRICT
(NOW WORKING AS CLUSTER CO-ORDINATOR,
B.R.C, THUNERI, P.O.NADAPURAM-673504).
BY ADVS.
T.T.MUHAMOOD
SRI.A.RENJIT
SRI.V.E.ABDUL GAFOOR
SRI.A.MOHAMMED SAVAD
SRI.C.Y.VINOD KUMAR
SRI.JAYENDRAN KOCHOTH
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,
-119-
WP(C)No.2440 of 2021 & Connected cases.
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM- 695001.
2 THE DIRECTOR OF PUBLIC INSTRUCTION,
OFFICE OF THE DPI, JAGATHY,
THIRUVANANTHAPURAM- 695001.
3 THE DEPUTY DIRECTOR OF EDUCATION,
OFFICE OF THE DDE, KOZHIKKODE- 673001.
4 THE ASSISTANT EDUCATIONAL OFFICER,
OFFICE OF THE AEO, NADAPURAM, KOZHIKODE- 673504.
5 THE ASSISTANT EDUCATIONAL OFFICER,
OFFICE OF THE AEO, VATAKARA, KOZHIKODE- 673308.
6 THE DISTRICT EDUCATIONAL OFFICER,
OFFICE OF THE DEO, VATAKARA, KOZHIKODE- 673017.
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-120-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 13624 OF 2020
PETITIONERS:
1 GIRSH C.,AGED 49 YEARS
S/O.T.KUTTIKRISHNAN,
CLUSTER RESOURCE CO-ORDINATOR,
PALAKKAD BLOCK RESOURCE CENTRE,
PALAKKAD - 678001 RESIDING AT BHAMINI NILAYAM,
MATHUR P.O., PALAKKAD - 678 571.
2 PREMA K.K.,AGED 54 YEARS
W/O.UNNIKRISHNAN,
CLUSTER RESOURCE CO-ORDINATOR,
PALAKKAD BLOCK RESOURCE CENTRE,
PALAKKAD - 678 001 RESIDING AT 17/700,
KURUPPATH HOUSE, KALLEPULLY P.O.,
PALAKKAD DISTRICT - 678005.
3 SAINABA K.M.,AGED 48 YEARS
W/O.SHAMSUDEEN,
CLUSTER RESOURCE CO-ORDINATOR,
PARLI BLOCK RESOURCE CENTRE,
EDATHARA, PALAKKAD - 676 611
RESIDING AT ATHIKKAL HOUSE,
MANNUR P.O., PALAKKAD - 678 642.
4 SIMY FRANCIS K.,AGED 37 YEARS
W/O.SHANOJ A.JOY,
CLUSTER RESOURCE CO-ORDINATOR,
PARLI BLOCK RESOURCE CENTRE,
EDATHARA, PALAKKAD - 678 611
RESIDING AT ARAKKAL HOUSE,
PALAPPURAM P.O.,
OTTAPPALAM, PALAKKAD - 679 103.
-121-
WP(C)No.2440 of 2021 & Connected cases.
5 ANITHA K.,AGED 45 YEARS
W/O.MANIKANTAN A.,
CLUSTER RESOURCE CO-ORDINATOR,
PARLI BLOCK RESOURCE CENTRE,
EDATHARA, PALAKKAD - 678 611.
RESIDING AT MANIDWEEPAM,
NEAR KAVUPARAMBU, KONGAD,
PALAKKAD DISTRICT - 678 631.
6 JEENA T.H.,AGED 34 YEARS
W/O.PRAVEEN K.,
CLUSTER RESOURCE CO-ORDINATOR,
CHITTUR BLOCK RESOURCE CENTRE,
CHITTUR, PALAKKAD -678 101
RESIDING AT THAIPARAMBIL HOUSE,
DEVI NAGAR, VADAKKEPPADAM,
CHITTUR, PALAKKAD- 678 101.
7 SMITHA KUTTY,AGED 48 YEARS
W/O.JAYAPRAKASAM C.,
CLUSTER RESOURCE CO-ORDINATOR,
PALAKKAD BLOCK RESOURCE CENTRE,
PALAKKAD - 678001
RESIDING AT SNEHA, WEST YAKKARA,
PALAKKAD - 678 001.
8 P.MANJULA
W/O.ANILKUMAR, LOWER PRIMARY SCHOOL ASSISTANT,
AUP SCHOOL, MUTTIKKULANGARA,
MUTTIKKULANGARA P.O., PALAKKAD - 678 594
RESIDING AT GAANA PRIYA,
KALLEKKULANGARA P.O., PALAKKAD - 678 009.
BY ADVS.
N.KRISHNA PRASAD
SRI.N.ANAND
SRI.BIJITH S.KHAN
SHRI.RAJESH O.N.
RESPONDENTS:
1 THE STATE OF KERALA
DEPARTMENT OF GENERAL EDUCATION,
-122-
WP(C)No.2440 of 2021 & Connected cases.
SECRETARIAT, THIRUVANANTHAPURAM - 695001
REPRESENTED BY ITS SECRETARY.
2 THE SECRETARY, DEPARTMENT OF FINANCE
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695001.
3 THE DEPUTY DIRECTION OF EDUCATION
PALAKKAD CIVIL STATION,
PALAKKAD - 678001.
4 STATE PROJECT DIRECTOR
SARVA SIKSHA ABHIYAN PROJECT,
SSA BHAVAN, NANDAVANAM,
THIRUVANANTHAPURAM - 695033.
5 THE ASSISTANT EDUCATIONAL OFFICER
PALAKKAD ALPS, KOPPAM COMPOUND,
PALAKKAD, KERALA - 678 001.
6 THE ASSISTANT EDUCATIONAL OFFICER
OTTAPPALAM KULAVANMUKKU,
KUZHALMANNAM, KERALA -678 702.
7 THE ASSISTANT EDUCATIONAL OFFICER
CHITTUR, NEAR NEHRU TALKIES,
CHITTUR, KERALA - 678 101.
8 THE ASSISTANT EDUCATIONAL OFFICER
PARALI, PARALI, EDATHARA P.O.,
PALAKKAD - 678 611.
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-123-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 4983 OF 2019
PETITIONERS:
1 SURYA R.KRISHNAN
AGED 35 YEARS
W/O SURESHKUMAR,LPSA,ASM LOWER PRIMARY SCHOOL,
PURAKKAD,AMBALAPPUZHA.
2 DEEPA M.S.
LOWER GRADE HINDI TEACHER,
RVSM HIGHER SECONDARY SCHOOL,
PRAYAR, ALAPPUZHA DISTRICT.
BY ADV GEORGE ABRAHAM
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 DIRECTOR OF PUBLIC INSTRUCTIONS,
THIRUVANANTHAPURAM-695 014.
3 DEPUTY DIRECTOR OF EDUCATION,
ALAPPUZHA-688 001.
4 DISTRICT EDUCATIONAL OFFICER,
ALAPPUZHA-688 001.
5 ASSISTANT EDUCATIONAL OFFICER,
-124-
WP(C)No.2440 of 2021 & Connected cases.
AMBALAPPUZHA-688 561.
SMT.NISHA BOSE. SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING ON
21.02.2024, ALONG WITH WP(C).2440/2021, THE COURT ON 05.06.2024
DELIVERED THE FOLLOWING:
-125-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 13871 OF 2020
PETITIONER:
DANTIS K. MURINGATHERI,AGED 44 YEARS
S/O. M.J KOCHAPPAN @ DEVASSY (LATE)
MURINGATHERI HOUSE,
CHOWANNUR KUNNAMKULAM (VIA) TRISHUR 680 517
BY ADVS.
M.A.FAYAZ
SMT.M.VISHNUPRIYA
SMT.C.B.ABHINAVA
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO THE GOVERNMENT ,
GENERAL EDUCATION DEPARTMENT, SECRETARIAT,
ANNEXURE II THIRUVANANTHAPURAM 695 001
2 ASSISTANT EDUCATIONAL OFFICER,
KUNNAMKULAM, KUNNAMKULAM 673 571
3 MANAGER,
VIVEKASAGARAM UPPER PRIMARY SCHOOL,
VELLARAKKAD P.O, THRISSRU, PIN 680 584
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING ON
21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-126-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 15210 OF 2021
PETITIONERS:
1 ASOORABEEBI N.A., AGED 57 YEARS
RESIDING AT BAITHUSSALAM,
HIDHAYATH NAGAR, OLLUKARA P.O.,
THRISSUR-680655.
2 ROSHINI V.K.,AGED 56,
RESIDING AT ETTIYAMADATHIL HOUSE,
RAJDHANI CORNER, KIZHUR P.O.,
KUNNAMKULAM-680523,
THRISSUR DISTRICT.
3 SOUDHA E.U., W/O. MEERSHA P.M.,
AGED 56, RESIDING AT PUTHENVEEETTIL,
MALIYEKKAL, ORUMANAYUR P.O.,
THRISSUR DISTRICT.
4 PUSHPA K.A.,AGED 57 YEARS,
RESIDING AT KOTTILINGAL HOUSE,
AVANOOR P.O., THRISSUR DISTRICT.
5 K.K. LEELAMBIKA,
W/O. M.A. MADHAVAN, AGED 57,
RESIDING AT MAMBILLY HIOUSE,
PERUBILLISSERY, CHERPU P.O.,
THRISSUR-680561.
6 VALSALA K.,
D/O. LATE M.P. PADMANABHAN NAMBIAR,
AGED 57 YEARS,
RESIDING AT KINATUPURA HOUSE,
KOZHUMMAL P.O., KARIVELLUR VIA,
-127-
WP(C)No.2440 of 2021 & Connected cases.
KANNUR DISTRICT- 670521.
7 PRASAD R.,
S/O. N. RAGHAVAN PILLAI,
AGED 57, RESIDING AT NEELAVILA VEEDU,
PUNUKKANNOOR P.O., KOLLAM-691577.
8 GIRIJA KUMARY AMMA O.,
D/O. RAGHAVAN PILLAI, AGED 58 YEARS,
RESIDING AT AYANAM, ALUMMOODU P.O.,
CHERIYELA, KOLLAM DISTRICT-691577.
9 YAMUNA V.B.,
D/O. BHASKARAN M,, AGED 57 YEARS,
RESIDING AT CHAPRA THARA PUTHEN VEEDU,
PATTAMTHURUTHU P.O., PERINAD P.O.,
PERINAD VIA, KOLLAM DISTRICT.
10 MADHUKUMAR A.,
S/O. APPUKUTTAN PILLAI,
AGED 58 YEARS, RESIDING AT SREENILAYAM,
THRIKKANNAPUZHA SOUTH,
KAKKAKUNNU P.O., KOLLAM-690522.
11 PRASANNA KUMARI S.,
D/O. SUBRAMINAN EMBRA, AGED 58,
RESIDING AT PALLAMANA NEELAMANA,
KARUMADI P.O., ALAPPUZHA DISTRICT-688561.
12 CHANDRAN T.,
S/O. CHATHU T., AGED 57 YEARS,
RESIDING AT THAYYULLATHIL HOSUE,
THUVAKKUNNU P.O., PANOOR VIA,
KANNUR DISTRICT-670693.
13 A.K. RAJEEVAN,
S/O. K. UTHAMAN, AGED 58 YEARS,
RESIDING AT ORAVIL THAZHA,
PANNIANNUR P.O., PARAL VIA,
KANNUR DISTRICT-670671.
14 VALSALA P.,
-128-
WP(C)No.2440 of 2021 & Connected cases.
D/O. LAKSHMANAN K., AGED 58 YEARS,
RESIDING AT KOOVAKKAI HOUSE, KANHIRA,
THOTADA P.O., KANNUR-670007.
15 AJITHA M.T.,
D/O. KANARAN, AGED 57 YEARS,
RESIDING AT SOUPARNIKA,
K. PURAM P.O., TANUR-676307,
MALAPPURAM DISTRICT.
16 ELSY P. MATHEW,
D/O. MATHU P. MATHUNNI, AGED 57 YEARS,
RESIDING AT PALLIARAYATHU HOUSE,
ARATTUPUZHA P.O., ARANMULA,
PATHANAMTHITTA DISTRICT-689123.
17 REMAKUMARI R.,
D/O. RAVEENDRAN V., AGED 57 YEARS,
RESIDING AT LEKSHMI, POONCODE,
BHAGAVATHI NADA P.O.,
THIRUVANANTHAPURAM-695501.
18 L. GEETHADEVI,
D/O. SREEDHARAN NAIR, AGED 60,
RESIDING AT PANCHAMI VAZHUTHOOR,
KARAYOKAM LANE, NEYYATTINKARA P.O.,
THIRUVANANTHAPURAM-695121.
19 GEETHA M.S.,
D/O. MADHAVAN, AGED 57 YEARS,
RESIDING AT GEETHA NIVAS,
KODUVAZHANOOR P.O., POYAKKADA, PULIMATH VIA,
THIRUVANANTHAPURAM-695612.
20 VISWANADHA KURUP R.,
S/O. RAGHAVAN NAIR,
AGED 57 YEARS, RESIDING AT KAILASAM,
MUTHUKULAM VILLAGE,
MUTHUKULAM SOUTH P.O.,
ALAPPUZHA DISTRICT-690506.
BY ADVS.
GEORGE POONTHOTTAM (SR.)
-129-
WP(C)No.2440 of 2021 & Connected cases.
A.L.NAVANEETH KRISHNAN
NISHA GEORGE
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY THE SECRETARY,
DEPARTMENT OF GENERALEDUCATION,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE DIRECTOR OF GENERAL EDUCATION,
JAGATHY THIRUVANANTHAPURAM-695014.
3 THE DEPUTY DIRECTOR OF EDUCATION,
OFFICE OF THE DEPUTY DIRECTOR OF EDUCATION,
PALACE ROAD, KOTTAYAM-686001.
4 THE DISTRICT EDUCATIONAL OFFICER,
VIDYA NAGAR, KOLLAM-691013.
5 THE DISTRICT EDUCATIONAL OFFICER,
CHAVAKKADU, OFFICE AT MINI CIVIL STATION,
CHAVAKKAD, THRISSUR DISTRICT-680506.
6 THE DISTRICT EDUCATIONAL OFFICER,
ATTINGAL, OFFICE AT BHS ROAD,
AYLLAM ROAD, ATTINGAL THIRUVANANTHAPURAM-695101.
7 THE DISTRICT EDUCATIONAL OFFICER,
THIRUVALLA, PATHANAMTHITTA DISTRICT-689101.
8 SARVA SIKSHA ABHAYAN
SAMAGRA SHIKSHA KERALA,
SSA BHAVAN, NANDAVANAM ROAD,
THIRUVANANTHAPURAM-695033.
9 THE ASSISTANT EDUCATIONAL OFFICER,
KUNDARA, OFFICE AT NEAR TELEPHONE EXCHANGE,
HOSPITAL ROAD, KUNDARA, KOLLAM-691501.
-130-
WP(C)No.2440 of 2021 & Connected cases.
10 THE ASSISTANT EDUCATIONAL OFFICER,
KUNNAMKULAM, THRISSUR DISTRICT-680503.
11 THE ASSISTANT EDUCATIONAL OFFICER,
THRISSUR WEST, THRISSUR-680001.
12 THE ASSISTANT EDUCATIONAL OFFICER,
KATTAKKADA, THIRUVANANTHAPURAM DISTRICT-695572..
13 THE ASSISTANT EDUCATIONAL OFFICER,
WADAKKANCHERRY, THRISSUR DISTRICT-680582.
14 THE ASSISTANT EDUCATIONAL OFFICER,
PAPPINISSERY, KANNUR DISTRICT-670011.
15 THE ASSISTANT EDUCATIONAL OFFICER,
PANOPOR, KANNUR DISTRICT-670692.
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-131-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 15951 OF 2019
PETITIONER:
M.CHANDRAMOHANAN,
UPSA, L.A.U.P. SCHOOL, THACHAN,
NATTUKAL, PALAKKAD DISTRICT, PIN - 678 583.
BY ADVS.
P.CHANDRASEKHAR
SRI.K.K.MOHAMED RAVUF
SRI.D.SREEKANTH
SHRI. ANOOP KRISHNA
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY SECRETARY,
DEPARTMENT OF GENERAL EDUCATION,
SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 THE DIRECTOR OF PUBLIC INSTRUCTION
THIRUVANANTHAPURAM - 695 001.
3 THE DISTRICT EDUCATION OFFICER
MANNARKAD,
PALAKKAD DISTRICT - 678 001.
4 THE ASSISTANT EDUCATION OFFICER
CHERUPPULLASSERY,
PALAKKAD - 678 001.
*5 THE MANAGER (*DELETED)
-132-
WP(C)No.2440 of 2021 & Connected cases.
L.A.U.P. SCHOOL, NATTUKAL,
PALAKKAD DISTRICT - 678 583.
(5TH RESPONDENT IS DELETED FROM THE PARTY ARRAY AS PER
ORDER IN IA NO.1/2024 DATED 21.2.2024)
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-133-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 16967 OF 2021
PETITIONERS:
1 SUNIL S.,AGED 49 YEARS
S/O.K.P.SOMARAJAN,
NOW WORKING AS CRC CO-ORDINATOR,
BLOCK RESOURCE CENTRE,PUNALUR,
KOLLAM, PIN - 691 305,
RESIDING AT NANDANAM, NARICKAL P.O.,
PUNALUR, KOLLAM, PIN - 691 322.
2 VINEETHA G., AGED 50 YEARS
W/O.BALAKRISHNAN UNNITHAN,
NOW WORKING AS CRC CO-ORDINATOR,
BLOCK RESOURCE CENTRE, PUNALUR,
KOLLAM, PIN - 691305,
RESIDING AT MUKALUVILLA VEEDU,
KURUMPAKARA P.O.,
PATHANAMTHITTA, PIN - 689 695.
3 BEENA K.JOY, AGED 46 YEARS
W/O.K.K.MATHEWKUTTY,
NOW WORKING AS CRC CO-ORDINATOR,
BLOCK RESOURCE CENTRE, PUNALUR,
KOLLAM, PIN - 691 305,
RESIDING AT ROSE HOUSE, MANJAKALA P.O.,
KOLLAM, PIN - 691 508.
4 MANJUSHA D.S.,AGED 46 YEARS
W/O.SANIN G., NOW WORKING AS UPPER PRIMARY SCHOOL
TEACHER, THEVALAPPURAM UPS,
THEVALAPPURAM P.O.,PUTHOOR,
KOLLAM, PIN - 691 507,
RESIDING AT RAGAM, POOVATTOOR (EAST),
-134-
WP(C)No.2440 of 2021 & Connected cases.
KULAKADA P.O., KOLLAM, PIN - 691 521.
5 SOUMYA K.PILLAI,AGED 38 YEARS
W/O.SANU S.GOPAL, NOW WORKING AS CRC CO-ORDINATOR,
BLOCK RESOURCE CENTRE,
KUNDARA, KOLLAM, PIN - 691 501,
RESIDING AT VT HOUSE, MUNDACKAL,
PERUMPUZHA P.O., PIN - 691 504.
6 NIZAR MUHAMMED A.S.,AGED 58 YEARS
S/O.M.AHAMMED SALIM LEBBA,
RETIRED AS UPST, SRV UPS, CHANGOM,
KULANGARA, OCHIRA, KARUNGAPPALLY,
RESIDING AT THURAYASSERIL, KANNIMEL,
VALLIKKUNNAM, PIN - 690 501.
7 SREEJITH LAL S.S.,AGED 47 YEARS
S/O.SREEDHARAN NAIR V.,
NOW WORKING AS CLUSTER CO-ORDINATOR,
BLOCK RESOURCE CENTRE, KATTAKADA,
THIRUVANANTHAPURAM, PIN - 695 572,
RESIDING AT BIJI BHAVAN,
MYLAKARA, MYLAKARA P.O.,
THIRUVANANTHAPURAM, PIN -695 572.
8 SHIBU S.V. ,AGED 46 YEARS
S/O.D.V.SATHYARAJ,
NOW WORKING AS BLOCK PROJECT OFFICE (BRC),
KATTAKADA, KATTAKADA P.O., PIN - 695 572,
THIRUVANANTHAPURAM,
RESIDING AT VIMALA BHAVAN, CHEMBOOR,
OTTASEKARAMANGALAM P.O.,
THIRUVANANTHAPURAM, PIN- 695 125.
9 DEEPAMOL M.J.,AGED 40 YEARS
W/O.PRAKASH F.S.,
NOW WORKING AS CRC CORDINATORE,
BLOCK RESOURCE CENTRE,
KATTAKADA P.O., PIN - 695 572,
RESIDING AT KALLIYITTA VILA VEEDU,
NAMBIYATHI, PUTHIYATHURA P.O.,
TRIVANDRUM, PIN - 695 526.
-135-
WP(C)No.2440 of 2021 & Connected cases.
10 SAJI G.T.,AGED 44 YEARS
S/O.N.GANGADHARAN,
NOW WORKING AS BLOCK PROJECT OFFICE (BRC),
KATTAKADA, KATTAKADA P.O., PIN 695 572,
THIRUVANANTHAPURAM,
RESIDING AT SALINI BHAVAN,
KOLLAKKNDIYETTAM,
PANACHAMOOD P.O., PIN - 695 505.
11 SUMA P.S.,AGED 46 YEARS
W/O.ASOK KUMAR S.,
NOW WORKING AS CRC CO-ORDINATOR,
BLOCK RESOURCE CENTRE, KATTAKADA,
KATTAKADA P.O., PIN - 695 572,
THIRUVANANTHAPURAM DISTRICT,
RESIDING AT S.S.SADANAM,
THACHOTTUKAVU, TRA-14,
MALAYINKEEZHU P.O.,
THIRUVANANTHAPURAM DISTRICT, PIN - 695 571.
12 M.L.VINOD,AGED 44 YEARS
S/O.J.MICHAEL, NOW WORKING AS CRC CO-ORDINATOR,
BLOCK RESOURCE CENTRE, KATTAKKADA,
KATTAKADA P.O., PIN- 695 572,
THIRUVANANTHAPURAM DISTRICT,
RESIDING AT ULLAS BHAVAN, KAITHOTTU KONAM,
BALARAMAPURAM, PIN - 695 501.
13 SAFEELA BEEVI S.,AGED 50 YEARS
W/O.SALIM A., NOW WORKING AS HIGH SCHOOL TEACHER
(MALAYALAM), GOVERNMENT H.S.S.,
CHERUNNIYOOR,
THIRUVANANTHAPURAM, PIN - 695 142,
RESIDING AT HISBA LAND, KURAKKANNI,
VARKALA P.O., PIN - 695 141.
BY ADV PAULSON THOMAS
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,
-136-
WP(C)No.2440 of 2021 & Connected cases.
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695 001.
2 THE DIRECTOR OF GENERAL EDUCATION
GENERAL EDUCATION DEPARTMENT,
GOVERNMENT OF KERALA, JAGATHY,
THIRUVANANTHAPURAM, PIN - 695 005.
3 DEPUTY DIRECTOR OF EDUCATION
KOLLAM, THEVALLY P.O., PIN - 691009.
4 DEPUTY DIRECTOR OF EDUCATION
PAZHAVANGADI, FORT P.O.,
THIRUVANANTHAPURAM, PIN - 695 023.
5 SAMAGRA SHIKSHA KERALAM
SSA BHAVAN, NANDAVANAM,
THIRUVANANTHAPURAM, PIN - 695 033,
REP. BY STATE PROJECT DIRECTOR.
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-137-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 18625 OF 2019
PETITIONER:
JAYAPRASAD K.V.,AGED 44 YEARS
S/O. K. AMBADIKUNHI,
RETRENCHED LOWER PRIMARY SCHOOL TEACHER,
MIA LP SCHOOL, CHALLANGAYAM,
NOW WORKING AS C.R.C. CO-ORDINATOR,
SARVA SHIKSH ABHIYAN (S.S.A.),
BLOCK RESOURCE CENTRE,
MANJESWARAM, KASARGOD DISTRICT.
BY ADVS.
SREEDEVI KYLASANATH
SRI.ACHUTH KYLAS
SRI.R.MAHESH MENON
SRI.DEAGO JOHN K
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
GOVERNMENT EDUCATION DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM DISTRICT - 695 001.
2 THE DIRECTOR OF PUBLIC INSTRUCTION
JAGATHY P. O.,
THIRUVANANTHAPURAM DISTRICT - 695 014.
3 THE DEPUTY DIRECTOR OF EDUCATION
KASARGOD, CIVIL STATION,
VIDYANAGAR P. O.,
KASARGOD DISTRICT - 671 123.
-138-
WP(C)No.2440 of 2021 & Connected cases.
4 THE DISTRICT EDUCATIONAL OFFICER
KAHANGAD, KASARGOD DISTRICT - 671 315
5 THE STATE PROJECT DIRECTOR
SARVA SIKSHA ABHIYAN (SSA), NANTHAVANAM,
THIRUVANANTHAPURAM DISTRICT - 690 033.
6 THE MANAGER
MIA LOWER PRIMARY SCHOOL,
CHELLANGAYAM, KASARGOD DISTRICT - 671 324
7 THE HEAD MASTER
MIA LOWER PRIMARY SCHOOL,
CHELLANGAYAM, KASARGOD DISTRICT - 671 324
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 22.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-139-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 20490 OF 2020
PETITIONERS:
1 SHEENA V.S.
LPST, ALPS, THALIKULANGARA,
MANKAVU, KOZHIKODE - 673 707.
2 DEEPA M.P.
LPST, A.L.P.S.KARINKALLAI - 673 632.
3 SNEHA SEEMA K.
LPST, THALIKULANGARA ALPS,
MANKAVU - 673 707.
4 SATHI K.
LPST, ALPS KADALUNDI - 673 302.
5 ACHAMMA THOMAS
LPST, MANNUR, ST PAULS ALPS,
KADALUNDY - 673 302.
6 RAJEENA K.T.
LPST, AMLPS, VELLIPARAMBA - 673 008.
7 SHAHIDA A.K.
LPST, PALLIKKARA CENTRAL LP SCHOOL - 671 316.
8 SASIKALA C.
LPST, PURAKKAD MLP SCHOOL - 673 522.
9 JISHA V.K.
LPST, CHANGARAMVELLY,
MLPS - 673 524.
-140-
WP(C)No.2440 of 2021 & Connected cases.
10 SHIJI K.
LPST, GMUPS, VELIMANA,
(PARENT SCHOOL - AMUPS,
ANDONA, THAMARASSERY) - 673 573.
11 SHIJU P.
LPST, GLPS CHEMRAKATTUR
(PARENT SCHOOL KARINAKALLAI ALPS - 673 639).
12 NOUSNAD K.
LPST, PUTHIYANIRATH AMLPS,
ELATHUR - 673 303.
13 RAJITHA P.G.
LPST, POOLAKKADAVU AMLPS - 673 012.
14 SAJEEVKUMAR K.C.
LPST, MARKAZ BOYS HSS,
KARANTHUR (ON PROTECTION)
(PARENT SCHOOL - KUNNAMANGALAM,
EAST AUPS - 673 571.
15 SAKEENA M.C.
LPST, PUTTEKKAD AMLP SCHOOL - 673 631.
16 RIYAZ I.
LPST, (HM IN CHARGE), PUTTEKKAD AMLPS,
P.O.FEROKE, KOZHIKKODE - 673 631.
17 SAJITHA
LPST, GANAPATH LPS, WEST KALLAYI,
KOZHIKODE - 673 003.
18 BINDU O.
LPST, MUCHUKUNNU UP SCHOOL,
QUILANDI - 673 305.
BY ADVS.
T.T.MUHAMOOD
SRI.A.RENJIT
SRI.V.E.ABDUL GAFOOR
SRI.A.MOHAMMED SAVAD
-141-
WP(C)No.2440 of 2021 & Connected cases.
SRI.C.Y.VINOD KUMAR
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695001.
2 THE DIRECTOR OF GENERAL EDUCATION
DIRECTORATE OF GENERAL EDUCATION, JAGATHY,
THIRUVANANTHAPURAM - 695 001.
3 THE DEPUTY DIRECTOR OF EDUCATION
OFFICE OF THE DDE,
KOZHIKKODE - 673 001.
4 THE ASSISTANT EDUCATIONAL OFFICER
OFFICE OF THE AEO,
KUNNAMANGALAM - 673 570.
5 THE ASSISTANT EDUCATIONAL OFFICER
OFFICE OF THE AEO,
FAROKE, KOZHIKODE - 673 308.
6 THE ASSISTANT EDUCATIONAL OFFICER
OFFICE OF THE AEO,
KOZHIKODE RURAL - 673 308.
7 THE ASSISTANT EDUCATIONAL OFFICER
OFFICE OF THE AEO,
MELODY, KOZHIKODE - 673 308.
8 THE ASSISTANT EDUCATIONAL OFFICER
OFFICE OF THE AEO,
THAMARASSERY, KOZHIKKODE - 673 573.
9 THE ASSISTANT EDUCATIONAL OFFICER
OFFICE OF THE AEO,
-142-
WP(C)No.2440 of 2021 & Connected cases.
CHEVAYOOR, KOZHIKKODE - 673 017.
10 THE ASSISTANT EDUCATIONAL OFFICER
OFFICE OF THE AEO,
KOZHIKODE CITY - 673 308.
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-143-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 22648 OF 2019
PETITIONER:
MINI A, AGED 44 YEARS
W/O. BALANARAYANAN, UPSA,
AUP SCHOOL, ARIYAMCHIRA,
KALLIPADAM (PO), SHORANUR,
PALAKKAD - 679 122,
RESIDING AT PAYATTUPARAMBIL HOUSE,
THIRUVILLWAMALA, THRISUR.
BY ADV U.BALAGANGADHARAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
GENERAL EDUCATION DEPARTMENT,
THIRUVANANTHAPURAM - 695 001.
2 THE DIRECTOR OF GENERAL EDUCATION
JAGATHU,
THIRUVANANTHAPURAM - 695 014.
3 THE DEPUTY DIRECTOR OF EDUCATION
PALAKKAD - 678 001.
4 ASSISTANT EDUCATIONAL OFFICER
SHORNUR,
PALAKKAD - 679 121.
5 THE MANAGER,AUP SCHOOL,
ARIYAMCHIRA,
KALLIPADAM (PO),
-144-
WP(C)No.2440 of 2021 & Connected cases.
SHORNUR,
PALAKKAD - 679 122.
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-145-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 22629 OF 2019
PETITIONER:
CITTA.K.J,AGED 37 YEARS
W/O.SABU ANTONY, LPSA, HIGH SCHOOL,
THIRUVALAYANNUR, KALLUR(PO),
THRISUR-680317
RESIDING AT VADAKKAN HOUSE,
THIRUVALAYANNUR, THRISSUR -680101
BY ADV U.BALAGANGADHARAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
GENERAL EDUCATION DEPARTMENT,
THIRUVANANTHAPURAM -695001
2 THE DIRECTOR OF GENERAL EDUCATION
JAGATHI,
THIRUVANANTHAPURAM-695014
3 THE DEPUTY DIRECTOR OF EDUCATION
AYYANTHOLE,
THRISSUR-680003
4 THE DISTRICT EDUCATIONAL OFFICER,
CHAVAKKAD,
THRISSUR-680506
5 THE MANAGER
HIGH SCHOOL, THIRUVALAYANNUR,
-146-
WP(C)No.2440 of 2021 & Connected cases.
THRISSUR-680317
6 THE HEADMASTER
HIGH SCHOOL, THIRUVALAYANNUR,
THRISSUR-680317
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-147-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 24152 OF 2019
PETITIONER:
SOMY R.,AGED 50 YEARS
WIFE OF SATHYAJITH.K.Y.
PROTECTED HIGH SCHOOL ASSISTANT (NATURAL SCIENCE),
MARY IMMACULATE HIGH SCHOOL,POOMKAVU.P.O,
PATHIRAPPALLY,ALAPPUZHA DISTRICT-688521.
BY ADVS.
V.A.MUHAMMED
SRI.V.RAJASEKHARAN NAIR
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE DIRECTOR OF GENERAL EDUCATION,
JAGATHY,THIRUVANANTHAPURAM-695014.
3 THE DEPUTY DIRECTOR OF EDUCATION,
ALAPPUZHA DISTRICT-688001.
4 THE DISTRICT EDUCATIONAL OFFICER,
ALAPPUZHA-688011.
5 THE DIRECTOR,
SSA NANDAVANAM,
THIRUVANANTHAPURAM-695033.
-148-
WP(C)No.2440 of 2021 & Connected cases.
6 THE MANAGER,
VOCATIONAL HIGHER SECONDARY SCHOOL,
MUTHUKULAM,ALAPPUZHA DISTRICT-690506.
7 THE HEADMISTRESS,
MARY IMMACULATE HIGH SCHOOL,POOMKAVU.P.O,
PATHIRAPPALLY,
ALAPPUZHA DISTRICT-688521.
BY ADVS.
SMT.NISHA BOSE, SR.GP
SRI.S.SUBHASH CHAND
SMT.K.S.ARCHANA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-149-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 29119 OF 2020
PETITIONERS:
1 L.P.SINDHU,AGED 52 YEARS
W/O.A.ASOKAN,POOMUTTAM SASTHA NAGAR,
NEAR SASTHA TEMPLE PERUMBAVOOR,
PERUMBAVOOR,
ERNAKULAM DIST,PIN-683542.
2 GREESHMA.N.J,AGED 34 YEARS
W/O.RAJESH.V.B,VAZHAYIL HOUSE,
BEHIND L F HOSPITAL,ANGAMALI.P.O,
ERNAKULAM, PIN-683572.
3 THARA.I,AGED 51 YEARS
W/O.SUNIL KUMAR.K,T.C.26/1313(3),
SECRETARIAT WARD,
THIRUVANANTHAPURAM,PIN-695001.
4 MOLY SEBASTIAN, AGED 52 YEARS
W/O.DANY JOSEPH,NIRAPPATH HOUSE,
THABORE.P.O,
ERNAKULAM DISTRICT,PIN-683577.
5 S.ANISA,AGED 45 YEARS
W/O.K.G.AJITH,SREEMATHY MANDIRAM,
NADUVATHUCHERRY,
CHAVARA SOUTH.P.O, CHAVARA,
KOLLAM DISTRICT, PIN-691584.
BY ADVS.
K.M.SATHYANATHA MENON
KAVERY S THAMPI
-150-
WP(C)No.2440 of 2021 & Connected cases.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,
SECRETARIAT ANNEXE-II,
THIRUVANANTHAPURAM-695001.
2 THE DIRECTOR OF PUBLIC INSTRUCTION,
JAGATHY,THIRUVANANTHAPURAM-695014.
3 THE DEPUTY DIRECTOR OF EDUCATION,
THIRUVANANTHAPURAM-695036.
4 THE DISTRICT EDUCATIONAL OFFICER,
DDE OFFICE,ERNAKULAM,
NEAR KANAYANNUR TALUK OFFICE,
ERNAKULAM-682001.
5 THE STATE PROJECT DIRECTOR,
SARVA SIKSHA ABHIYAN (SSA),NANDAVANAM,
THIRUVANANTHAPURAM DISTRICT-690033.
6 MANAGER,HOLY FAMILY HSS,THABORE,
ERNAKULAM DISTRICT-683577.
7 THE HEADMASTER,HOLY FAMILY HSS,THABORE,
ERNAKULAM DISTRICT-683577.
8 MANAGER,HSS GUHANANDAPURAM,
CHAVARA SOUTH,
KOLLAM DISTRICT-691311.
