Kerala High Court
Suchitha Mariya D Souza.K vs State Of Kerala on 5 June, 2024
Author: P Gopinath
Bench: P Gopinath
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 30464 OF 2018
PETITIONERS:
1 RAJU STEPHEN D'SOUZA,
AGED 42 YEARS, S/O.LEO D'SOUZA,
SHETTY GADDE HOUSE, KUMBALA, KASARAGOD - 671 321.
2 VINOD CRASTA,
AGED 33 YEARS, S/O CALISTA CRASTA,
KALLIGADDE HOUSE, BELA POST, KUMBLA, KASARAGOD-671321.
3 SHINI D'SOUZA,
AGED 30 YEARS, D/O STANY D'SOUZA,
ERMARE HOUSE, BELA POST, KUMBLA (VIA), KASARAGOD.
BY ADV R.KRISHNAKUMAR (CHERTHALA)
RESPONDENTS:
1 TAHASILDAR,
TALUK OFFICE, KASARAGOD, NEAR MALLIKARJUNA TEMPLE,
KASARAGOD P.O. - 671 121.
2 TAHASILDHAR,
TALUK OFFICE, MANJESWAR, KANHANGAD P.O.,
KASARAGOD-671 315.
3 DISTRICT COLLECTOR,
KASARAGOD DISTRICT, COLLECTORATE, KASARAGOD-671 121.
4 STATE OF KERALA,
REP. BY ITS SECRETARY TO THE GOVERNMENT,
BACKWARD COMMUNITIES DEVELOPMENT (B) DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
5 THE DIRECTOR,
DIRECTORATE OF BACKWARD COMMUNITIES DEVELOPMENT
DEPARTMENT, IV FLOOR, AYYANKALI BHAVAN, KANAKANAGAR,
VELLAYAMBALAM, KAUDIAR POST,
THIRUVANANTHAPURAM-695 003.
WP(C) Nos.30464/2018 & Conn.Cases
2
6 THE KERALA STATE COMMISSION FOR BACKWARD CLASSES,
REP. BY ITS REGISTRAR, 3RD FLOOR,
AYYANKALI BHAVAN, KANAKA NAGAR, VELLAYAMBALAM,
KAUDIAR POST, THIRUVANANTHAPURAM-695 003.
7 THE DIRECTOR,
THE KERALA INSTITUTE FOR RESEARCH, TRAINING AND
DEVELOPMENT STUDIES OF SCHEDULED CASTES AND
TRIBES (KIRTADS), DIRECTORATE OF KIRTADS,
CHEVAYUR, KOZHIKODE-673 017.
BY ADV ROBIN RAJ (SPL.GP -SC/ST)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.06.2024, ALONG WITH WP(C).1644/2021,
9848/2021 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) Nos.30464/2018 & Conn.Cases
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 14701 OF 2020
PETITIONER:
IRENE D'SOUZA
AGED 38 YEARS, D/O. PIUS D'SOUZA,
PERIYADKA HOUSE, PERMUDE, KUDALMARKALA,
KASARGODE- 671 324.
BY ADV R.KRISHNAKUMAR (CHERTHALA)
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO THE GOVERNMENT,
BACKWARD COMMUNITIES DEVELOPMENT (B) DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM -695 001.
2 DISTRICT EMPLOYMENT OFFICER,
KASARAGOD DISTRICT, EMPLOYMENT EXCHANGE,
KASARAGOD -671 121.
3 DISTRICT TREASURY OFFICER,
KASARGODE, DISTRICT TREASURY OFFICE,
KASARGODE -671 121.
4 TAHASILDHAR,
TALUK OFFICE, MANJESWAR, KANHANGAD P.O,
KASARAGOD- 671 315.
5 VILLEGE OFFICER,
KUDALMARKALA, KAYYAR GROUP, VILLEGE OFFICE,
KUDALMARKALA, KASARGODE DISTRICT- 671 324.
WP(C) Nos.30464/2018 & Conn.Cases
4
6 ARCHDIOCESE OF VERAPOLY,
REPRESENTED BY ITS ARCHBISHOP,
LATIN ARCHBISHOP'S HOUSE, P.B NO. 2581,
MARINE DRIVE, KOCHI -682 031.
BY ADVS
SRI.L.ALOYSIUS THOMAS
SMT. LATHA THANKAPPAN (SPL.GP-SC/ST)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.06.2024, ALONG WITH WP(C).30464/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.30464/2018 & Conn.Cases
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 18077 OF 2020
PETITIONER:
SUCHITHA MARIYA D SOUZA.K
AGED 25 YEARS, D/O. JILLYANA D SOUZA,
MANIYAMPARE HOUSE, PERLA, KASARGODE DISTRICT,
PIN- 671 552.
BY ADV R.KRISHNAKUMAR (CHERTHALA)
RESPONDENTS:
1 STATE OF KERALA
REP. BY ITS SECRETARY TO THE GOVERNMENT,
BACKWARD COMMUNITIES DEVELOPMENT (B) DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM -695 001.
2 SECRETARY TO THE GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM -695 001.
3 THE DISTRICT OFFICER
KERALA PUBLIC SERVICE COMMISSION,
K.P.S.C. DISTRICT OFFICE, 'TIGER HILLS',
BUILDING NO. KMC XII-38-D, MUNICIPAL ROAD,
PULIKUNNU, KASARAGOD -671 121.
4 THAHSILADAR
MANJESWAR, TALUK OFFICE, MANJESWAR,
KASARAGOD DISTRICT- 671 315.
5 VILLAGE OFFICER
ENMAKAJA VILLAGE, VILLAGE OFFICE, ENMAKAJE,
KASARAGOD DISTRICT- 627 085.
WP(C) Nos.30464/2018 & Conn.Cases
6
6 ARCHDIOCESE OF VERAPOLY,
REP. BY ITS ARCHBISHOP, LATIN ARCHBISHOPS HOUSE,
P.B. NO. 2581, MARINE DRIVE, KOCHI -682 031.
7 CHIEF SECRETARY TO THE STATE OF KERALA
SECRETARIAT, THIRUVANANTHAPURAM- 695 001.
8 ADDL.R8: PRAMEELA M.
AGED 38 YEARS, W/O JAYAPRAKASHA K.,
SREEDEVI NIVAS, PERMUDE POST, KUDALA VILLAGE,
MANGALPADY, MANJESWARAM TALUK,
KASARAGOD DISTRICT, PIN- 671324 (ADDL.R8 IS
IMPLEADED AS PER ORDER DATED 08.03.2023 IN IA
NO.1/2023).
BY ADVS.
P.C.SASIDHARAN
R.SREEHARI
HAMZA A.V.
VIGNESH S.
LATHA THANKAPPAN (SPL.GP-SC/ST)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.06.2024, ALONG WITH WP(C).30464/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.30464/2018 & Conn.Cases
7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 18452 OF 2020
PETITIONER:
VINEETHA HELAN
AGED 27 YEARS, D/O. HERALD MONTHERIO,
PERIYADKA HOUSE, BELA, KASARAGOD-671 321.
BY ADV R.KRISHNAKUMAR (CHERTHALA)
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY TO THE GOVERNMENT,
BACKWARD COMMUNITIES DEVELOPMENT (B) DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DISTRICT OFFICER,
KERALA PUBLIC SERVICE COMMISSION,
KPSC DISTRICT OFFICE, 'TIGER HILLS',
BUILDING NO. KMC XII-38-D, MUNICIPAL ROAD, PULIKUNNU,
KASARAGOD-671 121.
3 TAHSILDAR,
KASARAGOD TALUK, TALUK OFFICE, KASARAGOD,
KASARAGOD DISTRICT-671 315.
4 VILLAGE OFFICER,
BELA VILLAGE, VILLAGE OFFICED, BELA P.O.,
KASARAGOD DISTRICT-671 321.
BY ADVS
SHRI.P.C.SASIDHARAN, SC, KPSC
SMT.LATHA THANKAPPAN (SPL.GP-SC/ST)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.06.2024, ALONG WITH WP(C).30464/2018 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.30464/2018 & Conn.Cases
8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 18575 OF 2020
PETITIONER:
RENITA JYOTHY D'SOUZA.T
AGED 30 YEARS, D/O. THEODORE D SOUZA,
SANTHI NILAYA KANADALA, MADHUR, KUDLU,
KASARGODE-671 124.
BY ADV R.KRISHNAKUMAR (CHERTHALA)
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY TO THE GOVERNMENT,
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 SECRETARY TO THE GOVERNMENT
BACKWARD COMMUNITES DEVELOPMENT (B) DEPARTMENT.
3 SECRETARY TO THE GOVERNMENT
GENERAL EDUCATION DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001.
4 TAHASILDHAR
KASARGODE TALUK, TALUK OFFICE, KASARGODE,
KASARGODE DISTRICT-671 315.
5 VILLAGE OFFICER
MADHUR VILLAGE, VILLAGE OFFICE, MADHUR,
KASARGODE DISTRICT-671 132.
BY ADV LATHA THANKAPPAN (SPL.GP-SC/ST)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.06.2024, ALONG WITH WP(C).30464/2018 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.30464/2018 & Conn.Cases
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 19040 OF 2020
PETITIONER:
PRAVILA D SOUZA
AGED 20 YEARS, D/O. PIUS D SOUZA,
PAJEER HOUSE, KAYYAR, BEKOOR, KAYYARU,
KASARAGOD -671 322
BY ADV R.KRISHNAKUMAR (CHERTHALA)
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY TO THE
GOVERNMENT, SECRETARIAT,
THIRUVANANTHAPURAM -695 001.
2 SECRETARY TO GOVERNMENT,
BACKWARD COMMUNITIES DEVELOPMENT (B) DEPARTMENT.
3 DIRECTOR OF GENERAL EDUCATION,
OFFICE OF THE DGE, JAGATHI,
THIRUVANANTHAPURAM -695 014.
4 TAHASILDHAR,
KASARAGOD TALUK, TALUK OFFICE, KASARGODE,
KASARGODE DISTRICT -671 315.
5 VILLAGE OFFICER,
BEKUR VILLAGE, VILLAGE OFFICE, INCHILANGOD GROUP,
KASARGODE DISTRICT -671 324.
WP(C) Nos.30464/2018 & Conn.Cases
10
6 ARCHDIOCESE OF VERAPOLY,
REPRESENTED BY ITS ARCHBISHOP,
LATIN ARCHBISHOPS HOUSE, P.B NO. 2581,
MARINE DRIVE , KOCHI -682 031.
BY ADVS
SRI.L.ALOYSIUS THOMAS
SRI.ROBIN RAJ (SPL.GP-SC/ST)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.06.2024, ALONG WITH WP(C).30464/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.30464/2018 & Conn.Cases
11
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 20790 OF 2020
PETITIONER:
STEPHEN CRASTA
AGED 36 YEARS
S/O. WILLIAM CRASTA, PERIADKA, P.O. BELA, KASARGOD
671 321.
BY ADV R.KRISHNAKUMAR (CHERTHALA)
RESPONDENTS:
1 STATE OF KERALA
REP. BY ITS SECRETARY TO THE GOVERNMENT, BACK WARD
COMMUNITIES DEVELOPMENT (B) DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM -695 001.
2 THE DISTRICT EMPLOYMENT OFFICER,
DISTRICT EMPLOYMENT EXCHANGE, KASARGOD- 671 123.
3 DISTRICT TREASURY OFFICER,
DEPARTMENT OF TREASURIES,
DISTRICT TREASURY, KASARGOD CIVIL STATION,
VIDYNANAGAR, KASARGOD- 671 123.
4 TAHASILDHAR,
KASARGODE, TALUK OFFICE, KASARGODE,
KSARGODE DISTRICT- 671 315.
5 VILLGE OFFICER,
BELA VILLAGE, VILLAGE OFFICE, BELA,
KASARGODE DISTRICT- 671 321.
BY ADV LATHA THANKAPPAN (SPL.GP-SC/ST)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.06.2024, ALONG WITH WP(C).30464/2018 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.30464/2018 & Conn.Cases
12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 20947 OF 2020
PETITIONER:
SHAREEN D'SOUZA
AGED 24 YEARS, D/O JOSEPH D'SOUZA,
DODDADKA HOUSE, PUTHIGE, KUMBALA VIA,
EDNAD VILLAGE AND POST, KASARAGOD-671 321.
BY ADV R.KRISHNAKUMAR (CHERTHALA)
RESPONDENTS:
1 STATE OF KERALA
REP BY ITS SECRETARY TO THE GOVERNMENT,
BACKWARD COMMUNITIES DEVELOPMENT (B) DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DISTRICT EMPLOYMENT OFFICER,
DISTRICT EMPLOYMENT EXCHANGE, KASARGOD-671 123.
