Dr. Alex Itticheria vs The Superintending Engineer
2024 Latest Caselaw 15100 Ker

Kerala High Court

Dr. Alex Itticheria vs The Superintending Engineer on 4 June, 2024

Author: T.R.Ravi

Bench: T.R.Ravi

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
        TUESDAY, THE 4TH DAY OF JUNE 2024 / 14TH JYAISHTA, 1946
                       WP(C) NO. 16770 OF 2024
PETITIONERS:

    1       DR. ALEX ITTICHERIA
            AGED 61 YEARS
            S/O. LATE DR. P.I. ITTICHERIA, VALLAKKATTIL HOUSE,
            130 JUNCTION, MUVATTUPUZHA, ERNAKULAM, PIN - 688 666

    2       SOOSAN JOHNY
            W/O. ALEX ITTICHERIA, VALLAKKALIL HOUSE,
            130 JUNCTION, MUVATTUPUZHA, ERNAKULAM, PIN - 682 031

            BY ADVS.
            L.RAM MOHAN
            M.AUBREY ABRAHAM ISAAC
RESPONDENTS:

    1       THE SUPERINTENDING ENGINEER
            KERALA STATE TRANSPORT PROJECT,
            THIRUVANANTHAPURAM, PIN - 695 001
    2       THE KERALA ROAD FUND BOARD
            REPRESENTED BY ITS EXECUTIVE ENGINEER MUVATTUPUZHA,
            IDDUKKI DIVISION PWD COMPLEX, THODUPUZHA, PIN - 685 605
    3       CHIEF ENGINEER
            ROADS AND BRIDGS, THIRUVANANTHAPURAM, PIN - 695 001
    4       EXECUTIVE ENGINEER
            KERALA STATE TRANSPORT PROJECT (KSTP), DIVISION OFFICE,
            REST HOUSE COMPOUND, MUVATTUPUZHA, PIN - 686 661
    5       THE DISTRICT COLELCTOR
            ERNAKULAM CIVIL STATION, THRIKKAKKARA,
            ERNAUKULAM, PIN - 673 020
    6       THE SPECIAL TAHSILRA (LA)
            ND, NO.1, KAKKANADU,
            ERNAKULAM DISTRICT, PIN - 682 021


            SRI. P.S. APPU. GP.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16770 OF 2024
                                      2

                                T.R.RAVI.J
             -------------------------------------------------------
                        WP(C) No.16770 of 2024
           --------------------------------------------------------
                Dated this the 04th day of June, 2024


                               JUDGMENT

When the case is taken up, it is submitted by the

counsel for the petitioner that pursuant to the order

dated 30.04.2024, the representation submitted by the

petitioner has been considered and orders issued on

18.05.2024 undertaking that necessary action will be

taken.

In view of the order dated 18.05.2024, this writ

petition is closed without prejudice to the right of the

petitioner to approach again, if necessity arises.

Sd/-

T.R.RAVI

JUDGE sn WP(C) NO. 16770 OF 2024

APPENDIX OF WP(C) 16770/2024

PETITIONERS' EXHIBITS

Exhibit P1 TRUE COPY OF THE WARD PASSED BY THE TAHSILDAR

Exhibit P2 TRUE COPY OF THE JUDGMENT DATED 4-02-2014 IN WP(C) 2675/14

Exhibit P3 PHOTO GRAPHS EVIDENCING THE SAME

Exhibit P4 TRUE COPY OF THE REPRESENTATION DATED 31/7/23 TO THE 2ND RESPONDENT

RESPONDENT'S EXHIBITS : NIL

//TRUE COPY// PA TO JUDGE