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-151-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 25511 OF 2020
PETITIONERS:
1 BENCY POULOSE,
LOWER PRIMARY SCHOOL ASSISTANT,
ST. GEORGE'S L.P. SCHOOL, EDAPPALLY,
ERNAKULAM DISTRICT-682 024.
2 PRINCY GEORGE P,
LOWER PRIMARY SCHOOL ASSISTANT ,
ST. GEORGE'S LP SCHOOL, EDAPPALLY,
ERNAKULAM DISTRICT-682 024
3 ANN RASHMI G. MALAMEL,
LOWER PRIMARY SCHOOL ASSISTANT,
PIUS GIRLS HIGH SCHOOL, EDAPPALLY,
ERNAKULAM DISTRICT-682 024.
BY ADVS.
GEORGE POONTHOTTAM (SR.)
SMT.NISHA GEORGE
SRI.A.L.NAVANEETH KRISHNAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY,
DEPARTMENT OF GENERAL EDUCATION,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001
2 THE DIRECTOR OF GENERAL EDUCATION,
-152-
WP(C)No.2440 of 2021 & Connected cases.
JAGATHY, THIRUVANANTHAPURAM-695 014.
3 THE DEPUTY DIRECTOR OF EDUCATION,
HOSPITAL ROAD, NEAR MCRV MEN'S HOSTEL,
SHENOYS, ERNAKULAM-682 011.
4 THE DISTRICT EDUCATIONAL OFFICER,
NEAR KANAYANNUR TALUK OFFICE,
ERNAKULAM-682 011.
5 THE ASSISTANT EDUCATIONAL OFFICER,
M.G. ROAD, ERNAKULAM-682011
6 SARVA SIKSHA ABHAYAN/ SAMAGRA SHIKSHA KERALA,
SSA BHAVAN, NANDAVANAM ROAD,
THIRUVANANTHAPURAM-695 033,
REPRESENTED BY ITS STATE PROJECT DIRECTOR,
E-MAIL, DIRECTOR.SSK @ KERALA. GOV. IN.
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-153-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 25872 OF 2020
PETITIONERS:
GIGI C.PAUL,AGED 50 YEARS
PHYSICAL EDUCATION TEACHER,
T.V.JOSEPH MEMORIAL HIGHER SECONDARY
SCHOOL,PINDIMANA,KOTHAMANGALAM.
BY ADV GEORGE ABRAHAM
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 DIRECTOR OF GENERAL EDUCATION,
JAGATHY,THIRUVANANTHAPURAM-695014.
3 DEPUTY DIRECTOR OF EDUCATION,
ERNAKULAM-682030.
4 DISTRICT EDUCATIONAL OFFICER,
KOTHAMANGALAM,ERNAKULAM-686691.
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-154-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 25791 OF 2020
PETITIONER:
SR. SEENA . M.V
AGED 38 YEARS
D/O M.O.VARGHESE,LOWER PRIMARY SCHOOL
ASSISTANT,ST.GEORGE'S LP SCHOOL,
EDAPPALLY,ERNAKULAM-682024.
BY ADVS.
GEORGE POONTHOTTAM (SR.)
SMT.NISHA GEORGE
SRI.A.L.NAVANEETH KRISHNAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY,
DEPARTMENT OF GENERAL EDUCATION,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE DIRECTOR OF GENERAL EDUCATION,
JAGATHY,THIRUVANANTHAPURAM-695014.
3 THE DEPUTY DIRECTOR OF EDUCATION,
HOSPITAL ROAD,NEAR MCRV MEN'S HOSTEL,
SHENOYS,ERNAKULAM-682011.
4 THE DISTRICT EDUCATIONAL OFFICER,
NEAR KANAYANNUR TALUK OFFICE,
ERNAKULAM-682011.
-155-
WP(C)No.2440 of 2021 & Connected cases.
5 THE ASSISTANT EDUCATIONAL OFFICER,
M.G.ROAD,ERNAKULAM-682011.
6 SARVA SIKSHA ABHAYAN/SAMAGRA SHIKSHA KERALA,
SSA BHAVAN,NANDAVANAM ROAD,
THIRUVANANTHAPURAM-695033.
REPRESENTED BY ITS STATE PROJECT DIRECTOR,
[email protected]
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR final hearing
ON 21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-156-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 25941 OF 2020
PETITIONER:
P.JAYA,
CLUSTER COORDINATOR,
BLOCK RESOURCE CENTRE,THURAVOOR,
ALAPPUZHA DISTRICT.
BY ADVS.
LINDONS C.DAVIS
SMT.E.U.DHANYA
SRI.P.J.ANILKUMAR
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 DIRECTOR OF GENERAL EDUCATION,
JAGATHI,THYCAUD,
THIRUVANANTHAPURAM-695014.
3 DEPUTY DIRECTOR OF EDUCATION,
ALAPPUZHA-688001.
4 DISTRICT EDUCATIONAL OFFICER,
CHERTHALA,ALAPPUZHA DISTRICT, PIN-688524.
5 BLOCK PROJECT OFFICER,
BLOCK RESERVE CENTRE,
SARVA SHIKSHA ABHIYAN, THURAVOOR,
-157-
WP(C)No.2440 of 2021 & Connected cases.
ALAPUZHA DISTRICT-688532.
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-158-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 29557 OF 2018
PETITIONERS:
1 SOBY ISSAC
C R C CO-ORDINATOR,
BLOCK RESOURCE CENTRE, ALATHUR
2 SANGEETHA VENUGOPAL.M.V.,
C.R.C. CO-ORDINATOR,
BLOCK RESOURCES CENTRE, ALATHUR.
3 JASMINE.Y.
C.R.C. CO-ORDINATOR,
BLOCK RESOURCES CENTRE, ALATHUR.
4 SHEEJA P.MATHEW
GVM L.P.SCHOOL MANGALAM,
ANJUMOORTHY P.O., PALAKKAD.
5 SHIBI JOSEPH,
C.R.C. CO-ORDINATOR,
BLOCK RESOURCES CENTRE, ALATHUR.
6 RASHMI.T.
C.R.C. CO-ORDINATOR,
BLOCK RESOURCES CENTRE, ALATHUR.
7 DEEPA.S.
C.R.C. CO-ORDINATOR,
BLOCK RESOURCES CENTRE, ALATHUR.
8 SINDHU.V.
C.R.C. CO-ORDINATOR,
-159-
WP(C)No.2440 of 2021 & Connected cases.
BLOCK RESOURCES CENTRE, ALATHUR.
9 SREEDEVI.S.
C.R.C. CO-ORDINATOR,
BLOCK RESOURCES CENTRE, ALATHUR.
10 LATHA.K.
C.R.C. CO-ORDINATOR,
BLOCK RESOURCES CENTRE, ALATHUR.
11 SHINI.K.K.
C.R.C. CO-ORDINATOR,
BLOCK RESOURCES CENTRE, ALATHUR.
12 LEKHA.A.
C.R.C. CO-ORDINATOR,
BLOCK RESOURCES CENTRE,
KOLLANGODE, PALAKKAD DISTRICT.
13 SREEJA.C.K.
C.R.C. CO-ORDINATOR,
BLOCK RESOURCES CENTRE,
KOLLANGODE,
PALAKKAD DISTRICT.
14 PRIYA.M.,
C.R.C. CO-ORDINATOR,
BLOCK RESOURCES CENTRE,
KOLLANGODE,
PALAKKAD DISTRICT.
15 JANCY.V.M.
C.R.C. CO-ORDINATOR,
BLOCK RESOURCES CENTRE,
KOLLANGODE, PALAKKAD DISTRICT.
16 KANAKALATHA.R.
C.R.C. CO-ORDINATOR,
BLOCK RESOURCES CENTRE,
KOLLANGODE,
PALAKKAD DISTRICT.
-160-
WP(C)No.2440 of 2021 & Connected cases.
BY ADV DR.GEORGE ABRAHAM
RESPONDENTS:
1 ASSISTANT EDUCATIONAL OFFICER
ALATHUR-678 541., PIN - 678541
2 ASSISTANT EDUCATIONAL OFFICER,
KOYALMANNAM-678 702.
3 ASSISTANT EDUCATIONAL OFFICER,
KOLLANGODE-678 506.
4 DEPUTY DIRECTOR OF EDUCATION
PALAKKAD-678 001.
5 BLOCK PROGRAMME OFFICER,
BLOCK RESOURCES CENTRE,
ALATHUR, PALAKKAD DISTRICT-678 541.
6 BLOCK PROGRAMME OFFICER,
BLOCK RESOURCES CENTRE,
KOLLANGODE, PALAKKAD DISTRICT-678 506.
7 DIRECTOR OF PUBLIC INSTRUCTIONS,
JAGATHY, THIRUVANANTHAPURAM-695 014.
8 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,
DEPARTMENT OF GENERAL EDUCATION, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING ON
21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-161-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 29632 OF 2018
PETITIONERS:
1 UMADEVI S. AGED 40 YEARS
C.R.C CO-ORDINATOR BLOCK RESOURCES CENTRE
ALATHUR
2 L.MANJU
C.R.C CO-ORDINATOR BLOCK RESOURCES CENTRE
ALATHUR
3 K.P.RAJANI
C.R.C CO-ORDINATOR BLOCK RESOURCES CENTRE
ALATHUR
4 PRIYADARINI K.,
C.R.C CO-ORDINATOR BLOCK RESOURCES CENTRE
ALATHUR
5 SREEJA K.,
C.R.C CO-ORDINATOR BLOCK RESOURCES CENTRE
ALATHUR
6 SAJINI. R.,
C.R.C CO-ORDINATOR BLOCK RESOURCES CENTRE
ALATHUR
7 SHEEBA . A.,
C.R.C CO-ORDINATOR BLOCK RESOURCES CENTRE
ALATHUR
8 SURESHKUMAR .G.,
C.R.C CO-ORDINATOR BLOCK RESOURCES CENTRE
-162-
WP(C)No.2440 of 2021 & Connected cases.
ALATHUR
9 PRASANNA M.U.,
C.R.C CO-ORDINATOR BLOCK RESOURCES CENTRE
ALATHUR
10 LATHA C.,
C.R.C CO-ORDINATOR BLOCK RESOURCES CENTRE
ALATHUR
BY ADV DR. GEORGE ABRAHAM
RESPONDENTS:
1 ASSISTANT EDUCATIONAL OFFICER
PARALY-678 592
2 ASSISTANT EDUCATIONAL OFFICER
ALATHUR-678 542
3 ASSISTANT EDUCATIONAL OFFICER
KOLLANGODE-678 506
4 DISTRICT EDUCATIONAL OFFICER
PALAKKAD-678 001
5 DEPUTY DIRECTOR OF EDUCATION,
PALAKKAD-678 001
6 DIRECTOR OF PUBLIC INSTRUCTIONS
JAGATHY, THIRUVANANTHAPURAM-695 014
7 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,
DEPARTMENT OF GENERAL EDUCATION,
SECRETARIAT, THIRUVANANTHAPURAM-695 001
8 BLOCK PROGRAMME OFFICER
BLOCK RESOURCES CENTRE, ALATHUR,
-163-
WP(C)No.2440 of 2021 & Connected cases.
PALAKKAD DISTRICT-678 542
9 BLOCK PROGRAMME OFFICER
BLOCK RESOURCES CENTRE,
CHERPULASSERY, PALAKKAD DISTRICT-679 503
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-164-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 29695 OF 2018
PETITIONERS:
1 DR. T. SABU,
HIGH SCHOOL ASSISTANT (HINDI),
VPM HIGHER SECONDARY SCHOOL,
VELLARADA, NEYYATTINKARA,
THIRUVANTHAPURAM DISTRICT
2 S.SHEELA
UPPER PRIMARY SCHOOL ASSISTANT,
V P M HIGHER SECONDARY SCHOOL, VELLARADA,
NEYYATTINKARA, THIRUVANANTHAPURAM DISTRICT.
3 V.KUMARI MANJU
UPPER PRIMARY SCHOOL ASSISTANT,
V P M HIGHER SECONDARY SCHOOL, VELLARADA,
NEYYATTINKARA, THIRUVANANTHAPURAM DISTRICT.
4 P.MRIDULA
UPPER PRIMARY SCHOOL ASSISTANT,
V P M HIGHER SECONDARY SCHOOL, VELLARADA,
NEYYATTINKARA, THIRUVANANTHAPURAM DISTRICT.
BY ADV V.A. MUHAMMED
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,
SECRETARIAT ANNEXE-II, THIRUVANANTHAPURAM 695001
-165-
WP(C)No.2440 of 2021 & Connected cases.
2 THE DIRECTOR OF PUBLIC INSTRUCTION
JAGATHY, THIRUVANANTHAPURAM - 695 014.
3 THE DEPUTY DIRECTOR OF EDUCATION
KILLIPPALAM, THIRUVANANTHAPURAM - 695 036.
4 THE DISTRICT EDUCATIONAL OFFICER
NEYYATTINKARA, THIRUVANANTHAPURAM - 695 121.
5 THE STATE PROJECT DIRECTOR
SARVA SIKSHA ABHIYAN (SSA), NANATHAVANAM,
THIRUVANANTHAPURAM DISTRICT-690 033.
6 THE MANAGER
V P M HIGHER SECONDARY SCHOOL, VELLARADA,
NEYYATTINKARA,
THIRUVANANTHAPURAM - 695 121.
7 THE HEADMASTER
V P M HIGHER SECONDARY SCHOOL, VELLARADA,
NEYYATTINKARA,
THIRUVANANTHAPURAM DISTRICT - 695 121.
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-166-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 27116 OF 2020
PETITIONERS:
1 NEETHA PAUL, AGED 45 YEARS
D/O.N.P.PAULOSE, T.V.JOSEPH MEMORIAL HIGHER SECONDARY
SCHOOL, PINDIMANA, ERNAKULAM DISTRICT,
RESIDING AT POTHANICHIRAYIL (HOUSE),
KALANAGAR-36, KOTHAMANGALAM P.O.,
KOTHAMANGALAM, ERNAKULAM DISTRICT.
2 MINIMOL N.H.,AGED 49 YEARS
D/O.N.K.HAMSAKUTTY ASAN, NIVHSS MARAMPALLY,
MARAMPALLY P.O.,
RESIDING AT VATHIAYATH HOUSE,
PINARMUNDA, PERINGALA P.O.,
ERNAKULAM DISTRICT.
3 MARY PAUL N.,AGED 46 YEARS
D/O.N.U.PAULOSE, ST.FRANCIS LPS,
PUTHIYAKAVU, ERNAKULAM DISTRICT,
RESIDING AT KARLATHE HOUSE,
PULLICKAMALY P.O., MULANTHURUTHY,
ERNAKULAM DISTRICT.
4 JOSE MATHEW, AGED 48 YEARS
S/O.C.V.MATHUNNY, ST.THOMAS HSS,
AYROOR P.O., ERNAKULAM DISTRICT,
RESIDING AT CHIRACKAL MANAVALAN HOUSE,
AYROOR P.O., KURUMASSERY VIA.,
ERNAKULAM DISTRICT.
5 JOY MON K.J., AGED 48 YEARS
S/O.K.A.JOSEPH, ALUVA, LELP SCHOOL OLANAD,
VARAPPUZHA, ERNAKULAM DISTRICT,
RESIDING AT KOCHIKKATTU HOUSE,
-167-
WP(C)No.2440 of 2021 & Connected cases.
CHIRAKKAKAM, VARAPPUZHA P.O.,
ERNAKULAM -683 517.
6 MARY M.A.,AGED 46 YEARS
D/O.M.J.AUGUSTINE, FMCTHSS,
KARUMALLOOR P.O., ERNAKULAM DISTRICT,
RESIDING AT MENACHERRY HOUSE,
THATTAMPADY, KARUMALLOOR P.O.,
ERNAKULAM DISTRICT.
7 NEENA KURIAKOSE, AGED 43 YEARS
S/O.P.U.KURIAKOSE, BRC PIRAVOM,
ERNAKULAM DISTRICT,
RESIDING AT THARAMATTATHIL HOUSE,
KALAMPOOR P.O., PIRAVOM,
ERNAKULAM DISTRICT.
8 NASIM N.A. ,AGED 45 YEARS
D/O.ALI N.M., FMCTHSS KARUMALLOOR,
KARUMALLOOR P.O., ERNAKULAM DISTRICT,
RESIDING AT CHEMBIKKATT HOUSE,
WEST VELIYATHUNAD, ALANGAD P.O.,
ERNAKULAM DISTRICT.
9 KOCHURANI PAUL, AGED 51 YEARS
D/O.K.J.POULOSE, INFANT JESUS LPS,
KIDANGOOR, ERNAKULAM DISTRICT,
RESIDING AT PYNADATH HOUSE,
MOOKKANNOOR P.O.,
ERNAKULAM DISTRICT.
10 SINDU VARGHESE, AGED 47 YEARS
D/O.VARGHESE, ST.AUGUSTINES LPS,
PAZHANGANAD, KIZHAKKAMBALAM P.O.,
ERNAKULAM DISTRICT
RESIDING AT MARIKUDY HOUSE,
PAZHANGANAD KIZHAKKAMBALAM P.O.,
ERNAKULAM DISTRICT.
11 ANILA P.M., AGED 41 YEARS
W/O.MOHANAN, BRC VYPIN,
EDAVANAKKAD, ERNAKULAM,
RESIDING AT PUTHENVEETTIL,
-168-
WP(C)No.2440 of 2021 & Connected cases.
OCHANTHURUTH, VYPIN,
ERNAKULAM DISTRICT.
12 LINI YAKOVE T., AGED 41 YEARS
D/O.T.M.YAKOVE, INFANT JESUS LPS,
KIDANGOOR, KIDANGOOR P.O.,
RESIDING AT KOORAN HOUSE,
THURAVOOR P.O., ANGAMALY,
ERNAKULAM DISTRICT.
13 PRASANTH PAI P.M.,AGED 41 YEARS
S/O.PADMANABHA PAI, T.D.L.P.SCHOOL,
MATTANCHERRY, ERNAKULAM DISTRICT,
RESIDING AT H.NO.8/817, LIG-18,
SANTHI NAGAR, KOOVAPPADOM,
MATTANCHERRY P.O., KOCHI,
ERNAKULAM DISTRICT.
14 MANJU P.M.,AGED 41 YEARS
D/O.P.K.MADHU, SDPY(M) LPS,
PALLURUTHY, SREE NARAYANA NAGAR,
PALLURUTHY, ERNAKULAM DISTRICT,
RESIDING AT SAROVARAM HOUSE,
POOCHAKKAL P.O., CHERTHALA,
ALAPPUZHA.
15 JAYASREE P.R.,AGED 40 YEARS
S/O.E.S.RAJAPPAN, SDPY MODEL LPS,
S.N.NAGAR, PALLURUTHY,
ERNAKULAM DISTRICT,
RESIDING AT PANAKKAL HOUSE,
PARK ROAD, ATTUVALLY LANE,
PERUMPADAPPU,
PALLURUTHY P.O.,
ERNAKULAM DISTRICT.
16 SONI P.B.,AGED 39 YEARS
D/O.BHAGAVTH SINGH,
S.D.P.Y.MODEL L.P.SCHOOL,
S.N.NAGAR, PALLURUTHY,
ERNAKULAM DISTRICT,
RESIDING AT KANNADIKAL,
SREECHAKRAM, SIDHAN ROAD,
-169-
WP(C)No.2440 of 2021 & Connected cases.
THOPPUMPADY, ERNAKULAM DISTRICT.
17 NIDHI JOSE,AGED 37 YEARS
W/O.P.J.JOSEPH, BLOCK RESOURCES CENTRE,
GOVERNMENT U.P.SCHOOL CAMPUS,
KOOTHATTUKULAM, ERNAKULAM DISTRICT,
RESIDING AT PALLIYODIL HOUSE,
KARIMPANA P.O., KOOTHATTUKULAM,
ERNAKULAM DISTRICT - 686 662.
18 DHEERA M.J.,AGED 38 YEARS
W/O.JINESH P.TOMS, ST.AUGUSTINES L.P.SCHOOL,
PAZHANGANAD, KIZHAKKAMBALAM P.O.,
ERNAKULAM DISTRICT,
RESIDING AT PITTAPPILLILHOUSE,
NEDUNGAPRA, NEDUNGAPRA P.O.,
ERNAKULAM - 683 545.
19 DHANYA MARY P.,AGED 38 YEARS
D/O.P.T.GEORGE, ST.JOSEPHS UP SCHOOL,
KADAVANTHRA, ERNAKULAM DISTRICT,
RESIDING AT NEELAMKAVIL HOUSE,
SRM CROSS ROAD, PACHALAM P.O.,
ERNAKULAM DISTRICT.
20 RANI K.M., AGED 51 YEARS
D/O.MADHAVAN K.K.,
BLOCK RESOURCES CENTRE,
ANGAMALY, ERNAKULAM DISTRICT,
RESIDING AT THUMBAPARAMBIL HOUSE,
PUTHENVELIKKARA,
ERNAKULAM DISTRICT.
21 SREEJA S. ,AGED 41 YEARS
D/O.SANKARANARAYAN K.G.,
BLOCK RESOURCES CENTRE, ALUVA,
ERNAKULAM DISTRICT,
RESIDING AT SREENILAYAM,
N.EZHIPURAM, MARAMPILLY P.O.,
ALUVA, ERNAKULAM DISTRICT.
22 RYSY P.J., AGED 48 YEARS
W/O.K.C.ANTHONIES,
-170-
WP(C)No.2440 of 2021 & Connected cases.
HFUPS THABORE, THABORE P.O.,
ERNAKULAM DISTRICT,
RESIDING AT KOORAN HOUSE,
THABORE P.O., MOOKKANNOOR,
ERNAKULAM DISTRICT.
23 INDIRADEVI S.,AGED 48 YEARS
D/O.K.SUBRAMONI SARMA,
SAMOOHAN H.S., NORTH PARAVUR,
ERNAKULAM DISTRICT,
RESIDING AT MANGALAPPALLIL ILLAM,
KAITHARAM P.O., NORTH PARAVUR,
ERNAKULAM DISTRICT - 683 519.
24 SIMI K.S.,AGED 41 YEARS
D/O.K.H.SURENDRAN, URC MATTANCHERRY,
NEAR GOVERNMENT U.P.SCHOOL,
THAMARAPARAMBU, FORT KOCHI,
ERNAKULAM DISTRICT,
RESIDING AT CHIRAYIL HOUSE,
NEAR COMBARA JUNCTION, PANANGAD P.O.,
ERNAKULAM - 682 506.
25 SREEDEVI V.SHENOI,AGED 48 YEARS
D/O.R.VENKITESWARA SHENOI,
U.R.C.MATTANCHERRY,
NEAR GOVERNMENT U.P.SCHOOL,
THAMARAPARMABU, FORT KOCHI,
ERNAKULAM DISTRICT.
RESIDING AT 18/733,
DHANWANTHARI TEMPLE ROAD,
PALLURUTHY, ERNAKULAM - 682006.
26 SHEEJA P.RAGHAVAN,AGED 42 YEARS
D/O.RAGHAVAN, CEZM LPS TRIPUNITHURA,
TRIPUNITHRA P.O., THEKKUMBHAGAM,
ERNAKULAM DISTRICT.
RESIDING AT CHERUVATHOOR HOUSE,
KANIPPAYOOR POST, KUNNAMKULAM,
THRISSUR DISTRICT.
27 BEENA K.A.,AGED 49 YEARS
D/O.AUGUSTIN, ST.MARYS L.P.SCHOOL,
-171-
WP(C)No.2440 of 2021 & Connected cases.
PALLIPPURAM, CHERTHALA,
ALAPPUZHA DISTRICT,
RESIDING AT PAPPALY HOUSE,
ASHOKAPURAM P.O., ALUVA,
ERNAKULAM DISTRICT.
28 REKHA A.J.,AGED 45 YEARS
W/O.S.SUDHEESH SHENOY,
URC MATTANCHERRY, NEAR G.U.P.S.,
THAMARAPARAMBU, FORKOCHI, ERNAKULAM,
RESIDING AT 12/242A, SUKRITHAM,
ARAKKAPARAMBU ROAD, MATTANCHERRY P.O.,
ERNAKULAM DISTRICT - 682 002.
29 SUPRABHA P.,AGED 46 YEARS
D/O.PRABHAKARA MENON,
BLOCK RESOURCES CENTRE, ALUVA,
ERNAKULAM DISTRICT,
RESIDING AT C1, MY HOME APPARTMENT,
KUNNUMPURAM DESOM, ALUVA,
ERNAKULAM DISTRICT.
30 MAYA R.,AGED 45 YEARS
W/O.BABU K.S., SNM HSS,
MOOTHAKUNNAM, ERNAKULAM DISTRICT,
RESIDING AT KURIAKOTTU HOUSE,
VILANGANKUNNU ROAD,
AMALANAGAR P.O., TRISSUR.
31 SINDHU GEORGE,AGED 44 YEARS
W/O.THOMAS P., SALPS MATTOOR,
KALADY P.O., ERNAKULAM DISTRICT,
RESIDING AT PANANCHICKAL HOUSE,
MAROTTICHODU, KALADY P.O.,
ERNAKULAM DISTRICT.
32 SHAIBY N.JOY,AGED 36 YEARS
W/O.JOBY JACOB, BLOCK RESOURCES CENTRE,
ALUVA, ERNAKULAM DISTRICT,
TRIPUNITHURA, ERNAKULAM DISTRICT,
RESIDING AT POTTINIKKATTU HOUSE,
EZHAKKARANAD P.O., PUTHENCRUZ VIA.,
-172-
WP(C)No.2440 of 2021 & Connected cases.
ERNAKULAM DISTRICT - 682 308.
33 SUMEERA K.S., AGED 37 YEARS
W/O.BRIJULAL, SREE NARAYANA HIGHER SECONDARY SCHOOL,
THRIKKANARAVATTOM, AYYAPPANKAVU,
ERNAKULAM DISTRICT,
RESIDING AT ETTUMMAL HOUSE,
MULAVUKAD P.O., ERNAKULAM DISTRICT - 682 504.
34 SAJITHA P.R.,AGED 50 YEARS
D/O.P.M.RETNACHANDRA,
S.N.M.H.S.S.MOOTHAKUNNAM,
MOOTHAKUNNAM P.O., ERNAKULAM DISTRICT
RESIDING AT OORKOLIL HOUSE, KOTTAPPURAM P.O.,
KODUNGALLUR, THRISSUR DISTRICT.
35 SEENA P.L.,AGED 46 YEARS
D/O.P.C.LOHIDHAKSHAN, SNM H.S.S.,
MOOTHAKUNNAM, ERNAKULAM DISTRICT,
RESIDING AT PAZHAMPILLYSSERY HOUSE,
SWAPNALAYA, KADAVATH ROAD,
NORTH PARAVUR, ERNAKULAM DISTRICT.
36 RESMI N.E.,AGED 38 YEARS
W/O.LALAN M.T.M BLOCK RESOURCES CENTRE,
VYPIN, ERNAKULAM DISTRICT,
RESIDING AT MOOTHEDATH HOUSE,
MADAPLATHURUTH, MOOTHAKUNNAM P.O.,
ERNAKULAM DISTRICT.
37 SANDHYA K.S., AGED 37 YEARS
W/O.PRAVEEN KUMAR P.C.,
IIV U.P.SCHOOL, MALIPURAM,
ERNAKULAM DISTRICT,
RESIDING AT PUTHUVAL PARAMBIL HOUSE,
EAST NADA, ELANKUNNAPUZHA,
ERNAKULAM DISTRICT.
38 JIBIN JACOB,AGED 39 YEARS
S/O.T.P.CHACKO, FJM H.S.S.,
PUTHUPPADY, MUVATTUPUZHA,
ERNAKULAM DISTRICT,
RESIDING AT MOOTHEDATH HOUSE,
-173-
WP(C)No.2440 of 2021 & Connected cases.
PERINGOLE, KOLENCHERY P.O. - 682 311,
ERNAKULAM DISTRICT.
BY ADVS.
GEORGE POONTHOTTAM (SR.)
SMT.NISHA GEORGE
SRI.A.L.NAVANEETH KRISHNAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY,
DEPARTMENT OF GENERAL EDUCATION,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 THE DIRECTOR OF GENERAL EDUCATION
JAGATHY, THIRUVANANTHAPURAM - 695 014.
3 THE DEPUTY DIRECTOR OF EDUCATION
HOSPITAL ROAD, NEAR MCRV MENS HOSTEL,
SHENOYS, ERNAKULAM - 682011.
4 THE DISTRICT EDUCATIONAL OFFICER
NEAR KANAYANNUR TALUK OFFICE,
ERNAKULAM - 682 011.
5 THE ASSISTANT EDUCATIONAL OFFICER
M.G.ROAD, ERNAKULAM - 682011.
6 SARAVA SIKSHA ABHAYAN
SAMAGRA SHIKSHA KERALA, SSA BHAVAN,
NANDAVANAM ROAD,
THIRUVANANTHAPURAM - 695 033.
REPRESENTED BY ITS STATE PROJECT DIRECTOR.
7 THE DISTRICT EDUCATIONAL OFFICER
MINI CIVIL STATION, ANNEXE,
PERIYAR NAGAR, ALUVA,
ERNAKULAM DISTRICT - 683 101.
-174-
WP(C)No.2440 of 2021 & Connected cases.
8 THE DISTRICT EDUCATIONAL OFFICER
5TH FLOOR, REVENUE TOWER,
NEAR PRIVATE BUS STAND,
KOTHAMANGALAM,
ERNAKULAM DISTRICT - 686691.
9 THE ASSISTANT EDUCATIONAL OFFICER
MINI CIVIL STATION, ANNEXE,
PERIYAR NAGAR, ALUVA,
ERNAKULAM DISTRICT - 683 101.
10 THE ASSISTANT EDUCATIONAL OFFICER
MARKET ROAD,
NEAR GOVERNMENT GIRLS HIGHER SECONDARY SCHOOL,
THRIPUNITHURA, ERNAKULAM DISTRICT - 682 306.
11 THE ASSISTANT EDUCATIONAL OFFICER
MINI CIVIL STATION, ANGAMALY P.O.,
ANGAMALY, ERNAKULAM DISTRICT - 683 572.
12 THE ASSISTANT EDUCATIONAL OFFICER
MATTANCHERY ROAD, MATTANCHERY,
ERNAKULAM DISTRICT - 682 002.
13 THE ASSISTANT EDUCATIONAL OFFICER
MINI CIVIL STATION BUILDING,
CHERPU, THRISSUR DISTRICT - 680 561.
14 THE ASSISTANT EDUCATIONAL OFFICER
CHERTHALA, CHERTHALA P.O.,
ALAPPUZHA DISTRICT - 688 531.
15 THE ASSISTANT EDUCATIONAL OFFICER
VYPIN, VYPIN PO.,
ERNAKULAM DISTRICT - 682 010.
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING ON
21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-175-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 31238 OF 2018
PETITIONER:
NASEEMA P.P.,AGED 43 YEARS
W/O MUHAMMED KUNHI, JUNIOR LANGUAGE TEACHER(ARABIC),
IQUBAL HIGHER SECONDARY SCHOOL,
AJANUR, KOLAVAYAL P. O,
KASARAGOD DISTRICT, PIN - 671531
NOW WORKING AS C. R. C. CO- ORDINATOR,
SARVA SHIKSHA ABHIYAN (S.S.A),
BLOCK RESOURCE CENTRE, KASARAGOD, PIN - 671121
BY ADVS.
MURALI PALLATH
C.K.RAJASEKHARA PANICKER
RESPONDENTS:
1 STATE OF KERALA
REP. BY THE SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,
GOVT. SECRTARIAT,
THIRUVANAANTHAPURAM, PIN 695001
2 THE DIRECTOR OF PUBLIC INSTRUCTION
JAGATHY P.O.,
THIRUVANANTHAPURAM, PIN - 695 014.
3 THE DEPUTY DIRECTOR OF EDUCATION
KASARAGOD, CIVIL STATION,
VIDYANAGAR P.O.,
KASARAGOD DIST. - 671 123.
-176-
WP(C)No.2440 of 2021 & Connected cases.
4 THE DISTRICT EDUCATIONAL OFFICER
KANHANGAD, KASARAGOD DIST. - 671 315.
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-177-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 28979 OF 2020
PETITIONER:
RAJIMOL K.V.,
CLUSTER COORDINATOR,
BLOCK RESOURCE CENTRE,
THURAVOR, ALAPPUZHA DISTRICT.
BY ADVS.
P.J.ANILKUMAR
SRI.P.S.SREE PRASAD
RESPONDENTS
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,
SECRETARIAT,
THIRUVANANTHAPURAM-695001
2 DIRECTOR GENERAL EDUCATION,
JAGATHI, THYCAUD,
THIRUVANANTHAPURAM-695 014.
3 DEPUTY DIRECTOR OF EDUCATION,
ALAPPUZHA-688 001
4 DISTRICT EDUCATIONAL OFFICER,
CHERTHALA,
ALAPPUZHA DISTRICT, PIN-688 524
5 BLOCK PROJECT OFFICER,
BLOCK RESOURCE CENTRE,
SARVA SHIKSHA ABHIYAN,
-178-
WP(C)No.2440 of 2021 & Connected cases.
THURAVOOR,
ALAPPUZHA DISTRICT-688 532
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-179-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 28463 OF 2019
PETITIONER:
BEENA C.S.,
H.S.A.(HINDI),
FATHIMA MEMORIAL HIGH SCHOOL,
KARINKALLATHANI, MANNARKAD,
PALAKKAD DISTRICT.
BY ADVS.
P.JAYARAM
SARATH CHANDRAN K.B.
RESPONDENTS:
1 THE DEPUTY DIRECTOR OF EDUCATION,
PALAKKAD-678001.
2 THE DIRECTOR,
GENERAL EDUCATION,
THIRUVANANTHAPURAM-695001.
3 THE DISTRICT EDUCATIONAL OFFICER,
MANNARKAD-678582.
4 THE MANAGER,
FATHIMA MEMORIAL HIGH SCHOOL,
KARINKALLATHANI, MANNARKAD,
PALAKKAD DISTRICT-679322.
5 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT,
DEPARTMENT OF GENERAL EDUCATION,
-180-
WP(C)No.2440 of 2021 & Connected cases.
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-181-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 34843 OF 2018
PETITIONER:
V.K.SHIMMI,AGED 40 YEARS
W/O AJITH, LOWER PRIMARY SCHOOL ASSISTANT,
EDAKKARA KOLAKKAD A.U.P. SCHOOL,
KOYILANDY, KOZHIKODE DIST - 673315
BY ADV V.A.MUHAMMED
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
GENERAL EDUCTION DEPARTMENT,
SECRETARIAT ANNEXE - II,
THIRUVANANTHAPURAM - 695001
2 THE DIRECTOR OF PUBLIC INSTRUCTION
JAGATHY, THIRUVANANTHAPURAM - 695 014.
3 THE DEPUTY DIRECTOR OF EDUCATION
KOZHIKODE - 673 020.
4 THE ASSISTANT EDUCATIONAL OFFICER
KOYILANDY, KOZHIKODE DISTRICT - 673 620.
5 THE STATE PROJECT DIRECTOR
SARVA SIKSHA ABHIYAN (SSA),
NANATHAVANAM,
THIRUVANANTHAPURAM DISTRICT - 690 033.
6 THE MANAGER
-182-
WP(C)No.2440 of 2021 & Connected cases.
EDAKKARA KOLAKKAD A.U.P. SCHOOL,
KOYILANDY, KOZHIKODE DISTRICT - 673 315.