3 THE DISTRICT TREASURY OFFICER,
DEPARTMENT OF TREASURIES, DISTRICT TREASURY,
KASARGOD, CIVIL STATION , VIDYANAGAR,
KASARGOD-671 123.
4 TAHASILDHAR,
MANJESWARAM, TALUK OFFICE, MANJESWARAM,
KASARGOD DISTRICT-671 323.
5 VILLAGE OFFICER,
EDNAD VILLAGE, VILLAGE OFFICE, EDNAD,
KASARGOD DISTRICT-671 321.
BY ADV LATHA THANKAPPAN (SPL.GP-SC/ST)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.06.2024, ALONG WITH WP(C).30464/2018 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.30464/2018 & Conn.Cases
13
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 23204 OF 2020
PETITIONER:
JOYSON S D'SOUZA D.
AGED 26 YEARS, S/O. SEBASTIAN D'SOUZA,
SHREENAGAR HOUSE, KIDOOR, KUMBLA, KIDOOR,
KASARGOD DISTRICT - 671 321.
BY ADV R.KRISHNAKUMAR (CHERTHALA)
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO THE GOVERNMENT,
BACKWARD COMMUNITIES DEVELOPMENT (B) DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 TAHASILDHAR
MANJESWAR, TALUK OFFICE, MANJESWAR, KASARGODE
DISTRICT - 671 323.
3 VILLAGE OFFICER
BOMBRANA GROUP VILLAGE, VILLAGE OFFICE,
BOMBRANA GROUP, KASARGODE DISTRICT - 671 323.
4 ADDL R4, KERALA PUBLIC SERVICE COMMISSION,
REP BY ITS SECRETARY, HEAD OFFICE, MG ROAD,
NEAR PATTOM JUNCTION, THULASI HILLS, PATTOM,
THIRUVANANTHAPURAM-695 004.
(ADDL R4 IS IMPLEADED AS PER ORDER DATED 20-01-
2021 IN IA NO. 1/2021 IN WP(C)23204/2020).
WP(C) Nos.30464/2018 & Conn.Cases
14
5 BLESSY M.P.
AGED 31 YEARS, W/O. ROBIN CHRISTOPHER.,
RESIDING AT AT MARY MANGALAM, VELIMON P.O.,
KUNDARA, PERINAD, KOLLAM-691511
(ADDL R5 IMPLEADED AS PER ORDER DATED 6/2/23 IN
IA/2/2022 IN WP(C) 23204/2020)
BY ADVS.
P.C.SASIDHARAN (SC-KPSC)
K.SUDHINKUMAR
S.NITHIN (ANCHAL)
LATHA THANKAPPAN (SPL.GP-SC/ST)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.06.2024, ALONG WITH WP(C).30464/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.30464/2018 & Conn.Cases
15
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 25977 OF 2020
PETITIONER:
VENENCE NAVEEN D'SOUZA
AGED 30 YEARS, S/O. VALERIAN D'SOUZA,
KILLIGADDE HOUSE, BELA POST, KUMBLA,
KASARGOD DISTRICT - 671 321.
BY ADV R.KRISHNAKUMAR (CHERTHALA)
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO THE GOVERNMENT,
BACKWARD COMMUNITIES DEVELOPMENT (B) DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 TAHASILDHAR
KASARAGOD, TALUK OFFICE,
NEAR MALLIKARJUNA TEMPLE, KASARAGOD - 671 121.
3 VILLAGE OFFICER,
BELA, VILLAGE OFFICE, BELA P.O,
KASARAGODE DISTRICT - 671 321.
BY ADV LATHA THANKAPPAN (SPL.GP-SC/ST)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.06.2024, ALONG WITH WP(C).30464/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.30464/2018 & Conn.Cases
16
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 26089 OF 2020
PETITIONER:
GLADSON CRASTA
AGED 26 YEARS, S/O. GILBERT CRASTA,
GLAN VIHAR, BELA HOUSE, BELA POST, KUMBLA,
KASARGOD DISTRICT-671 321.
BY ADV R.KRISHNAKUMAR (CHERTHALA)
RESPONDENTS:
1 STATE OF KERALA
REP. BY ITS SECRETARY TO THE GOVERNMENT,
BACKWARD COMMUNITIES DEVELOPMENT (B) DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 TAHASILDAR,
KASARGOD, TALUK OFFICE, NEAR MALLIKARJUNA TEMPLE,
KASARGODE-671 121.
3 VILLAGE OFFICER,
BELA, VILLAGE OFFICE, BELA P.O,
KASARGODE DISTRICT-671 321.
BY ADV LATHA THANKAPPAN (SPL.GP-SC/ST)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.06.2024, ALONG WITH WP(C).30464/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.30464/2018 & Conn.Cases
17
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 26143 OF 2020
PETITIONER:
NELSON D'SOUZA
AGED 26 YEARS, S/O. VILLA D'SOUZA,
SOORAMBAIL HOUSE, EDANAD VILLAGE AND POST,
KASARGOD DISTRICT -671 321.
BY ADV R.KRISHNAKUMAR (CHERTHALA)
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO THE GOVERNMENT,
BACKWARD COMMUNITIES DEVELOPMENT (B) DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM -695 001.
2 TAHASILDHAR,
MANJESWAR, TALUK OFFICE, MANJESWAR, UPPALA POST,
KASARGODE DISTRICT -671 322.
3 VILLAGE OFFICER,
KOIPADY, KOIPADY GROUP VILLAGE, VILLAGE OFFICE,
KOIPADY GROUP, KASARAGOD DISTRICT- 671 321.
BY ADV LATHA THANKAPPAN (SPL.GP-SC/ST)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.06.2024, ALONG WITH WP(C).30464/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.30464/2018 & Conn.Cases
18
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 26637 OF 2020
PETITIONER:
HERALD PRAKASH CRASTA
AGED 37 YEARS, S/O. THOMAS CRASTA, ALAKKE HOUSE,
NIRCHAL POST, KUMBLA VIA, KASARGODE - 671 321.
BY ADV R.KRISHNAKUMAR (CHERTHALA)
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO THE GOVERNMENT,
BACKWARD COMMUNITIES DEVELOPMENT (B) DEPARTMENT,
SECRETARIAT THIRUVANANTHAPURAM - 695 001.
2 TAHASILDHAR
KASARGOD, TALUK OFFICE, NEAR MALLIKARJUNA TEMPLE,
KASARGODE - 671 121.
3 VILLAGE OFFICER, NEERCHAL
VILLAGE OFFICE, NEERCHAL P. O.,
KASARGOD DISTRICT - 671 321.
BY ADV LATHA THANKAPPAN (SPL.GP-SC/ST)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.06.2024, ALONG WITH WP(C).30464/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.30464/2018 & Conn.Cases
19
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 28197 OF 2020
PETITIONER:
ROSHAN D'SOUZA
AGED 37 YEARS, S/O RAMAN D'SOUZA,
PERIADKA HOUSE, BELA POST, KUMBLA, KASARAGOD
DISTRICT-671 321.
BY ADV R.KRISHNAKUMAR (CHERTHALA)
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO THE GOVERNMENT,
BACKWARD COMMUNITIES DEVELOPMENT (B)DEPARTMENT,
SECRETARIAT,THIRUVANANTHAPURAM-671 121.
2 TAHASILDAR,
KASARAGOD, TALUK OFFICE, NEAR MALLIKARJUNA
TEMPLE, KASARGODE-671 121.
3 VILLAGE OFFICER,BELA,
VILLAGE OFFICE, BELA.P.O,
KASARAGODE DISTRICT-671 321.
BY ADV LATHA THANKAPPAN (SPL.GP-SC/ST)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.06.2024, ALONG WITH WP(C).30464/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.30464/2018 & Conn.Cases
20
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 28875 OF 2020
PETITIONER:
DIVYA PRIYA CRASTA
AGED 26 YEARS, D/O. KASHMIR CRASTA,
KAYARTHADI HOUSE, RAMADASA NAGAR, P.O. PUTHUR,
KASARAGOD DISTRICT -671 124.
BY ADV R.KRISHNAKUMAR (CHERTHALA)
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO THE GOVERNMENT, BACKWARD
COMMUNITIES DEVELOPMENT (B) DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM -695 001.
2 TAHASILDHAR,
KASARGOD TALUK OFFICE, NEAR MALLIKARJUNA TEMPLE,
KASARGODE- 671 121.
3 VILLAGE OFFICER
VILLAGE OFFICE, KUDLU P.O., KASARGODE DISTRICT,
PIN-671 124.
4 THE REGISTRAR,
KANNUR UNIVERSITY, THAVAKKARA,
CIVIL STATION P.O., KANNUR 670 002.
5 THE PRINCIPAL,
KANNUR UNIVERSITY TEACHER EDUCATION CENTRE,
CHALA ROAD, P.O. VIDYANAGAR, KASARGODE 671 123.
BY ADVS.
SRI.M.SASINDRAN (FOR R4)
SRI.I.V.PRAMOD
SMT.LATHA THANKAPPAN (SPL.GP-SC/ST)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.06.2024, ALONG WITH WP(C).30464/2018 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.30464/2018 & Conn.Cases
21
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 1644 OF 2021
PETITIONER:
LEEDIA D'SOUZA.Y
AGED 40 YEARS, D/O. DOOJA D'SOUZA,
NEAR GOPALKRISHNA AUDITORIUM, BADIADKA ROAD,
KUMBLA, KOIPADY-671 321.
BY ADV R.KRISHNAKUMAR (CHERTHALA)
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO THE GOVERNMENT,
BACKWARD COMMUNITIES DEVELOPMENT(B) DEPARTMENT.
2 DEPUTY DIRECTOR OF EDUCATION
OFFICE OF THE DDE, CIVIL STATION,
VIDYA NAGAR P.O., KASARGODE-671 123.
3 TAHASILDHAR
MANJESWAR, TALUK OFFICE, MANJESWAR, UPPALA POST,
KASARGODE DISTRICT-671 322.
4 VILLAGE OFFICER
KOIPADY, KOIPADY GROUP VILLAGE, VILLAGE OFFICE,
KOIPADY GROUP, KASARGODE DISTRICT-671 321.
BY ADV LATHA THANKAPPAN (SPL.GP-SC/ST)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.06.2024, ALONG WITH WP(C).30464/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.30464/2018 & Conn.Cases
22
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 9848 OF 2021
PETITIONER:
ROSHAN CRASTA.K
AGED 39 YEARS. S/O. THOMAS CRASTA,
VALAKUNJE HOUSE, BADIADKA UBRANGALA, UKKINADKA,
KASARAGOD- 671 552.
BY ADV R.KRISHNAKUMAR (CHERTHALA)
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY TO THE GOVERNMENT,
SECRETARIAT, THIRUVANANTHAPURAM -695 001.
2 SECRETARY TO THE GOVERNMENT,
BACKWARD COMMUNITIES DEVELOPMENT (B) DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM- 695 001.
3 THE DISTRICT EMPLOYMENT OFFICER,
DISTRICT EMPLOYMENT EXCHANGE,
NEAR MALLIKARJUNA TEMPLE, KASARGOD -671 123.
4 TAHASILDHAR,
KASARAGOD TALUK, TALUK OFFICE, KASARAGOD,
KASARGODE DISTRICT -671 121.
5 VILLEGE OFFICER,
BADIADKA GROUP, VILLAGE OFFICE, BADIADKA,
KASARGODE DISTRICT- 671 551.
BY ADV LATHA THANKAPPAN (SPL.GP-SC/ST)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.06.2024, ALONG WITH WP(C).30464/2018 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.30464/2018 & Conn.Cases
23
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 9859 OF 2021
PETITIONER:
VEENA D'SOUZA,
AGED 31 YEARS, D/O.JOHN BAPTIST D'SOUZA, KATTATHADKA
HOUSE, P.O.PUTHIGE, VIA KUMBLA, KASARAGOD-671 321.
BY ADV R.KRISHNAKUMAR (CHERTHALA)
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY ITS CHIEF SECRETARY TO THE GOVERNMENT,
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 SECRETARY TO THE GOVERNMENT,
BACKWARD COMMUNITIES DEVELOPMENT (B) DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
3 DISTRICT EDUCATIONAL OFFICER, KASARAGOD,
NEAR RAILWAY STATION, KASARAGOD-671 121.
4 TAHASILDHAR, MANJESWAR TALUK,
TALUK OFFICE, MANJESWAR, KASARGODE DISTRICT-671 315.
5 VILLAGE OFFICER, EDNAD GROUP,
VILLAGE OFFICE, EDNAD, KASARGODE DISTRICT-671 321.
BY ADV LATHA THANKAPPAN (SPL.GP-SC/ST)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.06.2024, ALONG WITH WP(C).30464/2018 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.30464/2018 & Conn.Cases
24
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 12124 OF 2021
PETITIONER:
PAVITA MARIA D'SOUZA
AGED 18 YEARS, D/O.PIUS D'SOUZA,
443, PAJEER HOUSE, KAYYAR POST, UPPALA VIA.,
KASARAGOD - 671 322.