7 THE HEADMASTER
EDAKKARA KOLAKKAD A.U.P. SCHOOL,
KOYILANDY, KOZHIKODE DISTRICT - 673 315.
SMT.NISHA BOSE, SR.GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-183-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 36663 OF 2018
PETITIONERS:
1 REJI P.V.,
UPSA, NVA U P SCHOOL,
PANAMANNA SPUTH, OTTAPPALAM,
PALAKKAD DISTRICT.
2 SINDHYA BOSS,
FULL TIME HINDI TEACHER,
NVA UP SCHOOL,
PANAMANNA SOUTH,
OTTAPPALAM,
PALAKKAD DISTRICT.
3 PREENAMOL P.G,
UPSA, LEGACY AUP SCHOOL,
THACHANATTUKARA,
MANNARKKAD.
4 SREEJA K.P,
LPSA LEGACY AUP SCHOOL,
THACHANATTUKARA,
MANNARKKAD.
5 RUGMINI V,
UPSA LEGACY AUP SCHOOL,
THACHANATTUKARA,
MANNARKKAD.
6 SREEJA P.G,
UPSA, K.T.M HIGH SCHOOL,
MANNARKKAD,
PALAKKAD DISTRICT.
-184-
WP(C)No.2440 of 2021 & Connected cases.
7 K.C DAISY,
UPSA, K.T.M HIGH SCHOOL,
MANNARKKAD,
PALAKKAD DISTRICT.
BY ADV GEORGE ABRAHAM
RESPONDENTS:
1 DEPUTY DIRECTOR OF EDUCATION
PALAKKAD- 678 001
2 DIRECTOR OF PUBLIC INSTRUCTIONS
JAGATHY, THIRUVANANTHAPURAM 695 014.
3 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT,
DEPARTMENT OF GENERAL EDUCATION,
SECRETARIAT, THIRUVANANTHAPURAM 695 001.
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-185-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 41800 OF 2017
PETITIONERS:
1 MANOHARAN KOOTAYI
S/O.GOVINDAN , AGED 53 YEARS,
PHYSICAL EDUCATION TEACHER,GOVT.MUPS,
KOTTAMPALLY.
2 AJITHKUMAR P D
S/O.P T DIVAKARAN,AGED 45 YEARS,
PHYSICAL EDUCATION TEACHER,GOVT.HIGH SCHOOL
VENGAPATTA,KODERICHAL, MENCHINNIAM P O,
PERAMBARA,PIN 673525.
BY ADVS.
SRI.T.T.MUHAMOOD
SRI.V.E.ABDUL GAFOOR
SRI.A.MOHAMMED SAVAD
SRI.A.RENJIT
SRI.C.Y.VINOD KUMAR
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPRUAM, 695001
2 THE DIRECTOR OF PUBLIC INSTRUCTION
OFFICE OF THE DPI,JAGATHY,
THIRUVANANTHAPURAM 695001.
-186-
WP(C)No.2440 of 2021 & Connected cases.
3 THE DEPUTY DIRECTOR OF EDUCATION
KANNUR 670001.
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 21.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-187-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 3808 OF 2019
PETITIONERS:
1 SATHEESAN R, AGED 50 YEARS
S/O.RAJAPPAN, UPSA, R.V.S.M.H.S.S.,
PRAYAR.P.O., ALAPPUZHA-690547.
2 GEORGE MATHEW, AGED 45 YEARS
S/O.T MATHAI, UPSA, V.S.V.H.S.S.,
EZHUKONE.P.O., KOTTARAKARA, KOLLAM.
3 VISWANATHAKURUP R, AGED 53 YEARS
S/O.RAGHAVAN NAIR, UPSA,
M.S.M HIGHER SECONDARY SCHOOL,
KAYAMKULAM.P.O., ALAPPUZHA-690502.
4 ANITHA R, AGED 51 YEARS
W/O.SAJEEVAN PILLAI, LPSA,
VALLIKUNNAM NVM LPS, VALLIKUNNAM.P.O.,
ALAPPUZHA-690501.
5 SREELATHA P K, AGED 47 YEARS
W/O.PADMAKUMAR, UPSA, S.N.M UPS,
MUTHUKULAM, MUTHUKULAM SOUTH.P.O.,
ALAPPUZHA-690506.
6 ELIZABETH P, AGED 45 YEARS
W/O.SHAJI MATHEW, CLUSTER RESOURCE CO-ORDINATOR,
BRC HARIPAD, HARIPAD.P.O.,
ALAPPUZHA-690514.
7 BLESY K VARGHESE, AGED 42 YEARS
W/O.SIBI K MATHEW, LPSA, M.M.K.MLPS,
PATHIYOORKALA, KEERIKAD.P.O.,
ALAPPUZHA-690508.
-188-
WP(C)No.2440 of 2021 & Connected cases.
8 SHINI JOSEPH, AGED 42 YEARS
W/O.A.C.JOSEPH, UPSA, ST.KURIAKOSE UPS,
MELPADOM.P.O., MANNAR,
ALAPPUZHA-689627.
9 AJITHPRAKASH V R , AGED 35 YEARS
S/O.VISWANATHAN, UPSA,
KOPPARETHU H.S.S., PUTHIYAVILA,
PATTOLIMARKET.P.O., ALAPPUZHA-690531.
10 S SYAMKUMAR, AGED 46 YEARS
S/O. S SHANMUKHAN PILLAI,
CLUSTER RESOURCE CO-ORDINATOR, BRC,
KUNDARA, KOLLAM-691521.
11 ANOOP R G, AGED 36 YEARS
S/O.RAJENDRAN PILLAI, U.P.S.A.,
E.V.H.S.S. NEDUVATHOOR, NEELESWARAM.P.O.,
KOTTARAKARA, KOLLAM-691505.
12 REJAN MATHEWS, AGED 43 YEARS
S/O.P J MATHEWS, U.P.S.A.,
EV.H.S.S. NEDUVATHOOR, NEELESWARAM.P.O.,
KOTTARAKARA, KOLLAM-691505.
13 VIMAL RAJ R, AGED 35 YEARS
S/O.RAJAN, L.G.(HINDI),
E.V.H.S.S NEDUVATHOOR,
NEELESWARAM.P.O.,
KOTTARAKARA, KOLLAM-691505.
BY ADVS.
P.B.SAHASRANAMAN
SRI.T.S.HARIKUMAR
RESPONDENTS:
1 THE STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY,
SECRETARIAT,
-189-
WP(C)No.2440 of 2021 & Connected cases.
THIRUVANANTHAPURAM-695001.
2 THE SECRETARY,
DEPARTMENT OF GENERAL EDUCATION SECRETARIAT,
THIRUVANANTHAPURAM-695001.
3 THE SECRETARY,
DEPARTMENT OF FINANCE, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
4 THE DIRECTOR OF PUBLIC INSTRUCTIONS,
DIRECTORATE OF PUBLIC INSTRUCTIONS, JAGATHY,
THIRUVANANTHAPURAM-695014.
5 THE SAMAGRA SIKSHA ABHIYAN
(EARLIER SARVA SIKSHA ABHIYAN),
REPRESENTED BY THE STATE PROJECT DIRECTOR,
SSA BHAVAN, NANDAVANAM,
THIRUVANANTHAPURAM-695033.
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING
ON 26.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-190-
WP(C)No.2440 of 2021 & Connected cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 25624 OF 2020
PETITIONER:
K.T.SAJITH, AGED 45 YEARS
S/O. GOVINDAN, (PHYSICAL EDUCATION TEACHER),
VALANCHERY HIGHER SECONDARY SCHOOL,
VALANCHERY P.O, MALAPPURAM DISTRICT.
BY ADV GEORGE ABRAHAM
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM - 695001.
2 DIRECTOR OF GENERAL EDUCATION
JAGATHY, THIRUVANANTHAPURAM - 695014.
3 DEPUTY DIRECTOR OF EDUCATION
MALAPPURAM - 676519.
4 DISTRICT EDUCATIONAL OFFICER,
TIRUR, MALAPPURAM - 676101.
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL HEARING ON
23.02.2024, ALONG WITH WP(C).2440/2021 AND CONNECTED CASES, THE
COURT ON 05.06.2024 DELIVERED THE FOLLOWING:
-191-
WP(C)No.2440 of 2021 & Connected cases.
WP(C) Nos.2440/2021, 60/2021, 33/2021, 744/2021, 731/2021,
977/2021, 1581/2021, 2831/2021, 3093/2021, 4724/2021, 4983/2019,
5167/2021, 6507/2021, 7412/2021, 7905/2021, 10365/2022,
10871/2019, 13624/2020, 13871/2020, 15210/2021, 3808/2019,
15951/2019, 16967/2021, 18625/2019, 20490/2020, 22648/2019,
22629/2019, 24152/2019, 29119/2020, 25511/2020, 25872/2020,
25791/2020, 25941/2020, 25624/2020, 29557/2018, 29632/2018,
29695/2018, 27116/2020, 31238/2018, 28979/2020, 28463/2019,
34843/2018, 36663/2018, 41800/2017
Dated this the 5th day of June, 2024
JUDGMENT
The petitioners are teachers working in various aided High schools who
were earlier retrenched from service due to division fall or other reasons
during the period from 1996 to 2010. They claim the protection of the
Government Order G.O.(P) No.199/2011/G Edn. dated 1.10.2011, by which the
Government decided to ensure jobs for those retrenched teachers. They claim
that they were included in the teacher's bank under the aforesaid G.O. and
that as per Circular dated 1.8.2011 of the General Education Department, it
was clarified that the teachers who were temporarily appointed as cluster
coordinators under the Sarva Siksha Abhiyan are eligible for all kinds of leave
and service benefits as in the case of regular teachers. Hence, the petitioners
claim that they are entitled to all the service benefits as that of the regular
WP(C)No.2440 of 2021 & Connected cases.
teachers. They further state that though this Court in WP(C)No.30107/2013
held that G.O.(P)199/2011/G Edn dated 1.11.2011 is nonest in the eye of law, it
was held that the said Government Order can be considered for granting
protection as this Court held that the formation of a teacher bank is not
illegal.
2. The petitioners further rely upon G.O.(P) No.313/2013/G Edn,
dated 29.11.2013 to contend that the conditions in G.O.(P) No.199/2011/G
Edn. dated 1.11.2011 concerning the teacher's bank has been extended for
the subsequent years as well. They also rely on the G.O.(P) No. 278/2014/G
Edn. dated 23.12.2014 for substantiating their contention that the salary of
protected teachers including teachers in SSA are being disbursed through the
parent school and on G.O.(P) No.213/2015/G Edn. dated 6.8.2015 to claim that
protection benefits that were granted to them earlier continued under the said
Government Order as well. The petitioners challenge G.O.(MS) No.119/2018/G
Edn. dated 23.8.2018 which took away the benefits earlier granted to them by
the Government Orders mentioned above. It is also the argument of the
petitioners that similarly situated teachers were granted benefits from
1.6.2012 and also relies on the judgment in WP(C)No.1450/2019, wherein it
was declared that as per Note III of Rule 31 of Part III KER, if a teacher is
retrenched from service due to division fall, the teachers are entitled to
reckon the broken service for all service benefits. It is also argued that an
WP(C)No.2440 of 2021 & Connected cases.
amendment was carried out in KER as regards the protection afforded and
therefore they are entitled to all service benefits from 1.10.2011.
3. The claims of the petitioners are resisted by the Government
contending that the Government had introduced the teacher's bank vide the
G.O. dated 1.10.2011 and the objective of the bank was to ensure jobs to the
teachers and nothing more was offered to the petitioners. It is to be noted that
the first category of teachers already had protection and enjoyed salary in the
light of the protection order earlier granted by the Government Orders and
the second group were working against the sanctioned posts and were
appointed by the Manager during the ban period and were given salary from
1.10.2011. It is, therefore, the contention that the Government Order of 2011
did not give any protection to the teachers similar to the petitioners and in the
Government Order dated 5.6.2012, it was specifically mentioned that the
retrenched teachers included in the third category will be deployed as cluster
coordinators under SSA and will only be entitled to entry pay in the relevant
pay scale and the pay of those teachers was made from the SSA Fund Plan
and not from the General Education Department. It is also their argument
that all the Government Orders relied on by the petitioners have been found to
be nonest by this Court in WP(C)No.30107 of 2013. The Government further
contends that Circular dated 1.8.2012 relied on by the petitioners only holds
that the cluster coordinators will be entitled to eligible leave and that the
WP(C)No.2440 of 2021 & Connected cases.
benefits enjoyed by the regular teachers will also be entitled to the cluster
coordinators. They further argue that a regular teacher is entitled to
increment only if they came under Rule 33(1) of KSR and since they were not
given the pay from the General Education Department or given the time scale,
such services cannot be reckoned for increment as per Rule 33 of Part I KSR.
Time scale is also defined in Rule 12 (35) of Part I KSR and since the
petitioners were only given basic pay without any periodic increase they will
not be considered for grant of any increment. It is also their argument that the
engagement of the petitioners during the relevant time cannot be treated as a
duty as per Rule 12 (7) of KSR Part I to claim increment as per Rule 33 of Part
I KSR.
4. As regards G.O.(P) 278/2014/G Edn. dated 23.12.2014 relied on by
the petitioners, the Government contends that this Court in the judgment
reported in 2016 1 ILR Kerala 590 recorded the submission of the Advocate
general that the scheme was not workable. In short, the Government
contends that till the Government passed G.O.(P) No.213/2015/G Edn. dated
6.8.2015, the retrenched teachers were entitled only to the basic pay as per
G.O.(Ms) No.177/2012/G Edn. dated 5.6.2012. For the first time they were
brought under the category of protected teachers only by the Government
Order dated 6.8.2015 but the said order was not implemented because of the
stay of the said order in the batch cases pending and which were disposed of
WP(C)No.2440 of 2021 & Connected cases.
only on 17.12.2015 wherein the Government Order was upheld with certain
changes by this Court in the judgment reported in ILR 2016 1 Kerala 590. It
was in the light of the directions in the said judgment that the Government
revised its order dated 6.8.2015 and issued G.O.(P) No.29/2016/G Edn. dated
29.1.2016 and it was only from that date the salary was directed to be paid
from the General Education Department to the retrenched teachers and
equated with the other protected teachers. In short, the salary was given on a
time scale from the General Education Department to the protected teachers
like the petitioners only from 29.1.2016 and till then only a basic salary was
given to them. The Government also contends that there was no claim for
salary made by the petitioners till the issuance of the 2016 government order
as they were aware of the fact that they were only entitled to the entry pay
alone with no other benefits. As regards the contention of the petitioners that
similarly situated teachers were given benefits, the Government points out
that proceedings have been already taken to recover the same from them and
certain persons had challenged the recovery proceedings initiated by the
government. Under such circumstances, it is argued that the prayer for
protection of pay is not admissible given the provision laid down in Rules 52
and 61(4) of Chapter XIV A KER which will apply only when the teacher is
appointed in the scale of pay in the identical posts.
5. The Government also relies on the judgment in WA No.1836/2019,
WP(C)No.2440 of 2021 & Connected cases.
which held that Rule 14 E of Part III KSR Note III stipulates that only if the
break in service is less than one academic year, it can be reckoned for all
service benefits. The Government also points out that vide notification dated
27.11.2019, Note III in Rule 31 in Part III KSR has been amended clarifying
that interruption in service of the employee will not count for pension. The
Government decision No.8 Rule 14E Part III KSR was also deleted by the same
amendment and the amendments have been given retrospective effect from
16-12-2009. This amendment is not challenged in any of these writ petitions.
G.O.(MS) No.119/2018/G Edn. dated 23.8.2018 it is only a clarification of the
existing legal position and it does not take away any benefit to which they
were entitled. Thus they pray for the dismissal of all the writ petitions.
6. Heard Sri. George Poonthorram learned Senior Counsel instructed
by Sri.A.L.Navaneeth Krishnan, Sri.V.A.Muhammed, Sri.P.Chandrasekharan,
Sri. George Abraham and Sri. T.T. Mahmood, the learned counsel for the
petitioners and Sri. Nisha Bose learned Senior Government Pleader
appearing for the respondents.
7. The petitioners essentially based their claim on the Government
Order G.O.(P) 199/2011/G.Edn. dated 1.10.2011 to substantiate their
contention that they were included in the teacher's package and thus entitled
to protection. The number of such teachers was ascertained as per the
WP(C)No.2440 of 2021 & Connected cases.
Government Order dated 29.3.2012 who were treated as the third group in
the Government Order that created the teachers package. They also submit
that going by the Government Order dated 5.6.2012 it was found that those
teachers deployed to the SSA, as Cluster Coordinators were entitled to the
benefits of leave same as that of the regular teachers. The Government's
response to this is that no protection was offered to the third group
comprising the petitioners and nothing was specifically mentioned regarding
their entitlement. As far as the 5.6.2012 Government Order is concerned, the
Government contends that it only decided to deploy the retrenched teachers
as cluster coordinators in the SSA. Even if they became part of the teacher's
package, it was specifically mentioned that they were only entitled to entry
pay in the relevant pay scale and that payment was made from the SSA Fund
Plan and not from the General Education Department. That apart, the
Government contends that all these orders are to be treated as nonest given
the declaration by this Court in WP(C)No.30107/2013. The petitioner's
contention again is based on the Circular dated 1.8.2012 where the
Government clarified that all service benefits and other eligible leave benefits
apply to the cluster coordinators. The Government resists this contention by
stating that the Government Order dated 5.6.2012 mentioned that the cluster
coordinators would be granted only entry pay in the relevant pay scale and
that it showed that they were never treated at par with the regular teachers.
WP(C)No.2440 of 2021 & Connected cases.
8. The petitioners further rely on G.O.(P)313/2013/G.Edn. dated
29.11.2013 to contend that the said Government Order directed the setting up
of a permanent and a separate teachers' bank and that all of the leave
vacancies were directed to be filled up from the teacher's package only. The
Government resists this by contending that the said Government Order has
also to be treated as nonest as it was a consequential order to the
Government Order dated 1.11.2012 which stood quashed by this Court. As
regards the Government Order dated 11.8.2014 relied on by the petitioners to
say that they are entitled to all service benefits from 1.10.2011 because of the
amendment carried out in KER introducing the teachers bank, the
Government responds that the amendment was challenged and this Court in
the decision reported in ILR 2016 1 Kerala 519 held that the amendment with
retrospective effect cannot be sustained. The Government was permitted to
constitute a teacher's bank which it did as per G.O.(P)No.29/2016/G.Edn.
dated 29.1.2016 and the retrenched teachers from 1997 to 2012 deployed to
SSA were brought under the definition of protected teachers for the first time
only from this Government Order.
9. The Government contends that there was no other Government
Order that held out any promise to treat them at par with the teachers. They
further contend that it is the first time in 2015 that the petitioners were
directed to be treated at par with the other teachers as till then only a basic
WP(C)No.2440 of 2021 & Connected cases.
salary was given and no claim was raised by the petitioners before the
introduction of this order in the year 2016. The said Government Order also
declare that the period from joining out as cluster coordinators to 28.11.2016
will be treated as non-duty to avoid a break in their service.
10. On a consideration of the Government Orders referred to above
and the rival contentions ,it is to be noted that there was no statutory
provision in existence for granting protection to a teacher and it was only by a
policy decision that the Government introduced the concept of protection for
the first time in 1969 vide G.O.(Ms)104/69/G.Edn. dated 6.3.1969 which was
also extended by the later Government Orders dated 29.9.1999 and
24.7.2000, whereby the benefit of protection was granted to the teachers who
were in service up to 15.7.1997. Since the petitioners, who were retrenched
from service after 15.7.1997 did not enjoy any protection and remained
outside service, the Government issued an order dated 1.10.2011 to provide
them employment. Though the 2011 Government Order did not specifically
give any right as such to the group of teachers similarly placed as the
petitioners herein, their number was directed to be ascertained. The
Government Order dated 1.8.2012 clarified that the teachers who are
temporarily appointed as cluster coordinators under SSA are eligible for all
kinds of leave and other service benefits as in the case of regular teachers.
However, the order dated 5.6.2012 specifically held that they would be
WP(C)No.2440 of 2021 & Connected cases.
entitled only to entry pay in the relevant pay scale itself shows that they were
not treated as regular teachers by the said order.
11. The contention of the Government that a regular teacher is
entitled to increment only if they come under Rule 33 (1) of KSR also cannot
be lost sight of. To claim increment as per Rule 33 Part I KSR, the definition of
time scale in Rule 12(35) of Part I KSR as well as the definition of duty in Rule
12(7) of Part I KSR are to be considered. The government further contends
that teachers received the salary not from the State fund but from a different
account it cannot be reckoned for pension and reliance is placed on Rule 10 of
KSR, Part III which constitutes a bar for reckoning service when the salary is
obtained from a different head. In short, none of the Government Orders as
such specifically holds the petitioner entitled to all the service benefits
including pay as that of the regular teachers. That apart, the Government by a
notification dated 27.11.2019 amended Note III in Rule 31 in Part III KSR
clarifying that interruption in the service of an employee will not count for
pension . Government decision No.8 Rule 14 E Part III K S R was also deleted
by the above amendment which was given retrospective effect from 16-12-
2009.
12. Given the rival submissions as noticed above, it has to be seen that
as per G.O.(P) No.199/2011/G Edn. dated 1.10.2011, the Director of Public
WP(C)No.2440 of 2021 & Connected cases.
Instructions was to ensure that the teachers included in the teacher's bank
are receiving pay and allowance in time without any hindrances. Though the
learned Government Pleader submits the same concerns only Group 1 and 2
mentioned in the teacher's bank and not to the third group stated therein,
there is nothing in the said Government Order that deprives any benefit to the
third group. That apart, it is as per the direction in the above order that the
Government issued an order dated 29.3.2012 drawing up a list of 1419
retrenched teachers and the said order says that they are included in the
teachers' bank. Likewise, the Government Order dated 5.6.2012 also
mentioned the appointment of the retrenched teachers as per conditions
stated therein, however noticing that they will be entitled only to the entry
pay in the relevant pay scale. The Circular dated 1.8.2012 also mentions that
the cluster coordinators under the SSA are eligible for all kinds of leave and
other service benefits as in the case of regular teachers. It is based on these
orders that the petitioners mainly stake their claim for the reliefs sought in
the writ petition. It is in this background the contention of the Government
that it is only as per the G.O.dated 6.8.2015 that the retrenched teachers were
first given protection has to be considered.
13. The contention of either side is not supported in full by, the above
Government Orders which leaves matters in doubt as to the entitlement of the
teachers like the petitioners. The same is evident from the fact that the
WP(C)No.2440 of 2021 & Connected cases.
Government issued the impugned order dated 23.8.2018 recalling the circular
dated 1.8.2012 as well as the Government Order dated 1.11.2011 in so far as
the same granted benefits to the teachers like the petitioners. It is also
pertinent to note that the petitioners made a claim as made in the writ
petitions only after the 2016 protection order.
14. It is trite that the rights of the parties can only arise from
Government Orders/Circulars that state them unequivocally and if the
Government had done the same, then the Government could have been
prevented from going back on the same. Since these are all essentially in the
realm of policy-making and therefore lie in the domain of the executive, in the
first instance it is for the Government to make a conscious decision on the
claims sought by the petitioners. The applicability of Government Orders
arises only when matters are expressly stated or inferred through necessary
implications. Though there are indications in the Government Orders relied on
by the petitioners, no unequivocal promise intending to create any right is
spelt out from the Government Orders referred to above.
15. For the aforementioned reasons, the impugned order in the writ
petitions, namely, G.O.(MS)No.119/18/Gen.Edn dated 23.8.2018 is quashed.
There will be a direction to the Principal Secretary, Department of General
Education, Government of Kerala, Thiruvananthapuram, to consider the claim
WP(C)No.2440 of 2021 & Connected cases.
of the petitioners for the service benefits for the period they worked as cluster
coordinators, till their redeployment to the parent school, with notice to them
and after affording an opportunity of hearing to them and also in the light of
statutory provisions and the judgments referred to above. A decision has to be
taken within six months from the date of receipt of a copy of this judgment. In
cases where benefits have already been granted to the teachers and which are
now sought to be withdrawn, further proceedings will be kept in abeyance till
the Government takes a decision as directed above.
The Writ petitions are allowed as above
MOHAMMED NIAS C.P.
JUDGE
dlk/30-31/3/2024
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 60/2021
PETITIONERS EXHIBITS
EXHIBIT P1 TRUE COPY OF THE G.O.(P) NO.199/2011/G.EDN
DATED 1.10.2011.
EXHIBIT P2 TRUE COPY OF THE G.O.(MS)NO.102/2012/G.EDN
DATED 29.3.2012 WITHOUT ITS APPENDIX.
EXHIBIT P3 TRUE COPY OF THE G.O.(MS)NO.177/2012/G.EDN.
DATED 5.6.2012.
EXHIBIT P4 TRUE COPY OF THE CIRCULAR
NO.45393/J2/12/G.EDN. DATED 1.8.2012 ISSUED
BY THE GOVERNMENT.
EXHIBIT P5 TRUE COPY OF THE G.O.(P)NO.313/2013/G.EDN.
DATED 29.11.2013.
EXHIBIT P6 TRUE COPY OF THE CIRCULAR
NO.31904/J2/12/G.EDN. DATED 6.6.2012 ISSUED
BY THE GOVERNMENT.
EXHIBIT P7 TRUE COPY OF THE G.O.(P)NO.124/2014/G.EDN.
DATED 4.7.2014.
EXHIBIT P8 TRUE COPY OF THE G.O.(P) NO.278/2014/G.EDN.
DATED 23.12.2014.
EXHIBIT P9 TRUE COPY OF THE G.O.(P) NO.213/2015/G.EDN.
DATED 6.8.2015.
EXHIBIT P10 TRUE COPY OF THE G.O.(P) NO.29/2016/G.EDN.
DATED 29.1.2016.
EXHIBIT P11 TRUE COPY OF THE LETTER NO.50146/J2/13/G.EDN.
DATED 6.4.2016 ISSUED BY THE GOVERNMENT.
WP(C)No.2440 of 2021 & Connected cases.
EXHIBIT P12 TRUE COPY OF THE COMMON JUDGMENT DATED
12.1.2018 IN WP(C) NO.14894/2016 PASSED BY
THIS HON'BLE COURT.
EXHIBIT P13 TRUE COPY OF THE G.O.(MS)NO.119/2018/G.EDN.
DATED 23.8.2018.
EXHIBIT P14 TRUE COPY OF THE G.O.(RT)NO.1010/2017/G.EDN.
DATED 6.4.2017.
EXHIBIT P14(A) TRUE COPY OF THE G.O.(RT)NO.4680/2017/G.EDN.
DATED 15.12.2017.
EXHIBIT P15 TRUE COPY OF THE LETTER NO.47/H1//G.EDN.
DATED 21.1.2016 ISSUED BY THE GOVERNMENT.
EXHIBIT P15(A) TRUE COPY OF THE ORDER NO.F/2967/2016/AEO
DATED 9.2.2017.
EXHIBIT P16 TRUE COPY OF THE RTI APPLICATION DATED
13.9.2017 SUBMITTED BY ONE JAYAPRASAD K.V.
EXHIBIT P16(A) TRUE COPY OF THE REPLY/COMMUNICATION
NO.A1/7778/17/L.DIS. DATED 13.10.2017 ISSUED
BY THE STATE PUBLIC INFORMATION OFFICER.
EXHIBIT P17 TRUE COPY OF THE ORDER NO.D/11483/2018/K.DIS.
7.3.2020 PASSED BY THE A.E.O., MANANTHAWADY.
EXHIBIT P18 TRUE COPY OF THE ORDER NO.D/4313/2019/K.DIS.
DATED 7.3.2020 PASSED BY THE A.E.O.,
MANANTHAWADY.
EXHIBIT P19 TRUE COPY OF THE ORDER NO.B3/333/19 DATED
20.8.2019 PASSED BY THE D.E.O., WAYANAD.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
WP(C)No.2440 of 2021 & Connected cases.
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E) TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 33/2021
PETITIONERS EXHIBITS
EXHIBIT P1 TRUE COPY OF THE G.O(P)NO.199/2011/G.EDN
DATED 01.10.2011.
EXHIBIT P2 TRUE COPY OF THE G.O.
(MS)NO.102/2012/G.EDN.DATED 29.03.2012
WITHOUT ITS APPENDIX.
EXHIBIT P3 TRUE COPY OF THE G.O.(MS)NO.177/2012/G.EDN
DATED 05.06.2012.
EXHIBIT P4 TRUE COPY OF THE CIRCULAR
NO.45392/J2/12/G.EDN DATED 01.08.2012 ISSUED
BY THE GOVERNMENT
EXHIBIT P5 TRUE COPY OF THE G.O.(P)NO.313/2013/G.EDN
DATED 29.11.2013.
EXHIBIT P6 TRUE COPY OF THE CIRCULAR
NO.31904/J2/12/G.EDN DATED 06.06.2012 ISSUED
BY THE GOVERNMENT.
EXHIBIT P7 TRUE COPY OF THE G.O.(P)NO.124/2014/G.EDN
DATED 04.07.2014.
EXHIBIT P8 TRUE COPY OF THE G.O.(P)NO.278/2014/G.EDN
DATED DATED 23.12.2014.
EXHIBIT P9 TRUE COPY OF THE G.O(P)NO.213/2015/G.EDN
DATED 06.08.2015.
EXHIBIT P10 TRUE COPY OF THE G.O.(P)NO.29/2016/G.EDN
DATED 29.01.2016.
EXHIBIT P11 TRUE COPY OF THE LETTER
NO.50146/J2/13/G.EDN.DATED 06.04.2016 ISSUED
BY THE GOVERNMENT.
WP(C)No.2440 of 2021 & Connected cases.
EXHIBIT P12 TRUE COPY OF THE COMMON JUDGMENT DATED
12.01.2018 IN W.P(C)NO.14894/2016 PASSED BY
THIS HON'BLE COURT.
EXHIBIT P13 TRUE COPY OF THE G.O.
(MS)NO.119/2018/G.EDN.DATED 23.03.2018.
EXHIBIT P14 TRUE COPY OF THE G.O.(RT)NO.1010/2017/G.EDN
DATED 06.04.2017
EXHIBIT P14(A) TRUE COPY OF THE G.O.(RT)NO.4680/2017/G.EDN
DATED 15.12.2017.
EXHIBIT P15 TRUE COPY OF THE LETTER
NO.47/H1/2016/G.EDN.DATED 21.01.2016 ISSUED
BY THE GOVERNMENT.
EXHIBIT P15(A) TRUE COPY OF THE ORER NO.F/2967/2016/AE0
DATED 09.02.2017.
EXHIBIT P16 TRUE COPY OF THE RTI APPLICATION DATED
13.09.2017 SUBMITTED BY ONE JAYAPRAKASH .K.V.
EXHIBIT P16(A) TRUE COPY OF THE REPLY/COMMUNICATION
NO.A1/7778/17/L.DIS DATED 03.10.2017 ISSUED
BY THE STATE PUBLIC INFORMATION OFFICER.
EXHIBIT 17 TRUE COPY OF THE ORDER NO.C/70/20/K.DIS DATED
30.03.2020 PASSED BY THE A.E.O,PUNALUR.
EXHIBIT P18 TRUE COPY OF THE STATEMENT SHOWING
REGULARISATION OF PAY IN RESPECT OF THE 4TH
PETITIONER BEARING ORDER NO.B2/2514/19/K.DIS
DATED 07.09.2019.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
WP(C)No.2440 of 2021 & Connected cases.
28.10.2010
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E) TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 744/2021
PETITIONERS EXHIBITS
EXHIBIT P1 TRUE COPY OF THE G.O(P) NO. 199/2011/G.EDN
DATED 01.10.2011.
EXHIBIT P2 TRUE COPY OF THE G.O(MS) NO. 102/2012/G.EDN.
DATED 29.03. 2012 WITHOUT ITS APPENDIX.
EXHIBIT P3 TRUE COPY OF THE G.O(MS) NO. 177/2012/G.EDN
DATED 05.06.2012.
EXHIBIT P4 TRUE COPY OF THE CIRCULAR NO.
45393/J2/12/G.EDN. DATED 01.08.2012 ISSUED BY
THE GOVERNMENT.
EXHIBIT P5 TRUE COPY OF THE G.O(P) NO. 313/2013/G.EDN
DATED 29.11.2013.
EXHIBIT P6 TRUE COPY OF THE CIRCULAR NO.
31904/J2/12/G.EDN DATED 06.06.2012 ISSUED BY
THE GOVERNMENT.
EXHIBIT P7 TRUE COPY OF THE G.O(P) NO. 124/2014/G.EDN
DATED 04.07.2014.
EXHIBIT P8 TRUE COPY OF THE G.O(P) NO. 278/2014/G.EDN
DATED 23.12.2014.
EXHIBIT P9 TRUE COPY OF THE G.O(P)NO. 213/2015/G.EDN
DATED 06.08.2015.
EXHIBIT P10 TRUE COPY OF THE G.O(P) NO. 29/2016/G.EDN
DATED 29.01.2016.
EXHIBIT P11 TRUE COPY OF THE LETTER NO.
50146/J2/13/G.EDN. DATED 06.04.2016 ISSUED BY
THE GOVERNMENT.
EXHIBIT P12 TRUE COPY OF THE COMMON JUDGMENT DATED
WP(C)No.2440 of 2021 & Connected cases.
12.01.2018 IN W.P.C NO. 14894/2016 PASSED BY
THIS HON'BLE COURT.
EXHIBIT P13 TRUE COPY OF THE G.O(MS) NO.
119/2018/G.EDN .DATED 23.08.2018.
EXHIBIT P14 TRUE COPY OF THE G.O(RT) NO. 1010/2017/G.EDN
DATED 06.04.2017.
EXHIBIT P14 A TRUE COPY OF THE G.O(RT) NO. 4680/2017/G.EDN
DATED 15.12.2017.
EXHIBIT P15 TRUE COPY OF THE LETTER NO. 47/H1/2016/G.EDN
DATED 21.01.2016 ISSUED BY THE GOVERNMENT.
EXHIBIT P15A TRUE COPY OF THE ORDER NO.F/2967/2016/AEO
DATED 09.02.2017.
EXHIBIT P16 TRUE COPY OF THE RTI APPLICATION DATED
13.09.2017 SUBMITTED BY ONE JAYAPRASAD K.V.
EXHIBIT P16 A TRUE COPY OF THE REPLY/COMMUNICATION NO.
A1/7778/17/L.DIS DATED 03.10.2017 ISSUED BY
THE STATE PUBLIC INFORMATION OFFICER.
EXHIBIT P17 TRUE COPY OF THE ORDER NO. C/16/2019/K.DIS
DATED 21.02.2019 ISSUED BY THE A.E.O,
CHITTARIKKAL.
EXHIBIT P18 TRUE COPY OF THE ORDER NO. C/3351/2020/K.DIS
DATED 11.11.2020 ISSUED BY THE A.E.O,
CHITTARIKKAL
EXHIBIT P19 TRUE COPY OF THE ORDER NO. C/2912/2019/K.DIS
DATED 18.11.2019 ISSUED BY THE A.E.O,
CHITTARIKKAL.
EXHIBIT P20 TRUE COPY OF THE ORDER NO. B4/1728/17/K.DIS
DATED 06.05.2019 ISSUED BY THE D.E.O,
KANHANGAD.
EXHIBIT P21 TRUE COPY OF THE ORDER NO. D/3004/2018 DATED
WP(C)No.2440 of 2021 & Connected cases.
24.11.2018 ISSUED BY THE A.E.O, BEKAL.
EXHIBIT P22 TRUE COPY OF THE ORDER NO. D/2992/2018 DATED
29.11.2018 ISSUED BY THE A.E.O, BEKAL.
EXHIBIT P23 TRUE COPY OF THE ORDER NO. C/4348/19/K.DIS
DATED 03.01.2020 ISSUED BY THE A.E.O,
KUMBALA.
EXHIBIT P24 TRUE COPY OF THE ORDER NO.
D/1164(1)/2019/K.DIS DATED 27.07.2019 ISSUED
BY THE A.E.O, MANJESWARAM.
EXHIBIT P25 TRUE COPY OF THE ORDER NO. L.DIS/C/151/2020
DATED 09.03.2020 ISSUED BY THE A.E.O,
KASARGOD.
EXHIBIT P26 TRUE COPY OF THE ORDER NO. E/4531/2018 DATED
18.01.2019 ISSUED BY THE A.E.O, HOSDURG.
EXHIBIT P27 TRUE COPY OF THE ORDER NO. E/4532/2018 DATED
17.01.2019 ISSUED BY THE A.E.O, HOSDURG.
EXHIBIT P28 TRUE COPY OF THE ORDER NO. C/5701/2018 DATED
24.12.2018 ISSUED BY THE A.E.O, CHITTARIKKAL.
EXHIBIT P29 TRUE COPY OF THE ORDER NO. B3/7044/2019/K.DIS
DATED 23.12.2019 ISSUED BY THE D.E.O,
KANHANGAD IN RESPECT OF THE 4TH PETITIONER
EXHIBIT P30 TRUE COPY OF THE G.O(RT) NO. 1210/2018/G.EDN.
DATED 23.02.2018 IN RESPECT OF THE 6TH
PETITIONER.
EXHIBIT P31 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN RESPECT OF THE 9TH PETITIONER.
EXHIBIT P32 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN RESPECT OF THE 15TH PETITIONER.
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 731/2021
PETITIONERS EXHIBITS
EXHIBIT P1 TRUE COPY OF THE G.O.(P) NO.199/2011/G.EDN
DATED 1.10.2011
EXHIBIT P2 TRUE COPY OF THE G.O.(MS) NO.102/2011/G.EDN
DATED 29.3.2012 WITHOUT ITS APPENDIX
EXHIBIT P3 TRUE COPY OF THE G.O.(MS) NO.177/2012/G.EDN
DATED 5.6.2012
EXHIBIT P4 TRUE COPY OF THE CIRCULAR
NO.45393/J2/12/G.EDN DATED 1.8.2018 ISSUED BY
THE GOVERNMENT
EXHIBIT P5 TRUE COPY OF THE G.O.(P) NO.313/2013/G.EDN
DATED 29.11.2013
EXHIBIT P6 TRUE COPY OF THE CIRCULAR
NO.31904/J2/12/G.EDN DATED 6.6.2012 ISSUED BY
THE GOVERNMENT
EXHIBIT P7 TRUE COPY OF THE G.O.(P) NO.124/2014/G.EDN
DATED 4.7.2014
EXHIBIT P8 TRUE COPY OF THE G.O.(P) NO.278/2014/G.EDN
DATED 23.12.2014
EXHIBIT P9 TRUE COPY OF THE G.O.(P) NO.213/2015/G.EDN
DATED 6.8.2015
EXHIBIT P10 TRUE COPY OF THE G.O.(P) NO.29/2016/G.EDN
DATED 29.01.2016
EXHIBIT P11 TRUE COPY OF THE LETTER NO.50146/J2/13/G.EDN
DATED 6.4.2016 ISSUED BY THE GOVERNMENT
EXHIBIT P12 TRUE COPY OF THE COMMON JUDGMENT DATED
12.1.2018 IN W.P.(C) NO.14984/2016 PASSED BY
WP(C)No.2440 of 2021 & Connected cases.
THIS HON'BLE COURT
EXHIBIT P13 TRUE COPY OF THE G.O.(MS) NO.119/2018/G.EDN.
DATED 23.8.2018
EXHIBIT P14 TRUE COPY OF THE G.O.(RT) NO.1010/2011/G.EDN
DATED 6.4.2017
EXHIBIT P14 (A) TRUE COPY OF THE G.O.(RT) NO.4680/2017/G.EDN
DATED 15.12.2017
EXHIBIT P15 TRUE COPY OF THE LETTER NO.47/H1/2016/G.EDN
DATED 21.2.2016 ISSUED BY THE GOVERNMENT
EXHIBIT P15 (A) TRUE COPY OF THE ORDER NO.F/2967/2016/AEO
DATED 9.2.2017
EXHIBIT P16 TRUE COPY OF THE RTI APPLICATION DATED
13.9.2017 SUBMITTED BY ONE JAYAPRASAD K.V.
EXHIBIT P16 (A) TRUE COPY OF THE REPLY/COMMUNICATION
NO.A1/7778/17/L.DIS DATED 3.10.2017 ISSUED BY
THE STATE PUBLIC INFORMATION OFFICER
EXHIBIT P17 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF THE 1ST
PETITIONER BEARING ORDER NO.B5/2689/19/K.DIS
DATED 26.4.2019
EXHIBIT P18 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF THE 2ND
PETITIONER ALONG WITH ORDER
NO.D/7553/19/K.DIS DATED 13.12.2019 ISSUED BY
A.E.O., KANJIRAPPALLY
EXHIBIT P19 TRUE COPY OF THE ORDER NO.B2/7943/2019 K.DIS
DATED 3.10.2019 PASSED BY THE D.E.O.
PATHANAMTHITTA IN RESPECT OF THE 3RD
PETITIONER
EXHIBIT P20 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF THE 4TH
WP(C)No.2440 of 2021 & Connected cases.
PETITIONER BEARING ORDER NO.D-1959/2019/K.DIS
DATED 16.8.2019
EXHIBIT P21 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF THE 5TH
PETITIONER BEARING ORDER
NO.B4/7916/2019/K.DIS DATED 3.2.2020
EXHIBIT P22 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF THE 6TH
PETITIONER BEARING ORDER NO.D/5125/19/K.DIS
DATED 16.8.2019
EXHIBIT P23 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF THE 7TH
PETITIONER BEARING ORDER NO.D/6137/19/K.DIS
DATED 18.9.2019
EXHIBIT P24 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF THE 8TH
PETITIONER BEARING ORDER
NO.B5/2690/2019/K.DIS DATED 26.4.2019
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 977/2021
PETITIONERS EXHIBITS
EXHIBIT P1 TRUE COPY OF THE G.O.(P) NO.199/2011/G.EDN.
DATED 01/10/2011.
EXHIBIT P2 TRUE COPY OF THE G.O.(MS) NO.102/2012/G.EDN.
DATED 29/03/2012 WITHOUT ITS APPENDIX.
EXHIBIT P3 TRUE COPY OF THE G.O.(MS) NO.177/2012/G.EDN.
DATED 05/06/2012.
EXHIBIT P4 TRUE COPY OF THE CIRCULAR
NO.45393/J2/12/G.EDN. DATED 01/08/2012 ISSUED
BY THE GOVERNMENT.
EXHIBIT P5 TRUE COPY OF THE G.O.(P) NO.313/2013/G.EDN
DATED 29/11/2013.
EXHIBIT P6 TRUE COPY OF THE CIRCULAR
NO.31904/J2/12/G.EDN. DATED 06/06/2012 ISSUED
BY THE GOVERNMENT.
EXHIBIT P7 TRUE COPY OF THE G.O.(P) NO.124/2014/G.EDN.
DATED 04/07/2014.
EXHIBIT P8 TRUE COPY OF THE G.O.(P) NO.278/2014/G.EDN.
DATED 23/12/2014.
EXHIBIT P9 TRUE COPY OF THE G.O.(P) NO.213/2015/G.EDN.
DATED 06/08/2015.
EXHIBIT P10 TRUE COPY OF THE G.O.(P) NO.29/016/G.EDN.
DATED 29/01/2016.
EXHIBIT P11 TRUE COPY OF THE LETTER NO.50146/J2/13/G.EDN.
DATED 06/04/2016 ISSUED BY THE GOVERNMENT.
EXHIBIT P12 TRUE COPY OF THE COMMON JUDGMENT DATED
12/01/2018 IN W.P.(C) NO.14894/2016 PASSED BY
WP(C)No.2440 of 2021 & Connected cases.
THIS HON'BLE COURT.
EXHIBIT P13 TRUE COPY OF THE G.O.(MS) NO.119/2018/G.EDN.
DATED 23/08/2018.
EXHIBIT P14 TRUE COPY OF THE G.O.(RT) NO.1010/2017/G.EDN.
DATED 06/04/2017.
EXHIBIT P14(A) TRUE COPY OF THE G.O.(RT) NO.4680/2017/G.EDN.
DATED 15/12/2017.
EXHIBIT P15 TRUE COPY OF THE LETTER NO.47/H1/2016/G.EDN.
DATED 21/01/2016 ISSUED BY THE GOVERNMENT.
EXHIBIT P15(A) TRUE COPY OF THE ORDER NO.F/2967/2016/AEO
DATED 09/02/2017.
EXHIBIT P16 TRUE COPY OF THE RTI APPLICATION DATED
13/09/2017 SUBMITTED BY ONE JAYAPRASAD K.V.
EXHIBIT P16(A) TRUE COPY OF THE REPLY/COMMUNICATION
NO.A1/7778/17/L.DIS. DATED 03/10/2017 ISSUED
BY THE STATE PUBLIC INFORMATION OFFICER.
EXHIBIT P17 TRUE COPY OF THE ORDER NO.B2/1627/2019 DATED
23/10/2019 PASSED BY THE D.E.O., VADAKARA.
EXHIBIT P18 TRUE COPY OF THE ORDER NO.B2/4530/2019 DATED
23/10/2019 PASSED BY THE D.E.O., VADAKARA.
EXHIBIT P19 TRUE COPY OF THE ORDER NO.KDIS/B3/3342/19
DATED 01/2020 PASSED BY THE D.E.O.,
THAMARASSERY.
EXHIBIT P20 TRUE COPY OF THE ORDER NO.B-4939/2017/K.DIS.
DATED 10/12/2018 PASSED BY THE A.E.O.,
KUNNUMMAL.
EXHIBIT P21 TRUE COPY OF THE ORDER NO.B1/5526/19 DATED
12/06/2020 PASSED BY THE D.E.O.,
WP(C)No.2440 of 2021 & Connected cases.
THAMARASSERY.
EXHIBIT P22 TRUE COPY OF THE ORDER NO.C/485/19 DATED
20/02/2019 PASSED BY THE A.E.O., NADAPURAM.
EXHIBIT P23 TRUE COPY OF THE ORDER NO.D/1213/20 K.DIS.
DATED 12/05/2020 PASSED BY THE A.E.O.,
THODANNUR.
EXHIBIT P24 TRUE COPY OF THE ORDER NO.K.DIS./B3/3344/2019
DATED 26/06/2020 PASSED BY THE D.E.O.,
THAMARASSERY.
EXHIBIT P25 TRUE COPY OF THE ORDER NO.D/2817/2018, DATED
21/01/2019 PASSED BY THE A.E.O., BALUSSERY.
EXHIBIT P26 TRUE COPY OF THE ORDER NO.F.3620/2018 DATED
12/11/2018 PASSED BY THE A.E.O., THODANNUR.
EXHIBIT P27 TRUE COPY OF THE ORDER NO.C/1188/2019 DATED
16/08/2019 PASSED BY THE A.E.O., BALUSSERY.
EXHIBIT P28 TRUE COPY OF THE ORDER NO.A/362/20 DATED
20/08/2020 PASSED BY THE A.E.O., KODUVALLY.
EXHIBIT P29 TRUE COPY OF THE ORDER NO.C 4121/2018 DATED
22/01/2019 PASSED BY THE A.E.O., MELADY.
EXHIBIT P30 TRUE COPY OF THE ORDER NO.C/1189/2019 DATED
16/08/2019 PASSED BY THE A.E.O.BALUSSERY.
EXHIBIT P31 TRUE COPY OF THE ORDER NO.A/1392/20 DATED
20/08/2020 PASSED BY THE A.E.O., KODUVALLY.
EXHIBIT P32 TRUE COPY OF THE STATEMENT OF RE-FIXATION OF
PAY IN THE REVISED SCALE BEARING ORDER NO.K
DIS B2/4036/2016 DATED 29/07/2016.
EXHIBIT P33 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN FAVOUR OF THE 4TH
WP(C)No.2440 of 2021 & Connected cases.
PETITIONER.
EXHIBIT P34 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN FAVOUR OF THE 5TH
PETITIONER.
EXHIBIT P35 TRUE COPY OF THE ORDER NO.B3/3345/2019 DATED
16/06/2020 PASSED BY THE D.E.O., THAMARASSER.
EXHIBIT P36 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN FAVOUR OF THE 11TH
PETITIONER.
EXHIBIT P37 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN FAVOUR OF THE 14TH
PETITIONER BEARING ORDER NO.K.DIS C 285/2017
ISSUED ON 21/01/2017.
EXHIBIT P37(A) TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN FAVOUR OF THE 15TH
PETITIONER BEARING ORDER NO.D-1708/20 DATED
13/11/2020.
EXHIBIT P38 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN FAVOUR OF THE 16TH
PETITIONER ISSUED ON 01/02/2018.
EXHIBIT P38(A) TRUE COPY OF THE ORDER NO.K.DIS/C-502/19
DATED 01/03/2019 ISSUED BY THE A.E.O.,
KUNNUMMAL.
EXHIBIT P39 TRUE COPY OF THE REGULARISATION OF PAY OF THE
21ST PETITIONER BEARING ORDER NO.A/4381/2019
DATED 24/09/2019.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
WP(C)No.2440 of 2021 & Connected cases.
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E) TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 1581/2021
PETITIONERS EXHIBITS
EXHIBIT P1 TRUE COPY OF THE G.O.(P) NO.199/2011/G.EDN.
DATED 01/10/2011.
EXHIBIT P2 TRUE COPY OF THE G.O.(MS) NO.102/2012/G.EDN.
DATED 29/03/2012 WITHOUT ITS APPENDIX.
EXHIBIT P3 TRUE COPY OF THE G.O.(MS) NO.177/2012/G.EDN.
DATED 05/06/2012.
EXHIBIT P4 TRUE COPY OF THE CIRCULAR
NO.45393/J2/12/G.EDN. DATED 01/08/2012 ISSUED
BY THE GOVERNMENT.
EXHIBIT P5 TRUE COPY OF THE G.O.(P) NO.313/2013/G.EDN.
DATED 29/11/2013.
EXHIBIT P6 TRUE COPY OF THE CIRCULAR
NO.31904/J2/12/G.EDN. DATED 06/06/2012 ISSUED
BY THE GOVERNMENT.
EXHIBIT P7 TRUE COPY OF THE G.O.(P) NO.124/2014/G.EDN.
DATED 04/07/2014.
EXHIBIT P8 TRUE COPY OF THE G.O.(P) N.278/2014/G.EDN.
DATED 23/12/2014.
EXHIBIT P9 TRUE COPY OF THE G.O.(P) NO.213/2015/G.EDN.
DATED 06/08/2015.
EXHIBIT P10 TRUE COPY OF THE G.O.(P) NO.29/2016/G.EDN.
DATED 29/01/2016.
EXHIBIT P11 TRUE COPY OF THE LETTER NO.50146/J2/13/G.EDN.
DATED 06/04/2016 ISSUED BY THE GOVERNMENT.
EXHIBIT P12 TRUE COPY OF THE COMMON JUDGMENT DATED
12/01/2018 IN W.P.(C) 14894/2016 PASSED BY
WP(C)No.2440 of 2021 & Connected cases.
THIS HON'BLE COURT.
EXHIBIT P13 TRUE COPY OF THE G.O.(MS) NO.119/2018/G.EDN.
DATED 23/08/2018.
EXHIBIT P14 TRUE COPY OF THE G.O.(RT) NO.1010/2017/G.EDN.
DATED 06/04/2017.
EXHIBIT P14(A) TRUE COPY OF THE G.O.(RT) NO.4680/2017/G.EDN.
DATED 15/12/2017.
EXHIBIT P15 TRUE COPY OF THE LETTER NO.47/H1/2016/G.EDN.
DATED 21/01/2016 ISSUED BY THE GOVERNMENT.
EXHIBIT P15(A) TRUE COPY OF THE ORDER NO.F/2967/2016/AEO
DATED 09/02/2017.
EXHIBIT P16 TRUE COPY OF THE RTI APPLICATION DATED
13/09/2017 SUBMITTED BY ONE JAYAPRASAD K.V.
EXHIBIT P16(A) TRUE COPY OF THE REPLY/COMMUNICATION
NO.A1/7778/17/L.DIS. DATED 03/10/2017 ISSUED
BY THE STATE PUBLIC INFORMATION OFFICER.
EXHIBIT P17 TRUE COPY OF THE ORDER NO.C/1634/19 DATED
24/07/2019 ISSUED BY THE A.E.O., KATTAKKADA.
EXHIBIT P18 TRUE COPY OF THE ORDER NO.D.2849/2018/A.E.O.
DATED 24/04/2019 ISSUED BY THE A.E.O.,
VARKALA.
EXHIBIT P19 TRUE COPY OF THE ORDER NO.B6/2257/2019 DATED
24/05/2019 ISSUED BY THE D.E.O.,
NEYYATTINKARA WITH ENCLOSED ORDER DATED
30/5/2019.
EXHIBIT P20 TRUE COPY OF THE ORDER NO.B6/2257/2019 DATED
24/05/2019 ISSUED BY THE D.E.O.,
NEYYATTINKARA WITH ENCLOSED ORDER DATED
30/05/2019.
EXHIBIT P21 TRUE COPY OF THE ORDER NO.F/3983/2018/L.DIS.
WP(C)No.2440 of 2021 & Connected cases.
DATED 24/12/2018 ISSUED BY THE A.E.O.,
BALARAMAPURAM.
EXHIBIT P22 TRUE COPY OF THE ORDER NO.F/1557/19/AEO DATED
25/04/2019 ISSUED BY THE A.E.O.,
BALARAMAPURAM.
EXHIBIT P23 TRUE COPY OF THE ORDER NO.C/3282/2018 DATED
05/03/2019 ISSUED BY THE A.E.O.,
NEYYATTINKARA.
EXHIBIT P24 TRUE COPY OF THE ORDER NO.F/42/2019/L.DIS.
DATED 05/01/2019 ISSUED BY THE A.E.O.,
BALARAMAPURAM.
EXHIBIT P25 TRUE COPY OF THE ORDER NO.F/1558/19/AEO DATED
25/04/2019 ISSUED BY THE A.E.O.,
BALARAMAPURAM.
EXHIBIT P26 TRUE COPY OF THE ORDER NO.F/3980/2018/L.DIS.
DATED 24/12/2018 ISSUED BY THE A.E.O.,
BALARAMAPURAM.
EXHIBIT P27 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF 1ST
PETITIONER.
EXHIBIT P28 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF 2ND
PETITIONER.
EXHIBIT P29 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF 3RD
PETITIONER.
EXHIBIT P30 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF 4TH
PETITIONER.
EXHIBIT P31 TRUE COPY OF THE ORDER NO.F/3981/2018/L.DIS.
DATED 24/11/2018 ISSUED BY THE AEO,
BALARAMAPURAM IN RESPECT OF THE 6TH
WP(C)No.2440 of 2021 & Connected cases.
PETITIONER ALONG WITH STATEMENT OF FIXATION
OF PAY IN THE REVISED SCALE.
EXHIBIT P32 TRUE COPY OF THE ORDER NO.B/479/2019/L.DIS.
DATED 29/03/2019 ISSUED BY THE A.E.O.,
ATTINGAL IN RESPECT OF THE 7TH PETITIONER.
EXHIBIT P33 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF 9TH
PETITIONER.
EXHIBIT P34 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF 10TH
PETITIONER.
EXHIBIT P35 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF 11TH
PETITIONER.
EXHIBIT P36 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF 12TH
PETITIONER.
EXHIBIT P37 TRUE COPY OF THE ORDER NO.F/951/19 DDIS DATED
26/04/2019 ISSUED BY THE A.E.O.PARASSALA IN
RESPECT OF 15TH PETITIONER.
EXHIBIT P38 TRUE COPY OF THE ORDER NO.B/481/2019/L.DIS.
DATED 29/03/2019 ISSUED BY THE A.E.O.,
ATTINGAL IN RESPECT OF 16TH PETITIONER ALONG
WITH STATEMENT OF FIXATION OF PAY IN THE
REVISED SCALE.
EXHIBIT P39 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF 17TH
PETITIONER.
EXHIBIT P40 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF 18TH
PETITIONER.
EXHIBIT P41 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
WP(C)No.2440 of 2021 & Connected cases.
IN THE REVISED SCALE IN RESPECT OF 21ST
PETITIONER.
EXHIBIT P42 TRUE COPY OF THE ORDER NO.B6/2259/19 DATED
30/05/2019 ISSUED BY D.E.O.NEYYATTINKARA IN
RESPECT OF THE 22ND PETITIONER.
EXHIBIT P43 TRUE COPY OF THE ORDER NO.B6/2257/19 DATED
30/05/2019 ISSUED BY D.E.O.NEYYATTINKARA IN
RESPECT OF THE 23RD PETITIONER.
EXHIBIT P44 TRUE COPY OF THE ORDER NO.C/906/2019 DATED
30/03/2019 ISSUED BY THE A.E.O.,
THIRUVANANTHAPURAM SOUTH IN RESPECT OF 25TH
PETITIONER.
EXHIBIT P45 TRUE COPY OF THE ORDER NO.B3/295/2019/DEO
DATED 27/03/2019 ISSUED BY THE D.E.O.,
ATTINGAL IN RESPECT OF THE 26TH PETITIONER.
EXHIBIT P46 TRUE COPY OF THE ORDER NO.B3/429/2019/DEO
DATED 27/03/2019 ISSUED BY THE D.E.O.,
ATTINGAL IN RESPECT OF THE 27TH PETITIONER.
EXHIBIT P47 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF 28TH
PETITIONER.
EXHIBIT P48 TRUE COPY OF THE ORDER NO.B3/428/2019/DEO
DATED 27/03/2019 ISSUED BY THE D.E.O.,
ATTINGAL IN RESPECT OF THE 29TH PETITIONER.
EXHIBIT P49 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF 30TH
PETITIONER.
EXHIBIT P50 TRUE COPY OF THE ORDER NO.B6/2257/19 DATED
30/05/2019 ISSUED BY THE DEO, NEYYATTINKARA
IN RESPECT OF 31ST PETITIONER.
EXHIBIT P51 TRUE COPY OF THE ORDER NO.B3/427/2019/DEO
DATED 27/03/2019 ISSUED BY THE DEO, ATTINGAL
WP(C)No.2440 of 2021 & Connected cases.
IN RESPECT OF 32ND PETITIONER.
EXHIBIT P52 TRUE COPY OF THE ORDER NO.C/956/19 DATED
16/04/2019 ISSUED BY THE A.E.O., KANIYAPURAM,
IN RESPECT OF 33RD PETITIONER.
EXHIBIT P53 TRUE COPY OF THE ORDER NO.B3/430/2019/DEO
DATED 27/03/2019 ISSUED BY THE DEO, ATTINGAL
IN RESPECT OF 34TH PETITIONER.
EXHIBIT P54 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF 35TH
PETITIONER.
EXHIBIT P55 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF 36TH
PETITIONER.
EXHIBIT P56 TRUE COPY OF THE ORDER NO.B6/1956/2019/K.DIS.
DATED 25/09/2019 ISSUED BY THE DEO,
NEYYATTINKARA IN RESPECT OF 37TH PETITIONER.
EXHIBIT P57 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF 38TH
PETITIONER.
EXHIBIT P58 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF 39TH
PETITIONER.
EXHIBIT P59 TRUE COPY OF THE ORDER NO.F/881/19 DATED
15/07/2019 ISSUED BY THE A.E.O., PARASSALA IN
RESPECT OF 40TH PETITIONER.
EXHIBIT P60 TRUE COPY OF THE ORDER NO.C.1934/2019/K.DIS.
DATED 07/02/2020 ISSUED BY THE A.E.O.,
KILIMANOOR IN RESPECT OF THE 44TH PETITIONER.
EXHIBIT P61 TRUE COPY OF THE ORDER NO.B3/431/2019/DEO
DATED 27/03/2019 ISSUED BY THE D.E.O.,
ATTINGAL IN RESPECT OF THE 47TH PETITIONER.
WP(C)No.2440 of 2021 & Connected cases.
EXHIBIT P62 TRUE COPY OF THE ORDER NO.C/612/2019/K.DIS.
DATED 23/12/2019 ISSUED BY THE A.E.O.,
KILIMANOOR, IN RESPECT OF THE 50TH
PETITIONER.
EXHIBIT P63 TRUE COPY OF THE ORDER NO.NIL DATED NIL
ISSUED BY THE A.E.O., THIRUVANANTHAPURAM
(SOUTH) IN RESPECT OF THE 51ST PETITIONER.
EXHIBIT P64 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF 52ND
PETITIONER.
EXHIBIT P65 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF 54TH
PETITIONER.
EXHIBIT P66 TRUE COPY OF THE ORDER NO.C/613/2019/K.DIS.
DATED 15/12/2019 IN RESPECT OF 55TH
PETITIONER.
EXHIBIT P67 TRUE COPY OF THE ORDER NO.B3/638/2019/DEO
DATED 27/03/2019 IN RESPECT OF 56TH
PETITIONER.
EXHIBIT P68 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF 57TH
PETITIONER.
EXHIBIT P69 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN HE REVISED SCALE IN RESPECT OF 59TH
PETITIONER.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
WP(C)No.2440 of 2021 & Connected cases.
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E) TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 2831/2021
PETITIONERS EXHIBITS
EXHIBIT P1 TRUE COPY OF THE G.O.(P) NO.199/2011/G.EDN.
DATED 01/10/2011.
EXHIBIT P2 TRUE COPY OF THE G.O.(MS) NO.102/2012/G.EDN.
DATED 29/03/2012 WITHOUT ITS APPENDIX.
EXHIBIT P3 TRUE COPY OF THE G.O.(MS) NO.177/2012/G.EDN.
DATED 05/06/2012.
EXHIBIT P4 TRUE COPY OF THE CIRCULAR
NO.45393/J2/12/G.EDN. DATED 01/08/2012 ISSUED
BY THE GOVERNMENT.
EXHIBIT P5 TRUE COPY OF THE G.O.(P) NO.313/2013/G.EDN.
DATED 29/11/2013.
EXHIBIT P6 TRUE COPY OF THE CIRCULAR
NO.31904/J2/12/G.EDN. DATED 06/06/2012 ISSUED
BY THE GOVERNMENT.
EXHIBIT P7 TRUE COPY OF THE G.O.(P) NO.124/2014/G.EDN.
DATED 04/07/2014.
EXHIBIT P8 TRUE COPY OF THE G.O.(P) NO.278/2014/G.EDN.
DATED 23/12/2014.
EXHIBIT P9 TRUE COPY OF THE G.O.(P) NO.213/2015/G.EDN.
DATED 06/08/2015.
EXHIBIT P10 TRUE COPY OF THE G.O.(P) NO.29/2016/G.EDN.
DATED 29/01/2016.
EXHIBIT P11 TRUE COPY OF THE LETTER NO.50146/J2/13/G.EDN.
DATED 06/04/2016 ISSUED BY THE GOVERNMENT.
EXHIBIT P12 TRUE COPY OF THE COMMON JUDGMENT DATED
12/01/2018 IN WP(C) NO.14894/2016 PASSED BY
WP(C)No.2440 of 2021 & Connected cases.
THIS HON'BLE COURT.
EXHIBIT P13 TRUE COPY OF THE G.O.(MS) NO.119/2018/G.EDN.
DATED 23/08/2018.
EXHIBIT P14 TRUE COPY OF THE G.O.(RT) NO.1010/2017/G.EDN.
DATED 06/04/2017.
EXHIBIT P14(A) TRUE COPY OF THE G.O.(RT) NO.4680/2017/G.EDN.
DATED 15/12/2017.
EXHIBIT P15 TRUE COPY OF THE LETTER NO.47/H1/2016/G.EDN.
DATED 21/01/2016 ISSUED BY THE GOVERNMENT.
EXHIBIT P15(A) TRUE COPY OF THE ORDER NO.F/2967/2016/AEO
DATED 09/02/2017.
EXHIBIT P16 TRUE COPY OF THE RTI APPLICATION DATED
13/09/2017 SUBMITTED BY ONE JAYAPRASAD K.V.
EXHIBIT P16(A) TRUE COPY OF THE REPLY/COMMUNICATION
NO.A1/7778/17/L.DIS. DATED 03/10/2017 ISSUED
BY THE STATE PUBLIC INFORMATION OFFICER.
EXHIBIT P17 TRUE COPY OF THE ORDER NO.B4/1421/19/K.DIS.
DATED 29/03/2019 ISSUED BY THE DEO,
KOTTARAKKARA.
EXHIBIT P18 TRUE COPY OF THE ORDER NO.C/4520/2018/K.DIS.
DATED 10/07/2019 ISSUED BY THE AEO,
KULAKKADA.
EXHIBIT P19 TRUE COPY OF THE ORDER NO.B3/3884/2019 DATED
09/12/2019 ISSUED BY THE AEO, KOTTARAKKARA.
EXHIBIT P20 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF THE 1ST
PETITIONER.
EXHIBIT P21 TRUE COPY OF THE ORDER NO.B1/1321/19/D.DIS.
WP(C)No.2440 of 2021 & Connected cases.
DATED 29/10/2019 ISSUED BY TH DEO, PUNALUR.
EXHIBIT P22 TRUE COPY OF THE ORDER NO.C/2640/2018/D.DIS.
DATED 20/12/2018 ISSUED BY THE AEO,
KARUNGAPPALLY.
EXHIBIT P23 TRUE COPY OF THE ORDER NO.C/3589/2018 DATED
30/01/2019 ISSUED BY THE AEO, KARUNAGAPPALLY.
EXHIBIT P24 TRUE COPY OF THE ORDER NO.B1/5070/19/K.DIS.
DATED 28/12/2019 ISSUED BY THE DEO, PUNALUR.
EXHIBIT P25 TRUE COPY OF THE ORDER NO.C/2640/2018 DATED
20/12/2018 ISSUED BY THE AEO, KARUNAGAPPALLY.
EXHIBIT P26 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF THE 11TH
PETITIONER.
EXHIBIT P27 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF THE 13TH
PETITIONER.
EXHIBIT P28 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF THE 14TH
PETITIONER.
EXHIBIT P29 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF THE 15TH
PETITIONER.
EXHIBIT P30 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF THE 16TH
PETITIONER.
EXHIBIT P31 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF THE 17TH
PETITIONER.
EXHIBIT P32 TRUE COPY OF THE ORDER NO.B1/1887/2020/K.DIS.
DATED 24/07/2020 ISSUED BY THE DEO, KOLLAM.
WP(C)No.2440 of 2021 & Connected cases.
EXHIBIT P33 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF THE 19TH
PETITIONER.
EXHIBIT P34 TRUE COPY OF THE ORDER NO.B1/2204/19/K.DIS.
DATED 18/06/2019 ISSUED BY THE DEO, KOLLAM.
EXHIBIT P35 TRUE COPY OF THE ORDER NO.B1/2205/19/K.DIS.
DATED 29/06/2019 ISSUED BY THE DEO, KOLLAM.
EXHIBIT P36 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF THE 24TH
PETITIONER.
EXHIBIT P37 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF THE 26TH
PETITIONER.
EXHIBIT P38 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF THE 30TH
PETITIONER.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E) TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 3093/2021
PETITIONERS EXHIBITS
EXHIBIT P1 TRUE COPY OF THE G.O.(P) NO.199/2011/G.EDN.
DATED 01/10/2011.
EXHIBIT P2 TRUE COPY OF THE G.O.(MS) NO.102/2012/G.EDN.
DATED 29/03/2012 WITHOUT ITS APPENDIX.
EXHIBIT P3 TRUE COPY OF THE G.O.(MS) NO.177/2012/G.EDN.
DATED 05/06/2012.
EXHIBIT P4 TRUE COPY OF THE CIRCULAR
NO.45393/J2/12/G.EDN. DATED 01/08/2012 ISSUED
BY THE GOVERNMENT.
EXHIBIT P5 TRUE COPY OF THE G.O.(P) NO.313/2013/G.EDN.
DATED 29/11/2013.
EXHIBIT P6 TRUE COPY OF THE CIRCULAR
NO.31904/J2/12/G.EDN. DATED 06/06/2012 ISSUED
BY THE GOVERNMENT.
EXHIBIT P7 TRUE COPY OF THE G.O.(P) NO.124/2014/G.EDN.
DATED 04/07/2014.
EXHIBIT P8 TRUE COPY OF THE G.O.(P) NO.278/2014/G.EDN.
DATED 23/12/2014.
EXHIBIT P9 TRUE COPY OF THE G.O.(P) NO.213/2015/G.EDN.
DATED 06/08/2015.
EXHIBIT P10 TRUE COPY OF THE G.O.(P) NO.29/2016/G.EDN.
DATED 29/01/2016.
EXHIBIT P11 TRUE COPY OF THE LETTER NO.50146/J2/13/G.EDN.
DATED 06/04/2016 ISSUED BY THE GOVERNMENT.
EXHIBIT P12 TRUE COPY OF THE COMMON JUDGMENT DATED
12/01/2018 IN W.P.(C) NO.14894/2016 PASSED BY
WP(C)No.2440 of 2021 & Connected cases.
THIS HON'BLE COURT.
EXHIBIT P13 TRUE COPY OF THE G.O.(MS) NO.119/2018/G.EDN.
DATED 23/08/2018.
EXHIBIT P14 TRUE COPY OF THE G.O.(RT) NO.1010/2017/G.EDN.
DATED 06/04/2017.
EXHIBIT P14(A) TRUE COPY OF THE G.O.(RT) NO.4680/2017/G.EDN.
DATED 15/12/2017.
EXHIBIT P15 TRUE COPY OF THE LETTER NO.47/H1/2016/G.EDN.
DATED 21/01/2016 ISSUED BY THE GOVERNMENT.
EXHIBIT P15(A) TRUE COPY OF THE ORDER NO.F/2967/2016/AEO
DATED 09/02/2017.
EXHIBIT P16 TRUE COPY OF THE RTI APPLICATION DATED
13/09/2017 SUBMITTED BY ONE JAYAPRASAD K.V.
EXHIBIT P16(A) TRUE COPY OF THE REPLY/COMMUNICATION
NO.A1/7778/17/L.DIS. DATED 3/10/2017 ISSUED
BY THE STATE PUBLIC INFORMATION OFFICER.
EXHIBIT P17 TRUE COPY OF THE ORDER NO.F/438/2019/K.DIS.
DATED 08/05/2019 ISSUED BY THE AEO,
KOLLENGODE.
EXHIBIT P18 TRUE COPY OF THE ORDER NO.B4/143/2018 DATED
18/04/2018 ISSUED BY THE DEO, PALAKKAD.
EXHIBIT P19 TRUE COPY OF THE ORDER NO.K.DIS.C/3525/2019
DATED 06/12/2019 ISSUED BY THE AEO,
THRITHALA.
EXHIBIT P20 TRUE COPY OF THE ORDER NO.B6/161/2019/K.DIS.