BY ADV R.KRISHNAKUMAR (CHERTHALA)
RESPONDENTS:
1 STATE OF KERALA
REP. BY ITS CHIEF SECRETARY TO THE GOVERNMENT,
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 SECRETARY TO THE GOVERNMENT
BACKWARD COMMUNITIES DEVELOPMENT (B) DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
3 TAHASILDAR, TALUK OFFICE
MANJESWAR, KANHANGAD P.O., KASARAGOD - 671 315.
4 VILLAGE OFFICER, BEKKUR VILLAGE
ICHILANGOD GROUP, VILLAGE OFFICE,
ICHILANGOD GROUP, KASARAGODE DISTRICT - 671 324.
BY ADV LATHA THANKAPPAN (SPL.GP-SC/ST)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.06.2024, ALONG WITH WP(C).30464/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.30464/2018 & Conn.Cases
25
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 12483 OF 2021
PETITIONER:
MARTIN CRASTA P
AGED 18 YEARS, S/O.RICHARD CRASTA P,
PARAKATTA HOUSE, KUDLU VILLAGE,
RAMDAS NAGAR POST, KASARGOD- 671 124.
BY ADV R.KRISHNAKUMAR (CHERTHALA)
RESPONDENTS:
1 STATE OF KERALA
REP. BY ITS CHIEF SECRETARY TO THE GOVERNMENT,
SECRETARIAT, THIRUVANANTHAPURAM- 695 001.
2 SECRETARY TO THE GOVERNMENT
BACKWARD COMMUNITIES DEVELOPMENT (B) DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM -695 001.
3 TAHASILDHAR
KASARGOD, TALUK OFFICE, NEAR MALLIKARJUNA TEMPLE,
KASARGODE- 671 121.
4 THE VILLAGE OFFICER
VILLAGE OFFICE, KUDLU P.O.,
KASARGODE DISTRICT -671 124.
BY ADV LATHA THANKAPPAN (SPL.GP-SC/ST)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.06.2024, ALONG WITH WP(C).30464/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.30464/2018 & Conn.Cases
26
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 17295 OF 2021
PETITIONER:
MERLINE RODRIGUES
AGED 26 YEARS, D/O.JOHN RODRIGUES,
NEAR SHIVA TEMPLE, P.O. RAMADASNAGAR, MADHUR,
KASARAGOD-671 124.
BY ADV R.KRISHNAKUMAR (CHERTHALA)
RESPONDENTS:
1 STATE OF KERALA,
REP. BY ITS CHIEF SECRETARY TO THE GOVERNMENT,
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 SECRETARY TO THE GOVERNMENT,
BACKWARD COMMUNITIES DEVELOPMENT (B) DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
3 TAHASILDHAR,
KASARGOD, TALUK OFFICE, NEAR MALLIKARJUNA TEMPLE,
KASARGODE-671 121.
4 VILLAGE OFFICER,
KUDLU, VILLAGE OFFICE, KUDLU P.O, KASARGODE
DISTRICT-671 124.
5 KERALA PUBLIC SERVICE COMMISSION,
REP. BY ITS SECRETARY, HEAD OFFICE, M.G ROAD,
NEAR PATTOM JUNCTION, THULASI HILLS, PATTOM,
THIRUVANANTHAPURAM- 695 004.
WP(C) Nos.30464/2018 & Conn.Cases
27
6 THE DISTRICT OFFICER,
KERALA PUBLIC SERVICE COMMISSION,
K.P.S.C DISTRICT OFFICE, 'TIGER HILLS',
BUILDING NO.KMC XII-38-D, MUNICIPAL ROAD,
PULIKUNNU, KASARGODE-671 121.
BY ADVS
SRI. P.C.SASIDHARAN (SC, KPSC)
SMT. LATHA THANKAPPAN (SPL.GP-SC/ST)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.06.2024, ALONG WITH WP(C).30464/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.30464/2018 & Conn.Cases
28
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 17974 OF 2021
PETITIONER:
ANSEL SHANYU LOBO (MINOR)
AGED 16 YEARS, S/O. STANY LOBO M.,
REP.BY HIS FATHER, STANY LOBO.M.,
S/O.MARSHAL LOBO, AGED 49 YEARS,
MAHIMA KOLLANGANA P.O., KALAKATTA, MATHUR,
KASARAGOD- 671 123.
BY ADV R.KRISHNAKUMAR (CHERTHALA)
RESPONDENTS:
1 STATE OF KERALA
REP.BY ITS CHIEF SECRETARY TO THE GOVERNMENT,
SECRETARIAT, THIRUVANANTHAPURAM -695 001.
2 SECRETARY TO THE GOVERNMENT
BACKWARD COMMUNITIES DEVELOPMENT (B) DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM -695 001.
3 TAHASILDHAR
KASARGOD, TALUK OFFICE, NEAR MALLIKARJUNA TEMPLE,
KASARGODE -671 121.
4 VILLAGE OFFICER
MADHUR VILLAGE, VILLAGE OFFICE, MADHUR,
KASARGODE DISTRICT -671 132.
BY ADV. LATHA THANKAPPAN (SPL.GP-SC/ST)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.06.2024, ALONG WITH WP(C).30464/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.30464/2018 & Conn.Cases
29
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 24998 OF 2021
PETITIONER:
BENZYL MONTERIO
AGED 21 YEARS, S/O.BERNARD MONTERIO,
MONTERIO MANSION, MANNIPADY HOUSE, MADHUR,
RAMDASNAGAR, KASARAGOD - 671 124.
BY ADV R.KRISHNAKUMAR (CHERTHALA)
RESPONDENTS:
1 STATE OF KERALA
REP. BY ITS CHIEF SECRETARY TO THE GOVERNMENT,
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 SECRETARY TO THE GOVERNMENT
BACKWARD COMMUNITIES DEVELOPMENT (B) DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
3 TAHASILDAR, KASARGOD
TALUK OFFICE, NEAR MALLIKARJUNA TEMPLE,
KASARAGODE - 671 121.
4 VILLAGE OFFICER
KUDLU VILLAGE, KUDLU GROUP, VILLAGE OFFICE,
P.O.KUDLU, KASARAGODE DISTRICT - 671 124.
BY ADV. LATHA THANKAPPAN (SPL.GP-SC/ST)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.06.2024, ALONG WITH WP(C).30464/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.30464/2018 & Conn.Cases
30
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 25365 OF 2021
PETITIONER:
NISHEL MARITA D SOUZA
AGED 18 YEARS, D/O ALFRED D SOUZA,
RESIDING AT, D'SOUZA VILLA, ULIATHADKA,
MADHUR POST, KASARGOD.
BY ADV R.KRISHNAKUMAR (CHERTHALA)
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY TO THE
GOVERNMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 SECRETARY TO THE GOVERNMENT,
BACKWARD COMMUNITIES DEVELOPMENT (B) DEPARTMENT,
SECRETARIAT,THIRUVANANTHAPURAM-695 001.
3 TAHASILDHAR
KASARGOD, TALUK OFFICE, NEAR MALLIKARJUNA TEMPLE,
KASARGOD-671 121.
4 VILLAGE OFFICER
MADHUR VILLAGE, MADHUR VILLAGE OFFICE,
KASARGOD-MADHUR ROAD, MADHUR,
KASARGODE DISTRICT-671 124.
BY ADV. LATHA THANKAPPAN (SPL.GP-SC/ST)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.06.2024, ALONG WITH WP(C).30464/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.30464/2018 & Conn.Cases
31
JUDGMENT
[WP(C) Nos.30464 of 2018, 14701, 18077, 18452, 18575,
19040, 20790, 20947, 23204, 25977, 26089, 26143,
26637, 28197, 28875 of 2020 and 1644, 9848, 9859,
12124, 12483, 17295, 17974, 24998, 25365 of 2021]
The petitioners in these cases claim that they are
entitled to be described as belonging to the Latin Catholic-
OBC community. It is the case of the petitioners that they
have not been so included, and various certificates are
issued from time to time describing them as Catholics,
Roman Catholics or just as Christians. It is submitted that
the petitioners are speaking the Konkani language and
their matriculation certificates and some other documents
prove that they actually belong to the Latin Catholic
community.
2. The learned Special Government Pleader
appearing for the official respondents would submit that,
on the request of the Kerala State Commission for
WP(C) Nos.30464/2018 & Conn.Cases
Backward Classes (Commission), the KIRTADS had
conducted a study and submitted a report dated
16-11-2022 to the Government as also to the Commission.
It is submitted that in terms of the provisions contained in
Section 9 of the Kerala State Commission for Backward
Classes Act, 1993 (hereinafter referred to as the '1993
Act), it is the Commission that has to examine requests for
inclusion of any class of citizens as a backward class, hear
complaints of over inclusion or under inclusion of any
backward class in such list and tender advice to the
Government as it deems appropriate. It is submitted that
in terms of the provisions contained in sub-section (2) of
Section 9 of the 1993 Act, the advice of the Commission
shall ordinarily be binding on the Government. It is
submitted that the provisions of Section 10 of the 1993 Act
indicate that the Commission has all the powers to
determine the request for inclusion or claims of over
inclusion or under inclusion and it will only be appropriate
that the petitioners be referred to raise their claims before
WP(C) Nos.30464/2018 & Conn.Cases
the Commission, especially in the light of the fact that the
KIRTADS has already submitted a report before the
Government and before the Commission.
3. Having heard the learned counsel appearing for
the petitioners in these cases, the learned Special
Government Pleader appearing for the respondents and
the learned Standing Counsel appearing for the Kerala
Public Service Commission, I am of the view that, in the
light of the provisions of Section 9 of the 1993 Act, the
question raised by the petitioners has to be considered by
the Commission. Section 9 of the 1993 Act reads as
follows:
9. Functions of the Commission.- (1) The
Commission shall examine requests for inclusion of any
class of citizens as a backward class in the lists and
hear complaints of over inclusion or under inclusion of
any backward class in such lists and tender such
advice to the Government as it deems appropriate.
(2) The advice of the Commission shall ordinarily
be binding upon the Government.
It is clear from a reading of Section 9 of the 1993 Act that
WP(C) Nos.30464/2018 & Conn.Cases
claim for inclusion as a backward class and any complaint
regarding over inclusion or under inclusion is a matter
squarely falling within the jurisdiction of the Commission.
The provisions of sub-section (2) of Section 9 of the
1993 Act also indicate that the advice of the Commission
shall ordinarily be binding on the Government. The
provisions of Section 10 of the 1993 Act indicate that the
Commission has been vested with sufficient power to
examine the question if necessary by taking evidence,
requiring the discovery and production of any document,
receiving evidence on affidavits, requisitioning any public
record or copy thereof from any Court or office, issuing
Commissions for the examination of witnesses and
documents and any other matter which may be prescribed.
4. Therefore, these writ petitions will stand
disposed of, permitting the petitioners in these cases to file
individual or collective petitions before the Kerala State
Commission for Backward Classes constituted under the
provisions of the 1993 Act. If such an application is filed or
WP(C) Nos.30464/2018 & Conn.Cases
is already pending, the Kerala State Commission for
Backward Classes shall consider the claim raised by the
petitioners and make its recommendation to the
Government in terms of the provisions contained in
Section 9 of the 1993 Act. Considering the urgency
pointed out by the learned counsel for the petitioners in
these cases, I make it clear that the petitioners may
request the Commission for an out of turn consideration of
the petitions that are pending or proposed to be filed
before the Commission. I make it clear that it will be open
to the petitioners to request the Commission to hear any
other interested party also while disposing of the petitions.
These writ petitions will stand disposed of as above.
Sd/-
GOPINATH P.
JUDGE
ats
WP(C) Nos.30464/2018 & Conn.Cases
APPENDIX OF WP(C) 30464/2018
PETITIONERS' EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE COMMUNICATION ISSUED BY
THE VILLAGE OFFICER TO THE 3RD PETITIONER IN
THE WEBSITE
EXHIBIT P2 A TRUE COPY OF THE COMMUNICATION
NO.139/2018/BELA DATED 16.3.2018 ISSUED BY
THE VILLAGE OFFICER, BELE TO THE 1ST
RESPONDENT
EXHIBIT P3 A TRUE COPY OF THE COMMUNICATION ISSUED BY
THE 1ST RESPONDENT TO THE 2ND PETITIONER
UNDER THE RTI ACT DATED 2.6.2018
EXHIBIT P4 A TRUE COPY OF THE COMMUNICATION ISSUED BY
THE 1ST RESPONDENT TO THE 3RD PETITIONER
UNDER THE RTI ACT DATED 8.5.2018
EXHIBIT P5 A TRUE COPY OF INFORMATION OBTAINED BY THE
2ND PETITIONER FROM THE OFFICE OF THE 3RD
RESPONDENT DATED 05.2018
EXHIBIT P6 A TRUE COPY OF THE DECLARATION GIVEN BY
BISHOP OF MANGALORE, DIOCESE OF MANGALORE AS
PER COMMUNICATION NO.MY/352/2014 DATED
15.7.2014
EXHIBIT P7 A TRUE COPY OF THE DECLARATION GIVEN BY
METROPOLITAN ARCHBISHOP OF VERAPOLY,
ARCHDIOCESE OF VERAPOLY AS PERCOMMUNICATION
DATED 1.8.2014
EXHIBIT P8 A TRUE COPY OF THE DECLARATION GIVEN BY
ARCHBISHOP OF TRIVANDRUM DIOCESE OF
TRIVANDRUM AS PERCOMMUNICATION NO.2004/908
DATED 9.11.2004
WP(C) Nos.30464/2018 & Conn.Cases
EXHIBIT P9 A TRUE COPY OF THE DECLARATION GIVEN BY
BISHOP OF KANNUR, DIOCESE OF KANNUR AS PER
COMMUNICATION DATED 13.12.2004
EXHIBIT P10 A TRUE COPY OF THE DECLARATION GIVEN BY
BISHOP OF CALICUT, DIOCESE OF CALICUT AS PER
COMMUNICATION DATED 3.1.2005
EXHIBIT P11 A TRUE COPY OF THE G.O[RT] NO. 55/2012/ST ST
DEPT DT. 04-04-2012 ISSUED BY THE 4TH
RESPONDENT.
EXHIBIT P12 A TRUE COPY OF THE CIRCULAR NO.
585/B3/2016/SCDD DT.27-02-2016 ISSUED BY THE
4TH RESPONDENT.
EXHIBIT P13 A TRUE COPY OF THE REPRESENTATION SUBMITTED
BY THE PRESIDENT OF THE LATIN CATHOLIC
CHRISTIAN COMMUNITY, BELA BEFORE THE 3RD
RESPONDENT DATED 06-05-2017.
EXHIBIT P14 A TRUE COPY OF THE REPRESENTATION SUBMITTED
BY THE PRESIDENT OF THE LATIN CATHOLIC
CHRISTIAN COMMUNITY, BELA BEFORE THE CHIEF
MINISTER OF THE STATE DATED 23-02-2016.
EXHIBIT P15 A TRUE COPY OF THE COMMUNICATION ISSUED BY
THE 3RD RESPONDENT TO THE PRESIDENT OF THE
LATIN CATHOLIC CHRISTIAN COMMUNITY, BELA
DATED 10/2016.
RESPONDENT'S EXHIBITS
EXHIBIT-R4(a) TRUE COPY OF THE GOVERNMENT ORDER (MS)
NO.113/2010/SCSTDD DATED 04.11.2010
EXHIBIT-R4(b) TRUE COPY OF THE CIRCULAR NO.
25638/F3/09/SCSTDD(F) DEPT. DATED 22.08.2011
EXHIBIT-R4(c) TRUE COPY OF THE ORDER NO.55/2012/SCSTDD
DATED 04.04.12.
WP(C) Nos.30464/2018 & Conn.Cases
APPENDIX OF WP(C) 14701/2020
PETITIONER'S EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE S.S.L. CERTIFICATE ISSUED
BY THE GOVERNMENT OF KERALA BEARING REG. NO.
017870 DATED 01-04-2000
EXHIBIT P2 A TRUE COPY OF THE APPOINTMENT ORDER, ORDER
NO. A1/123/2016 DATED 03-07-2020, ISSUED BY
THE 3RD RESPONDENT
EXHIBIT P3 A TRUE COPY OF THE DECLARATION ISSUED BY
ARCHDIOCESE OF VERAPOLY DATED 18-11-2019
EXHIBIT P4 A TRUE COPY OF THE COMMUNITY CERTIFICATE,
NO. 116/20 DATED 08-07-2020 ISSUED BY THE
5TH RESPONDENT.
EXHIBIT P5 A TRUE COPY OF THE DECLARATION ISSUED BY
PARISH PRIEST OF ST. LAWRENCE THE MARTYR
CHURCH, PERMUDE DATED 16-07-2020.
EXHIBIT P6 A TRUE COPY OF THE G.O(RT) NO. 113/2010/ST
ST DEPT DT. 04-11-2010 ISSUED BY THE 1ST
RESPONDENT
EXHIBIT P7 A TRUE COPY OF THE G.O(RT) NO. 55/2012/ST ST
DEPT DT 04-04-2012 ISSUED BY THE 1ST
RESPONDENT.
EXHIBIT P8 A TRUE COPY OF THE CIRCULAR NO.
585/B3/2016/SCDD DT 27-02-2016 ISSUED BY THE
1ST RESPONDENT.
EXHIBIT-P9 A TRUE COPY OF THE COMMUNICATION NO.C1-
5512/2020 DATED 04-08-2020 ISSUED BY THE 4TH
RESPONDENT TO THE PETITIONER.
WP(C) Nos.30464/2018 & Conn.Cases
APPENDIX OF WP(C) 18077/2020
PETITIONER'S EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE S.S.L. CERTIFICATE ISSUED
BY THE GOVERNMENT OF KERALA TO THE
PETITIONER BEARING REG.NO.105825 DATED
03/05/2020.
EXHIBIT P2 A TRUE COPY OF THE APPLICATION DETAILS OF
THE PETITIONER DOWNLOADED FROM THE WEBSITE
OF THE 3RD RESPONDENT.
EXHIBIT P3 A TRUE COPY OF THE COMMUNITY CERTIFICATE
NO.81/2020 DATED 10/03/2020 ISSUED BY THE
5TH RESPONDENT.
EXHIBIT P4 A TRUE COPY OF THE RELEVANT EXTRACT OF THE
INFORMATION DOWNLOADED FROM THE WEBSITE OF
THE 3RD RESPONDENT.
EXHIBIT P4(A) A TRUE COPY OF THE RELEVANT EXTRACT OF THE
INFORMATION DOWNLOADED FROM THE WEBSITE OF
THE 3RD RESPONDENT.
EXHIBIT P5 A TRUE COPY OF THE DECLARATION ISSUED BY
PARISH PRIEST OF ST.LAWRENCE MAWNIYAMPARE,
DATED 22/08/2020.
EXHIBIT P6 A TRUE COPY OF THE G.O.(RT) NO.113/2010/ST
ST DEPT DT. 04/11/2010 ISSUED BY THE 1ST
RESPONDENT.
EXHIBIT P7 A TRUE COPY OF THE G.O.(RT) NO.55/2012/ST
ST DEPT DT. 04/04/2012 ISSUED BY THE 1ST
RESPONDENT.
EXHIBIT P8 A TRUE COPY OF THE CIRCULAR
NO.585/B3/2016/SCDD DT.27/02/2016 ISSUED BY
THE 1ST RESPONDENT.
WP(C) Nos.30464/2018 & Conn.Cases
EXHIBIT P9 A TRUE COPY OF THE INTERIM ORDER DATED
23/07/2020 IN W.P.(C) NO.14701 OF 2020-K OF
THIS HON'BLE COURT.
EXHIBIT P10 A TRUE COPY OF THE INTERIM ORDER DATED
12/08/2020 IN I.A.NO.2/2020 IN W.P.(C)
NO.14701 OF 2020-K OF THIS HON'BLE COURT.
EXHIBIT P11 A TRUE COPY OF THE REQUEST SUBMITTED BY THE
PETITIONER BEFORE THE 3RD RESPONDENT DATED
24/8/2020.
WP(C) Nos.30464/2018 & Conn.Cases
APPENDIX OF WP(C) 18452/2020
PETITIONER'S EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE SSL CERTIFICATE
NO.H023814 ISSUED BY THE GOVERNMENT OF
KERALA TO THE PETITIONER.
EXHIBIT P2 A TRUE COPY OF THE APPLICATION SUBMITTED
BY THE PETITIONER BEFORE THE 2ND
RESPONDENT DATED 12/01/2020.
EXHIBIT P3 A TRUE COPY OF THE COMMUNITY CERTIFICATE
ISSUED BY THE 4TH RESPONDENT DATED
05/02/2019.
EXHIBIT P4 A TRUE COPY OF THE RELEVANT EXTRACT OF
MESSAGE ISSUED BY 2ND RESPONDENT
DOWNLOADED FROM THE PROFILE OF THE
PETITIONER.
EXHIBIT P5 A TRUE COPY OF THE CERTIFICATE
NO.273/2020/BELA DATED 03/09/2020 ISSUED
BY THE 4TH RESPONDENT.
EXHIBIT P6 A TRUE COPY OF THE REQUEST SUBMITTED BY
THE PETITIONER BEFORE THE 2ND RESPONDENT
DATED 27/08/2020.
EXHIBIT P7 A TRUE COPY OF THE DECLARATION ISSUED BY
PARISH PRIEST OF OUR LADY OF DOLOURS
CHURCH, BELA DATED 03/09/2020.
EXHIBIT P8 A TRUE COPY OF THE GO(RT) NO.113/2010/ST
ST DEPARTMENT DATED 04/11/2010 ISSUED BY
THE 1ST RESPONDENT.
EXHIBIT P9 A TRUE COPY OF THE GO(RT) NO.55/2012/ST ST
DEPARTMENT DATED 04/04/2012 ISSUED BY THE
1ST RESPONDENT.
WP(C) Nos.30464/2018 & Conn.Cases
EXHIBIT P10 A TRUE COPY OF THE CIRCULAR
NO.585/B3/2016/SCDD DATED 27/02/2016
ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P11 A TRUE COPY OF THE INTERIM ORDER DATED
23/07/2020 IN WPC NO.1470/2020-K OF THIS
HON'BLE COURT.
EXHIBIT P12 A TRUE COPY OF THE INTERIM ORDER IN IA
NO.2/2020 IN WPC NO.1470/2020-K OF THIS
HON'BLE COURT.
EXHIBIT P13 A TRUE COPY OF THE PROVISIONAL NON-CREAMY
LAYER CERTIFICATE BEARING NO.360/2020/BELA
DATED 15-09-2020 ISSUED BY THE 4TH
RESPONDENT TO THE PETITIONER.
EXHIBIT P14 A TRUE COPY OF THE COMMUNICATION
NO.KGD(1)8/20 DATED 7.1.2021 ISSUED BY THE
2ND RESPONDENT TO THE PETITIONER.
Exhibit P15 A TRUE COPY OF THE COMMUNICATION NO.
SSIII[1]/LPST[KANNADA MEDIUM] 1ST
NCA-LC/AI/EDN/KGD/2022 DATED 29-09-2023
ISSUED BY THE 2ND RESPONDENT TO THE
PETITIONER.
WP(C) Nos.30464/2018 & Conn.Cases
APPENDIX OF WP(C) 18575/2020
PETITIONER'S EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE S.S.L. CERTIFICATE
NO.E305113 ISSUED BY THE GOVERNMENT OF
KERALA TO THE PETITIONER.
EXHIBIT P2 A TRUE COPY OF THE APPOINTMENT ORDER DATED
12.9.2018 ISSUED BY THE MANAGER OS
ST.B.A.S.B.S, BELA TO THE PETITIONER.
EXHIBIT P3 A TRUE COPY OF THE EXAMINATION RESULT OF
K-TET-DECEMBER, 2017 OF THE PETITIONER.
EXHIBIT P4 A TRUE COPY OF THE CERTIFICATE NO.127/2020
DATED 24.8.2020 ISSUED BY THE 5TH
RESPONDENT TO THE PETITIONER.
EXHIBIT P5 A TRUE COPY OF THE DECLARATION ISSUED BY
PARISH PRIEST OF ST.THOMAS THE APOSTLE
CHURCH, KOLLANGANA COMING UNDER LATIN
DIOCESE OF MANGALORE DATED 23.8.2020.
EXHIBIT P6 A TRUE COPY OF THE G.O.(MS) NO.113/2010/ST
ST DEPT DATED 4.11.2020 ISSUED BY THE IST
RESPONDENT.
EXHIBIT P7 A TRUE COPY OF THE G.O.(RT)NO.55/2012/ST
ST DEPT DATED 4.4.2012 ISSUED BY THE IST
RESPONDENT.
EXHIBIT P8 A TRUE COPY OF THE CIRCULAR
NO.585/B3/2016/SCDD DATED 27.2.2016 ISSUED
BY THE IST RESPONDENT.
EXHIBIT P9 A TRUE COPY OF THE INTERIM ORDER DATED
23.7.2020 IN WPC NO.14701 OF 2020-K OF
THIS HON'BLE COURT.