DATED 04/07/2019 ISSUED BY THE DEO, PALAKKAD.
EXHIBIT P21 TRUE COPY OF THE GOVERNMENT ORDER BEARING
G.O.(RT) NO.3348/2018/G.EDN. DATED
WP(C)No.2440 of 2021 & Connected cases.
05/09/2018.
EXHIBIT P22 TRUE COPY OF ORDER NO.K.DIS. D 1507/19 DATED
25/06/2019 ISSUED BY THE AEO, OTTAPPALAM.
EXHIBIT P23 TRUE COPY OF THE ORDER NO.C/881/19 DATED
06/07/2019 ISSUED BY TH AEO, CHITTUR.
EXHIBIT P24 TRUE COPY OF THE ORDER NO.K.DIS C/294/19
DATED 05/04/2019 ISSUED BY THE AEO,
MANNARKKAD.
EXHIBIT P25 TRUE COPY OF THE ORDER NO.K.DIS C/293/19
DATED 28/03/2019 ISSUED BY THE AEO,
MANNARKKAD.
EXHIBIT P26 TRUE COPY OF THE SERVICE STATEMENT STATE OF
FIXATION ISSUED BY THE AEO, CHITTUR IN
RESPECT OF THE 12TH PETITIONER
EXHIBIT P27 TRUE COPY OF THE ORDER NO.K.DIS C/297/19
DATED 02/04/2019 ISSUED BY THE AEO,
MANNARKKAD.
EXHIBIT P28 TRUE COPY OF THE ORDER NO.K.DIS C/412/19
DATED 05/04/2019 ISSUED BY THE AEO,
MANNARKKAD.
EXHIBIT P29 TRUE COPY OF THE ORDER NO.K.DIS C/295/19
DATED 05/04/2019 ISSUED BY THE AEO,
MANNARKKAD.
EXHIBIT P30 TRUE COPY OF THE ORDER NO.F/1177/2019 DATED
31/05/2019 ISSUED BY THE AEO, PALAKKAD.
EXHIBIT P31 TRUE COPY OF THE ORDER NO.K.DIS C/298/19
DATED 05/04/2019 ISSUED BY THE AEO,
MANNARKKAD.
EXHIBIT P32 TRUE COPY OF THE ORDER NO.B/696/2019 DATED
16/04/2019 ISSUED BY THE AEO, KOLLENGODE.
WP(C)No.2440 of 2021 & Connected cases.
EXHIBIT P33 TRUE COPY OF THE ORDER NO.K.DIS/C/5526/19
DATED 14/01/2020 ISSUED BY THE AEO,
MANNARKKAD.
EXHIBIT P34 TRUE COPY OF THE ORDER NO.K.DIS C/142/19
DATED 27/03/2019 ISSUED BY THE AEO,
MANNARKKAD.
EXHIBIT P35 TRUE COPY OF THE ORDER NO.K.DIS F/2119/19
DATED 28/09/2019 ISSUED BY THE AEO, PATTAMBI.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E) TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 4724/2021
PETITIONERS EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE G.O.(P) NO199/2011/G.EDN.
DATED 1.10.2011
EXHIBIT P2 A TRUE COPY OF THE G.O.(MS)
NO.102/2012/G.EDN. DATED 29.03.2012 WITHOUT
ITS APPENDIX
EXHIBIT P3 TRUE COPY OF THE G.O.(MS) NO.177/2012/G.EDN.
DATED 5.6.2012
EXHIBIT P4 TRUE COPY OF THE CIRCULAR
NO.45393/J2/12/G.EDN DATED 1.87.2012 ISSUED
BY THE GOVERNMENT.
EXHIBIT P5 TRUE COPY OF THE G.O.(P) NO.313/2013/G.EDN
DATED 29.11.2013
EXHIBIT P6 TRUE COPY OF THE CIRCULAR
NO.31904/J2/12/G.EDN DATED 6.6.20212 ISSUED
BY THE GOVERNMENT.
EXHIBIT P7 TRUE COPY OF THE G.O.(P) NO.124/2014/G.EDN
DATED 4.7.2014.
EXHIBIT P8 TRUE COPY OF THE G.O.(P) NO.278/2014/G.EDN
DATED 23.12.2014.
EXHIBIT P9 TRUE COPY OF THE G.O.(P) NO.213/2015/G.EDN
DATED 6.8.2015.
EXHIBIT P10 TRUE COPY OF THE G.O.(P) NO.29/2016/G.EDN
DATED 29.1.2016.
EXHIBIT P11 TRUE COPY OF THE LETTER NO.50146/J2/13/G.EDN
DATED 6.4.2016 ISSUED BY THE GOVERNMENT.
EXHIBIT P12 TRUE COPY OF THE COMMON JUDGMENT DATED
WP(C)No.2440 of 2021 & Connected cases.
12.1.2018 IN W.P.(C).NO.14894/2016 PASSED BY
THIS HON'BLE COURT.
EXHIBIT P13 TRUE COPY OF THE G.O.(MS) NO.119/2018/G.EDN
DATED 23.8.2018.
EXHIBIT P14 TRUE COPY OF THE G.O.(RT) NO.1010/2017/G.EDN
DATED 6.4.2017.
EXHIBIT P14 (A) TRUE COPY OF THE G.O.(RT) NO.4680/2017/G.EDN
DATED 15.12.2017.
EXHIBIT P15 TRUE COPY OF THE LETTER NO.47/H1/2016/G.EDN
DATED 21.1.2016 ISSUED BY THE GOVERNMENT.
EXHIBIT P15 (A) TRUE COPY OF THE ORDER NO.F/2967/2016/AEO
DATED 9.2.2017
EXHIBIT P16 TRUE COPY OF THE RTI APPLICATION DATED
13.9.2017 SUBMITTED BY ONE JAYAPRASAD K.V.
EXHIBIT P16 (A) TRUE COPY OF THE REPLY/COMMUNICATION
NO.A1/7778/17/L.DIS DATED 3/10/2017 ISSUED BY
THE STATE PUBLIC INFORMATION OFFICER.
EXHIBIT P17 TRUE COPY OF THE ORDER NO.B2/1836/2019 DATED
5.7.2019 ISSUED BY THE D.E.O., ALAPPUZHA.
EXHIBIT P18 TRUE COPY OF THE ORDER NO.B3/1837/2019 DATED
4.7.2019 ISSUED BY THE D.E.O., ALAPPUZHA.
EXHIBIT P19 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT THE 6TH
PETITIONER ISSUED BY THE DEO, ALAPPUZHA.
EXHIBIT P20 TRUE COPY OF THE ORDER NO.D.500/2019/K.DIS
DATED 20.5.2019 ISSUED BY THE A.E.O.
KAYAMKULAM.
WP(C)No.2440 of 2021 & Connected cases.
EXHIBIT P21 TRUE COPY OF THE ORDER NO.C/3695/2018/K.DIS
DATED 25.1.2020 ISSUED BY THE A.E.O.
HARIPPAD.
EXHIBIT P22 TRUE COPY OF THE ORDER
NO.C/3695(2)/2018/K.DIS DATED 25.1.2020
ISSUED BY THE A.E.O. HARIPPAD.
EXHIBIT P23 TRUE COPY OF THE ORDER NO.D 1520/2019/K.DIS
DATED 29.8.2019 ISSUED BY THE A.E.O.
KAYAMKULAM.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E) TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 4983/2019
PETITIONERS EXHIBITS
EXHIBIT P1 TRUE COPY OF THE ORDER OF APPOINTMENT DATED
9/7/2008.
EXHIBIT P2 TRUE COPY OF THE APPOINTMENT ORDER DATED
6/10/2010.
EXHIBIT P3 TRUE COPY OF THE ORDER PASSED BY THE DISTRICT
PROJECT OFFICER DATED 20/6/2012.
EXHIBIT P4 TRUE COPY OF THE APPOINTMENT ORDER APPROVED
BY THE DEPARTMENT.
EXHIBIT P5 TRUE COPY OF ORDER OF DEPLOYMENT DATED
21/6/2012 ISSUED TO THE 2ND PETITIONER.
EXHIBIT P6 TRUE COPY OF THE RELIEVING ORDER ISSUED TO
THE 2ND PETITIONER.
EXHIBIT P7 TRUE COPY OF THE GOVERNMENT ORDER DATED
19/1/19.
EXHIBIT P8 TRUE COPY OF THE GOVERNMENT ORDER DATED
23/8/2018.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
WP(C)No.2440 of 2021 & Connected cases.
EXHIBIT R8(E TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 5167/2021
PETITIONERS EXHIBITS
EXHIBIT P1 TRUE COPY OF THE G.O.(P) NO.199/2011/G.EDN.
DATED 01/10/2011.
EXHIBIT P2 TRUE COPY OF THE G.O.(MS) NO.102/2012/G.EDN.
DATED 29/03/2012 WITHOUT ITS APPENDIX.
EXHIBIT P3 TRUE COPY OF THE G.O.(MS) NO.177/2012/G.EDN.
DATED 05/06/2012.
EXHIBIT P4 TRUE COPY OF THE CIRCULAR
NO.45393/J2/12/G.EDN. DATED 01/08/2012 ISSUED
BY THE GOVERNMENT.
EXHIBIT P5 TRUE COPY OF THE G.O.(P) NO.313/2013/G.EDN.
DATED 29/11/2013.
EXHIBIT P6 TRUE COPY OF THE CIRCULAR
NO.31904/J2/12/G.EDN. DATED 06/06/2012 ISSUED
BY THE GOVERNMENT.
EXHIBIT P7 TRUE COPY OF THE G.O.(P) NO.124/2014/G.EDN.
DATED 04/07/2014.
EXHIBIT P8 TRUE COPY OF THE G.O.(P) NO.278/2014/G.EDN.
DATED 23/12/2014.
EXHIBIT P9 TRUE COPY OF THE G.O.(P) NO.213/2015/G.EDN.
DATED 06/08/2015.
EXHIBIT P10 TRUE COPY OF THE G.O.(P) NO.29/2016/G.EDN.
DATED 29/01/2016.
EXHIBIT P11 TRUE COPY OF THE LETTER NO.50146/J2/13/G.EDN.
DATED 06/04/2016 ISSUED BY THE GOVERNMENT.
EXHIBIT P12 TRUE COPY OF THE COMMON JUDGMENT DATED
12/01/2018 IN WP(C) NO.14894/2016 PASSED BY
WP(C)No.2440 of 2021 & Connected cases.
THIS HON'BLE COURT.
EXHIBIT P13 TRUE COPY OF THE G.O.(MS) NO.119/2018/G.EDN.
DATED 23/08/2018.
EXHIBIT P14 TRUE COPY OF THE G.O.(RT) NO.1010/2017/G.EDN.
DATED 06/04/2017.
EXHIBIT P14(A) TRUE COPY OF THE G.O.(RT) NO.4680/2017/G.EDN.
DATED 15/12/2017.
EXHIBIT P15 TRUE COPY OF THE LETTER NO.47/H1/2016/G.EDN.
DATED 21/01/2016 ISSUED BY THE GOVERNMENT.
EXHIBIT P15(A) TRUE COPY OF THE ORDER NO.F/2967/2016/AEO
DATED 09/02/2017.
EXHIBIT P16 TRUE COPY OF THE RTI APPLICATION DATED
13/09/2017 SUBMITTED BY ONE JAYAPRASAD K.V.
EXHIBIT P16(A) TRUE COPY OF THE REPLY/COMMUNICATION
NO.A1/7778/17/L.DIS. DATED 03/10/2017 ISSUED
BY THE STATE PUBLIC INFORMATION OFFICER.
EXHIBIT P17 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE ISSUED IN FAVOUR OF THE
2ND PETITIONER.
EXHIBIT P18 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE ISSUED IN FAVOUR OF THE
3RD PETITIONER.
EXHIBIT P19 TRUE COPY OF THE ORDER NO.B3/7398/2019 DATED
06/09/2019 ISSUED BY THE D.E.O.,
PATHANAMTHITTA.
EXHIBIT P20 TRUE COPY OF THE ORDER NO.B3/2216/2019 DATED
02/04/2019 ISSUED BY THE D.E.O.,
PATHANAMTHITTA.
EXHIBIT P21 TRUE COPY OF THE ORDER NO.B5/2191/K.DIS.
DATED 26/06/2019 ISSUED BY THE D.E.O.,
WP(C)No.2440 of 2021 & Connected cases.
TIRUVALLA.
EXHIBIT P22 TRUE COPY OF THE ORDER NO.B5/2190/K.DIS.
DATED 15/06/2019 ISSUED BY THE D.E.O.,
THIRUVALLA.
EXHIBIT P23 TRUE COPY OF THE ORDER NO.B3/9798/2019 DATED
09/06/2020 ISSUED BY THE D.E.O.,
PATHANAMTHITTA.
EXHIBIT P24 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE ISSUED IN FAVOUR OF THE
11TH PETITIONER.
EXHIBIT P25 TRUE COPY OF THE ORDER NO.D/1722/2019 DATED
20/06/2019 ISSUED BY THE A.E.O., RANNI.
EXHIBIT P26 TRUE COPY OF THE ORDER NO.B2/2464/2019 DATED
17/06/2019 ISSUED BY THE D.E.O.,
PATHANAMTHITTA.
EXHIBIT P27 TRUE COPY OF THE ORDER NO.B6/2783/2019 DATED
06/07/2019 ISSUED BY THE D.E.O.,
PATHANAMTHITTA.
EXHIBIT P28 TRUE COPY OF THE ORDER NO.B6/2889/2019/K.DIS.
DATED 03/06/2019 ISSUED BY THE D.E.O.,
PATHANAMTHITTA.
EXHIBIT P29 TRUE COPY OF THE ORDER NO.B6/2890/2019 DATED
18/06/2019 ISSUED BY THE D.E.O.,
PATHANAMTHITTA.
EXHIBIT P30 TRUE COPY OF THE ORDER NO.B3/3330/2019 DATED
31/05/2019 ISSUED BY THE D.E.O.,
PATHANAMTHITTA.
EXHIBIT P31 TRUE COPY OF THE ORDER NO.B3/2219/2019 DATED
30/03/2019 ISSUED BY THE D.E.O.,
PATHANAMTHITTA.
EXHIBIT P32 TRUE COPY OF THE ORDER NO.B3/3321/2019 K.DIS.
WP(C)No.2440 of 2021 & Connected cases.
DATED 11/10/2019 ISSUED BY THE D.E.O.,
PATHANAMTHITTA.
EXHIBIT P33 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE ISSUED IN FAVOUR OF THE
20TH PETITIONER.
EXHIBIT P34 TRUE COPY OF THE ORDER NO.B2/3188/2019 DATED
11/10/2019 ISSUED BY THE D.E.O.,
PATHANAMTHITTA.
EXHIBIT P35 TRUE COPY OF THE ORDER NO.B6/2264/2019 DATED
13/05/2019 ISSUED BY THE D.E.O.,
PATHANAMTHITTA.
EXHIBIT P36 TRUE COPY OF THE ORDER NO.B/3122/2019 DATED
29/12/2019 ISSUED BY THE A.E.O.,
PATHANAMTHITTA.
EXHIBIT P37 TRUE COPY OF THE ORDER NO.C/1257/19 DATED
29/05/2019 ISSUED BY THE A.E.O., KONNI.
EXHIBIT P38 TRUE COPY OF THE ORDER NO.B6/8781/2018 DATED
05/03/2019 ISSUED BY THE D.E.O.,
PATHANAMTHITTA.
EXHIBIT P39 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE ISSUED IN FAVOUR OF THE
27TH PETITIONER.
EXHIBIT P40 TRUE COPY OF THE ORDER NO.B6/4401/2019 DATED
18/09/2019 ISSUED BY THE D.E.O.,
PATHANAMTHITTA.
EXHIBIT P41 TRUE COPY OF THE ORDER NO.B6/4295/2019 DATED
06/07/2019 ISSUED BY THE D.E.O.,
PATHANAMTHITTA.
EXHIBIT P42 TRUE COPY OF THE ORDER NO.B2/2201/2019 DATED
17/06/2019 ISSUED BY THE D.E.O.,
PATHANAMTHITTA.
WP(C)No.2440 of 2021 & Connected cases.
EXHIBIT P43 TRUE COPY OF THE ORDER NO.B2/2201/2019 DATED
17/06/2019 ISSUED BY THE D.E.O.,
PATHANAMTHITTA.
EXHIBIT P44 TRUE COPY OF THE ORDER NO.B2/2200/2019 DATED
19/08/2019 ISSUED BY THE D.E.O.,
PATHANAMTHITTA.
EXHIBIT P45 TRUE COPY OF THE ORDER NO.B6/2623/2019 DATED
18/05/2019 ISSUED BY THE D.E.O.,
PATHANAMTHITTA.
EXHIBIT P46 TRUE COPY OF THE ORDER NO.B6/2622/2019 DATED
17/04/2019 ISSUED BY THE D.E.O.,
PATHANAMTHITTA.
EXHIBIT P47 TRUE COPY OF THE ORDER NO.B6/2624/2019 DATED
14/01/2020 ISSUED BY THE D.E.O.,
PATHANAMTHITTA.
EXHIBIT P48 TRUE COPY OF THE ORDER NO.B6/1229/2019 DATED
20/04/2019 ISSUED BY THE D.E.O.,
PATHANAMTHITTA.
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 6507/2021
PETITIONERS EXHIBITS
EXHIBIT P1 TRUE COPY OF THE G.O.(P) NO.199/2011/G.EDN.
DATED 01/10/2011.
EXHIBIT P2 TRUE COPY OF THE G.O.(MS) NO.102/2012/G.EDN.
DATED 29/03/2012 WITHOUT ITS APPENDIX.
EXHIBIT P3 TRUE COPY OF THE G.O.(MS) NO.177/2012/G.EDN.
DATED 05/06/2012.
EXHIBIT P4 TRUE COPY OF THE CIRCULAR
NO.45393/J2/12/G.EDN. DATED 01/08/2012 ISSUED
BY THE GOVERNMENT.
EXHIBIT P5 TRUE COPY OF THE G.O.(P) NO.313/2013/G.EDN.
DATED 29/11/2013.
EXHIBIT P6 TRUE COPY OF THE CIRCULAR
NO.31904/J2/12/G.EDN. DATED 06/06/2012 ISSUED
BY THE GOVERNMENT.
EXHIBIT P7 TRUE COPY OF THE G.O.(P) NO.124/2014/G.EDN.
DATED 04/07/2014.
EXHIBIT P8 TRUE COPY OF THE G.O.(P) NO.278/2014/G.EDN.
DATED 23/12/2014.
EXHIBIT P9 TRUE COPY OF THE G.O.(P) NO.213/2015/G.EDN.
DATED 06/08/2015.
EXHIBIT P10 TRUE COPY OF THE G.O.(P) NO.29/2016/G.EDN.
DATED 29/01/2016.
EXHIBIT P11 TRUE COPY OF THE LETTER NO.50146/J2/13/G.EDN.
DATED 06/04/2016 ISSUED BY THE GOVERNMENT.
EXHIBIT P12 TRUE COPY OF THE COMMON JUDGMENT DATED
12/01/2018 IN W.P.(C) NO.14894/2016 PASSED BY
WP(C)No.2440 of 2021 & Connected cases.
THIS HON'BLE COURT.
EXHIBIT P13 TRUE COPY OF THE G.O.(MS) N.119/2018/G.EDN.
DATED 23/08/2018.
EXHIBIT P14 TRUE COPY OF THE G.O.(RT) NO.1010/2017/G.EDN.
DATED 06/04/2017.
EXHIBIT P14(A) TRUE COPY OF THE G.O.(RT) NO.4680/2017/G.EDN.
DATED 15/12/2017
EXHIBIT P15 TRUE COPY OF THE LETTER NO.47/H1/2016/G.EDN.
DATED 21/01/2016 ISSUED BY THE GOVERNMENT.
EXHIBIT P15(A) TRUE COPY OF THE ORDER NO.F/2967/2016/AEO
DATED 09/02/2017.
EXHIBIT P16 TRUE COPY OF THE RTI APPLICATION DATED
13/09/2017 SUBMITTED BY ONE JAYAPRASAD K.V.
EXHIBIT P16(A) TRUE COPY OF THE REPLY/COMMUNICATION
NO.A1/7778/17/L.DIS. DATED 03/10/2017 ISSUED
BY THE STATE PUBLIC INFORMATION OFFICER.
EXHIBIT P17 TRUE COPY OF THE ORDER NO.B1/1353/19 K.DIS.
DATED 04/04/2019 ISSUED BY THE D.E.O.,
THALASSERY.
EXHIBIT P18 TRUE COPY OF THE ORDER NO.D/2185/2020/K.DIS.
DATED 19/10/2020 ISSUED BY THE A.E.O.,
PAPPINISSERY.
EXHIBIT P19 TRUE COPY OF THE ORDER NO.B3/437/2020/K.DIS.
DATED 24/02/2020 ISSUED BY THE D.E.O.,
THALASSERY.
EXHIBIT P20 TRUE COPY OF THE ORDER NO.D/3498/18 DATED
15/02/2019 ISSUED BY THE A.E.O., THALIPARAMBA
SOUTH.
EXHIBIT P21 TRUE COPY OF THE ORDER NO.B3/435/2020 DATED
WP(C)No.2440 of 2021 & Connected cases.
17/02/2020 ISSUED BY THE D.E.O., THALASSERY.
EXHIBIT P22 TRUE COPY OF THE ORDER NO.K.DIS/B/4153/2018
DATED 21/12/2018 ISSUED BY THE A.E.O.,
MATTANNUR.
EXHIBIT P23 TRUE COPY OF THE ORDER NO.K.C./4102/19/K.DIS.
DATED 05/03/2020 ISSUED BY THE A.E.O.,
TALIPARAMBA NORTH.
EXHIBIT P24 TRUE COPY OF THE ORDER NO.C/4146/18 DATED
27/04/2019 ISSUED BY THE A.E.O., KANNUR
NORTH.
EXHIBIT P25 TRUE COPY OF THE ORDER NO.B1/4738/2019/K.DIS.
DATED 19/09/2019 ISSUED BY THE D.E.O.,
THALASSERY.
EXHIBIT P26 TRUE COPY OF THE ORDER NO.K.DIS.F./8547/2018
DATED 14/08/2019 ISSUED BY THE A.E.O.,
IRIKKUR.
EXHIBIT P27 TRUE COPY OF THE ORDER NO.K.DIS.F./3075/2019
DATED 14/08/2019 ISSUED BY THE A.E.O.,
IRIKKUR.
EXHIBIT P28 TRUE COPY OF THE ORDER NO.K.DIS.C./1855/2019
DATED 25/03/2019 ISSUED BY THE A.E.O.,
IRIKKUR.
EXHIBIT P29 TRUE COPY OF THE ORDER NO.K.DIS./B/4153/2018
DATED 01/11/2018 ISSUED BY THE A.E.O.,
MATTANNUR.
EXHIBIT P30 TRUE COPY OF THE ORDER NO.B1/2552/18, DATED
06/12/2018 ISSUED BY THE D.E.O., TALIPARAMBA.
EXHIBIT P31 TRUE COPY OF THE ORDER NO.B1/2555/18 DATED
21/12/2018 ISSUED BY THE D.E.O, TALIPARAMBA.
EXHIBIT P32 TRUE COPY OF THE ORDER NO.B3/2739/19, DATED
WP(C)No.2440 of 2021 & Connected cases.
12/07/2019 ISSUED BY THE D.E.O., TALIPARAMBA.
EXHIBIT P33 TRUE COPY OF THE ORDER NO.G/4517/18/K.DIS.
DATED 18/01/2019 ISSUED BY THE A.E.O., KANNUR
NORTH.
EXHIBIT P34 TRUE COPY OF THE ORDER NO.B1/2553/18, DATED
12/12/2018 ISSUED BY THE D.E.O., TALIPARAMBA.
EXHIBIT P35 TRUE COPY OF THE ORDER NO.C/5633/18 K.DIS.
DATED 07/08/2019 ISSUED BY THE A.E.O.,
PAPPINISSERY.
EXHIBIT P36 TRUE COPY OF THE ORDER NO.K.DIS.B/2915/19
DATED 03/10/2019 ISSUED BY THE A.E.O.,
THALIPARAMBA SOUTH.
EXHIBIT P37 TRUE COPY OF HE ORDER NO.K.DIS./F/67/2019
DATED 28/03/2019 ISSUED BY THE A.E.O.,
MATTANNUR.
EXHIBIT P38 TRUE COPY OF THE ORDER NO.D/347/19 DATED
02/07/2019 ISSUED BY THE A.E.O., PAYYANNUR.
EXHIBIT P39 TRUE COPY OF THE ORDER NO.B1/4329/2019 DATED
17/08/2019 ISSUED BY THE D.E.O., THALASSERY.
EXHIBIT P40 TRUE COPY OF THE ORDER NO.B3/433/2020 DATED
06/2/2020 ISSUED BY THE D.E.O., THALASSERY.
EXHIBIT P41 TRUE COPY OF THE ORDER NO.B7/1757/2019/K.DIS.
DATED 08/05/2019 ISSUED BY THE D.E.O.,
THALASSERY.
EXHIBIT P42 TRUE COPY OF THE ORDER NO.B3/435/2020/K.DIS.
DATED 17/02/2020 ISSUED BY THE D.E.O.,
THALASSERY.
EXHIBIT P43 TRUE COPY OF THE ORDER NO.K.DIS.D/5021/14
DATED 10/10/2014 ISSUED BY THE A.E.O.,
IRIKKOOR.
WP(C)No.2440 of 2021 & Connected cases.
EXHIBIT P44 TRUE COPY OF THE ORDER NO.D/501/2019/K.DIS.
DATED 27/07/2019 ISSUED BY THE A.E.O.,
PAPPINISSERY.
EXHIBIT P45 TRUE COPY OF THE ORDER NO.B1/2554/18 DATED
21/12/2018 ISSUED BY THE D.E.O., TALIPARAMBA.
EXHIBIT P46 TRUE COPY OF THE ORDER NO.B/2597/19/K.DIS.
DATED 27/08/2019 ISSUED BY THE A.E.O., KANNUR
NORTH.
EXHIBIT P47 TRUE COPY OF THE ORDER NO.B3/438/2020/K.DIS.
DATED 24/02/2020 ISSUED BY THE D.E.O.,
THALASSERY.
EXHIBIT P48 TRUE COPY OF THE ORDER NO.D/497/2019/K.DIS.
DATED 30;/07/2019 ISSUED BY THE D.E.O.,
THALASSERY.
EXHIBIT P49 TRUE COPY OF THE ORDER NO.K.DIS/D/2112/2013,
DATED 13/12/2013 ISSUED BY THE A.E.O.,
PANOOR.
EXHIBIT P50 TRUE COPY OF THE ORDER NO.B3/434/2020 K.DIS.
DATED 04/02/2020 ISSUED BY THE D.E.O.,
THALASSERY.
EXHIBIT P51 TRUE COPY OF THE ORDER NO.D/3443/2019/K.DIS.
DATED 02/12/2019 ISSUED BY THE A.E.O.,
PAPPINISSERY.
EXHIBIT P52 TRUE COPY OF THE ORDER NO.B1/5479/2018/K.DIS.
DATED 02/05/2019 ISSUED BY THE D.E.O.,
THALASSERY.
EXHIBIT P53 TRUE COPY OF THE ORDER NO.D/604/2018/K.DIS.
DATED 31/01/2019 ISSUED BY THE A.E.O.,
MADAYI.
EXHIBIT P54 TRUE COPY OF THE ORDER NO.B/6022/
(3)/2018/K.DIS. DATED 06/05/2019 ISSUED BY
WP(C)No.2440 of 2021 & Connected cases.
THE A.E.O., THALASSERY NORTH.
EXHIBIT P55 TRUE COPY OF THE ORDER
NO.B/6022(2)/2018/K.DIS. DATED 06/05/2019
ISSUED BY THE A.E.O., THALASSERY NORTH.
EXHIBIT P56 TRUE COPY OF THE ORDER NO.C/1335/2020(1)
K.DIS. DATED 13/08/2020 ISSUED BY THE A.E.O.,
PAPPINISSERY.
EXHIBIT P57 TRUE COPY OF THE ORDER NO.C/2432/2019/K.DIS.
DATED 03/09/2019 ISSUED BY THE A.E.O.,
TALIPARAMBA NORTH.
EXHIBIT P58 TRUE COPY OF THE ORDER NO.C/5269/2019/K.DIS.
DATED 21/02/2020 ISSUED BY THE A.E.O.,
TALIPARAMBA NORTH.
EXHIBIT P59 TRUE COPY OF THE ORDER NO.F/102/19/K.DIS.
DATED 21/01/2019 ISSUED BY THE A.E.O., KANNUR
NORTH.
EXHIBIT P60 TRUE COPY OF THE ORDER NO.D/1751/2019/K.DIS.
DATED 27/05/2019 ISSUED BY THE A.E.O.,
TALIPARAMBA NORTH.
EXHIBIT P61 TRUE COPY OF THE ORDER NO.C/1315/2020/K.DIS,
DATED 19/10/2020 ISSUED BY THE A.E.O.,
MADAYI.
EXHIBIT P62 TRUE COPY OF THE ORDER NO.K.DIS. E/2093/2019
DATED 07/08/2019 ISSUED BY THE A.E.O.,
IRITTY.
EXHIBIT P63 TRUE COPY OF THE ORDER NO.D/498/2019 DATED
27/7/2019 ISSUED BY THE A.E.O., PAPPINISSERY.
EXHIBIT P64 TRUE COPY OF THE ORDER NO.C/1671/2019/K.DIS
DATED 21/06/2019 ISSUED BY THE A.E.O.,
TALIPARAMBA NORTH.
EXHIBIT P65 TRUE COPY OF THE ORDER NO.K.DIS.G/2917/2019
WP(C)No.2440 of 2021 & Connected cases.
DATED 16/08/2019 ISSUED BY THE A.E.O.,
IRITTY.
EXHIBIT P66 TRUE COPY OF THE ORDER NO.F/2886/19/K.DIS.
DATED 26/10/2019 ISSUED BY THE A.E.O., KANNUR
NORTH.
EXHIBIT P67 TRUE COPY OF THE ORDER
NO.D/817/2020(2)/K.DIS. DATED 15/06/2020
ISSUED BY THE A.E.O., TALIPARAMBA NORTH.
EXHIBIT P68 TRUE COPY OF THE STATEMENT OF FIXATION OF
PAYING IN THE REVISED PAY SCALE IN RESPECT OF
THE 4TH PETITIONER.
EXHIBIT P69 TRUE COPY OF THE ORDER NO.D/3290/2018 K.DIS.
DATED 04/12/2018 ISSUED BY THE A.E.O.,
MADAYI.
EXHIBIT P70 TRUE COPY OF THE ORDER NO.C/2685/2018 K.DIS,
DATED 22/12/2018 ISSUED BY THE A.E.O.,
MADAYI.
EXHIBIT P71 TRUE COPY OF THE STATEMENT FIXATION OF PAYING
IN THE REVISED PAY SCALE IN RESPECT OF HE 8TH
PETITIONER.
EXHIBIT P72 TRUE COPY OF THE ORDER NO.K.DIS/D-1568/2019,
DATED 24/07/2019 ISSUED BY THE A.E.O.,
PANOOR.
EXHIBIT P73 TRUE COPY OF THE ORDER NO.K.DIS.D/8769/14
DATED 07/02/2015 ISSUED FROM THE OFFICE OF
THE A.E.O., IRIKKUR.
EXHIBIT P74 TRUE COPY OF THE ORDER NO.C/1767/2019/K.DIS
DATED 07/08/2019 ISSUED BY THE A.E.O.,
CHOKLI.
EXHIBIT P75 TRUE COPY OF THE ORDER NO.C/3724/2018 K.DIS.
DATED 19/01/2019 ISSUED BY THE A.E.O.,
WP(C)No.2440 of 2021 & Connected cases.
MADAYI.
EXHIBIT P76 TRUE COPY OF THE STATEMENT OF FIXATION OF
PAYING IN THE REVISED PAY SCALE IN RESPECT OF
THE 28TH PETITIONER.
EXHIBIT P77 TRUE COPY OF THE ORDER NO.C/926/2019 K.DIS.
DATED 31/05/2019 ISSUED BY THE A.E.O.,
MADAYI.
EXHIBIT P78 TRUE COPY OF THE ORDER NO.D/3289/2018 K.DIS.
DATED 04/12/2018 ISSUED BY THE A.E.O.,
MADAYI.
EXHIBIT P79 TRUE COPY OF THE ORDER NO.D/3288/2018 K.DIS.
DATED 04/12/2018 ISSUED BY THE A.E.O.,
MADAYI.
EXHIBIT P80 TRUE COPY OF THE ORDER NO.D/3.673/2018 K.DIS.
DATED 19/01/2019 ISSUED BY THE A.E.O.,
MADAYI.
EXHIBIT P81 TRUE COPY OF THE STATEMENT OF FIXATION OF
PAYING IN THE REVISED PAY SCALE IN RESPECT OF
THE 41ST PETITIONER.
EXHIBIT P82 TRUE COPY OF THE ORDER NO.D/3589/2018/K.DIS.
DATED 30/03/2019 ISSUED BY THE A.E.O.,
MADAYI.
EXHIBIT P83 TRUE COPY OF THE STATEMENT OF FIXATION OF
PAYING IN THE REVISED PAY SCALE IN RESPECT OF
THE 50TH PETITIONER.
EXHIBIT P84 TRUE COPY OF THE ORDER NO.B1/7864/14/K.DIS.
DATED 02/12/2015 ISSUED BY THE D.E.O.,
THALASSERY.
EXHIBIT P85 TRUE COPY OF THE ORDER NO.C/2934/2018 K.DIS.
DATED 22/12/2018 ISSUED BY THE A.E.O.,
MADAYI.
WP(C)No.2440 of 2021 & Connected cases.
EXHIBIT P86 TRUE COPY OF THE STATEMENT OF FIXATION OF
PAYING IN THE REVISED PAY SCALE IN RESPECT OF
THE 57TH PETITIONER.
EXHIBIT P87 TRUE COPY OF THE ORDER NO.K.DIS/D-2954/2019
DATED 31/10/2019 ISSUED BY THE A.E.O.,
PANOOR.
EXHIBIT P88 TRUE COPY OF THE ORDER NO.D/3287/2018 K.DIS.
DATED 04/12/2018 ISSUED BY THE A.E.O.,
MADAYI.
EXHIBIT P89 TRUE COPY OF THE ORDER NO.C/743/2019 K.DIS.
DATED 16/04/2019 ISSUED BY THE A.E.O.,
MADAYI.
EXHIBIT P90 TRUE COPY OF THE STATEMENT OF FIXATION OF
PAYING IN THE REVISED PAY SCALE IN RESPECT OF
THE 71ST PETITIONER.
EXHIBIT P91 TRUE COPY OF THE STATEMENT OF FIXATION OF
PAYING IN THE REVISED PAY SCALE IN RESPECT OF
THE 74TH PETITIONER.
EXHIBIT P92 TRUE COPY OF THE STATEMENT OF FIXATION OF
PAYING IN THE REVISED PAY SCALE IN RESPECT OF
THE 80TH PETITIONER.
EXHIBIT P93 TRUE COPY OF THE ORDER NO.C/742/2019 K.DIS.
DATED 06/05/2019 ISSUED BY THE A.E.O.,
MADAYI.