WP(C) Nos.30464/2018 & Conn.Cases
APPENDIX OF WP(C) 19040/2020
PETITIONER'S EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE S.S.L. CERTIFICATE NO
Q014046 ISSUED BY THE GOVERNMENT OF KERALA
TO THE PETITIONER.
EXHIBIT P2 A TRUE COPY OF THE RELEVANT EXTRACT OF THE
NOTIFICATION NO.M2/13756/2020/DGE DATED
27-08-2020
EXHIBIT P3 A TRUE COPY OF THE CERTIFICATE NO. 401/2020
DATED 03-09-2020 ISSUED BY THE 5TH
RESPONDENT TO THE PETITIONER.
EXHIBIT P4 A TRUE COPY OF THE DECLARATION ISSUED BY
PARISH PRIEST OF CHRIST THE KING CHURCH,
KAYYAR DATED 01-09-2020
EXHIBIT P5 A TRUE COPY OF THE G.O(MS) NO. 113/2010/ST
ST DEPT DT 04-11-2010 ISSUED BY THE 1ST
RESPONDENT.
EXHIBIT P6 A TRUE COPY OF THE G.O(RT) NO. 55/2012/ST
ST DEPT DT 04-04-2012 ISSUED BY THE 1ST
RESPONDENT
EXHIBIT P7 A TRUE COPY OF THE CIRCULAR NO.
585/B3/2016/SCDD DT 27-02-2016 ISSUED BY
THE 1ST RESPONDENT
EXHIBIT P8 A TRUE COPY OF THE INTERIM ORDER DATED
23-07-2020 IN W.P(C) NO. 14701 OF 2020-K OF
THIS HON'BLE COURT.
EXHIBIT P9 A TRUE COPY OF THE INTERIM ORDER DATED
12-08-2020 IN W.P(C) NO. 14701 OF 2020-K OF
THIS HON'BLE COURT.
WP(C) Nos.30464/2018 & Conn.Cases
APPENDIX OF WP(C) 20790/2020
PETITIONER'S EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE S.S.L CERTIFICATES ISSUED
BY THE GOVERNMENT OF KERALA TO THE
PETITIONER BEARING REG.NO. 419246 DATED
30.05.2001.
EXHIBIT P2 A TRUE COPY OF THE RELEVANT PAGES OF THE
IDENTITY CARD ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P3 A TRUE COPY OF THE MEMO NO. AI/14/2011(9)
DATED 15.09.2020 ISSUED BY THE 3RED
RESPONDENT.
EXHIBIT P4 A TRUE COPY OF THE COMMUNITY CERTIFICATE REF
NO. 380/2020/BELA DATED 25.09.2020 ISSUED BY
THE 5TH RESPONDENT.
EXHIBIT P5 A TRUE COPY OF THE DECLARATION ISSUED BY OUR
LADY OF DOLOURS CHURCH BELA, DATED
28.09.2020.
EXHIBIT P6 A TRUE COPY OF THE COUNTER AFFIDAVIT FIELD
BY THE 1ST RESPONDENT IN WPC NO. 30464/2018
ON THE FILE OF THIS HON'BLE COURT DATED
29.11.2019.
EXHIBIT P7 A TRUE COPY OF THE G.O.(MS) NO. 113/2010/ST
ST DEPT DATED 04.11.2010 ISSUED BY THE 1ST
RESPONDENT.
EXHIBIT P8 A TRUE COPY OF THE G.O.(RT) NO. 55/2012/ST
ST DEPT DT. 04.04.2012 ISSUED BY THE 1ST
RESPONDENT.
WP(C) Nos.30464/2018 & Conn.Cases
EXHIBIT P9 A TRUE COPY OF THE CIRCULAR NO.
25638/F3/09/SC/ST DEPT DATED 22.08.2011
ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P10 A TRUE COPY OF THE COUNTER AFFIDAVIT FILED
BY THE TAHASILDHAR, MANJESWAR IN WPC NO.
30464/2018 ON THE FILE OF THIS HONBLE COURT
DATED 30.03.2019.
EXHIBIT P11 A TRUE COPY OF THE INTERIM ORDER DATED
16/09/2020 IN WPC NO. 19040 OF 2020D OF THIS
HONBLE COURT.
WP(C) Nos.30464/2018 & Conn.Cases
APPENDIX OF WP(C) 20947/2020
PETITIONER'S EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE S.S.L. CERTIFICATE ISSUED BY
THE GOVT OF KERALA TO THE PETITIONER BEARING REG
NO 106487 DATED NIL
EXHIBIT P2 A TRUE COPY OF THE RELEVANT PAGE OF THE IDENTITY
CARD ISSUED BY THE 2ND RESPONDENT
EXHIBIT P3 A TRUE COPY OF THE MEM0 NO A1/14/2011(7) DATED
15.9.2020 ISSUED BY THE3RD RESPONDENT
EXHIBIT P4 A TRUE COPY OF THE COMMUNITY CERTIFICATE, REF NO
335/2020 DATED 29.9.2020 ISSUED BY THE 5TH
RESPONDENT
EXHIBIT P5 A TRUE COPY OF THE DECLARATION ISSUED BY OUR
LADY OF DOLOURS CHURCH, BELA DATED 1.10.2020
EXHIBIT P6 A TRUE COPY OF THE COUNTER AFFIDAVIT FILED BY
THE 1ST RESPONDENT IN WPC NO 30464/2018 ON THE
FILE OF THIS HON'BLE COURT DATED 29.11.2019.
EXHIBIT P7 A TRUE COPY OF THE GO (MS) NO 113/2020/ST ST
DEPT DATED 4.11.2010 ISSUED BY THE 1ST
RESPONDENT
EXHIBIT P8 A TRUE COPY OF THE GO(MS) NO 55/2012/ST ST DEPT
DATED 4.4.2012 ISSUED BY THE 1ST RESPONDENT
EXHIBIT P9 A TRUE COPY OF THE CIRCULAR NO 25638/F3/09/SCST
DEPT DATED 22.8.2011 ISSUED BY THE 1ST
RESPONDENT
EXHIBIT P10 A TRUE COPY OF THE COUNTER AFFIDAVIT FILED BY
THE TAHASILDHAR, MANJESWAR IN WPC NO 30464/2018
ON THE FILE OF THIS HON'BLE COURT DATED
30.3.2019
EXHIBIT P11 A TRUE COPY OF THE INTERIM ORDER DATED 16.9.2020
IN WPC NO 19040 OF 2020-D OF THIS HON'BLE COURT
WP(C) Nos.30464/2018 & Conn.Cases
APPENDIX OF WP(C) 23204/2020
PETITIONER'S EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE S.S.L. CERTIFICATE
ISSUED BY THE GOVERNMENT OF KERALA TO THE
PETITIONER BEARING REG.NO.536876 DATED
27.05.2009.
EXHIBIT P2 A TRUE COPY OF THE NOTIFICATION PUBLISHED
BY THE KERALA PUBLIC SERVICE COMMISSION AS
PER EXTRA ORDINARY GAZETTE AS PER CATEGORY
NO.361/2017 DATED 15.11.2017.
EXHIBIT P3 A TRUE COPY OF THE CANDIDATE REGISTRATION
DETAILS ISSUED BY THE PUBLIC SERVICE
COMMISSION DOWNLOADED FROM THE WEBSITE.
EXHIBIT P4 A TRUE COPY OF THE MESSAGE DETAILS ISSUED
BY THE PUBLIC SERVICE COMMISSION DOWNLOADED
FROM THE WEBSITE.
EXHIBIT P5 A TRUE COPY OF THE COMMUNITY CERTIFICATE
DATED 29.09.2020 ISSUED TO THE PETITIONER
BY THE 3RD RESPONDENT DATED 05.10.2020.
EXHIBIT P6 A TRUE COPY OF THE DECLARATION ISSUED BY
OUR LADY OF DOLOURS CHURCH, BELA, DATED
24.10.2020.
EXHIBIT P7 A TRUE COPY OF THE COUNTER AFFIDAVIT FILED
BY THE 1ST RESPONDENT IN WP(C)
NO.30464/2018 ON THE FILE OF THIS HON'BLE
COURT DATED 29.11.2019.
EXHIBIT P8 A TRUE COPY OF THE G.O.(MS) NO.113/2010/ST
ST DEPT. DATED 04.11.2010 ISSUED BY THE
GOVERNMENT.
WP(C) Nos.30464/2018 & Conn.Cases
EXHIBIT P9 A TRUE COPY OF THE G.O.(MS) NO.55/2012/ST
ST DEPT. DATED 04.04.2012 ISSUED BY THE
GOVERNMENT.
EXHIBIT P10 A TRUE COPY OF THE CIRCULAR
NO.25638/F3/09/SC/ST DEPT. DATED 22.08.2011
ISSUED BY THE GOVERNMENT.
EXHIBIT P11 A TRUE COPY OF THE COUNTER AFFIDAVIT FILED
BY THE TAHASILDHAR, MANJESWAR IN W.P.(C)
NO.30464/2018 ON THE FILE OF THIS HON'BLE
COURT DATED 30.03.2019.
EXHIBIT P12 A TRUE COPY OF THE INTERIM ORDER DATED
16.09.2020 IN W.P.(C) NO.19040 OF 2020-D OF
THIS HON'BLE COURT.
EXHIBIT-P13 A TRUE COPY OF THE PROVISIONAL NON-CREAMY
LAYER CERTIFICATE BEARING NO.353/2020 DATED
05-11-2020 ISSUED BY THE 3RD RESPONDENT TO
THE PETITIONER.
EXHIBIT-P14 A TRUE COPY OF THE RANK LIST NO479/20/SSVII
IN CAT NO.361/2017 FOR THE POST OF
ASSISTANT GEOLOGIST IN THE MINING AND
GEOLOGY DEPARTMENT ISSUED BY THE 4TH
RESPONDENT WITH EFFECT FROM 23-12-2020.
EXHIBIT P15 A TRUE COPY OF THE ADDENDUM/ERRATUM
NOTIFICATION NO.SSVII/ASST. GEOLOGIST/M &
G/2020 DATED 02/06/2021 ISSUED BY THE 4TH
RESPONDENT.
EXHIBIT P16 A TRUE COPY OF THE ORDER G.O.(RT)
NO.99/2022/ID DATED 29/09/2022 ISSUED BY
THE GOVERNMENT OF KERALA.
EXHIBIT P17 A TRUE COPY OF THE G.O.(P) NO.1/2021/PIE &
MD DATED 07/10/2021 OF THE 1ST RESPONDENT.
EXHIBIT P18 A TRUE COPY OF THE CASTE CERTIFICATE ISSUED
BY THE VILLEGE OFFICER, BAMBRANA DATED
21-11-2017
WP(C) Nos.30464/2018 & Conn.Cases
EXHIBIT P19 A TRUE COPY OF THE NON-CREAMY LAYER
CERTIFICATE ISSUED BY THE 3RD RESPONDENT
DATED 18-10-2021
EXHIBIT P20 A TRUE COPY OF THE NON-CREAMY LAYER
CERTIFICATE ISSUED BY THE 3RD RESPONDENT
DATED 29-10-2022
EXHIBIT P21 A TRUE COPY OF THE RELEVANT EXTRACT OF
COMMUNICATION OF THE PSC DT.NIL
EXHIBIT P22 A TRUE COPY OF THE OF THE SSL CERTIFICATES
ISSUED TO JOSPIN D SOUZA.D BEARING NO. K-
156651 WITH REGISTER NO. 103096
EXHIBIT P23 A TRUE COPY OF THE SSL CERTIFICATE ISSUED
TO PRASHANTH S DSOUZA BEARING NO. M 436270
WITH REGISTER NO. 103437
EXHIBIT P24 A TRUE COPY OF THE SSL CERTIFICATE ISSUED
TO PRADEEP S D SOUZA WITH BEARING NO.
P 068011 WITH REGISTER NO. 103104
EXHIBIT P25 A TRUE COPY OF THE ORDER NO.
T[4]/9001/2017/GWD DATED 28-03-2019 ISSUED
BY THE DIRECTOR GROUND WATER DEPARTMENT,
THIRUVANANTHAPURAM
EXHIBIT P26 A TRUE COPY OF THE ORDER NO. LUB/459/2021-T
DATED 10-11-2021 ISSUED BY THE LAND
DEVELOPMENT COMMISSIONER, KERALA
EXHIBIT P27 A TRUE COPY OF THEORDER NO.
DDP-KSD/2330/2021-SC5[1] DATED 25-04-2022
ISSUED BY THE DEPUTY DIRECTOR OF
PANCHAYATH, KASARAGOD
EXHIBIT P28 A TRUE COPY OF THEORDER NO. E1-5871/19[II]
DATED 25-08-2023 ISSUED BY THE KERALA
AGRICULTURAL UNIVERSITY AGRICULTURAL
COLLEGE, PADANNAKKAD
WP(C) Nos.30464/2018 & Conn.Cases
RESPONDENT'S EXHIBITS
EXHIBIT R2(A) TRUE COPY OF THE CIRCULAR NO. 25638/
F3/2009/SCSTD DATED 22/8/2011
WP(C) Nos.30464/2018 & Conn.Cases
APPENDIX OF WP(C) 25977/2020
PETITIONER'S EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE SSL CERTIFICATE ISSUED BY
THE GOVERNMENT OF KERALA TO THE PETITIONER
BEARING REG.NO.346593 WITH ADMISSION
NO.13395.
EXHIBIT P2 A TRUE COPY OF THE EXTRAORDINARY GAZETTEE
DATED 30.10.2020 FOR CATEGORY NO.187/2020-
188/2020 ISSUED BY THE KPSC.
EXHIBIT P3 A TRUE COPY OF THE COMMUNITY CERTIFICATE REF
NO.381/2020/BELA DATED 28.09.2020 ISSUED BY
THE 3RD RESPONDENT TO THE PETITIONER.
EXHIBIT P4 A TRUE COPY OF THE DECLARATION ISSUED BY OUR
LADY OF DOLOURS CHURCH,BELA DATED 17.11.2020.
EXHIBIT P5 A TRUE COPY OF THE COUNTER AFFIDAVIT FILED BY
THE 1ST RESPONDENT IN WP(C) NO. 30464/2018 ON
THE FILE OF THIS HON'BLE COURT DATED
29.11.2019.
EXHIBIT P6 A TRUE COPY OF THE GO(RT) NO.113/2010/ST ST
DEPT DATED 04.11.2010 ISSUED BY THE
GOVERNMENT.
EXHIBIT P7 A TRUE COPY OF THE GO(RT) NO.55/2012/ST
STDEPT DATED 04.04.2012 ISSUED BY THE
GOVERNMENT,
EXHIBIT P8 A TRUE COPY OF THE CIRCULAR
NO.25638/F3/09/SC/ST DEPT DATED 22.08.2011
ISSUED BY THE GOVERNMENT,
EXHIBIT P9 A TRUE COPY OF THE COUNTER AFFIDAVIT FILED BY
THE TAHSILDHAR, MANJESWAR IN WP(C) NO.
30464/2018 ON THE FILE OF THIS HON'BLE COURT
DATED 30.03.2019.
EXHIBIT P10 A TRUE COPY OF THE INTERIM ORDER DATED
16.09.2020 IN WP(C) NO. 19040 OF 2020-D OF
THIS HON'BLE COURT.
WP(C) Nos.30464/2018 & Conn.Cases
APPENDIX OF WP(C) 26089/2020
PETITIONER'S EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE S.S.L. CERTIFICATE ISSUED
BY THE GOVERNMENT OF KERALA TO THE
PETITIONER BEARING REG. NO. 109500 WITH
ADMISSION NO. 871.
EXHIBIT P2 A TRUE COPY OF THE EXTRAORDINARY GAZETTE
DATED 30.10.2020 FOR CATEGORY NO. 187/2020-
188/2020 ISSUED BY THE KPSC.
EXHIBIT P3 A TRUE COPY OF THE COMMUNITY CERTIFICATE,
REF. NO. 484/2020/BELA DATED 20.11.2020
ISSUED BY THE 3RD RESPONDENT TO THE
PETITIONER.
EXHIBIT P4 A TRUE COPY OF THE DECLARATION ISSUED BY OUR
LADY OF DOLOURS CHURCH, BELA DATED
19.11.2020.
EXHIBIT P5 A TRUE COPY OF THE COUNTER AFFIDAVIT FILED
BY THE 1ST RESPONDENT IN W.P.(C) NO.
30464/2018 ON THE FILE OF THIS HON'BLE COURT
DATED 29.11.2019.
EXHIBIT P6 A TRUE COPY OF THE G.O(MS) NO. 113/2010/ST
ST DEPT. DT. 04.11.2020 ISSUED BY THE
GOVERNMENT.
EXHIBIT P7 A TRUE COPY OF THE G.O(MS)NO. 55/2012/ST ST
DEPT. 04.04.2012 ISSUED BY THE GOVERNMENT.
EXHIBIT P8 A TRUE COPY OF THE CIRUCLAR NO.
25638/F3/09/SC/ST DEPT. DATED 22.08.2011
ISSUED BY THE GOVERNMENT.
WP(C) Nos.30464/2018 & Conn.Cases
EXHIBIT P9 A TRUE COPY OF THE COUNTER AFFIDAVIT FILED
BY THE TAHASILDAR, MANJESWAR IN THE W.P.(C)
NO. 30464/2018 ON THE FILE OF THIS HON'BLE
COURT DATED 30.03.2019.
EXHIBIT P10 A TRUE COPY OF THE INTERIM ORDER DATED
16.09.2020 IN W.P.(C) NO. 19040 OF 2020 D OF
THIS HON'BLE COURT.
WP(C) Nos.30464/2018 & Conn.Cases
APPENDIX OF WP(C) 26143/2020
PETITIONER'S EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE S.S.L. CERTIFICATE
ISSUED BY THE GOVERNMENT OF KERALA TO THE
PETITIONER BEARING REG. NO.105874 WITH
ADMISSION NO. 3502.
EXHIBIT P2 A TRUE COPY OF THE COMMUNICATION NO.
VSSC/RMT/9.2./990/EE-1486 DATED 06.11.2020
ISSUED BY THE GOVERNMENT OF INDIA,
DEPARTMENT OF SPACE, VIKAM SARABHAI SPACE
CENTRE, THIRUVANANTHAPURAM TO THE
PETITIONER.
EXHIBIT P3 A TRUE COPY OF THE COMMUNITY CERTIFICATE
CI-9136/2020 DATED 18-11.2020 ISSUED BY THE
2ND RESPONDENT TO THE PETITIONER.
EXHIBIT P4 A TRUE COPY OF THE RELEVANT EXTRACT OF
PETITIONER'S MOTHER'S SSLC CERTIFICATE.
EXHIBIT P5 A TRUE COPY OF THE DECLARATION ISSUED BY
ST. MONIC CHURCH, KUMBALA DATED 19.11.2020
ISSUED TO THE PETITIONER WITH ENDORSEMENT
MADE BY BISHOP OF MANGLORE.
EXHIBIT P6 A TRUE COPY OF THE DECLARATION ISSUED BY
ST. MONICA CHURCH, KUMBLA DATED 21.11.2020
ISSUED TO THE PETITIONERS MOTHER WITH
ENDORSEMENT MADE BY BISHOP OF MANGLORE.
EXHIBIT P7 A TRUE COPY OF THE COUNTER AFFIDAVIT FILED
BY THE 1ST RESPONDENT IN WPC NO. 30464/2018
ON THE FILE OF THIS HONBLE COURT DATED
29.11.2019.
WP(C) Nos.30464/2018 & Conn.Cases
EXHIBIT P8 A TRUE COPY OF THE G.O. MS NO. 113/2010/ST
ST DEPT DT. 04-11-2010 ISSUED BY THE
GOVERNMENT.
EXHIBIT P9 A TRUE COPY OF THE G.O. MS. NO. 55/2012/ST
ST DEPT DT. 04.04.2012 ISSUED BY THE
GOVERNMENT.
EXHIBIT P10 A TRUE COPY OF THE CIRCULAR NO.
25638/F3/09/SC/ST DEPT DATED 22.08.2011
ISSUED BY THE GOVERNMENT.
EXHIBIT P11 A TRUE COPY OF THE COUNTER AFFIDAVIT FILED
BY THE TAHASILDHAR, MANJESWAR IN WPC NO.
30464/2018 ON THE FILE OF THIS HONBLE COURT
DATED 30.03.2019.
EXHIBIT P12 A TRUE COPY OF THE INTERIM ORDER DATED
16.09.2020 IN WPC NO. 19040 OF 2020-D OF
THIS HONBLE COURT.
WP(C) Nos.30464/2018 & Conn.Cases
APPENDIX OF WP(C) 26637/2020
PETITIONER'S EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE S.S.L. CERTIFICATE ISSUED BY
THE GOVERNMENT OF KERALA TO THE PETITIONER
BEARING REG. NON.298086 DURING MARCH 1998.
EXHIBIT P2 A TRUE COPY OF THE COMMUNICATION ISSUED BY THE
MANAGER OF ST. BARTHOLOMEA'S ASBS, BELA.
EXHIBIT P3 A TRUE COPY OF THE COMMUNITY CERTIFICATE, REF.
NO.145/2020 DATED 27.11.2020 ISSUED BY THE 3RD
RESPONDENT TO THE PETITIONER.
EXHIBIT P4 A TRUE COPY OF THE DECLARATION ISSUED BY OUR
LADY OF DOLOURS CHURCH, BELA DATED 26.11.2020
WHICH WAS ENDORSED BY BISHOP OF MANGALORE ON
THE SAME DATE.
EXHIBIT P5 A TRUE COPY OF THE COUNTER AFFIDAVIT FILED BY
THE 1ST RESPONDENT IN W.P.(C) NO.30464/2018 ON
THE FILE OF THIS HON'BLE COURT DATED
29.11.2019.
EXHIBIT P6 A TRUE COPY OF THE G.O.(MS) NO.113/2010/ST ST
DEPT. DATED 04.11.2010 ISSUED BY THE
GOVERNMENT.
EXHIBIT P7 A TRUE COPY OF THE G.O.(MS) NO.55/2012/ST ST
DEPT. DATED 04.04.2012 ISSUED BY THE
GOVERNMENT.
EXHIBIT P8 A TRUE COPY OF THE CIRCULAR
NO.25638/F3/09/SC/ST DEPT. DATED 22.08.2011
ISSUED BY THE GOVERNMENT.
EXHIBIT P9 A TRUE COPY OF THE COUNTER AFFIDAVIT FILED BY
THE TAHASILDHAR, MANJESWAR IN W.P.(C)
NO.30464/2018 ON THE FILE OF THIS HON'BLE COURT
DATED 30.03.2019.
EXHIBIT P10 A TRUE COPY OF THE INTERIM ORDER DATED
16.09.2020 IN WP(C) NO.19040 OF 2020-D OF THIS
HON'BLE COURT.
WP(C) Nos.30464/2018 & Conn.Cases
APPENDIX OF WP(C) 28197/2020
PETITIONER'S EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE S.S.L. CERTIFICATE
ISSUED BY THE GOVERNMENT OF KERALA TO THE
PETITIONER BEARING B.NO.025083 AND HAVING
ADMISSION NO.10645
EXHIBIT P2 A TRUE COPY OF THE EXTRAORDINARY GAZETTE
DATED 30.11.2020 FOR CATEGORY NO.275/2020
ISSUED BY THE KPSC
EXHIBIT P3 A TRUE COPY OF THE COMMUNITY
CERTIFICATE,REF NO.513/2020/BELA DATED
04.12.2020 ISSUED BY THE 3RD RESPONDENT TO
THE PETITIONER
EXHIBIT P4 A TRUE COPY OF THE DECLARATION ISSUED BY
OUR LADY OF DOLOURS CHURCH,BELA DATED
04.12.2020
EXHIBIT P5 A TRUE COPY OF THE COUNTER AFFIDAVIT FILED
BY THE 1ST RESPONDENT IN W.P(C)NO.30464/18
ON THE FILE OF THIS HON'BLE COURT DATED
29.11.2019
EXHIBIT P6 A TRUE COPY OF THE G.O(MS)NO.113/2010/ST
ST DEPT DT.04.11.2010 ISSUED TO THE
GOVERNMENT
EXHIBIT P7 A TRUE COPY OF THE G.O(MS)NO.55/2012/ST ST
DEPT DT.04.04.2012 ISSUED BY THE
GOVERNMENT.
EXHIBIT P8 A TRUE COPY OF THE CIRCULAR
NO.25638/F3/09/SC/ST DEPT DATED 22.08.2011
ISSUED BY THE GOVERNMENT.
WP(C) Nos.30464/2018 & Conn.Cases
EXHIBIT P9 A TRUE COPY OF THE COUNTER AFFIDAVIT FILED
BY THE TAHASILDAR, MANJESWAR IN
W.P(C)NO.30464/2018 ON THE FILE OF THIS
HON'BLE COURT DATED 30.03.2019.
EXHIBIT P10 A TRUE COPY OF THE INTERIM ORDER DATED
02.12.2020 IN W.P(C)NO.26637 OF 2020-D OF
THIS HON'BLE COURT.
WP(C) Nos.30464/2018 & Conn.Cases
APPENDIX OF WP(C) 28875/2020
PETITIONER'S EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE S.S.L. CERTIFICATE ISSUED
BY THE GOVERNMENT OF KERALA TO THE
PETITIONER ADMISSION BEARING NO. 7315 AND
REGISTRAR NUMBER BEARING NO. 107628.