EXHIBIT P94 TRUE COPY OF THE STATEMENT OF FIXATION OF
PAYING IN THE REVISED PAY SCALE IN RESPECT OF
THE 88TH PETITIONER.
EXHIBIT P95 TRUE COPY OF THE STATEMENT OF FIXATION OF
PAYING IN THE REVISED PAY SCALE IN RESPECT OF
THE 92ND PETITIONER.
EXHIBIT P96 TRUE COPY OF THE ORDER NO.D/6754/2018 K.DIS.
DATED 04/05/2019 ISSUED BY THE A.E.O.,
WP(C)No.2440 of 2021 & Connected cases.
TALIPARAMBA NORTH.
EXHIBIT P97 TRUE COPY OF THE STATEMENT OF FIXATION OF
PAYING IN THE REVISED PAY SCALE IN RESPECT OF
THE 95TH PETITIONER.
EXHIBIT P98 TRUE COPY OF THE ORDER NO.D/6509/2018 K.DIS.
DATED 04/05/2019 ISSUED BY THE A.E.O.,
TALIPARAMBA NORTH.
EXHIBIT P99 TRUE COPY OF THE ORDER NO.B2/3978/2019 K.DIS.
DATED 07/03/2020 ISSUED BY THE D.E.O.,
KANNUR.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E) TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 7412/2021
PETITIONERS EXHIBITS
EXHIBIT P1 TRUE COPY OF THE G.O.(P) NO.199/2011/G.EDN.
DATED 01/10/2011.
EXHIBIT P2 TRUE COPY OF THE G.O.(MS) NO.102/2012/G.EDN.
DATED 29/03/2012 WITHOUT ITS APPENDIX.
EXHIBIT P3 TRUE COPY OF THE G.O.(MS) NO.177/2012/G.EDN.
DATED 05/06/2012.
EXHIBIT P4 TRUE COPY OF THE CIRCULAR
NO.45393/J2/12/G.EDN. DATED 01/08/2012 ISSUED
BY THE GOVERNMENT.
EXHIBIT P5 TRUE COPY OF THE G.O.(P) NO.313/2013/G.EDN.
DATED 29/11/2013.
EXHIBIT P6 TRUE COPY OF THE CIRCULAR
NO.31904/J2/12/G.EDN. DATED 06/06/2012 ISSUED
BY THE GOVERNMENT.
EXHIBIT P7 TRUE COPY OF THE G.O.(P) NO.124/2014/G.EDN.
DATED 04/07/2014.
EXHIBIT P8 TRUE COPY OF THE G.O.(P) NO.278/2014/G.EDN.
DATED 23/12/2014.
EXHIBIT P9 TRUE COPY OF THE G.O.(P) NO.213/2015/G.EDN.
DATED 06/08/2015.
EXHIBIT P10 TRUE COPY OF THE G.O.(P) NO.29/2016/G.EDN.
DATED 29/01/2016.
EXHIBIT P11 TRUE COPY OF THE LETTER NO.50146/J2/13/G.EDN.
DATED 06/04/2016 ISSUED BY THE GOVERNMENT.
EXHIBIT P12 TRUE COPY OF THE COMMON JUDGMENT DATED
12/01/2018 IN W.P.(C) NO.14894/2016 PASSED BY
WP(C)No.2440 of 2021 & Connected cases.
THIS HON'BLE COURT.
EXHIBIT P13 TRUE COPY OF THE G.O.(MS) NO.119/2018/G.EDN.
DATED 23/08/2018.
EXHIBIT P14 TRUE COPY OF THE G.O.(RT) NO.1010/2017/G.EDN.
DATED 06/04/2017.
EXHIBIT P14(A) TRUE COPY OF THE G.O(RT) NO.4680/2017/G.EDN.
DATED 15/12/2017.
EXHIBIT P15 TRUE COPY OF THE LETTER NO.47/H1/2016/G.EDN.
DATED 21/01/2016 ISSUED BY THE GOVERNMENT.
EXHIBIT P15(A) TRUE COPY OF THE ORDER NO.F/2967/2016/AEO
DATED 09/02/2017.
EXHIBIT P16 TRUE COPY OF THE RTI APPLICATION DATED
13/09/2017 SUBMITTED BY ONE JAYAPRASAD K.V.
EXHIBIT P16(A) TRUE COPY OF THE REPLY/COMMUNICATION
NO.A1/7778/17/L.DIS. DATED 03/10/2017 ISSUED
BY THE STATE PUBLIC INFORMATION OFFICER.
EXHIBIT P17 TRUE COPY OF THE ORDER NO.C/752(1)/19 DATED
19/03/2019 ISSUED BY THE A.E.O., TIRUR.
EXHIBIT P18 TRUE COPY OF THE ORDER NO.C/7925/18/K.DIS.
DATED 23/12/2019 ISSUED BY THE A.E.O., TIRUR.
EXHIBIT P19 TRUE COPY OF THE ORDER NO.K.DIS/C/99/2019
DATED 06/03/2019 ISSUED BY THE A.E.O.,
PONNANI.
EXHIBIT P20 TRUE COPY OF THE ORDER NO.K.DIS./C/100/2019
DATED 06/03/2019 ISSUED BY THE A.E.O.,
PONNANI.
EXHIBIT P21 TRUE COPY OF THE ORDER NO.K.DIS/C/101/2019
DATED 05/03/2019 ISSUED BY THE A.E.O.,
WP(C)No.2440 of 2021 & Connected cases.
PONNANI.
EXHIBIT P22 TRUE COPY OF THE ORDER NO.D/1367/2019 DATED
29/08/2019 ISSUED BY THE A.E.O., KUTTIPPURAM.
EXHIBIT P23 TRUE COPY OF THE ORDER NO.C/6852(3)/2018
DATED 28/11/2018 ISSUED BY THE A.E.O.,
MALAPPURAM.
EXHIBIT P24 TRUE COPY OF THE ORDER NO.C/3325/18(3)/K.DIS.
DATED 30/04/2019 ISSUED BY THE A.E.O.,
PARAPPANANGADI.
EXHIBIT P25 TRUE COPY OF THE ORDER NO.D/3874/2018 DATED
24/11/2018 ISSUED BY THE A.E.O., KONDOTTY.
EXHIBIT P26 TRUE COPY OF THE ORDER
NO.K.DIS.D/3344/18/K.DIS. DATED 01/03/2019
ISSUED BY THE A.E.O., PARAPPANANGADI.
EXHIBIT P27 TRUE COPY OF THE ORDER NO.C/753(1)/19 DATED
19/03/2019 ISSUED BY THE A.E.O., TIRUR.
EXHIBIT P28 TRUE COPY OF THE ORDER NO.C/1172/19/K.DIS.
DATED 19/03/2019 ISSUED BY THE A.E.O., TIRUR.
EXHIBIT P29 TRUE COPY OF THE ORDER NO.D/8525/2018 DATED
11/05/2020 ISSUED BY THE A.E.O., KUTTIPPURAM.
EXHIBIT P30 TRUE COPY OF THE ORDER NO.C/6852(2)/2018
DATED 28/11/2018 ISSUED BY THE A.E.O.,
MALAPPURAM.
EXHIBIT P31 TRUE COPY OF THE ORDER NO.C/185/18/K.DIS.
DATED 01/2019 ISSUED BY THE A.E.O.,
PARAPPANANGADI.
EXHIBIT P32 TRUE COPY OF THE ORDER NO.C/3325/18(3)/K.DIS.
DATED 16/01/2019 ISSUED BY THE A.E.O.,
PARAPPANANGADI.
EXHIBIT P33 TRUE COPY OF THE ORDER NO.D/387/2018 DATED
WP(C)No.2440 of 2021 & Connected cases.
12/11/2018 ISSUED BY THE A.E.O., KONDOTTY.
EXHIBIT P34 TRUE COPY OF THE ORDER NO.K.DIS./C/2534/2019
DATED 23/05/2019 ISSUED BY THE A.E.O.,
PONNANI.
EXHIBIT P35 TRUE COPY OF THE ORDER NO.C/6852(1)/2018
DATED 28/11/2018 ISSUED BY THE A.E.O.,
MALAPPURAM.
EXHIBIT P36 TRUE COPY OF THE ORDER NO.C/902/2018/K.DIS.
DATED 28/12/2018 ISSUED BY THE A.E.O.,
EDAPPAL.
EXHIBIT P37 TRUE COPY OF THE ORDER NO.K.DIS.B/794/2019
DATED 03/10/2019 ISSUED BY HHE A.E.O.,
THANUR.
EXHIBIT P38 TRUE COPY OF THE ORDER NO.K.DIS B/793/2019
DATED 03/10/2019 ISSUED B6Y THE A.E.O.,
THANUR.
EXHIBIT P39 TRUE COPY OF THE ORDER NO.D/6358/2018 DATED
18/03/2019 ISSUED BY THE A.E.O., MANKADA.
EXHIBIT P40 TRUE COPY OF THE ORDER NO.C/3325/18(1)/K.DIS.
DATED 10/01/2019 ISSUED BY THE A.E.O.,
PARAPPANANGADI.
EXHIBIT P41 TRUE COPY OF THE ORDER NO.K.DIS./A3/4026/19
DATED 31/08/2019 ISSUED BY THE D.E.O.,
WANDOOR.
EXHIBIT P42 TRUE COPY OF THE ORDER NO.K.DIS.C/2581/17
DATED 27/11/2018 ISSUED BY THE A.E.O.,
MELATTOOR.
EXHIBIT P43 TRUE COPY OF THE ORDER NO.D/2638/2018 DATED
29/12/2020 ISSUED BY THE A.E.O.,
PARAPPANANGADI.
EXHIBIT P44 TRUE COPY OF THE ORDER NO.D/4258/2018/AEO
WP(C)No.2440 of 2021 & Connected cases.
DATED 13/03/2019 ISSUED BY THE A.E.O.,
MANJERI.
EXHIBIT P45 TRUE COPY OF THE ORDER NO.K.DIS.C/338/18
DATED 29/11/2018 ISSUED BY THE A.E.O.,
MELATTOOR.
EXHIBIT P46 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN RESPECT OF 31ST PETITIONER ISSUED BY THE
D.E.O., WANDOOR.
EXHIBIT P47 TRUE COPY OF THE ORDER NO.K.DIS./C/3326/2018
DATED 18/12/2018 ISSUED BY THE A.E.O.,
PONNANI.
EXHIBIT P48 TRUE COPY OF THE ORDER NO.F.6422/2018 DATED
08/02/2019 ISSUED BY THE A.E.O., EDAPPAL.
EXHIBIT P49 TRUE COPY OF THE ORDER NO.B3/6285/2018/L.DIS.
DATED 21/12/2018.
EXHIBIT P50 TRUE COPY OF THE ORDER NO.B3/1015/2019/K.DIS.
DATED 20/04/2019 ISSUED BY THE D.E.O., TIRUR.
EXHIBIT P51 TRUE COPY OF THE ORDER NO.KDIS.B3/5434/2019
DATED 18/03/2020 ISSUED BY THE D.E.O.,
MALAPPURAM.
EXHIBIT P52 TRUE COPY OF THE ORDER NO.C/3325/18(4)/K.DIS.
DATED 30/04/2019 ISSUED BY THE A.E.O.,
PARAPPANANGADI.
EXHIBIT P53 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN RESPECT OF 37TH PETITIONER ISSUED BY THE
D.E.O., WANDOOR.
EXHIBIT P54 TRUE COPY OF THE ORDER NO.K.DIS./A3/4028/19
DATED 31/08/2019 ISSUED BY THE D.E.O.,
WANDOOR.
EXHIBIT P55 TRUE COPY OF THE ORDER NO.K.DIS.B3/3789/2020
DATED 20/11/2020 ISSUED BY THE D.E.O.,
WP(C)No.2440 of 2021 & Connected cases.
MALAPPURAM.
EXHIBIT P56 TRUE COPY OF THE ORDER NO.B/2065/19 DATED
31/10/2019 ISSUED BY THE A.E.O., AREEKKODE.
EXHIBIT P57 TRUE COPY OF THE ORDER NO.B/2195/18 DATED
24/07/2019 ISSUED BY THE A.E.O., AREEKKODE.
EXHIBIT P58 TRUE COPY OF THE ORDER NO.K.DIS./C/3800/2018
DATED 17/01/2019 ISSUED BY THE A.E.O.,
PONNANI.
EXHIBIT P59 TRUE COPY OF THE ORDER NO.C/3325/18(3)/K.DIS.
DATED 30/04/2019 ISSUED BY THE A.E.O.,
PONNANI.
EXHIBIT P60 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN RESPECT OF 44TH PETITIONER ISSUED BY THE
D.E.O., WANDOOR.
EXHIBIT P61 TRUE COPY OF THE ORDER NO.C/4366/2020/K.DIS.
DATED 28/12/2020 ISSUED BY THE A.E.O., TIRUR.
EXHIBIT P62 TRUE COPY OF THE ORDER NO.C/1314(1)/19 DATED
19/03/2019 ISSUED BY THE A.E.O., TIRUR.
EXHIBIT P63 TRUE COPY OF THE ORDER NO.KDIS/B5/2015/2020
DATED 01/06/2020 ISSUED BY THE D.E.O.,
MALAPPURAM.
EXHIBIT P64 TRUE COPY OF THE ORDER NO.C/7732/2018/K.DIS.
DATED 30/11/2018 ISSUED BY THE A.E.O., TIRUR.
EXHIBIT P65 TRUE COPY OF THE ORDER NO.K.DIS/C/4889/2019
DATED 16/09/2019 ISSUED BY THE A.E.O.,
EDAPPAL.
EXHIBIT P66 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN RESPECT OF 51ST PETITIONER ISSUED BY THE
D.E.O., WANDOOR.
EXHIBIT P67 TRUE COPY OF THE ORDER NO.B3/21500/2014 DATED
WP(C)No.2440 of 2021 & Connected cases.
24/09/2014 ISSUED BY THE A.E.O., MALAPPURAM.
EXHIBIT P68 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN RESPECT OF 52ND PETITIONER DATED
17/09/2015 ISSUED BY THE A.E.O., WANDOOR.
EXHIBIT P69 TRUE COPY OF THE ORDER NO.F/324/2019 DATED
22/06/2019 ISSUED BY THE A.E.O., EDAPPAL.
EXHIBIT P70 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN RESPECT OF 54TH PETITIONER DATED
18/01/2019 ISSUED BY THE A.E.O., KODUVALLY.
EXHIBIT P71 TRUE COPY OF THE ORDER NO.C/3325/18(2)/K.DIS.
DATED 16/01/2019 ISSUED BY THE A.E.O.,
PARAPPANANGADI.
EXHIBIT P72 TRUE COPY OF THE ORDER NO.C/1459/19/K.DIS.
DATED 19/03/2019 ISSUED BY THE A.E.O., TIRUR.
EXHIBIT P73 TRUE COPY OF THE ORDER NO.C/410/2019 DATED
05/09/2019 ISSUED BY THE A.E.O., KUTTIPPURAM.
EXHIBIT P74 TRUE COPY OF THE ORDER NO.C/412/2019 DATED
05/09/2019 ISSUED BY THE A.E.O., KUTTIPPURAM.
EXHIBIT P75 TRUE COPY OF THE ORDER NO.K.DIS./A/1517/2020
DATED 11/08/2020 ISSUED BY THE A.E.O.,
AREEKKODE.
EXHIBIT P76 TRUE COPY OF THE ORDER NO.NIL DATED NIL
ISSUED BY THE D.E.O., WANDOOR IN FAVOUR OF
THE 62ND PETITIONER.
EXHIBIT P77 TRUE COPY OF THE ORDER NO.K.DIS/6213/2018
DATED 31/01/2019 ISSUED BY THE A.E.O.,
MANKADA.
EXHIBIT P78 TRUE COPY OF THE ORDER NO.C/1188/2019 DATED
08/03/2019 ISSUED BY THE A.E.O., MANKADA.
EXHIBIT P79 TRUE COPY OF THE ORDER NO.C/2191/2019 DATED
WP(C)No.2440 of 2021 & Connected cases.
03/10/2019 ISSUED BY THE A.E.O., KUTTIPPURAM.
EXHIBIT P80 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN RESPECT OF 67TH PETITIONER ISSUED BY THE
D.E.O., MALAPPURAM.
EXHIBIT P81 TRUE COPY OF THE ORDER NO.C/411/2019 DATED
05/09/2019 ISSUED BY THE A.E.O., KUTTIPPURAM.
EXHIBIT P82 TRUE COPY OF THE ORDER NO.C/2192/2019 DATED
03/10/2019 ISSUED BY THE A.E.O., KUTTIPPURAM.
EXHIBIT P83 TRUE COPY OF THE ORDER
NO.F/8035/2018(1)/K.DIS. DATED 06/12/2018
ISSUED BY THE A.E.O., TIRUR.
EXHIBIT P84 TRUE COPY OF THE ORDER NO.F.8035/2018/K.DIS.
DATED 06/12/2018 ISSUED BY THE A.E.O., TIRUR.
EXHIBIT P85 TRUE COPY OF THE ORDER NO.K.DIS./C/1589/2018
DATED 25/06/2019 ISSUED BY THE A.E.O.,
MANJERI.
EXHIBIT P86 TRUE COPY OF THE ORDER NO.E/1394/2019 DATED
21/03/2019 ISSUED BY THE A.E.O., TIRUR.
EXHIBIT P87 TRUE COPY OF THE ORDER NO.K.DIS/A3/4022/19
DATED 02/09/2019 ISSUED BY THE D.E.O.,
WANDOOR.
EXHIBIT P88 TRUE COPY OF THE ORDER NO.K.DIS/C/3617/2018
DATED 20/12/2018 ISSUED BY THE A.E.O.,
PONNANI.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
WP(C)No.2440 of 2021 & Connected cases.
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E) TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 7905/2021
PETITIONERS EXHIBITS
EXHIBIT P1 TRUE COPY OF THE GO(P)NO 199/2011/G.EDN DATED
1.10.2011
EXHIBIT P2 TRUE COPY OF THE GO(MS) NO 102/2012/G.EDN
DATED 29.3.2021 WITHOUT ITS APPENDIX
EXHIBIT P3 TRUE COPY OF THE GO(MS) NO 177/2012/G.EDN
DATED 5.6.2012
EXHIBIT P4 TRUE COPY OF THE CIRCULAR NO
45393/J2/12/G.EDN DATED 1.8.2012 ISSUED BY
THE GOVERNMENT
EXHIBIT P5 TRUE COPY OF THE GO(P) NO 313/2013/G.EDN
DATED 29.11.2013
EXHIBIT P6 TRUE COPY OF THE CIRCULAR N0
31904/J2/12/G.EDN DATED 6.6.2012 ISSUED BY
THE GOVERNMENT
EXHIBIT P7 TRUE COPY OF THE GO(P)NO 124/2014/G.EDN DATED
4.7.2014
EXHIBIT P8 TRUE COPY OF THE GO(P) NO 278/2014/G.EDN
DATED 23.12.2014
EXHIBIT P9 TRUE COPY OF THE GO(P) NO 213/2015/G.EDN
DATED 6.8.2015
EXHIBIT P10 TRUE COPY OF THE GO(P) NO 29/2016/G.EDN DATED
29.1.2016
EXHIBIT P11 TRUE COPY OF THE LETTER NO 50146/J2/13/G.EDN
DATED 6/4/2016 ISSUED BY THE GOVERNMENT
EXHIBIT P12 TRUE COPY OF THE COMMON JUDGMENT DATED
12.1.2018 IN WPC NO 14894/2016 PASSED BY THIS
WP(C)No.2440 of 2021 & Connected cases.
HON'BLE COURT
EXHIBIT P13 TRUE COPY OF THE GO(MS) NO 119/2018/G.EDN
DATED 23.8.2018
EXHIBIT P14 TRUE COPY OF THE GO(RT) NO 1010/2017/G.EDN
DATED 6.4.2017
EXHIBIT P14 (A) TRUE COPY OF THE GO(RT) NO 4680/2017/G.EDN
DATED 15.12.2017
EXHIBIT P15 TRUE COPY OF THE REPLY DATED NIL SUBMITTED BY
HEADMASTER OF PRM HIGH SCHOOL
EXHIBIT P16 TRUE COPY OF THE ORDER NO
B3/6977/2019(5)K.DIS DATED 2.11.2020 ISSUED
BY THE D.E.O THALASSERY
EXHIBIT P17 TRUE COPY OF THE ORDER NO B3/6977/2019(60
K.DIS DATED 2.11.2020 ISSUED BY THE D.E.O
THALASSERY
EXHIBIT P18 TRUE COPY OF THE ORDER NO B3/6977/2019(2)
K.DIS DATED 2.11.2020 ISSUED BY THE DEO
THALASSERY
EXHIBIT P19 TRUE COPY OF THE ORDER NO
B3/6977/2019(40K.DIS DATED 2.11.2020 ISSUED
BY THE D.E.O THALASSERY
EXHIBIT P20 TRUE COPY OF THE INTERIM ORDER DATED
20.11.2020 IN WPC NO 25511 OF 2020 PASSED BY
THIS HON'BLE COURT
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
WP(C)No.2440 of 2021 & Connected cases.
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E) TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 10365/2022
PETITIONER'S EXHIBITS
EXHIBIT P1 A COPY OF THE LETTER NO. 60146/11/G.EDN.
DATED 06.04.2016 OF THE 1ST RESPONDENT.
EXHIBIT P2 A COPY OF THE ORDER NO. B5-12468/2018/K. DIS.
DATED 06.09.2018.
EXHIBIT P3 A COPY OF THE G.O(MS) NO. 119/2018/G.EDN.
DATED 23.08.2018.
EXHIBIT P4 A COPY OF THE CIRCULAR NO. J2/48/18/G.EDN.
DATED 24.10.2018.
EXHIBIT P5 A COPY OF THE ORDER NO. K.DIS C/3743/2018
DATED 29.01.2019 OF AEO, THRITHALA.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E) TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 10871/2019
PETITIONERS EXHIBITS
EXHIBIT P1 TRUE COPY OF PROCEEDINGS NO.K.DIS/2607/02/C
DATED 19.07.2002 ISSUED BY THE 4TH
RESPONDENT.
EXHIBIT P2 TRUE COPY OF LETTER ISSUED BY THE BLOCK
PROGRAM OFFICER SSA, BRC TUNERI ON 27.06.2012
EXHIBIT P3 TRUE COPY OF ORDER NO.B3/18432/12 DATED
12.07.2012 ISSUED BY THE 3RD RESPONDENT (WITH
TYPED COPY).
EXHIBIT P4 TRUE COPY OF G.O(P)199/2011/G.EN, G.EDN DATED
01.10.2011.
EXHIBIT P5 TRUE COPY OF CIRCULAR NO.45393/J2/12/G.EDN
DATED 06.08.2015.
EXHIBIT P6 TRUE COPY OF G.O(P)NO.213/2015/G.EDN DATED
06.08.2015.
EXHIBIT P7 TRUE COPY OF GOVERNMENT ORDER
G.O(P)29/16/G.EDN DATED 29.01.2016.
EXHIBIT P8 TRUE COPY OF GOVERNMENT LETTER
NO.50146/J2/13/G.EDN DATED 06.04.2016.
EXHIBIT P9 TRUE COPY OF CIRCULAR NO.H1/2016/G.EDN DATED
21.04.2016.
EXHIBIT P10 TRUE COPY OF REPRESENTATION ON 08.06.2017
SUBMITTED BY THE 1ST PETITIONER.
EXHIBIT P11 TRUE COPY OF REPRESENTATION SUBMITTED BY THE
2ND PETITIONER ON 08.06.2017.
EXHIBIT P12 TRUE COPY OF REPRESENTATION DATED 08.06.2017
SUBMITTED BY THE 3RD PETITIONER.
WP(C)No.2440 of 2021 & Connected cases.
EXHIBIT P13 TRUE COPY OF G.O(MS)NO.119/2018/G.EDN DATED
23.08.2018.
EXHIBIT P14 TRUE COPY OF G.O(RT)NO.1010/2017/G.EDN. DATED
06.04.2017.
EXHIBIT P15 TRUE COPY OF RELEVANT PAGE OF
G.O(RT)NO.2018/G.EDN DATED 13.06.2018.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 13624/2020
PETITIONERS EXHIBITS
EXHIBIT P1 TRUE COPY OF THE CIRCULAR DATED 01/08/2012
ISSUED BY THE GOVERNMENT OF KERALA.
EXHIBIT P2 TRUE COPY OF THE GOVERNMENT ORDER DATED
06/08/2015.
EXHIBIT P3 TRUE COPY OF GO(P) NO.29/2016/G.EDN. DATED
29/01/2016.
EXHIBIT P4 TRUE COPY OF THE GOVERNMENT ORDER DATED
17/07/2014.
EXHIBIT P5 TRUE COPY OF THE COMMUNICATION DATED
06/4/2016.
EXHIBIT P6 TRUE COPY OF THE COMMUNICATION DATED
21/04/2016 ISSUED BY RESPONDENT NO.1.
EXHIBIT P7 TRUE COPY OF THE ORDER DATED 13/06/2018
ISSUED BY RESPONDENT NO.1.
EXHIBIT P8 TRUE COPY OF THE ORDER DATED 23/08/2018
ISSUED BY RESPONDENT NO.1.
EXHIBIT P9 TRUE COPY OF THE REPRESENTATION DATED
23/10/2018 PREFERRED BY PETITIONER NO.1.
EXHIBIT P10 TRUE COPY OF THE JUDGMENT DATED 30/10/2018
PASSED BY THIS HON'BLE COURT IN W.P.(C)
NO.35316 OF 2018.
EXHIBIT P11 TRUE COPY OF THE ORDER DATED 16/07/2019
PASSED BY RESPONDENT NO.1.
EXHIBIT P12 TRUE COPY OF THE JUDGMENT DATED 18/07/2019
PASSED BY THIS HON'BLE COURT IN COC NO.1257
OF 2019.
WP(C)No.2440 of 2021 & Connected cases.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E) TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 13871/2020
PETITIONER'S EXHIBITS
EXHIBIT P1 PHOTOCOPY OF THE PROMOTION ORDER ISSUED BY
THE 3RD RESPONDENT IN RESPECT OF THE
PETITIONER DATED 01.04.2020.
EXHIBIT P2 PHOTOCOPY OF APPOINTMENT ORDER ISSUED BY THE
3RD RESPONDENT IN RESPECT OF THE PETITIONER
DATED 06.07.2000.
EXHIBIT P3 PHOTOCOPY OF APPOINTMENT ORDER ISSUED BY THE
3RD RESPONDENT IN RESPECT OF THE PETITIONER
DATED 20.12.2000.
EXHIBIT P4 PHOTOCOPY OF APPOINTMENT ORDER ISSUED BY THE
3RD RESPONDENT CONTAINING THE ENDORSEMENT OF
APPROVAL BY THE 2ND RESPONDENT DATED
18.07.2006.
EXHIBIT P5 PHOTOCOPY OF THE APPOINTMENT ORDER APPOINTING
THE PETITIONER AS CLUSTER COORDINATOR AT
BLOCK RESOURCES CENTRE DATED 13.06.2012.
EXHIBIT P6 PHOTOCOPY OF THE JUDGMENT IN W.P.
(C)NO.1879/2018 DATED 18.01.2018.
EXHIBIT P7 PHOTOCOPY OF THE JUDGMENT IN
W.P(C)NO.12908/2018 DATED 11.04.2018.
EXHIBIT P8 PHOTOCOPY OF THE G.O(RT)NO.5064/2018/G.EDN
DATED 01.12.2018.
EXHIBIT P9 PHOTOCOPY OF THE 1ST RESPONDENT'S CIRCULAR
NO.45393/12-12/G.EDN DATED 01.08.2012.
EXHIBIT P10 PHOTOCOPY OF THE 1ST RESPONDENT'S LETTER
NO.50146/J2/13/G.EDN DATED 06.04.2016.
EXHIBIT P11 PHOTOCOPY OF THE 1ST RESPONDENTS LETTER
WP(C)No.2440 of 2021 & Connected cases.
NO.47/A1/2016/G.EDN DATED 21.04.2016.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E) TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 15210/2021
PETITIONERS EXHIBITS
EXHIBIT P1 TRUE COPY OF THE GO(P) NO. 199/211/G.EDN,
DATED 01/10/2011.
EXHIBIT P2 TRUE COPY OF THE GO(MS) NO. 102/2012/G.EDN,
DATED 29/03/2012 WITHOUT ITS APPENDIX.
EXHIBIT P3 TRUE COPY OF THEGO(MS) NO.177/2012/G.EDN.
DATED 05/06/2012.
EXHIBIT P4 TRUE COPY OF THE CIRCULAR NO.
45393/J2/12/G.EDN. DATED 01/08/2012 ISSUED BY
THE GOVERNMENT.
EXHIBIT P5 TRUE COPY OF THE GO(P) NO.313/2013/G.EDN.
DATED 29/11/2013.
EXHIBIT P6 TRUE COPY OF THECIRCULAR
NO.31904/J2/12/G.EDN. DATED 06/06/2012 ISSUED
BY THE GOVERNMENT.
EXHIBIT P7 TRUE COPY OF THE GO(P) NO. 124/2014/G.EDN,
DATED 04/07/2014.
EXHIBIT P8 TRUE COPY OF THE GO(P) NO. 278/2014/G.EDN,
DATED 23/12/2014.
EXHIBIT P9 TRUE COPY OF THE GO(P) NO. 213/2015/G.EDN,
DATED 06/08/2015.
EXHIBIT P10 TRUE COPY OF THE GO(P) NO. 29/2016/G.EDN,
DATED 29/01/2016.
EXHIBIT P11 TRUE COPY OF THE LETTER NO.50146/J2/13/G.EDN.
DATED 06/04/2016 ISSUED BY THE GOVERNMENT.
EXHIBIT P12 TRUE COPY OF THE COMMON JUDGMENT DATED
12/01/2018 IN WPC NO.14894/2016 PASSED BY
WP(C)No.2440 of 2021 & Connected cases.
THIS HON'BLE COURT.
EXHIBIT P13 TRUE COPY OF THE GO(MS) NO. 119/2018/G.EDN,
DATED 23/08/2018.
EXHIBIT P14 TRUE COPY OF THE GO(RT) NO. 1010/2017/G.EDN,
DATED 06/04/2017.
EXHIBIT P14(A) TRUE COPY OF THE GO(RT) NO.4680/2017/G.EDN,
DATED 15/12/2017.
EXHIBIT P15 TRUE COPY OF THE LETTER NO. 47/H1/2016/G.EDN.
DATED 21/01/2016 ISSUED BY THE GOVERNMENT.
EXHIBIT P15(A) TRUE COPY OF THE ORDER NO. F/2967/2016/AEO
DATED 09/02/2017.
EXHIBIT P16 TRUE COPY OF THE RTI APPLICATION DATED
13/09/2017 SUBMITTED BY ONE JAYAPRASAD K.V.
EXHIBIT P16(A) TRUE COPY OF THE REPLY/COMMUNICATION NO.
A1/7778/17/L.DIS. DTED 03/10/2017 ISSUED BY
THE STATE PUBLIC INFORAMTION OFFICER.
EXHIBIT P17 TRUE COPY OF THE ORDER NO. B1/112/19/K.DIS.
DATED 29/01/2019 ISSUED BY THE DEO, KOLLAM.
EXHIBIT P18 TRUE COPY OF THE ORDER NO.E/1487/18/K.DIS
DATED 15/08/2019 ISSUED BY THE AEO,
KUNNAMKULAM.
EXHIBIT P19 TRUE COPY OF THE ORDER NO. B6-9684/2018/K.DIS
DATED 20/05/2019 ISSUED BY THE DEO,
CHAVAKKAD.
EXHIBIT P20 TRUE COPY OF THE ORER NO. B3/294/2019/DEO
DATED 27/03/2019 ISSUED BY THE DEO, ATTINGAL.
EXHIBIT P21 TRUE COPY OF THE ORDER NO. C/2671/2018 DATED
09/04/2019 ISSUED BY THE AEO, KUNDARA.
WP(C)No.2440 of 2021 & Connected cases.
EXHIBIT P22 TRUE COPY OF THE ORDER NO. C/828/2019/K.DIS
DATED 18/03/2019 ISSUED BY THE AEO, KUNDARA.
EXHIBIT P23 TRUE COPY OF THE ORDER NO. C/440/2018 DATED
12/04/2019 ISSUED BY THE AEO , KUNDARA.
EXHIBIT P24 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE ISSUED IN FAVOUR OF THE
4TH PETITIONER.
EXHIBIT P25 TRUE COPY OF THE ORDER NO. C/1492(1)/2019
DATED 18/12/2019 PASSEED BY THE AEO,
KATTAKKADA.
EXHIBIT P26 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE ISSUED IN FAVOUR OF THE
12TH PETITIONER DATED 12/12/2019.
EXHIBIT P27 TRUE COPY OF THE STTEMENT OF FIXATION OF PAY
IN THE REVISED SCALE ISSUED IN FAVOUR OF THE
14TH PETITIONER.
EXHIBIT P28 TRUE COPY OF THE ORDER NO. B5-
5044/2020/K.DIS. DATED 02/11/2020 PASSED BY
THE DEO, THIRUVALLA.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E) TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 15951/2019
PETITIONER'S EXHIBITS
EXHIBIT P1 TRUE COPY OF THE CIRCULAR
NO.45393/J2/12/G.EDN DATED 1.8.2012.
EXHIBIT P2 TRUE COPY OF G.O.(RT) NO.2018/GEDN DATED
13.6.2018.
EXHIBIT P3 TRUE COPY OF G.O.(RT) NO.10/10/2017/G.EDN
DATED 6.4.2017.
EXHIBIT P4 TRUE COPY OF THE LETTER DATED 22.3.2018 OF
THE HEADMISTRESS OF L.A.U.P SCHOOL,
THACHANATTUKARA REQEUSTING 4TH RESPONDENT FOR
THE REGULARIZATION OF THE PETITIONER'S
SERVICE.
EXHIBIT P5 TRUE COPY OF REPRESENTATION DATED 29.6.2018
REQUESTING TO GRANT TO THE PETITIONER THE
BENEFIT OF REGULARIZATION.
EXHIBIT P6 TRUE COPY OF JUDGMENT DATED 5.7.2018 IN WPC
NO.22363 OF 2018.
EXHIBIT P7 TRUE COPY OF GO NO.GEDN-B3/469/2018/G.EDN
DATED 20.10.2018.
EXHIBIT P8 TRUE COPY OF ORDER NO.K.DIS C/3602/18 DATED
27.3.2019.
EXHIBIT P9 TRUE COPY OF ORDER NO.GO(MS) 119/2018 G.EDN
DATED 23.8.2018.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
WP(C)No.2440 of 2021 & Connected cases.
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 16967/2021
PETITIONERS EXHIBITS
EXHIBIT P1 TRUE COPY OF G.O.(P) NO.199/2011/G.EDN. DATED
01/10/2011.
EXHIBIT P2 TRUE COPY OF G.O.(MS) NO.102/2012/G.EDN.
DATED 29/03/2012 WITHOUT ITS APPENDIX.
EXHIBIT P3 TRUE COPY OF G.O.(MS) NO.177/2012/G.EDN.
DATED 05/6/2012.
EXHIBIT P3A TRUE COPY OF THE CIRCULAR
NO.45393/J2/12/G.EDN. DATED 01/08/2012.
EXHIBIT P4 TRUE COPY OF G.O.(P) NO.213/2015/G.EDN. DATED
06/08/2015.