EXHIBIT P2 A TRUE COPY OF THE RELEVANT PAGES OF
PROSPECTUS ISSUED BY THE 4TH RESPONDENT FOR
B.ED. COURSES FOR THE ACADEMIC YEAR 2020/21
PUBLISHED IN THEIR WEBSITE.
EXHIBIT P3 A TRUE COPY OF THE COMMUNITY CERTIFICATE,
NO. 1275/2020 DATED 17/12/2020 ISSUED BY THE
3RD RESPONDENT TO THE PETITIONER.
EXHIBIT P4 A TRUE COPY OF THE DECLARATION ISSUED BY OUR
LADY OF DOLOURS CHURCH, KASARAGOD DATED
17.12.2020.
EXHIBIT P5 A TRUE COPY OF THE COUNTER AFFIDAVIT FIELD
BY THE 1ST RESPONDENT IN WPC NO. 30464/2018
ON THE FILE OF THIS HONBLE COURT DATED
29.11.2019.
EXHIBIT P6 A TRUE COPY OF THE G.O.(MS) NO. 113/2010/ST
ST DEPT DT. 04.11.2010 ISSUED BY THE
GOVERNMENT.
EXHIBIT P7 A TRUE COPY OF THE G.O.(MS) NO. 55/2012/T ST
DEPT DTD. 04.04.2012 ISSUED BY THE
GOVERNMENT.
EXHIBIT P8 A TRUE COPY OF THE CIRCULAR NO.
25638/F3/09/SC/ST DEPT DATED 22.08.2011
ISSUED BY THE GOVERNMENT.
WP(C) Nos.30464/2018 & Conn.Cases
EXHIBIT P9 A TRUE COPY OF THE COUNTER AFFIDAVIT FILED
BY THE TAHASILDHAR, MANJESWAR IN WPC NO.
30464/2018 ON THE FILE OF THIS HON'BLE COURT
DATED 30.03.21019.
EXHIBIT P10 A TRUE COPY OF THE REPRESENTATION SUBMITTED
BY THE PETITIONER BEFORE THE 4TH RESPONDENT
DATED 18.12.2020.
EXHIBIT P11 A TRUE COPY OF THE REPRESENTATION SUBMITTED
BY THE PETITIONER BEFORE THE 5TH RESPONDENT
DATED 18.12.2020.
EXHIBIT P12 A TRUE COPY OF THE INTERIM ORDER DATED
02.2.2020 IN WPC NO. 26637 OF 2020-D OF THIS
HON'BLE COURT.
WP(C) Nos.30464/2018 & Conn.Cases
APPENDIX OF WP(C) 1644/2021
PETITIONER'S EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE APPOINTMENT ORDER DATED
3.6.2013 ISSUED BY THE MANAGER OF ST.HOLY
FAMILY AIDED SENIOR BASIC SCHOOL, KUMBLA TO
THE PETITIONER.
EXHIBIT P2 A TRUE COPY OF THE EXAMINATION RESULT OF
K-TET-DATED 29.8.2019 OF THE PETITIONER.
EXHIBIT P3 A TRUE COPY OF THE CERTIFICATE NO.783/20
KOIPADY DATED 4.9.2020 ISSUED BY THE 4TH
RESPONDENT TO THE PETITIONER.
EXHIBIT P4 A TRUE COPY OF THE DECLARATION ISSUED BY
PARISH PRIEST OF ST.MONICA CHURCH, KUMBLA
DATED 22.8.2020.
EXHIBIT P5 A TRUE COPY OF THE DECLARATION FROM PARISH
PRIEST WHICH ALSO CONTAINS DECLARATION FROM
MOST. REV.PETER PAUL SALDANA, BISHOP OF
MANGALORE DATED 21.11.2020.
EXHIBIT P6 A TRUE COPY OF THE G.O(MS) NO.113/2010/ST ST
DEPT DATED 4.11.2010 ISSUED BY THE IST
RESPONDENT.
EXHIBIT P7 A TRUE COPY OF THE G.O(MS) NO.55/2012/ST ST
DEPT DATED 4.4.2013 ISSUED BY THE IST
RESPONDENT.
EXHIBIT P8 A TRUE COPY OF THE CIRCULAR
NO.585/B3/2016/SCDD DATED 27.2.2016 ISSUED
BY THE IST RESPONDENT.
EXHIBIT P9 A TRUE COPY OF THE INTERIM ORDER DATED
2.12.2020 IN WPC NO.26637 OF 2020-D OF THIS
HON'BLE COURT.
WP(C) Nos.30464/2018 & Conn.Cases
APPENDIX OF WP(C) 9848/2021
PETITIONER'S EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE S.S.L. CERTIFICATE
ISSUED BY THE KARNATAKA SECONDARY EDUCATION
EXAMINATION BOARD BERING REG. NO. 289139 TO
THE PETITIONER.
EXHIBIT P2 A TRUE COPY OF THE CERTIFICATE ISSUED BY
THE HEALTH SERVICE DEPARTMENT OF GOVERNMENT
OF KERALA DATED 18-07-2018.
EXHIBIT P3 A TRUE COPY OF THE IDENTITY CARD ISSUED BY
THE 3RD RESPONDENT DATED 08-01-2016.
EXHIBIT P4 A TRUE COPY OF THE CERTIFICATE NO. 10/2021
DATED 04-03-2021 ISSUED BY THE 5TH
RESPONDENT TO THE PETITIONER
EXHIBIT P5 A TRUE COPY OF THE DECLARATION ISSUED BY
PARISH PRIEST OF SACRED HEART CHURCH,
UKKINADKA COMING UNDER LATIN DIOCESE OF
MANGALORE DATED 17-03-2021.
EXHIBIT P6 A TRUE COP[Y OF THE COUNTER AFFIDAVIT FILED
BY THE 1ST RESPONDENT IN W.P(C) NO.
30464/2018 ON THE FILE OF THIS HON'BLE
COURT DATED 29-11-2019.
EXHIBIT P7 A TRUE COPY OF THE G.O(MS) NO. 113/2010/ST
ST DEPT DT 04-11-2010 ISSUED BY THE 1ST
RESPONDENT.
EXHIBIT P8 A TRUE COPY OF THE G.O(MS) NO. 55/2012/ST
ST DEPT DT 04-04-2012 ISSUED BY THE 1ST
RESPONDENT.
WP(C) Nos.30464/2018 & Conn.Cases
EXHIBIT P9 A TRUE COPY OF THE CIRCULAR NO.
25638/F3/09/SC/ST DEPT DATED 22-08-2011
ISSUED BY THE 1ST RESPONDENT
EXHIBIT P10 A TRUE COPY OF THE COUNTER AFFIDAVIT FILED
BY THE THAHSILDHAR, MANJESHWAR IN WP(C) NO.
30464/2018 ON THE FILE OF THIS HON'BLE
COURT DATED 30-03-2019.
EXHIBIT P11 A TRUE COPY OF THE INTERIM ORDER DATED
21-01-2021 IN W.P(C0 NO. 1644/2021-E OF
THIS HON'BLE COURT.
WP(C) Nos.30464/2018 & Conn.Cases
APPENDIX OF WP(C) 9859/2021
PETITIONER'S EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE SSL CERTIFICATE NO.E
162748 HAVING REGISTER NO.346265 IN THE
ACADEMIC YEAR MARCH 2005 ISSUED BY THE
GOVERNMENT OF KERALA TO THE PETITIONER,
EXHIBIT P2 A TRUE COPY OF THE EXAMINATION RESULT OF K-
TET PUBLISHED ON 17.03.2021 OF THE
PETITIONER BEARING ROLL NO.200305.
EXHIBIT P3 A TRUE COPY OF THE CERTIFICATE NO.153/2020
DATED 25.03.2021 ISSUED BY THE 5TH
RESPONDENT TO THE PETITIONER.
EXHIBIT P4 A TRUE COPY OF THE DECLARATION ISSUED BY
PARISH PRIEST OF OUR LADY OF DOLOURS CHURCH,
BELA, KUMBLA COMING UNDER LATIN DIOCESE OF
MANGALORE DATED 22.03.2021.
EXHIBIT P5 A TRUE COPY OF THE COUNTER AFFIDAVIT FILED
BY THE 1ST RESPONDENT IN WPC NO.30464/2018
ON THE FILE OF THIS HON'BLE COURT DATED
29.11.2019.
EXHIBIT P6 A TRUE COPY OF THE GO(MS) NO.113/2010/ST ST
DEPT. DATED 04.11.2010 ISSUED BY THE 2ND
RESPONDENT.
EXHIBIT P7 A TRUE COPY OF THE GO(MS) NO.55/2012/ST ST
DEPT. DATED 04.04.2012 ISSUED BY THE 2ND
RESPONDENT.
EXHIBIT P8 A TRUE COPY OF THE CIRCULAR
NO.25638/F3/09/SC/ST/DEPT DATED 22.08.2011
ISSUED BY THE 2ND RESPONDENT.
WP(C) Nos.30464/2018 & Conn.Cases
EXHIBIT P9 A TRUE COPY OF THE COUNTER AFFIDAVIT FILED
BY THE TAHASILDHAR, MANJESWAR IN WPC
NO.30464/2018 ON THE FIELD OF THIS HON'BLE
COURT DATED 30.03.2019.
EXHIBIT P10 A TRUE COPY OF THE INTERIM ORDER DATED
21.01.2021 IN WPC NO.1644/2021-E OF THIS
HON'BLE COURT.
WP(C) Nos.30464/2018 & Conn.Cases
APPENDIX OF WP(C) 12124/2021
PETITIONER'S EXHIBITS
Exhibit P1 A TRUE COPY OF THE S.S.L. CERTIFICATE ISSUED
BY THE GOVERNMENT OF KERALA BEARING
NO.U367271 TO THE PETITIONER.
Exhibit P2 A TRUE COPY OF THE APPLICATION UPLOADED FOR
ADMISSION TO KERALA ENGINEERING ARCHITECTURE
AND MEDICAL COURSES (KEAM- 2021).
Exhibit P3 A TRUE COPY OF THE CERTIFICATE NO.187/2021
DATED 07/06/2021 ISSUED BY THE 4TH
RESPONDENT TO THE PETITIONER.
Exhibit P4 A TRUE COPY OF THE DECLARATION ISSUED BY
PARISH PRIEST OF CHRIST THE KING CHURCH,
KAYYAR, VIA UPPALA DATED 08/06/2021.
Exhibit P5 A TRUE COPY OF THE COUNTER AFFIDAVIT FILED
BY THE 1ST RESPONDENT IN WP(C) NO.30464/2018
ON THE FILE OF THIS HONBLE COURT DATED
29/11/2019.
Exhibit P6 A TRUE COPY OF THE G.O.(MS) NO.113/2010/ST
ST DEPT DT. 04/11/2010 ISSUED BY THE 1ST
RESPONDENT.
Exhibit P7 A TRUE COPY OF THE G.O. (MS) NO.55/2012/ST
ST DEPT DT. 04/04/2012 ISSUED BY THE 1ST
RESPONDENT.
Exhibit P8 A TRUE COPY OF THE CIRCULAR
NO.25638/F3/09/SC/ST DEPT DATED 22/08/2011
ISSUED BY THE GOVERNMENT.
Exhibit P9 A TRUE COPY OF THE COUNTER AFFIDAVIT FILED
BY THE TAHASILDAR, MANJESWAR IN WP(C)
NO.30464/2018 ON THE FILE OF THIS HONBLE
COURT DATED 30/03/2019.
WP(C) Nos.30464/2018 & Conn.Cases
Exhibit P10 A TRUE COPY OF THE INTERIM ORDER DATED
21/01/2021 IN WP(C) NO.1644/2021-E OF THIS
HON'BLE COURT.
Exhibit P11 A TRUE COPY OF THE INTERIM ORDER DATED
16/04/2021 IN WP(C) NO.9852/2021 OF THIS
HONBLE COURT.
WP(C) Nos.30464/2018 & Conn.Cases
APPENDIX OF WP(C) 12483/2021
PETITIONER'S EXHIBITS
Exhibit P1 A TRUE COPY OF THE S.S.L. CERTIFICATE
ISSUED BY THE GOVERNMENT OF KERALA BEARING
NO.U102770 TO THE PETITIONER
Exhibit P2 A TRUE COPY OF THE CERTIFICATE NO.319/21
DATED 16.6.2021 ISSUED BY THE 4TH
RESPONDENT TO THE PETITIONER
Exhibit P3 A TRUE COPY OF THE DECLARATION ISSUED BY
PARISH PRIEST OF OUR LADY OF DOLOURS
CHURCH, KASARGOD DATED 16.6.2021
Exhibit P4 A TRUE COPY OF THE COUNTER AFFIDAVIT FILED
BY THE 1ST RESPONDENT IN W.P.(C)
NO.30464/2018 ON THE FILE OF THIS HON'BLE
COURT DATED 29.11.2019
Exhibit P5 A TRUE COPY OF THE G.O.(MS)
NO.113/2010/SC/ST DEPT. DT. 4.11.2020
ISSUED BY THE 1ST RESPONDENT.
Exhibit P6 A TRUE COPY OF THE G.O.(MS) 55/2012/SC/ST
DEPT DT.4.4.2012 ISSUED BY THE 1ST
RESPONDENT.
Exhibit P7 A TRUE COPY OF THE CIRCULAR
NO.25638/F3/09/SC/ST DEPT DATED 22.8.2011
ISSUED BY THE GOVERNMENT.
Exhibit P8 A TRUE COPY OF THE COUNTER AFFIDAVIT FILED
BY THE TAHASILDHAR, MANJESWAR IN W.P.(C)
NO.30464/2018 ON THE FILE OF THIS HON'BLE
COURT DATED 30.3.2019
Exhibit P9 A TRUE COPY OF THE INTERIM ORDER DATED
21.1.2021 IN W.P.(C) NO.1644/2021-E OF THIS
HON'BLE COURT.
WP(C) Nos.30464/2018 & Conn.Cases
APPENDIX OF WP(C) 17295/2021
PETITIONER'S EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE S.S.L. CERTIFICATE
ISSUED BY THE GOVERNMENT OF KERALA
BEARING ADMISSION NO. 7336 AND REG
NO.543920 TO THE PETITIONER
EXHIBIT P2 A TRUE COPY OF THE APPLICATION DETAILS OF
THE PETITIONER IN RESPECT OF CATEGORY NO.
418/2019 DOWNLOADED FROM THE WEBSITE OF
THE 5TH RESPONDENT DATED 05-02-2020.
EXHIBIT P3 A TRUE COPY OF THE APPLICATION DETAILS OF
THE PETITIONER IN RESPECT OF CATEGORY
NO.213/2021 DOWNLOADED FROM THE WEBSITE
OF THE 5TH RESPONDENT DATED 13-08-2021.
EXHIBIT P4 A TRUE COPY OF THE CERTIFICATE
NO.434/2021 DATED 24-08-2021 ISSUED BY
THE 4TH RESPONDENT TO THE PETITIONER.
EXHIBIT P5 A TRUE COPY OF THE COMMUNITY CERTIFICATE
NO. 5033/2011 DATED 03-10-2011 ISSUED BY
THE EARLIER VILLAGE OFFICER, KUDLU.
EXHIBIT P6 A TRUE COPY OF THE DECLARATION ISSUED BY
PARISH PRIEST OF OUR LADY OF DOLOURS
CHURCH, KASARAGOD DATED 23-08-2021.
EXHIBIT P7 A TRUE COPY OF THE COUNTER AFFIDAVIT
FILED BY THE 1ST RESPONDENT IN W.P[C] NO.
30464/2018 ON THE FILE OF THIS HON'BLE
COURT DATED 29-11-2019.
EXHIBIT P8 A TRUE COPY OF THE G.O [MS] NO.
113/2010/ST ST DEPT DT. 04-11-2010 ISSUED
BY THE 1ST RESPONDENT.
WP(C) Nos.30464/2018 & Conn.Cases
EXHIBIT P9 A TRUE COPY OF THE G.O [MS] NO.
55/2012/ST ST DEPT DT. 04-04-2012 ISSUED
BY THE 1ST RESPONDENT
EXHIBIT P10 A TRUE COPY OF THE CIRCULAR NO.
25638/F3/09/SC/ST DEPT DATED 22-08-2011
ISSUED BY THE GOVERNMENT
EXHIBIT P11 A TRUE COPY OF THE COUNTER AFFIDAVIT
FILED BY THE TAHASILDHAR, MANJESWAR IN
W.P[C] NO. 30464/2018 ON THE FILE OF THIS
HON'BLE COURT DATED 30-03-2019.
EXHIBIT P12 A TRUE COPY OF THE INTERIM ORDER DATED
21-01-2021 IN W.P[C] NO.1644/2021-E OF
THIS HON'BLE COURT.
EXHIBIT P13 A TRUE COPY OF THE INTERIM ORDER DATED
16-04-2021 IN W.P[C] NO. 9852/2021 F OF
THIS HON'BLE COURT
WP(C) Nos.30464/2018 & Conn.Cases
APPENDIX OF WP(C) 17974/2021
PETITIONER'S EXHIBITS
Exhibit P1 A TRUE COPY DECLARATION ISSUED BY THE
PARISH PRIEST OF ST. THOMAS THE APOSTLE
CHURCH, KOLLANGANA WHICH WAS ENDORSED BY
MOST REV. PETER PAUL SALDANA, BISHOP OF
MANGALORE TO THE PETITIONER, DATED
26.11.2020.
Exhibit P2 A TRUE COPY DECLARATION ISSUED BY THE
PARISH PRIEST OF ST. THOMAS THE APOSTLE
CHURCH, KOLLANGANA WHICH WAS ENDORSED BY
MOST REV. PETER PAUL SALDANA, BISHOP OF
MANGALORE TO THE PETITIONER'S FATHER STANY
LOBO DATED 26.11.2020.
Exhibit P3 A TRUE COPY DECLARATION ISSUED BY THE
PARISH PRIEST OF ST. THOMAS THE APOSTLE
CHURCH, KOLLANGANA WHICH WAS ENDORSED BY
MOST REV. PETER PAUL SALDANA, BISHOP OF
MANGALORE TO THE PETITIONERS MOTHER JYOTHI
MARIA D'SOUZA DATED 26.11.2020.
Exhibit P4 A TRUE COPY OF THE CBSE CERTIFICATE
BEARING ROLL NO.24168326 ISSUED BY CBSE.
Exhibit P5 A TRUE COPY OF THE APPLICATION
NO.2114110387 DATED 30.8.2021 SUBMITTED BY
THE PETITIONER FOR PLUS TWO COURT THROUGH
ON-LINE.
Exhibit P6 A TRUE COPY OF THE CERTIFICATE NO.148/2021
DATED 16.8.2021 ISSUED BY THE 4TH
RESPONDENT TO THE PETITIONER.
Exhibit P7 A TRUE COPY OF THE COUNTER AFFIDAVIT FILED
BY THE 1ST RESPONDENT IN W.P.(C)
NO.30464/2018 ON THE FILE OF THIS HON'BLE
COURT DATED 29.11.2019.
WP(C) Nos.30464/2018 & Conn.Cases
Exhibit P8 A TRUE COPY OF THE G.O.(MS) NO.113/2010/ST
ST DEPT. DATED 4.11.2010 ISSUED BY THE 1ST
RESPONDENT.
Exhibit P9 A TRUE COPY OF THE G.O.(MS) NO.55/2012/ST
ST DEPT. DATED 4.4.2012 ISSUED BY THE 1ST
RESPONDENT.
Exhibit P10 A TRUE COPY OF THE CIRCULAR
NO.25638/F3/09/SC/ST DEPT. DATED 22.8.2011
ISSUED BY THE GOVERNMENT.
Exhibit P11 A TRUE COPY OF THE COUNTER AFFIDAVIT FILED
BY THE TAHASILDHAR, MANJESWAR IN W.P.(C)
NO.30464/2018 ON THE FILE OF THIS HON'BLE
COURT DATED 30.3.2019.
Exhibit P12 A TRUE COPY OF THE INTERIM ORDER DATED
21.1.2021 IN W.P.(C) NO.1644/2021-E OF
THIS HON'BLE COURT.
Exhibit P13 A TRUE COPY OF THE INTERIM ORDER DATED
16.4.2021 IN .W.P.(C) NO.9852/2021 OF
THIS HON'BLE COURT.
WP(C) Nos.30464/2018 & Conn.Cases
APPENDIX OF WP(C) 24998/2021
PETITIONER'S EXHIBITS
Exhibit P1 A TRUE COPY OF THE CBSE CERTIFICATE OF THE
PETITIONER BEARING NO.4371758.
Exhibit P2 A TRUE COPY OF THE DECLARATION ISSUED BY THE
PARISH PRIEST OF OUT LADY OF DOLOURS CHURCH,
KASARAGOD ISSUED TO THE PETITIONER DATED
24/10/2021.
Exhibit P3 A TRUE COPY OF THE GAZETTE DATED 30/10/2021
IN CATEGORY NO.473/2021 ISSUED BY THE KERALA
PUBLIC SERVICE COMMISSION.
Exhibit P4 A TRUE COPY OF THE CERTIFICATE DATED
09/11/2021 ISSUED BY THE 4TH RESPONDENT TO
THE PETITIONER.
Exhibit P5 A TRUE COPY OF THE COUNTER AFFIDAVIT FILED
BY THE 1ST RESPONDENT IN WP(C) NO.30464/2018
ON THE FILE OF THIS HON'BLE COURT DATED
29/11/2019.
Exhibit P6 A TRUE COPY OF THE G.O.(MS) NO.113/2010/SC
ST DEPT DT. 04/11/2010 ISSUED BY THE 1ST
RESPONDENT.
Exhibit P7 A TRUE COPY OF THE GO(MS) NO.55/2012/SC ST
DEPT DT. 04/04/2012 ISSUED BY THE 1ST
RESPONDENT.
Exhibit P8 A TRUE COPY OF THE CIRCULAR
NO.25638/F3/09/SC/ST DEPT DATED 22/08/2011
ISSUED BY THE GOVERNMENT.
WP(C) Nos.30464/2018 & Conn.Cases
Exhibit P9 A TRUE COPY OF THE COUNTER AFFIDAVIT FILED
BY THE TAHASILDAR, MANJESWAR IN WP(C)
NO.30464/2018 ON THE FILE OF THIS HON'BLE
COURT DATED 30/03/2019.
Exhibit P10 A TRUE COPY OF THE G.O.(P) NO.1/2021/PIE &
MD DATED 07/10/2021 OF THE 1ST RESPONDENT.
Exhibit P11 A TRUE COPY OF THE INTERIM ORDERS DATED
27/08/2021 IN WP(C) NO.17295/2021 OF THIS
HON'BLE COURT.
WP(C) Nos.30464/2018 & Conn.Cases
APPENDIX OF WP(C) 25365/2021
PETITIONER'S EXHIBITS
Exhibit P1 A TRUE COPY OF THE SENIOR SCHOOL
CERTIFICATE EXAMINATION ISSUED BY THE CBSE
TO THE PETITIONER BEARING NO.24638091
DATED 30.07.2021.
Exhibit P2 A TRUE COPY OF THE DECLARATION ISSUED BY
THE PARISH PRIEST OF OUR LADY OF DOLOURS
CHURCH, KASARGOD ISSUED TO THE PETITIONER
DATED 10.11.2021.
Exhibit P3 A TRUE COPY OF THE NOTIFICATION
NO.M2/268033/2021/DGE DATED 08.11.2021
ISSUED BY THE DIRECTORATE OF GENERAL
EDUCATION.
Exhibit P4 A TRUE COPY OF THE CERTIFICATE NO.177/2021
DATED 10.11.2021 ISSUED BY THE 4TH
RESPONDENT TO THE PETITIONER.
Exhibit P5 A TRUE COPY OF THE COUNTER AFFIDAVIT FILED
BY THE 1ST RESPONDENT IN WPC NO.30464/2018
ON THE FILE OF THIS HON'BLE COURT DATED
29.11.2019.
Exhibit P6 A TRUE COPY OF THE G.O (MS) NO.113/2010/SC
ST DEPT DATED 04.11.2010 ISSUED BY THE 1ST
RESPONDENT.
Exhibit P7 A TRUE COPY OF THE G.O (MS) NO.55/2012/SC
ST DEPT DATED 04.04.2012 ISSUED BY THE 1ST
RESPONDENT.
Exhibit P8 A TRUE COPY OF THE CIRCULAR
NO.25638/F3/09/SC/ST/ DEPT DATED
22.08.2011 ISSUED BY THE GOVERNMENT.
WP(C) Nos.30464/2018 & Conn.Cases
Exhibit P9 A TRUE COPY OF THE COUNTER AFFIDAVIT FILED
BY THE TAHASILDAR MANJESWAR IN WPC
NO.30464/2018 ON THE FILE OF THIS HON'BLE
COURT DATED 30.03.2019.
Exhibit P10 A TRUE COPY OF THE G.O (P) NO.1/2021/PIE &
MD DATED 07.10.2021 OF THE 1ST RESPONDENT.
Exhibit P11 A TRUE COPY OF THE INTERIM ORDERS DATED
27.08.2021 IN WPC NO.17295/2021 OF THIS
HON'BLE COURT.