EXHIBIT P5 TRUE COPY OF G.O.(P) NO.29/2016/G.EDN. DATED
29/01/2016.
EXHIBIT P6 TRUE COPY OF THE LETTER NO.50146/J2/13/G.EDN.
DATED 06/04/2016.
EXHIBIT P7 TRUE COPY OF THE JUDGMENT IN W.P.(C)
NO.14894/2016 DATED 12/01/2018.
EXHIBIT P8 TRUE COPY OF G.O.(MS) NO.119/2018/G.EDN.
DATED 23/08/2018.
EXHIBIT P9 TRUE COPY OF THE KER AMENDMENT ISSUED AS PER
THE SRO NO.752/2016 DATED 03/12/2016.
EXHIBIT P10 TRUE COPY OF G.O.(MS) NO.130/2021/G.EDN.
DATED 26/02/2021.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
WP(C)No.2440 of 2021 & Connected cases.
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E) TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 18625/2019
PETITIONER'S EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE APPOINTMENT ORDER OF THE
PETITIONER DATED 25.02.2004.
EXHIBIT P2 A TRUE COPY OF THE G.O.(P) NO.199/11/G.EDN.
DATED 01.10.2011.
EXHIBIT P3 A TRUE COPY OF THE PETITIONER'S POSTING ORDER
NO.B1/16871/11 DATED 19.06.2012 OF 3RD
RESPONDENT.
EXHIBIT P4 A TRUE COPY OF THE SCHOOL PROFORMA SHOWING
THE SIXTH WORKING DAY REPORTS FOR 2019-20
ACADEMIC YEARS
EXHIBIT P5 A TRUE COPY OF THE G.O.NO.213/2015/G.EDN.
DATED 06.08.2015.
EXHIBIT P6 A TRUE COPY OF THE G.O.(P) NO.29/2016/G.EDN.
DATED 29.01.2016.
EXHIBIT P7 A TRUE COPY OF THE GOVERNMENT LETTER DATED
06.04.2016.
EXHIBIT P8 A TRUE COPY OF THE LETTER DATED 21.04.2016.
EXHIBIT P9 A TRUE COPY OF THE GOVERNMENT ORDER
NO.119/2018/G.EDN. DATED 23.08.2018.
EXHIBIT P10 A TRUE COPY OF THE GOVERNMENT ORDER
NO.1010/2017/G.EDN. DATED 06.04.2017.
EXHIBIT P11 A TRUE COPY OF THE REPRESENTATION DATED
03.07.2019 SUBMITTED BEFORE 1ST RESPONDENT.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
WP(C)No.2440 of 2021 & Connected cases.
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E) TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 20490/2020
PETITIONERS EXHIBITS
EXHIBIT P1 TRUE COPY OF G.G.O.(P) 199/2011/G.EN.G.EDN.
DATED 1/10/2011.
EXHIBIT P2 TRUE COPY OF CIRCULAR NO.45393/J2/12/G.EDN.
DATED 1/8/2012 ISSUED BY THE GOVERNMENT.
EXHIBIT P3 TRUE COPY OF G.O.(P) NO.213/2015/G.EDN. DATED
06/08/2015.
EXHIBIT P4 TRUE COPY OF GOVERNMENT ORDER G.O.(P)
29/16/G.EDN. DATED 29/1/2016.
EXHIBIT P5 TRUE COPY OF GOVERNMENT LETTER
NO.50146/J2/13/G.EDN. DATED 6/4/2016.
EXHIBIT P6 TRUE COPY OF CIRCULAR NO.H1/2016/G.EDN. DATED
21/04/2016.
EXHIBIT P7 TRUE COPY OF G.O.(MS) NO.119/2018/G.EDN.
DATED 23/08/2018.
EXHIBIT P8 TRUE COPY OF REPRESENTATION ON 17/10/2019
SUBMITTED BY THE 1ST PETITIONER BEFORE THE
GOVERNMENT.
EXHIBIT P9 TRUE COPY OF G.O.(RT) NO.1010/2017/G.EDN.
DATED 06/04/2017.
EXHIBIT P10 TRUE COPY OF RELEVANT PAGE OF G.O.(RT)
NO.2018/G.EDN. DATED 13/06/2018.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
WP(C)No.2440 of 2021 & Connected cases.
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E) TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 22648/2019
PETITIONER'S EXHIBITS
EXHIBIT P1 A TRUE COPY OF ORDER NO.B3/16084/2012 DATED
21.6.2012 ISSUED BY THIRD RESPONDENT.
EXHIBIT P2 A TRUE COPY OF GO(RT05184/2018/G.EDN DATED
7.12.2018.
EXHIBIT P3 A TRUE COPY OF ORDER NO.L.DIS C/1046/2018
DATED 28.1.2019 ISSUED BY DISTRICT EDUCATION
OFFICER, SHORANUR.
EXHIBIT P4 A TRUE COPY OF RELIEVING ORDER ESTT.2017-18
DATED 14.7.2017 ISSUED BY THE BLOCK PROGRAMME
OFFICER, BLOCK RESOURCE CENTRE, OTTAPALAM
ALONG WITH TYPED COPY.
EXHIBIT P5 A TRUE COPY OF GO(MS)177/2012/G.EDN DATED
5.6.2012.
EXHIBIT P6 A TRUE COPY CIRCULAR NO.45393/J2/12/G.EDN
DATED 1.8.2012 ISSUED BY THE FIRST
RESPONDENT.
EXHIBIT P7 A TRUE COPY OF GO(P)213/2015/G.EDN DATED
6.8.2015.
EXHIBIT P8 A TRUE COPY OF GO(P) 29/2016/G.EDN DATED
29.1.2016.
EXHIBIT P9 A TRUE COPY OF LETTER NO.50146/J2/13/G.EDN
DATED 6.4.2016 ISSUED BY FIRST RESPONDENT TO
SECOND RESPONDENT.
EXHIBIT P10 A TRUE COPY OF GO(P) 199/2016/G.EDN DATED
3.12.2016.
EXHIBIT P11 A TRUE COPY OF GO(MS) 119/2018/G.EDN DATED
WP(C)No.2440 of 2021 & Connected cases.
23.8.2018.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E) TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 22629/2019
PETITIONER'S EXHIBITS
EXHIBIT P1 A TRUE COPY OF ORDER NO.B5 381/18 K.DIS DATED
14.2.2018 ISSUED BY FOURTH RESPONDENT
EXHIBIT P2 A TRUE COPY OF ORDER NO.B5 13010/11 DATED
13.6.2012 ISSUED BY THE THIRD RESPONDENT
EXHIBIT P3 A TRUE COPY OF JOINING REPORT DATED 14.6.2012
ISSUED BY THE BLOCK PROGRAMME OFFICE,R BRC,
CHAVAKKAD
EXHIBIT P4 A TRUE COPY OF ORDER NO B5 11905/2016 DATED
5.09.2016 ISSUED BY 3RD RESPODNENT
EXHIBIT P5 A TRUE COPY OF GO (MS)177/2012/G.EDN DATED
5.6.2012
EXHIBIT P6 A TRUE COPY CIRCULAR NO.45393/J2/12/G.EDN
DATED 1.8.2012 ISSUED BY THE FIRST RESPONDENT
EXHIBIT P7 A TRUE COPY OF GO(P)213/2015/G.EDN DATED
6.8.2015
EXHIBIT P8 A TRUE COPY OF GO(P)29/2016/G.EDN DATED
29.1.2016
EXHIBIT P9 A TRUE COPY OF LETTER NO.50146/J2/13/G.EDN
DATED 6.4.2016 ISSUED BY THE FIRST RESPONDENT
TO SECOND RESPODNENT
EXHIBIT P10 A TRUE COPY OG GO(P) 199/2016/G.EDN DATED
3.12.2016
EXHIBIT P11 A TRUE COPY OF GO(MS)119/2018/G.EDN DATED
23.8.2018
WP(C)No.2440 of 2021 & Connected cases.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 24152/2019
PETITIONER'S EXHIBITS
EXHIBIT P1 TRUE COPY OF THE APPOINTMENT ORDER OF THE
PETITIONER AND THE APPROVAL THEREON DATED
01.06.1998.
EXHIBIT P2 TRUE COPY OF THE ORDER NO.B1/7315/2012 OF THE
ADMINISTRATIVE ASSISTANT IN FULL ADDITIONAL
CHARGE OF THE DEPUTY DIRECTOR DATED
18.06.2012
EXHIBIT P3 TRUE COPY OF THE LAST PAY CERTIFICATE OF THE
PETITIONER
EXHIBIT P4 TRUE COPY OF THE ORDER NO.A4/11496/2014 DATED
04/07/2014 OF THE DEPUTY DIRECTOR OF
EDUCATION,ALAPPUZHA.
EXHIBIT P5 TRUE COPY OF THE LETTER
NO.60146/11/G.EDN.DATED 06.04.2016 OF THE
GOVERNMENT
EXHIBIT P6 TRUE COPY OF THE LETTER
NO.H/1/2016/G.EDN.DATED 21.04.2016 OF THE
GOVERNMENT
EXHIBIT P7 TRUE C0PY OF THE
G.O(MS.)NO.119/2018/G.EDN.DATED 23.08.2018 OF
THE GOVERNMENT
EXHIBIT P8 TRUE COPY OF THE CIRCULAR
NO.J2/48/18/G.EDN.DATED 24.10.2018 OF THE
GOVERNMENT
EXHIBIT P9 TRUE COPY OF THE G.O.(RT)NO.1010/2017/G EDN
DATED 06.04.2017 OF THE GOVERNMENT
EXHIBIT P10 TRUE COPY OF THE
G.O(RT)NO.2193/2018/G.EDN.DATED 13.06.2018 OF
WP(C)No.2440 of 2021 & Connected cases.
THE GOVERNMENT
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E) TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 29119/2020
PETITIONERS EXHIBITS
EXHIBIT P1 APPROVED APPOINTMENT ORDER NO.E-92/99 DATED
14.09.1999.
EXHIBIT P2 GOVERNMENT ORDER
NO.GO(MS)NO.177/12/G1EDN.DATED 05.06.2012 OF
THE GOVERNMENT.
EXHIBIT P3 ORDER NO.B1/16013/11 DATED 28.06.2012 OF THE
DDE,ERNAKULAM.
EXHIBIT P4 APPOINTMENT ORDER DATED 14.1.2005 AND
DEO,ERNAKULAM.
EXHIBIT P5 ORDER NO.B1/16013/11 DATED 18.06.2012 OF
DDE,ERNAKULAM
EXHIBIT P6 ORDER NO.B1/16013/11(2)DATED 26.06.2012 OF
DDE,ERNAKULAM
EXHIBIT P7 TRUE COPY OF THE SERVICE BOOK AND APPROVED
SERVICE AS PER ORDER NO.B52532/99/DD'S DATED
19.07.1999 OF DEO,THIRUVANANTHAPURAM.
EXHIBIT P8 ORDER NO.SSA(1)/1380/2012/DPO/TVPM DATED
27.06.2012 OF THE DPO,THIRUVANANTHAPURAM
EXHIBIT P9 ORDER NO.C/4702/92/DD'S DATED 23.03.1993 OF
DEO,ERNAKULAM
EXHIBIT P10 APPOINTMENT ORDER NO.B7 4706/19 DD'S DATED
22.6.2017 OF DEO,ERNAKULAM
EXHIBIT P11 ORDER NO.B1/16013/2011(2)DATED 26.06.2012 OF
DEO,ERNAKULAM.
EXHIBIT P12 RELIEVING ORDER NO.B6/10411/16 DATED
20.06.2016 OF DDE,ERNAKULAM.
WP(C)No.2440 of 2021 & Connected cases.
EXHIBIT P13 NO.BY/1076/04 DATED 08.03.2006 OF DEO,
KOLLAM.
EXHIBIT P14 LETTER DATED 18.06.2019 OF BLOCK PROGRAMME
OFFICER,BRC CHAVARA,KOLLAM.
EXHIBIT P15 GOVERNMENT ORDER
NO.GO(P)NO.29/2016/G.EDN.DATED 29.01.2016.
EXHIBIT P17 GOVERNMENT ORDER NO.GO(RT)NO.1010/2017/GEDN
DATED 06.04.2017
EXHIBIT P18 ORDER DATED 23.08.2018 .
EXHIBIT P19 GOVERNMENT ORDER
GO(RT)NO.2193/2018/G.EDN.DATED 13.06.2018.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E) TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 25511/2020
PETITIONERS EXHIBITS
EXHIBIT P1 TRUE COPY OF THE G.O(P) NO. 199/2011/G.EDN.
DATED 01.10.2011.
EXHIBIT P2 TRUE COPY OF THE G.O(MS)NO. 102/2012/G.EDN
DATED 29.03.2012 WITHOUT ITS APPENDIX.
EXHIBIT P3 TRUE COPY OF THE G.O(MS) NO. 177/2012/G.EDN.
DATED 05.06.2012.
EXHIBIT P4 TRUE COPY OF THE CIRCULAR NO.
45393/J2/12/12/G.EDN DATED 29.11.2013.
EXHIBIT P5 TRUE COPY OF THE GO(P) NO. 313/2013/G.EDN
DATED 29.11.2013.
EXHIBIT P6 TRUE COPY OF THE CIRCULAR NO.
31904/J2/12/G.EDN DATED 06.06.2012 ISSUED BY
THE GOVERNMENT.
EXHIBIT P7 TRUE COPY OF THE G.O(P) NO. 124/2014/G.EDN
DATED 04.07.2014.
EXHIBIT P8 TRUE COPY OF THE G.O(P) NO. 278/2014/G.EDN.
DATED 23.12.2014.
EXHIBIT P9 TRUE COPY OF THE G.O(P) NO. 213/2015/G.EDN
DATED 06.08.2015.
EXHIBIT P10 TRUE COPY OF THE G.O(P) NO. 29/2016/G.EDN
DATED 29.01.2016.
EXHIBIT P11 TRUE COPY OF THE LETTER NO. 50146/J2/13/G.EDN
DATED 06.04.2016 ISSUED BY THE GOVERNMENT.
EXHIBIT P12 TRUE COPY OF THE COMMON JUDGMENT DATED
12.01.2018 IN W.P.(C) NO. 14894/2016 PASSED
BY THIS HON'BLE COURT.
WP(C)No.2440 of 2021 & Connected cases.
EXHIBIT P13 TRUE COPY OF THE G.O(MS) NO. 119/2018/G.EDN
DATED 23.08.2018.
EXHIBIT P14 TRUE COPY OF THE G.O(RT)NO. 1010/2017/G.EDN
DATED 06.04.2017.
EXHIBIT P14 A TRUE COPY OF THE G.O(RT)NO. 4680/2017/G.EDN
DATED 15.12.2017
EXHIBIT P15 TRUE COPY OF THE ORDER NO. C/475/2020 DATED
23.10.2020 ISSUED BY THE ASSISTANT
EDUCATIONAL OFFICER.
EXHIBIT P16 TRUE COPY OF THE ORDER NO. C/475/2020(3)
DATED 23.10.2020 ISSUED BY THE ASSISTANT
EDUCATIONAL OFFICER.
EXHIBIT P17 TRUE COPY OF THE ORDER NO. B5-927/20 DATED
29.06.2020.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E) TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 25872/2020
PETITIONER'S EXHIBITS
EXHIBIT P1 TRUE COPY OF APPEAL FILED BY THE PETITIONER
BEFORE THE DPI DATED 3/11/2020
EXHIBIT P2 TRUE COPY OF THE ORDERR ISSUED BY THE
D.P.I.DATED 18/7/2011 WHEREIN THE PETITIONER
WAS INCLUDED AS SERIAL NO.14 AS COORDINATOR
FOR KOTHAMANGALAM SUB DISTRICT.
EXHIBIT P3 TRUE COPY OF THE CIRCULAR DATED 1/8/2012
ISSEUD BY THE GOVERNMENT.
EXHIBIT P4 TRUE COPY OF THE GOVERNMENT ORDER
GO(P)NO.29/16/G.EDN.DATED 29/1/2016.
EXHIBIT P5 TRUE COPY OF THE GOVERNMENT CIRCULAR DATED
6/4/2016.
EXHIBIT P6 TRUE COPY OF THE GOVERNMENT ORDER
GO(P)NO.104/69/GEN.EDN.DATED 6/3/1969
EXHIBIT P7 TRUE COPY OF GOVERNMENT ORDER
NO.240/99/GEN.EDN.DATED 29/9/1999.
EXHIBIT P8 TRUE COPY OF THE GOVERNMENT ORDER
GO(P)NO.240/2000/G.EDN.DATED 24/7/2000.
EXHIBIT P9 TRUE COPY OF GOVERNMENT ORDER
GO(RT)NO.1010/2017/G.EDN.DATED 6/4/2017
EXHIBIT P10 TRUE COPY OF THE GOVERNMENT ORDER
VIZ.GO(MS)NO.119/18/GEN.EDN.DATED 23/8/2018.
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 25791/2020
PETITIONER'S EXHIBITS
EXHIBIT P1 TRUE COPY OF THE G.O(P)NO.199/2011/G.EDN
DATED 01.10.2011.
EXHIBIT P2 TRUE COPY OF THE G.O.(MS)NO.102/2012/G.EDN
DATED 29.03.2012 WITHOUT ITS APPENDIX.
EXHIBIT P3 TRUE COPY OF THE G.O.(MS)NO.177/2012/G.EDN
DATED 05.06.2012.
EXHIBIT P4 TRUE COPY OF THE CIRCULAR
NO.45393/J2/12/G.EDN DATED 01.08.2012 ISSUED
BY THE GOVERNMENT.
EXHIBIT P5 TRUE COPY OF THE G.O.(P)NO.313/2013/G.EDN
DATED 29.11.2013.
EXHIBIT P6 TRUE COPY OF THE CIRCULAR
NO.31904/J2/12/G.EDN DATED 06.06.2012 ISSUED
BY THE GOVERNMENT.
EXHIBIT P7 TRUE COPY OF THE G.O.(P)NO.124/2014/G.EDN
DATED 04.07.2014.
EXHIBIT P8 TRUE COPY OF THE G.O.(P)NO.278/2014/G.EDN
DATED 23.12.2014.
EXHIBIT P9 TRUE COPY OF THE G.O(P)N0.213/2015/G.EDN
DATED 06.08.2015.
EXHIBIT P10 TRUE COPY OF THE G.O.(P)NO.29/2016/G.EDN
DATED 29.01.2016.
EXHIBIT P11 TRUE COPY OF THE LETTER
NO.50146/J2/13/G.EDN.DATED 6.04.2016 ISSUED
BY THE GOVERNMENT.
EXHIBIT P12 TRUE COPY OF THE COMMON JUDGMENT DATED
WP(C)No.2440 of 2021 & Connected cases.
12.01.2018 IN W.P(C)NO.14894/2016 PASSED BY
THIS HON'BLE COURT.
EXHIBIT P13 TRUE COPY OF THE G.O.
(MS)NO.119/2018/G.EDN.DATED 23.08.2018.
EXHIBIT P14 TRUE COPY OF THE G.O.(RT)NO.4680/2017/G.EDN
DATED 15.12.2017.
EXHIBIT P15 TRUE COPY OF THE ORDER NO.B5-4313/19 DATED
14.08.2019 ISSEUD BY THE D.E.O.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 25941/2020
PETITIONER'S EXHIBITS
EXHIBIT P1 TRUE COPY OF THE SAID G.O.
(P)NO.199/2011/G.EDN.DATAED 01.10.2011.
EXHIBIT P2 A TRUE COPY OF THE SAID G.O.
(P)NO.29/2016/G.EDN DATED 29.01.2016
EXHIBIT P3 A COPY OF THE LETTER NO.60146/11/G.EDN.DATED
06.04.2016
EXHIBIT P4 A COPY OF THE G.O(MS)NO.119/2018/G.EDN DATED
23.08.2018.
EXHIBIT P5 A COPY OF THE CIRCULAR NO.J2/48/18/G.EDN
DATED 24.10.2018.
EXHIBIT P6 A COPY OF THE ORDER NO.B1/5272/2019/AT DATED
28.10.2019 ALONG STATEMENT OF FIXATION OF
PAY.
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 29557/2018
PETITIONERS EXHIBITS
EXHIBIT P1 TRUE COPY OF THE APPOINTMENT ORDER DATED
06.06.2001 OF THE 1ST PETITIONER.
EXHIBIT P2 TRUE COPY OF THE APPOINTMENT ORDER OF THE 2ND
PETITIONER DATED 24.02.2006.
EXHIBIT P3 TRUE COPY OF THE APPOINTMENT ORDER OF THE 3RD
PETITIONER DATED 03.10.2005.
EXHIBIT P4 TRUE COPY OF THE APPOINTMENT ORDER OF THE 4TH
PETITIONER DATED 13.08.1997.
EXHIBIT P5 TRUE COPY OF THE ORDER OF THE DEPUTY DIRECTOR
OF EDUCATION DATED 09.02.2017.
EXHIBIT P6 TRUE COPY OF THE APPOINTMENT ORDER OF THE 5TH
PETITIONER DATED 08.10.2007.
EXHIBIT P7 TRUE COPY OF THE APPOINTMENT ORDER DATED
05.06.2006 AS FAR AS THE 6TH PETITIONER.
EXHIBIT P8 TRUE COPY OF THE APPOINTMENT ORDER OF THE
10TH PETITIONER DATED 06.06.2001.
EXHIBIT P9 TRUE COPY OF THE APPOINTMENT ORDER OF THE
11TH PETITIONER DATED 14.06.2000.
EXHIBIT P10 TRUE COPY OF THE APPOINTMENT ORDER OF THE
12TH PETITIONER FROM 02.06.2003.
EXHIBIT P11 TRUE COPY OF THE APPOINTMENT ORDER OF THE
14TH PETITIONER WITH EFFECT FROM 03.011.2003.
EXHIBIT P12 TRUE COPY OF THE APPOINTMENT ORDER DATED
20.11.2000 AS FAR AS THE 15TH PETITIONER IS
CONCERNED.
WP(C)No.2440 of 2021 & Connected cases.
EXHIBIT P13 TRUE COPY OF THE APPOINTMENT ORDER OF THE
16TH PETITIONER DATED 09.02.1998.
EXHIBIT P14 TRUE COPY OF THE JOINING REPORT ISSUED BY THE
BLOCK PROGRAMME OFFICER.
EXHIBIT P15 TRUE COPY OF THE GO(P)199/2011/GEN.EDN. DATED
01.10.2011.
EXHIBIT P16 TRUE COPY OF THE CIRCULAR DATED 01.08.2012
ISSUED BY THE GOVERNMENT.
EXHIBIT P17 TRUE COPY OF THE GOVERNMENT ORDER DATED
29.01.2016.
EXHIBIT P18 TRUE COPY OF THE GOVERNMENT LETTER DATED
06.04.2016.
EXHIBIT P19 TRUE COPY OF THE GOVERNMENT ORDER DATED
06.03.1969.
EXHIBIT P20 TRUE COPY OF THE GOVERNMENT ORDER
NO.240/99/GEN.EDN. DATED 29.09.1999.
EXHIBIT P21 TRUE COPY OF THE GOVERNMENT ORDER DATED
24.07.2000.
EXHIBIT P22 TRUE COPY OF THE GOVERNMENT ORDER
NO.1010/2017/G.EDN. DATED 06.04.2017.
EXHIBIT P23 TRUE COPY OF THE GOVERNMENT ORDER VIZ.GO(MS)
NO.119/18/GEN.EDN. DATED 23.08.2018.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
WP(C)No.2440 of 2021 & Connected cases.
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E) TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 29632/2018
PETITIONERS EXHIBITS
EXHIBIT P1 TRUE COPY OF APPOINTMENT ORDER DATED 24-10-
2001 OF THE 1ST PETITIONER
EXHIBIT P2 TRUE COPY OF THE APPOINTMENT ORDER THE 2ND
PETITIONER DATED 01-06-1998
EXHIBIT P3 TRUE COPY OF THE APPOINTMENT ORDER THE 3RD
PETITIONER DATED 27/11/1997
EXHIBIT P4 TRUE COPY OF THE APPOINTMENT ORDER THE 4TH
PETITIONER DATED 17/7/2000
EXHIBIT P5 TRUE COPY OF APPOINTMENT ORDER DATED
28/6/2004
EXHIBIT P6 TRUE COPY OF THE APPOINTMENT OF THE 6TH
PETITIONER DATED 9/6/2003
EXHIBIT P7 TRUE COPY OF THE ORDER OF APPOINTMENT DATED
15/7/2004
EXHIBIT P8 TRUE COPY OF ORDER OF APPOINTMENT DATED
16/7/2001
EXHIBIT P9 TRUE COPY OF APPOINTMENT ORDER
EXHIBIT P10 TRUE COPY OF HE APPOINTMENT ORDER DATED
5/6/2006
EXHIBIT P11 TRUE COPY OF THE GO(P) 199/2011/GEN.EDN.
DATED 1/10/2011
EXHIBIT P12 TRUE COPY OF THE CIRCULAR DATED 1/8/2012
ISSUED BY THE GOVERNMENT
EXHIBIT P13 TRUE COPY OF THE GOVERNMENT ORDER DATED
29/1/2016
WP(C)No.2440 of 2021 & Connected cases.
EXHIBIT P14 TRUE COPY OF THE GOVERNMENT LETTER DATED
6/4/2016
EXHIBIT P15 TRUE COPY OF THE GOVERNMENT ORDER DATED
6/3/1969
EXHIBIT P16 TRUE COPY OF THE GOVERNMENT ORDER
NO.240/99/GEN.EDN DATED 29/9/1999
EXHIBIT P17 TRUE COPY OF THE GOVERNMENT ORDER DATED
24/7/2000
EXHIBIT P18 TRUE COPY OF GOVERNMENT ORDER DATED 6/4/2007
EXHIBIT P19 TRUE COPY OF THE GOVERNMENT ORDER VIZ.GO(MS)
NO.119/18/GEN. EDN.DATED 23/8/2018
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E) TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 29695/2018
PETITIONERS EXHIBITS
EXHIBIT P1 TRUE COPY OF THE APPOINTMENT ORDER OF THE 1ST
PETITIONER DATED 06/06/2011.
EXHIBIT P2 TRUE COPY OF THE G.O.(P) NO.199/2011/G.EDN.
DATED 01/10/2011 OF THE GOVERNMENT.
EXHIBIT P3 TRUE COPY OF THE ORDER NO.B4/8977/12 DATED
19/06/2012 OF THE DDE, THIRUVANANTHAPURAM.
EXHIBIT P4 TRUE COPY OF THE LETTER ADDRESSING THE DEO,
NEYYATTINKARA DATED 13/11/2013.
EXHIBIT P5 TRUE COPY OF THE LETTER
NO.B(5)/8557/2016/L.DIS. DATED 09/11/2016 OF
THE 3RD RESPONDENT.
EXHIBIT P6 TRUE COPY OF THE LETTER DATED 10/11/2016 OF
THE BLOCK PROGRAMME OFFICER, BRC PARASSALA.
EXHIBIT P7 TRUE COPY OF THE APPOINTMENT ORDER OF THE 2ND
PETITIONER DATED 07/06/2006 AND APPROVAL
THEREON.
EXHIBIT P8 TRUE COPY OF THE ORDER NO.B4/8977/12 DATED
20/06/2012 OF THE DDE, THIRUVANANTHAPURAM.
EXHIBIT P9 TRUE COPY OF THE APPOINTMENT ORDER OF THE 3RD
PETITIONER DATED 06/07/2005.
EXHIBIT P10 TRUE COPY OF THE ORDER NO.B4/8977/12 DATED
19/06/2012 OF THE DDE, THIRUVANANTHAPURAM.
EXHIBIT P11 TRUE COPY OF THE ORDER NO.B4/8977/12 DATED
19/06/2012 OF THE 3RD RESPONDENT.
EXHIBIT P12 TRUE COPY OF THE G.O.(P) NO.213/2015/G.EDN.
DATED 06/08/2015 OF THE GOVERNMENT.
WP(C)No.2440 of 2021 & Connected cases.
EXHIBIT P13 TRUE COPY OF THE G.O.(P) NO.29/2016/G.EDN.
DATED 29/01/2016 OF THE GOVERNMENT.
EXHIBIT P14 TRUE COPY OF THE LETTER NO.60146/11/G.EDN.
DATED 06/04/2016 OF THE GOVERNMENT.
EXHIBIT P15 TRUE COPY OF THE LETTER NO.H1/2016/G.EDN.
DATED 21/04/2016 OF THE GOVERNMENT.
EXHIBIT P16 TRUE COPY OF THE G.O.(MS) NO.119/2018/G.EDN.
DATED 23/08/2018 OF THE GOVERNMENT.
EXHIBIT P17 TRUE COPY OF THE G.O.(RT) NO.1010/2017/G.EDN.
DATED 06/04/2017 OF THE GOVERNMENT.
EXHIBIT P18 TRUE COPY OF THE G.O.(RT) NO.2193/2018/GEDN
DATED 13/06/2018 OF THE GOVERNMENT.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E) TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 27116/2020
PETITIONERS EXHIBITS
EXHIBIT P1 TRUE COPY OF THE G.O.(P) NO.199/2011/G.EDN.
DATED 01/10/2011.
EXHIBIT P2 TRUE COPY OF THE G.O.(MS) NO.102/2012/G.EDN
DATED 29/03/2012 WITHOUT ITS APPENDIX.
EXHIBIT P3 TRUE COPY OF THE G.O.(MS) NO.177/2012/G.EDN.
DATED 05/06/2012.
EXHIBIT P4 TRUE COPY OF THE CIRCULAR
NO.45393/J2/12/G.EDN. DATED 01/08/2012 ISSUED
BY THE GOVERNMENT.
EXHIBIT P5 TRUE COPY OF THE G.O.(P) NO.313/2013/G.EDN.
DATED 29/11/2013.
EXHIBIT P6 TRUE COPY OF THE CIRCULAR
NO.31904/J2/12/G.EDN. DATED 06/06/2012 ISSUED
BY THE GOVERNMENT.
EXHIBIT P7 TRUE COPY OF THE G.O.(P) NO.124/2014/G.EDN
DATED 04/07/2014.
EXHIBIT P8 TRUE COPY OF THE G.O.(P) NO.278/2014/G.EDN.
DATED 23/12/2014.
EXHIBIT P9 TRUE COPY OF THE G.O.(P) NO.213/2015/G.EDN.
DATED 06/08/2015.
EXHIBIT P10 TRUE COPY OF THE G.O.(P) NO.29/2016/G.EDN.
DATED 29/01/2016.
EXHIBIT P11 TRUE COPY OF THE LETTER NO.50146/J2/13/G.EDN.
DATED 06/04/2016 ISSUED BY THE GOVERNMENT.
EXHIBIT P12 TRUE COPY OF THE COMMON JUDGMENT DATED
12/01/2018 IN W.P.(C) NO.14894/2016 PASSED BY
WP(C)No.2440 of 2021 & Connected cases.
THIS HON'BLE COURT.
EXHIBIT P13 TRUE COPY OF THE G.O.(MS) NO.119/2018/G.EDN.
DATED 23/08/2018.
EXHIBIT P14 TRUE COPY OF THE G.O.(RT) NO.1010/2017/G.EDN.
DATED 06/04/2017.
EXHIBIT P14(A) TRUE COPY OF THE G.O.(RT) NO.4680/2017/G.EDN.
DATED 15/12/2017.
EXHIBIT P15 TRUE COPY OF THE LETTER NO.47/H1/2016/G.EDN.
DATED 21/01/2016 ISSUED BY THE GOVERNMENT.
EXHIBIT P15(A) TRUE COPY OF THE ORDER NO.F/2967/2016/AEO
DATED 09/02/2017.
EXHIBIT P16 TRUE COPY OF THE RTI APPLICATION DATED
13/09/2017 SUBMITTED BY ONE JAYAPRASAD K.V.
EXHIBIT P16(A) TRUE COPY OF THE REPLY/COMMUNICATION
NO.A1/7778/17/L.DIS. DATED 03/10/2017 ISSUED
BY THE STATE PUBLIC INFORMATION OFFICER.
EXHIBIT P17 TRUE COPY OF THE ORDER NO.84/3156/2020/K.DIS.
DATED 07/08/2020 ISSUED BY THE D.E.O.,
KOTHAMANGALAM.
EXHIBIT P18 TRUE COPY OF THE ORDER NO.C.988/2019/K.DIS.
DATED 09/05/2019 ISSUED BY THE A.E.O.,
VAIKOM.
EXHIBIT P19 TRUE COPY OF THE ORDER NO.B5/7690/2018/K.DIS.
DATED 15/11/2018 ISSUED BY THE D.E.O., ALUVA.
EXHIBIT P20 TRUE COPY OF THE ORDER
NO.B.5/1106/2019/K.DIS. DATED 20/05/2019
ISSUED BY THE D.E.O., ERNAKULAM.
WP(C)No.2440 of 2021 & Connected cases.
EXHIBIT P21 TRUE COPY OF THE ORDER NO.D/646/19/L.DIS.
DATED 20/03/2019 ISSUED BY THE A.E.O.,
THRIPUNITHURA.
EXHIBIT P22 TRUE COPY OF THE ORDER
NO.B.2/2877/2019/K.DIS. DATED 27/05/2019
ISSUED BY THE D.E.O., ERNAKULAM.
EXHIBIT P23 TRUE COPY OF THE ORDER NO.B4/2264/2019/L.DIS.
DATED 04/06/2019 ISSUED FROM THE OFFICE OF
THE D.E.O., CHERTHALA.
EXHIBIT P24 TRUE COPY OF THE ORDER NO.K.DIS/D/977/19(2)
DATED 16/04/2019 ISSUED BY THE A.E.O.,
MATTANCHERY.
EXHIBIT P25 TRUE COPY OF THE ORDER
NO.K.DIS./D/503/2019(1) DATED 25/02/2019
ISSUED BY THE A.E.O., MATTANCHERY.
EXHIBIT P26 TRUE COPY OF THE ORDER NO.K.DIS/D/3877/18(2)
DATED 26/11/2018 ISSUED BY THE A.E.O.,
MATTANCHERY.
EXHIBIT P27 TRUE COPY OF THE ORDER NO.K.DIS/D/1013/19(2)
DATED 03/05/2019 ISSUED BY THE A.E.O.,
MATTANCHERY.
EXHIBIT P28 TRUE COPY OF THE ORDER NO.D-4631/2018 DATED
13/03/2019 ISSUED BY THE A.E.O., ANGAMALY.
EXHIBIT P29 TRUE COPY OF THE ORDER NO.C.2473/2018/L.DIS.
DATED 03/09/2019 ISSUED BY THE A.E.O.,
ERNAKULAM.
EXHIBIT P30 TRUE COPY OF THE ORDER NO.C.2473/2018/L.DIS.
DATED 14/03/2019 ISSUED BY THE A.E.O.,
ERNAKULAM.
EXHIBIT P31 TRUE COPY OF THE ORDER NO.D-4631/2018 DATED
24/04/2019 ISSUED BY THE A.E.O., ANGAMALY.
WP(C)No.2440 of 2021 & Connected cases.
EXHIBIT P32 TRUE COPY OF THE ORDER
NO.B.2/2876/2019/K.DIS. DATED 27/05/2019
ISSUED BY THE D.E.O., ERNAKULAM.
EXHIBIT P33 TRUE COPY OF THE ORDER NO.B6/2818/2019/K.DIS.
DATED 26/04/2019 ISSUED BY THE D.E.O.,
ERNAKULAM.
EXHIBIT P34 TRUE COPY OF THE ORDER NO.D/384/2019/K.DIS.
DATED 13/11/2019 ISSUED BY THE A.E.O.,
CHERPU.
EXHIBIT P35 TRUE COPY OF THE ORDER NO.C-3051/2018 DATED
14/02/2019 ISSUED BY THE A.E.O., ANGAMALY.
EXHIBIT P36 TRUE COPY OF THE ORDER NO.B6-2860/2019/K.DIS.
DATED 25/04/2019 ISSUED BY THE D.E.O.,
ERNAKULAM.
EXHIBIT P37 TRUE COPY OF THE ORDER NO.C-4631/2018 DATED
17/04/2019 ISSUED BY THE A.E.O., ANGAMALY.
EXHIBIT P38 TRUE COPY OF THE ORDER NO.C-3051/2018 DATED
28/01/2019 ISSUED BY THE A.E.O., ANGAMALY.
EXHIBIT P39 TRUE COPY OF THE ORDER
NO.B.2/5202/2019/D.DIS. DATED 12/03/2019
ISSUED BY THE D.E.O., ERNAKULAM.
EXHIBIT P40 TRUE COPY OF THE ORDER NO.B-1069/2019/ALPA
DIS. DATED 22/08/2019 ISSUED BY THE A.E.O.,
VYPIN.
EXHIBIT P41 TRUE COPY OF THE ORDER NO.B-997/2019/ALPA
DIS. DATED 29/10/2019 ISSUED BY THE A.E.O.,
VYPIN.
EXHIBIT P42 TRUE COPY OF THE ORDER NO.B2/2479/19/K.DIS.
DATED 29/06/2019 ISSUED BY THE D.E.O.,
KOTHAMANGALAM.
EXHIBIT P43 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
WP(C)No.2440 of 2021 & Connected cases.
IN THE REVISED SCALE IN RESPECT OF THE 2ND
PETITIONER ISSUED FROM THE OFFICE OF THE
D.E.O., ALUVA DATED 22/11/2018.
EXHIBIT P44 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF THE 5TH
PETITIONER DATED NIL.
EXHIBIT P45 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF THE 8TH
PETITIONER BEARING ORDER NO.B3/2479/19/K.DIS.
DATED 24/08/2019.
EXHIBIT P46 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF THE 20TH
PETITIONER BEARING ORDER NO.B1-2913/19 DATED
18/05/2019.
EXHIBIT P47 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN RESPECT OF THE 21ST PETITIONER BEARING
ORDER NO.B2/4125/2/2019/K.DIS. DATED
25/06/2019.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E) TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 31238/2018
PETITIONER'S EXHIBITS
EXHIBIT P1 TRUE COPY OF APPOINTMENT ORDER DATED
12/12/1994.
EXHIBIT P2 TRUE COPY OF APPOINTMENT ORDER DATED
03/07/1995.
EXHIBIT P3 TRUE COPY OF APPOINTMENT ORDER DATED
01/10/1995.
EXHIBIT P4 TRUE COPY OF APPOINTMENT DATED 14/10/1995.
EXHIBIT P5 TRUE COPY OF APPOINTMENT ORDER DATED
12/08/1998.
EXHIBIT P6 TRUE COPY OF ORDER NO.A/2012/S.S.A. DATED
19/06/2012 AND RELEVANT PAGE OF LIST OF
RETRENCHED TEACHERS.
EXHIBIT P7 TRUE COPY GOVT. LETTER NO.50146/J2/13/G.EDN.
DATED 06/04/2016.
EXHIBIT P8 TRUE COPY OF G.O.(P) NO.213/2015/G.EDN. DATED
06/08/2015.
EXHIBIT P9 TRUE COPY OF G.O.(P) NO.29/2016/G.EDN. DATED
29/01/2016.
EXHIBIT P10 TRUE COPY OF REPRESENTATION DATED 27/01/2018.
EXHIBIT P11 TRUE COPY OF JUDGMENT DATED 15/02/2018 OF THE
HON'BLE HIGH COURT IN W.P.(C) NO.5077 OF
2018.
EXHIBIT P12 TRUE COPY OF G.O.(RT) NO.2193/2018/G.EDN.
DATED 13/06/2018.
EXHIBIT P13 TRUE COPY OF APPLICATION FOR LEAVE DATED
WP(C)No.2440 of 2021 & Connected cases.
30/06/2018 SUBMITTED BY THE PETITIONER.
EXHIBIT P14 TRUE COPY OF STATEMENT OF FIXATION OF PAY AS
ON 19/06/2012.
EXHIBIT P15 TRUE COPY OF STATEMENT OF FIXATION OF PAY IN
THE SENIOR GRADE ON 01/06/2014.
EXHIBIT P16 TRUE COPY OF STATEMENT OF FIXATION OF PAY IN
THE REVISED SCALE AS ON 01/07/2014.
EXHIBIT P17 TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN.
DATED 10/08/2018.
EXHIBIT P18 TRUE COPY OF G.O.(RT) NO.119/2018/G.EDN.
DATED 23/08/2018.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E) TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 28979/2020
PETITIONER'S EXHIBITS
EXHIBIT P1 TRUE COPY OF THE SAID G.O(P) NO.
199/2011/G.EDN. DATED 01.10.2011.
EXHIBIT P2 A TRUE COPY OF THE SAID
G.O(P)NO.29/2016/G.EDN DATED 29.01.2016.
EXHIBIT P3 A COPY OF THE LETTER NO.60146/11/G.EDN. DATED
06.04.2016.
EXHIBIT P4 A COPY OF THE G.O(MS) NO. 119/2018/G.EDN
DATED 23.08.2018.
EXHIBIT P5 A COPY OF THE CIRCULAR NO. J2/48/18/G.EDN
DATED 24.10.2018.
EXHIBIT P6 A COPY OF THE ORDER NO. B1/5473/2019/K.DIS
DATED 25.11.2019 ALONG STATEMENT OF FIXATION
OF PAY.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E) TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 28463/2019
PETITIONER'S EXHIBITS
EXHIBIT P1 TRUE COPY OF THE ORDER GO(ORD)
NO.1043/2018/G.ED. DATED 12/03/2018
REGULARIZING THE BREAK IN THE SERVICE OF THE
PETITIONER.
EXHIBIT P2 A TRUE COPY OF THE CIRCULAR
NO.45393/J2/12/G.EDN.DATED 01/08/2012 ISSUED
BY THE GOVERNMENT CLARIFYING THAT RETRENCHED
TEACHERS TEMPORARILY APPOINTED AS CLUSTER CO-
ORDINATORS UNDER SARVA SIKSHA ABHIYAN AR
ELIGIBLE FOR ALL KINDS OF LEAVE AND OTHER
SERVICE BENEFITS AS IN THE CASE OF REGULAR
TEACHERS.
EXHIBIT P3 TRUE COPY OF THE LETTER DATED 19/03/2018
SUBMITTED BEFORE DEO, MANNARKAD BY THE
PETITIONER ENCLOSING THEREWITH A STATEMENT OF
FIXATION OF PAY OF THE PETITIONER.
EXHIBIT P4 TRUE COPY OF THE NOTE NO.L.DIS.B4/3132/2017
DATED 23/03/2018 ISSUED BY DEO, MANNARKAD TO
THE PETITIONER RETURNING EXHIBIT P3 DIRECTING
RE-SUBMISSION OF HER APPLICATION FOR FIXATION
OF SALARY.
EXHIBIT P5 TRUE COPY OF THE REPRESENTATION DATED
25/06/2018 SUBMITTED BY THE PETITIONER BEFORE
THE FIFTH RESPONDENT SEEKING ANNUAL
INCREMENT, TIME BOUND HIGHER GRADES, PAY
REVISION ARREARS DURING THE PETITIONER'S
INCUMBENCY AS CRC CO-ORDINATOR FROM
22/06/2012.
EXHIBIT P6 TRUE COPY OF THE ORDER DATED 13/06/2018
ISSUED BY THE GOVERNMENT IN THE CASE OF ONE
NAZEEMA P.V. OF IQBAL HIGHER SECONDARY
SCHOOL, KASARAGOD.
WP(C)No.2440 of 2021 & Connected cases.
EXHIBIT P7 TRUE COPY OF THE JUDGMENT DATED 18/08/2017 IN
WPC NO.22757/2017, HIGH COURT OF KERALA.
EXHIBIT P8 TRUE COPY OF THE ORDER NO.B3/16084/2012 DATED
21/06/2012 DEPLOYING THE PETITIONER AS
CLUSTER CO-ORDINATOR AT BLOCK RESOURCE
CENTRE, OTTAPALAM.
EXHIBIT P9 TRUE COPY OF THE GO(ORD) NO.9/2019/G.EDN.
DATED 01/01/2019 REFUSING THE SERVICE
BENEFITS TO THE PETITIONER DURING THE PERIOD
OF HER DEPLOYMENT AS CLUSTER CO-ORDINATOR.
EXHIBIT P10 TRUE COPY OF THE GO(MS) NO.119/2018/G.EDN.
DATED 23/08/2018.
EXHIBIT P11 TRUE COPY OF THE CIRCULAR NO.J2/48/18/G.ED.
DATED 24/10/2018.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E) TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 34843/2018
PETITIONER'S EXHIBITS
EXHIBIT P1 TRUE COPY OF THE APPOINTMENT ORDER OF THE
PETITIONER DATED 27.06.2002.
EXHIBIT P2 TRUE COPY OF THE APPOINTMENT ORDER OF THE
PETITIONER DATED 01.06.2005.
EXHIBIT P3 TRUE COPY OF THE ORDER NO.B3/18432/2012 OF
THE 3RD RESPONDENT (SIGNED ON 12.07.2012).
EXHIBIT P4 TRUE COPY OF THE ORDER NO. B4/7698/2015 (1)
DATED 24.06.2015 OF THE DEPUTY DIRECTOR.
EXHIBIT P5 TRUE COPY OF THE G.O.(P) NO.213/2015/G.EDN.
DATED 06.08.2015 OF THE GOVERNMENT.
EXHIBIT P6 TRUE COPY OF THE G.O. (P) NO. 29/2016/G.EDN.
DATED 29.01.2016 OF THE GOVERNMENT.
EXHIBIT P7 TRUE COPY OF THE LETTER NO. 60146/11/G.EDN.
DATED 06.04.2016 OF THE GOVERNMENT.
EXHIBIT P8 TRUE COPY OF THE LETTER NO. H1/2016/G.EDN.
DATED 21.04.2016 OF THE GOVERNMENT.
EXHIBIT P9 TRUE COPY OF THE G.O.(MS) NO. 119/2018/G.EDN.
DATED 23.08.2018 OF THE GOVERNMENT.
EXHIBIT P10 TRUE COPY OF THE G.O.(RT) NO.
1010/2017/G.EDN. DATED 06.04.2017 OF THE
GOVERNMENT.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
WP(C)No.2440 of 2021 & Connected cases.
28.10.2010
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 36663/2018
PETITIONERS EXHIBITS
EXHIBIT P1 TRUE COPY OF PROCEEDINGS OF THE DEPUTY
DIRECTOR OF EDUCATION PALAKKAD DEPLOYING THE
1ST PETITIONER TO BLOCK RESOURCES CENTRE,
CHERPULASSERY.
EXHIBIT P2 TRUE COPY OF THE ORDER ISSUED BY THE DEPUTY
DIRECTOR OF EDUCATION DATED 14/7/2017.
EXHIBIT P3 TRUE COPY OF LIST OF TEACHERS RECALLED TO THE
PARENT SCHOOLS, ISSUED BY THE DEPUTY DIRECTOR
OF EDUCATION
EXHIBIT P4 TRUE COPY OF THE GO(P) 199/2011/GEN. EDN.
DATED 1/10/2011.
EXHIBIT P5 TRUE COPY OF CIRCULAR DATED 1/8/2012 ISSUED
BY THE GOVERNMENT
EXHIBIT P6 TRUE COPY OF THE GOVERNMENT ORDER DATED
29/1/2016.
EXHIBIT P7 TRUE COPY OF THE GOVERNMENT LETTER DATED
6/4/2016.
EXHIBIT P8 TRUE COPY GOVERNMENT ORDER DATED 6/3/1969
EXHIBIT P9 TRUE COPY OF GOVERNMENT ORDER NO.
240/99/GEN.EDN. DATED 29/9/1999
EXHIBIT P10 TRUE COPY OF THE GOVERNMENT ORDER DATED
24/7/2000
EXHIBIT P11 TRUE COPY OF THE GOVERNMENT ORDER GO(RT) NO.
1010/2017/G.EDN DATED 6/4/2017
EXHIBIT P12 TRUE COPY OF GOVERNMENT ORDER VIZ. GO(MS) NO.
119/18/GEN. EDN.DATED 23/8/2018
WP(C)No.2440 of 2021 & Connected cases.
EXHIBIT P13 TRUE COPY OF THE CIRCULAR DATED 24/10/18
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 41800/2017
PETITIONERS EXHIBITS
EXHIBIT P1 TRUE COPY OF THE GO(P)NO 116/2012/G.EDN DTD
12/4/2012 WITH RELEVANT ANNEXURE
EXHIBIT P2 TRUE COPY OF THE ORDER NO.B-5/13010/12 DTD
30/7/2012 ISSUED BY THE DEPUTY DIRECTOR OF
EDUCATION, THRISSUR.
EXHIBIT P3 TRUE COPY OF THE APPOINTMENT ORDER DTD
29/6/1995.
EXHIBIT P4 TRUE COPY OF THE ORDER NO B-3/18412/11 DTD
15/2/2013 ISSUED BY THE DEPUTY DIRECTOR
EDUCATION, KOZHIKKODE.
EXHIBIT P5 TRUE COPY OF THE G.O.(P) 199/2011/G.EN.G.EDN
DTD 1/10/2011
EXHIBIT P6 TRUE COPY OF THE CIRCULAR NO
45393/J2/12/G.EDN DTD 19/6/2012
EXHIBIT P7 TRUE COPY OF THE CIRCULAR NO
33998/J2/12/G.EDN DTD 19/6/2012
EXHIBIT P8 TRUE COPY OF THE GOVERNMENT ORDER DTD
29/1/2016
EXHIBIT P9 TRUE COPY OF THE GOVERNMENT LETTER NO
50146/J2/13/G.EDN DTD 6/4/2017.
EXHIBIT P10 TRUE COPY OF THE REPRESENTATIONS FILED BY THE
IST PETITIONER ON 13/8/2017
EXHIBIT P11 TRUE COPY OF THE REPRESENTATION FILED BY THE
2ND PETITIONER ON 15/8/2017
EXHIBIT P12 TRUE COPY OF THE GOIRT)NO 1010/2017/G.EDN DTD
6/4/2017
WP(C)No.2440 of 2021 & Connected cases.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E) TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 2440/2021
PETITIONERS EXHIBITS
EXHIBIT P1 TRUE COPY OF THE G.O.(P) NO.199/2011/G.EDN.
DATED 01/10/2011.
EXHIBIT P2 TRUE COPY OF THE G.O.(MS) NO.102/2012/G.EDN.
DATED 29/03/2012 WITHOUT ITS APPENDIX.
EXHIBIT P3 TRUE COPY OF THE G.O.(MS) NO.177/2012/G.EDN.
DATED 05/06/2012.
EXHIBIT P4 TRUE COPY OF THE CIRCULAR
NO.45393/J2/12/G.EDN. DATED 01/08/2012 ISSUED
BY THE GOVERNMENT.
EXHIBIT P5 TRUE COPY OF THE G.O.(P) NO.313/2013/G.EDN.
DATED 29/11/2013.
EXHIBIT P6 TRUE COPY OF THE CIRCULAR
NO.31904/J2/12/G.EDN. DATED 06/06/2012 ISSUED
BY THE GOVERNMENT.
EXHIBIT P7 TRUE COPY OF THE G.O.(P) NO.124/2014/G.EDN.
DATED 04/07/2014.
EXHIBIT P8 TRUE COPY OF THE G.O.(P) NO.278/2014/G.EDN.
DATED 23/12/2014.
EXHIBIT P9 TRUE COPY OF THE G.O.(P) NO.213/2015/G.EDN.
DATED 06/08/2015.
EXHIBIT P10 TRUE COPY OF THE G.O(P) NO.29/2016/G.EDN.
DATED 29/01/2016.
EXHIBIT P11 TRUE COPY OF THE LETTER NO.50146/J2/13/G.EDN.
DATED 06/04/2016 ISSUED BY THE GOVERNMENT.
EXHIBIT P12 TRUE COPY OF THE COMMON JUDGMENT DATED
12/01/2018 IN W.P(C) NO.14894/2016 PASSED BY
WP(C)No.2440 of 2021 & Connected cases.
THIS HON'BLE COURT.
EXHIBIT P13 TRUE COPY OF THE G.O.(MS) NO.119/2018/G.EDN.
DATED 23/08/2018.
EXHIBIT P14 TRUE COPY OF THE G.O.(RT) NO.1010/2017/G.EDN.
DATED 06/04/2017.
EXHIBIT P14(A) TRUE COPY OF THE G.O.(RT) NO.4680/2017/G.EDN.
DATED 15/12/2017.
EXHIBIT P15 TRUE COPY OF THE LETTER NO.47/H1/2016/G.EDN.
DATED 21/01/2016 ISSUED BY THE GOVERNMENT.
EXHIBIT P15(A) TRUE COPY OF THE ORDER NO.F/2967/2016/AEO
DATED 09/02/2017.
EXHIBIT P16 TRUE COPY OF THE RTI APPLICATION DATED
13/09/2017 SUBMITTED BY ONE JAYAPRASAD K.V.
EXHIBIT P16(A) TRUE COPY OF THE REPLY/COMMUNICATION
NO.A1/7778/17/L.DIS. DATED 03/10/2017 ISSUED
BY THE STATE PUBLIC INFORMATION OFFICER.
EXHIBIT P17 TRUE COPY OF THE ORDER NO.B6/9466/2018/K.DIS.
DATED 23/05/2019 PASSED BY THE D.E.O.,
CHAVAKKAD.
EXHIBIT P18 TRUE COPY OF THE ORDER
NO.B6/11720/2018/K.DIS. DATED 28/05/2019
PASSED BY THE D.E.O., CHAVAKKAD.
EXHIBIT P19 TRUE COPY OF THE ORDER NO.E/224/19/K.DIS.
DATED 05/03/2019 PASSED BY THE A.E.O.,
KUNNAKULAM.
EXHIBIT P20 TRUE COPY OF THE ORDER NO.D/2665/2018/K.DIS.
DATED 15/12/2018 PASSED BY THE A.E.O.,
CHERPU.
EXHIBIT P21 TRUE COPY OF THE ORDER NO.C/1492/2019/K.DIS.
DATED 07/01/2020 PASSED BY THE A.E.O.,
WP(C)No.2440 of 2021 & Connected cases.
MULLASSERY.
EXHIBIT P22 TRUE COPY OF THE ORDER NO.D/73/2019/K.DIS.
DATED 12/02/2019 PASSED BY THE A.E.O.,
CHAVAKKAD.
EXHIBIT P23 TRUE COPY OF THE ORDER NO.C/2159/2019/K.DIS.
DATED 25/07/2019 PASSED BY THE A.E.O.,
THRISSUR EAST.
EXHIBIT P24 TRUE COPY OF THE ORDER
NO.B6/11719/2019/K.DIS. DATED 24/05/2019
PASSED BY THE D.E.O., CHAVAKKAD.
EXHIBIT P25 TRUE COPY OF THE ORDER NO.C/349/2018/K.DIS.
DATED 27/03/2019 PASSED BY THE A.E.O.,
THRISSUR EAST.
EXHIBIT P26 TRUE COPY OF THE G.O.(RT) NO.491/2018/G.EDN.
DATED 31/01/2018.
EXHIBIT P27 TRUE COPY OF THE ORDER NO.B/767/19/K.DIS.
DATED 27/03/2019 PASSED BY THE A.E.O.,
THRISSUR EAST.
EXHIBIT P28 TRUE COPY OF THE G.O.(RT) NO.1741/2018/G.EDN.
DATED 10/05/2018.
EXHIBIT P29 TRUE COPY OF THE ORDER NO.E/1048/19/K.DIS.
DATED 31/08/2019 PASSED BY THE A.E.O.,
KUNNAMKULAM.
EXHIBIT P30 TRUE COPY OF THE G.O(RT) NO.1708/2018/G.EDN.
DATED 07/05/2018.
EXHIBIT P31 TRUE COPY OF THE ORDER NO.E/1050/19/K.DIS.
DATED 31/08/2019 PASSED BY THE A.E.O.,
KUNNAMKULAM.
EXHIBIT P32 TRUE COPY OF THE ORDER NO.C/1182/2018/K.DIS.
DATED 04/07/2019 PASSED BY THE A.E.O.,
WP(C)No.2440 of 2021 & Connected cases.
KUNNAMKULAM.
EXHIBIT P33 TRUE COPY OF THE ORDER NO.C-1376/2019/K.DIS.
DATED 04/07/2019 PASSED BY THE A.E.O.,
CHALAKKUDY.
EXHIBIT P34 TRUE COPY OF THE ORDER NO.B5/5573/18/K.DIS.
DATED 26/03/2019 PASSED BY THE D.E.O.,
THRISSUR.
EXHIBIT P35 TRUE COPY OF THE ORDER NO.D-346/19/K.DIS.
DATED 13/03/2019 PASSED BY THE A.E.O., MALA.
EXHIBIT P36 TRUE COPY OF THE ORDER NO.C/1083/2019/K.DIS.
DATED 07/05/2019 PASSED BY THE A.E.O.,
THRISSUR EAST.
EXHIBIT P37 TRUE COPY OF THE ORDER NO.D/3289/2018.K.DIS.
DATED 30/11/2018 PASSED BY THE A.E.O.,
MULLASSERY.
EXHIBIT P38 TRUE COPY OF THE ORDER NO.E/907/19/K.DIS.
DATED 20/05/2019 PASSED BY THE A.E.O.,
MULLASSERY.
EXHIBIT P39 TRUE COPY OF THE ORDER NO.E/223/18/K.DIS.
DATED 05/03/2019 PASSED BY THE A.E.O.,
MULLASSERY.
EXHIBIT P40 TRUE COPY OF THE ORDER NO.C/2161/2019/K.DIS.
DATED 25/07/2019 PASSED BY THE A.E.O.,
THRISSUR EAST.
EXHIBIT P41 TRUE COPY OF THE ORDER NO.B5/1184/19/K.DIS.
DATED 30/03/2019 PASSED BY THE D.E.O.,
THRISSUR.
EXHIBIT P42 TRUE COPY OF THE ORDER NO.B6/9468/2018/K.DIS.
DATED 18/05/2019 PASSED BY THE D.E.O,
CHAVAKKAD.
EXHIBIT P43 TRUE COPY OF THE ORDER NO.B5/5571/18/K.DIS.
WP(C)No.2440 of 2021 & Connected cases.
DATED 30/03/2019 PASSED BY THE D.E.O.,
THRISSUR.
EXHIBIT P44 TRUE COPY OF THE ORDER NO.B5/9937/18/K.DIS.
DATED 12/03/2019 PASSED BY THE D.E.O.,
THRISSUR.
EXHIBIT P45 TRUE COPY OF THE G.O.(RT) NO.496/2018/G.EDN.
DATED 31/01/2018.
EXHIBIT P46 TRUE COPY OF THE ORDER NO.D-482/19/K.DIS.
DATED 30/03/2019 PASSED BY THE A.E.O,MALA.
EXHIBIT P47 TRUE COPY OF THE ORDER NO.E/2786/2019/K.DIS
(2) DATED 19/07/2019 PASSED BY THE A.E.O.,
WADAKKANCHERY.
EXHIBIT P48 TRUE COPY OF THE ORDER NO.C/4459/2018/K.DIS
DATED 18/03/2019 PASSED BY THE A.E.O.,
THRISSUR EAST.
EXHIBIT P49 TRUE COPY OF THE ORDER NO.E/905/19/K.DIS.
DATED 20/05/2019 PASSED BY THE A.E.O.,
KUNNAMKULAM.
EXHIBIT P50 TRUE COPY OF THE ORDER NO.C/286/2020/K.DIS.
DATED 12/02/2020 PASSED BY THE A.E.O.,
THRISSUR EAST.
EXHIBIT P51 TRUE COPY OF THE ORDER NO.E/389/19/K.DIS.
DATED 15/03/2019 PASSED BY THE A.E.O.,
KUNNAMKULAM.
EXHIBIT P52 TRUE COPY OF THE ORDER NO.B6/4538/2019/K.DIS.
DATED 13/06/2019 PASSED BY THE D.E.O.,
CHAVAKKAD.
EXHIBIT P53 RUE COPY OF THE ORDER NO.B5/5006/18.K.DIS.
DATED 12/03/2019 PASSED BY THE D.E.O.,
THRISSUR.
EXHIBIT P54 TRUE COPY OF THE ORDER
WP(C)No.2440 of 2021 & Connected cases.
NO.B6/11728/2018/K.DIS. DATED 18/03/2019
PASSED BY THE D.E.O9., CHAVAKKAD.
EXHIBIT P55 TRUE COPY OF THE ORDER NO.C/3830/2018/K.DIS.
DATED 21/12/2018 PASSED BY THE A.E.O.,
THRISSUR EAST.
EXHIBIT P56 TRUE COPY OF THE ORDER NO.B5/9936/18/K.DIS.
DATED 15/03/2019 PASSED BY THE D.E.O.,
THRISSUR.
EXHIBIT P57 TRUE COPY OF THE ORDER NO.E/2472/2018/K.DIS.
DATED 08/03/2019 PASSED BY THE A.E.O.,
WADAKKANCHERY.
EXHIBIT P58 TRUE COPY OF THE G.O.(RT) NO.3727/2018/G.EDN.
DATED 25/09/2018.
EXHIBIT P59 TRUE COPY OF THE ORDER
NO.B6/11718/2018/K.DIS. DATED 24/05/2019
PASSED BY THE D.E.O., CHAVAKKKAD.
EXHIBIT P60 TRUE COPY OF THE G.O.(RT) NO.3111/2018/G.EDN.
DATED 13/08/2018 ALONG WITH COVERING LETTER
DATED 04/10/2019 ISSUED BY THE HEADMISTRESS
OF LMUP SCHOOL, PERUMPILAVU TO THE A.E.O.,
KUNNAMKULAM.
EXHIBIT P61 TRUE COPY OF THE ORDER NO.D-4100/2018/K.DIS.
DATED 16/03/2019 PASSED BY THE A.E.O.,
KODUNGALLOOR.
EXHIBIT P62 TRUE COPY OF THE ORDER NO.E/7102/2018/K.DIS.
DATED 22/04/2019 PASSED BY THE A.E.O.,
WADAKKANCHERY.
EXHIBIT P63 TRUE COPY OF THE ORDER NO.D/4200/2018/K.DIS.
DATED 16/03/2019 PASSED BY THE A.E.O.,
KODUNGALLOOR.
EXHIBIT P64 TRUE COPY OF THE ORDER NO.D/610/2019/K.DIS.
DATED 02/05/2019 PASSED BY THE A.E.O.,
WP(C)No.2440 of 2021 & Connected cases.
CHERPU.
EXHIBIT P65 TRUE COPY OF THE ORDER NO.D/3288/2018/K.DIS.
DATED 12/02/2019 PASSED BY THE A.E.O.,
CHAVAKKAD.
EXHIBIT P66 TRUE COPY OF THE ORDER NO.B/3426/2019/K.DIS.
DATED 27/05/2019 PASSED BY THE A.E.O.,
KODUNGALLOOR.
EXHIBIT P67 TRUE COPY OF THE ORDER NO.B5/11388/17/K.DIS.
DATED 12/03/2019 PASSED BY THE D.E.O.,
THRISSUR.
EXHIBIT P68 TRUE COPY OF THE ORDER NO.D/3028/2019/K.DIS.
DATED 17/09/2020 PASSED BY THE A.E.O.,
CHAVAKKAD.
EXHIBIT P69 TRUE COPY OF THE ORDER NO.D/8282/2018/K.DIS.
DATED 12/02/2019 PASSED BY THE A.E.O.,
CHAVAKKAD.
EXHIBIT P70 TRUE COPY OF THE ORDER NO.D/3369/2018 DATED
27/12/2018 PASSED BY THE A.E.O., THRISSUR
WEST.
EXHIBIT P71 TRUE COPY OF THE ORDER NO.B5/3594/2019/K.DIS.
DATED 31/05/2019 PASSED BY THE D.E.O.,
CHAVAKKAD.
EXHIBIT P72 TRUE COPY OF THE G.O.(RT) NO.1231/2018/G.EDN.
DATED 24/03/2018.
EXHIBIT P73 TRUE COPY OF THE ORDER NO.B6/4698/2018/K.DIS.
DATED 29/04/2019 PASSED BY THE D.E.O.,
PALAKKAD.
EXHIBIT P74 TRUE COPY OF THE ORDER NO.B5/5739/2018/K.DIS.
DATED 01/04/2019 PASSED BY THE D.E.O.,
CHAVAKKAD.
EXHIBIT P75 TRUE COPY OF THE ORDER NO.B5/7058/2018/K.DIS.
WP(C)No.2440 of 2021 & Connected cases.
DATED 15/02/2019 PASSED BY THE D.E.O.,
CHAVAKKAD.
EXHIBIT P76 TRUE COPY OF THE G.O.(RT) NO.4221/2017/G.EDN.
DATED 07/11/2017.
EXHIBIT P77 TRUE COPY OF TE ORDER NO.B3-5238/2018/K.DIS.
DATED 19/07/2019 PASSED BY THE D.E.O.,
THRISSUR.
EXHIBIT P78 TRUE COPY OF THE ORDER NO.B2/609/19/K.DIS.
DATED 22/03/2019 PASSED BY THE D.E.O.,
CHAVAKKAD.
EXHIBIT P79 TRUE COPY OF THE ORDER NO.E/1049/19/K.DIS.
DATED 31/08/2019 PASSED BY THE A.E.O.,
KUNNAMKULAM.
EXHIBIT P80 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF THE 14TH
PETITIONER.
EXHIBIT P81 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF THE 21ST
PETITIONER.
EXHIBIT P82 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF THE 29TH
PETITIONER.
EXHIBIT P83 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF THE 33RD
PETITIONER ALONG WITH A COVERING LETTER DATED
06/02/2020.
EXHIBIT P84 TRUE COPY OF THE STATEMENT OF FIXATION OF PAY
IN THE REVISED SCALE IN RESPECT OF THE 34TH
PETITIONER.
EXHIBIT P85 TRUE COPY OF THE ORDER NO.03/20-INCREMENT
DATED 13/02/2020 ISSUED BY THE HEAD MASTER,
WP(C)No.2440 of 2021 & Connected cases.
A.I.H.S.S.PADOOR.
EXHIBIT P86 TRUE COPY OF THE ORDER NO.C/3349/2019/K.DIS.
DATED 17/01/2020 ISSUED BY THE
A.E.O.CHAVAKKAD.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E) TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 3808/2019
PETITIONERS EXHIBITS
EXHIBIT P1 TRUE PHOTOSTAT COPY OF
G.O(P)NO.199/2011/G.EDN. DATED 1.10.2011.
EXHIBIT P2 TRUE PHOTOSTAT COPY OF G.O.
(P)NO.213/2015/G.EDN. DATED 6.8.2015.
EXHIBIT P3 TRUE PHOTOSTAT COPY OF THE GOVERNMENT ORDER
G.O.(MS)NO.177/2012/G.EDN., DATED 5.6.2012.
EXHIBIT P4 TRUE PHOTOSTAT COPY OF THE CIRCULAR VIDE
NO.45393/J2/12/G.EDN., DATED 1.8.2012.
EXHIBIT P5 TRUE PHOTOSTAT COPY OF G.O.
(P)NO.29/2016/G.EDN., DATED 29.1.2016.
EXHIBIT P6 TRUE PHOTOSTAT COPY OF COMMUNICATION OF THE
1ST RESPONDENT ADDRESSED TO THE 2ND
RESPONDENT VIDE NO.47/H1/2016/G.EDN., DATED
21.4.2016.
EXHIBIT P7 TRUE PHOTOSTAT COPY OF THE JUDGMENT IN
WPC.NO.40484 OF 2016 AND CONNECTED CASES,
DATED 12.1.2018.
EXHIBIT P8 TRUE PHOTOCOPY OF G.O.
(RT)NO.3723/2012/G.EDN., DATED 3.8.2012.
EXHIBIT P9 TRUE PHOTOCOPY OF THE
G.O(MS)NO.1852/2013/G.EDN., DATED 25.4.2013.
EXHIBIT P10 TRUE PHOTOCOPY OF G.O.
(RT).NO.119/2018/G.EDN., DATED 23.8.2018.
EXHIBIT P11 TRUE PHOTOSTAT COPY OF THE REPLY GIVEN BY THE
3RD RESPONDENT ON 1.6.2016 UNDER THE RIGHT TO
INFORMATION ACT.
WP(C)No.2440 of 2021 & Connected cases.
RESPONDENTS EXHIBITS
EXHIBIT R8(A) TRUE COPY OF G.O.(MS)177/12/G.EDN. DATED 05.06.2012
EXHIBIT R8(B) TRUE COPY OF THE CIRCULAR NO.53731/J2/10/G.EDN DATED
28.10.2010
EXHIBIT R8(C) TRUE COPY OF G.O.(RT) NO.3063/2018/G.EDN DATED
10.08.2018
EXHIBIT R8(D) TRUE COPY OF G.O.(RT)NO.3771/2018/G.EDN DATED
26.09.2018
EXHIBIT R8(E TRUE COPY OF CIRCULAR NO.J2/48/2018 G.EDN DATED
24.10.2018
WP(C)No.2440 of 2021 & Connected cases.
APPENDIX OF WP(C) 25624/2020
PETITIONER'S EXHIBITS
EXHIBIT P1 TRUE COPY OF APPOINTMENT ORDER DATED
5.6.2004, ISSUED TO THE PETITIONER.
EXHIBIT P2 TRUE COPY OF THE CIRCULAR DATED 1.08.2012
ISSUED BY THE GOVERNMENT.
EXHIBIT P3 TRUE COPY OF THE CIRCULAR DATED 1.8.2012
ISSUED BY THE GOVERNMENT.
EXHIBIT P4 TRUE COPY OF THE GOVERNMENT ORDER GO(P)
29/16/G,EDN DATED 29.01.2016.
EXHIBIT P5 TRUE COPY OF GOVERNMENT CIRCULAR DATED
6.4.2016.
EXHIBIT P6 TRUE COPY OF THE GOVERNMENT ORDER GO(P)
NO.104/69/GEN.EDN DATED 6.3.1969.
EXHIBIT P7 TRUE COPY OF THE GOVERNMENT ORDER
NO.240/99/GEN.EDN DATED 29.09.1999.
EXHIBIT P8 TRUE COPY OF THE GOVERNMENT ORDER GO(P)
NO.240/2000/G.EDN DATED 24.07.2000
EXHIBIT P9 TRUE COPY OF GOVERNMENT ORDER GO(RT) NO.
1010/2017/G.EDN DATED 6.4.2007.
EXHIBIT P10 TRUE COPY OF THE GOVERNMENT ORDER VIZ.GO(MS)
NO.119/18/GEN.EDN DATED 23.08.2018.
EXHIBIT P11 TRUE COPY OF THE COMMUNICATION ISSUED BY THE
GOVERNMENT DATED 22.06.2018.
